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Supreme Court Judgments


Latest Supreme Court of India Judgments 2023

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MAY 2005

1. In Re: Enforcement and Implementation of Dowry Prohibition Act, 1961 [2005] INSC 295 (2 May 2005)
2. Prem Chand Vijay Kumar Vs. Yashpal Singh and ANR [2005] INSC 296 (2 May 2005)
3. Narender Vs. Pradeep Kumar [2005] INSC 297 (3 May 2005)
4. Pramod Kumar Jaiswal & Ors Vs. Bibi Husn Bano & Ors [2005] INSC 298 (3 May 2005)
5. Smt. Angrej Kaur Vs. Union of India & Ors [2005] INSC 299 (3 May 2005)
6. Surinder Singh Vs. Kapoor Singh & Ors [2005] INSC 300 (3 May 2005)
7. Allahabad Jal Sansthan Vs. Daya Shankar Rai & ANR [2005] INSC 301 (3 May 2005)
8. Church of North of India Vs. Lavajibhai Ratanjibhai & Ors [2005] INSC 302 (3 May 2005)
9. Vivekanand Sethi Vs. Chairman, J & K Bank Ltd. & Ors [2005] INSC 303 (3 May 2005)
10. Pramod Kumar Jaiswal & Ors Vs. Bibi Husn Bano & Ors [2005] INSC 304 (3 May 2005)
11. E.I.D. Parry (India) Ltd. Vs. Asst. Commissioner of Commercial Taxes, Chennai [2005] INSC 305 (3 May 2005)
12. Global Energy Ltd. & ANR Vs. M/S Adani Exports Ltd. & Ors [2005] INSC 306 (3 May 2005)
13. Pramod Kumar Jaiswal & Ors Vs. Bibi Husn Bano & Ors [2005] INSC 307 (3 May 2005)
14. U.P.S.C. Vs. K. Rajaiah & Ors [2005] INSC 308 (3 May 2005)
15. Kailash Chand & ANR Vs. Dharam Dass [2005] INSC 309 (4 May 2005)
16. Rajesh Kumar Gupta and Ors. Vs. State of U.P. and Ors. (04 May 2005)
17. Arvind Mohan Johari and Anr. Vs. State of U.P. and Anr. (04 May 2005)
18. State of Haryana and Anr. Vs. National Consumer Awareness Group and Ors. (04 May 2005)
19. Vasanthi Vs. State of A.P. (04 May 2005)
20. M/S K. Raheja Development Corporation Vs. State of Karnataka [2005] INSC 310 (5 May 2005)
21. Union of India & Ors Vs. Indian Jute Mills Associations & Ors [2005] INSC 311(5 May 2005)
22. Raju S. Jethmalani & Ors Vs. State of Maharashtra & Ors [2005] INSC 312 (5 May 2005)
23. Anz Grindlays Bank Limited & Ors Vs. Directorate of Enforcement & Ors [2005] INSC 313 (5 May 2005)
24. Neeraj Munjal & Ors Vs. Atul Grover & ANR [2005] INSC 314 (5 May 2005)
25. ANZ Grindlays Bank Limited & Ors Vs. Directorate of Enforcement & Ors [2005] INSC 315 (5 May 2005)
26. M. Ramakrishnan Vs. Hindustan Petroleum Corpn.Ltd., T.N [2005] INSC 316 (5 May 2005)
27. Nasir Sikander Shaikh Vs. State of Maharashtra [2005] INSC 317 (5 May 2005)
28. State of Uttar Pradesh Vs. Jai Bir Singh (05 May 2005)
29. ANZ Grindlays Bank Limited & Ors., etc. Vs. Directorate of Enforcement & Ors., etc. (05 May 2005)
30. ANZ Grindlays Bank Ltd. & Ors., etc. Vs. Directorate of Enforcement & Ors., etc. (05 May 2005)
31. ANZ Grindlays Bank Limited & Ors., etc. Vs. Directorate of Enforcement & Ors., etc. (05 May 2005)
32. S.P.S. Rathore Vs. State of Haryana & Ors [2005] INSC 318 (6 May 2005)
33. Md. Malek Mondal Vs. Pranjal Bardalai & ANR [2005] INSC 319 (6 May 2005)
34. Shantha @ Ushadevi & ANR Vs. B.G.Shivananjappa [2005] INSC 320 (6 May 2005)
35. Vellikannu Vs. R. Singaperumal & ANR [2005] INSC 321 (6 May 2005)
36. B. Leelavathi Vs. Honnamma and Anr. (06 May 2005)
37. State of Kerala and Ors. Vs. Maharashtra Distilleries Ltd. and Ors. (06 May 2005)
38. Administrator of S.U., U.T.I. & ANR Vs. Garware Polyester Ltd [2005] INSC 322 (9 May 2005)
39. Murlidhar & Ors Vs. State of Rajasthan [2005] INSC 323 (9 May 2005)
40. National Insurance Co. Ltd Vs. Mrs. Kanti Devi & Ors [2005] INSC 324 (9 May 2005)
41. Mahendra Singh Vs. Gulab [2005] INSC 325 (10 May 2005)
42. Gurpal Singh Vs. State of Punjab & Ors [2005] INSC 326 (10 May 2005)
43. Bhagwan Dass & ANR Vs. Kamal Abrol & Ors [2005] INSC 327 (11 May 2005)
44. Shubh Shanti Services Ltd. Vs. Manjula S. Agarwalla & Ors [2005] INSC 328 (11 May 2005)
45. Sachhidananda Banerjee Vs. Tilakram Ghosh & Ors [2005] INSC 329 (11 May 2005)
46. Mishrilal & Ors Vs. State of M.P. & Ors [2005] INSC 330 (11 May 2005)
47. Technip Sa Vs. Sms Holding (Pvt.) Ltd. & Ors [2005] INSC 331 (11 May 2005)
48. Ashok Lanka & ANR Vs. Rishi Dixit & Ors [2005] INSC 332 (11 May 2005)
49. Kewal Kishan Gupta Vs. J. & K. Special Tribunal & Ors [2005] INSC 333 (11 May 2005)
50. Bombay Dyeing & Manufacturing Co. Ltd. Vs. Bombay Environmental Action Group & Ors [2005] INSC 334 (11 May 2005)
51. K.A. Grace & ANR Vs. M.S. Lakshmipathi Naidu & Ors [2005] INSC 335 (12 May 2005)
52. Seeman @ Veeranam Vs. State, By Inspector of Police [2005] INSC 336 (12 May 2005)
53. Jagdish & ANR Vs. State of Haryana [2005] INSC 337 (12 May 2005)
54. Kedar Nath Dubey & Ors Vs. Sheo Narain Dubey & Ors [2005] INSC 338 (12 May 2005)
55. Sanjeev Bhatnagar Vs. Union of India & Ors [2005] INSC 339 (13 May 2005)
56. Dr. Chiranji Lal Vs. Hari Das (D) By Lrs [2005] INSC 340 (13 May 2005)
57. Sanjiv Kumar Vs. Om Prakash Chautala & ANR [2005] INSC 341 (13 May 2005)
58. Sree Vijayakumar & ANR Vs. State, By Inspector of Police, Kanyakumari [2005] INSC 342 (13 May 2005)
59. State of Madhya Pradesh Vs. Babbu Barkare @ Dalap Singh [2005] INSC 343 (13 May 2005)
60. Ajendraprasadji Narendraprasadji Pandey Vs. Swami K. Narayandasji & Ors [2005] INSC 344 (13 May 2005)




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