MARCH 2005
1.	Harbans Kaur and ANR Vs. State of Haryana [2005] INSC 146 (1 March 2005)
2.	Commissioner of Central Excise, Nagpur Vs. M/S.Simplex Mills Co.Ltd [2005] INSC 147 (1 March 2005)
3.	Commissioner of Central Excise, Nagpur. Vs. M/S. Simplex Mills Co. Ltd [2005] INSC 148 (1 March 2005)
4.	Tata Iron and Steel Co. Ltd., Bihar Vs. Collector of Central Excise, Patna (02 March 2005)
5.	Sushanta Tagore & Ors Vs. Uoi & Ors [2005] INSC 149 (3 March 2005)
6.	Rekha Mukherjee Vs. Ashis Kumar Das & Ors [2005] INSC 150 (3 March 2005)
7.	Karnataka State Rd Trans. Corp. & ANR Vs. S.G. Kotturappa & ANR [2005] INSC 151 (3 March 2005)
8.	Balbir Singh Vs. State of Punjab [2005] INSC 152 (3 March 2005)
9.	Coal India Ltd. and Ors. Vs. Imenk Sou and Ors. (03 March 2005)
10.	Ramesh and Ors. Vs. State of Tamil Nadu (03 March 2005)
11.	V. Subramani and Anr. Vs. State of Tamil Nadu (03 March 2005)
12.	Devalsab Vs. Ibrahimsab F.Karajagi & ANR [2005] INSC 153 (4 March 2005)
13.	Madhya Pradesh Electricity Board Vs. Jagdish Chandra Sharma [2005] INSC 154 (4 March 2005)
14.	M.P Elec. Board Vs. Jagdish Chandra Sharma [2005] INSC 155 (4 March 2005)
15.	Ravi Kumar Vs. State of Punjab (04 March 2005)
16.	The Commissioner, Trade Tax. U.P. Vs. S/S National Cereal Product [2005] INSC 156 (7 March 2005)
17.	Kirloskar Brothers Ltd. Vs. Commissioner of Central Excise, Pune (07 March 2005)
18.	Calcutta Municipal Corporation & Others Vs. M/S Shrey Mercantile Pvt.Ltd.&Others [2005] INSC 157 (9 March 2005)
19.	Ram Dayal Rai Vs. Jharkhand State Electricity Board & Ors [2005] INSC 158 (9 March 2005)
20.	Gayatri Devi & Ors Vs. Shashi Pal Singh [2005] INSC 159 (9 March 2005)
21.	Chief Engineer (Construction) Vs. Keshava Rao [2005] INSC 160 (9 March 2005)
22.	Sahakari Khand Udyog Mandal Ltd. Vs. Commissioner of Central Excise and Customs (09 March 2005)
23.	K. Venkatachala Bhat and Anr. Vs. Krishna Nayak (D) by LRS. and Ors. (09 March 2005)
24.	Sheikh Meheboob @ Hetak & Ors Vs. State of Maharashtra [2005] INSC 161 (10 March 2005)
25.	Savitaben Somabhai Bhatiya Vs. State of Gujarat & Ors [2005] INSC 162 (10 March 2005)
26.	Vithalbhai Pvt. Ltd. Vs. Union Bank of India [2005] INSC 163 (11 March 2005)
27.	Raj Kumar Yadav Vs. Samir Kumar Mahaseth & Ors [2005] INSC 164 (11 March 2005)
28.	Bolin Chetia Vs. Jogadish Bhuyan & Ors [2005] INSC 165 (11 March 2005)
29.	The Comm. of Cen. Excise, Meerut Vs. M/S Universal Glass Ltd. Sahibabad (Ghazi) [2005] INSC 166 (11 March 2005)
30.	Iqbal Singh Marwah & ANR Vs. Meenakshi Marwah & ANR [2005] INSC 167 (11 March 2005)
31.	Charanjit Lal Mehra & Ors Vs. Smt. Kamal Saroj Mahajan & ANR [2005] INSC 168 (11 March 2005)
32.	S. K. Bhatt Vs. State of U.P. & Ors [2005] INSC 169 (11 March 2005)
33.	Shanmughasundaram and Ors. Vs. Diravia Nadar (D) by LRS. and Anr. (11 March 2005)
34.	Commissioner of Central Excise, Calcutta Vs. Hindustan National Glass and Industries Ltd. (11 March 2005)
35.	State of Punjab Vs. Mohinder Singh [2005] INSC 170 (14 March 2005)
36.	M.P. Housing Board Vs. Anil Kumar Khiwani [2005] INSC 171 (14 March 2005)
37.	Andhra Bank Vs. Official Liquidator and ANR [2005] INSC 172 (14 March 2005)
38.	Manager, R.B.I., Bangalore Vs. S. Mani & Ors [2005] INSC 173 (14 March 2005)
39.	Agastyar Trust Vs. Commissioner & Secretary To Government Revenue Department [2005] INSC 174 (15 March 2005)
40.	State of Orissa & Ors Vs. Loknath Ray & Ors [2005] INSC 175 (15 March 2005)
41.	Mahendra Baburao Mahadik & Ors Vs. Subhash Krishna Kanitkar & Ors [2005] INSC 176 (16 March 2005)
42.	Ramesh Chand Daga Vs. Rameshwari Bai [2005] INSC 177 (16 March 2005)
43.	The State of West Bengal & Ors Vs. Purvi Communication Pvt. Ltd. & Ors [2005] INSC 178 (16 March 2005)
44.	Hari Shankar Rastogi Vs. Sham Manohar & Ors [2005] INSC 179 (16 March 2005)
45.	Union of India Vs. Tecco Trichy Engineers & Contractors [2005] INSC 180 (16 March 2005)
46.	Secretary, A.P. Public Service Commission Vs. B. Swapna & Ors [2005] INSC 181 (16 March 2005)
47.	Krishnasamy Reddiar Educational Trust Vs. Member Secy., National Council For Teachers Education & ANR [2005] INSC 182 (16 March 2005)
48.	Kapra Mazdoor Ekta Union Vs. Management of M/S. Birla Cotton Spinning and Weaving Mills [2005] INSC 183 (16 March 2005)
49.	Ahmed Noormohmed Bhatti Vs. State of Gujarat and Ors. (16 March 2005)
50.	Onkar Nath Misra Vs. State of Haryana & ANR [2005] INSC 184 (17 March 2005)
51.	Bank of Baroda Vs. Ghemarbhai Harjibhai Rabari [2005] INSC 185 (17 March 2005)
52.	Gujarat Ambuja Cements Ltd. & ANR Vs. Union of India & ANR [2005] INSC 186 (17 March 2005)
53.	Lal Singh Ram Singh Rajput Vs. The Asstt. Executive Engineer [2005] INSC 187 (17 March 2005)
54.	Manicka Poosali & Others Vs. Anjalai Ammal & Another [2005] INSC 188 (17 March 2005)
55.	M/S Noble Synthetics Ltd. Vs. Collector of Central Excise, Bombay [2005] INSC 189 (17 March 2005)
56.	The District Collector, Ananthapur & ANR Vs. V. Laxmanna [2005] INSC 190 (17 March 2005)
57.	Mediquip Systems Pvt. Ltd. Vs. Proxima Medical System Gmbh [2005] INSC 191 (17 March 2005)
58.	Smt. Claude-Lila Parulekar Vs. M/S. Sakal Papers Pvt. Ltd. & Ors [2005] INSC 192 (18 March 2005)
59.	The State of Tamil Nadu Vs. M. Krishnappan & ANR [2005] INSC 193 (18 March 2005)
60.	Mohan Das N. Hegde Vs. State of Karnataka & ANR [2005] INSC 194 (18 March 2005)
61.	Smt. Claude-Lila Parulekar Vs. M/S. Sakal Papers Pvt. Ltd. & Ors [2005] INSC 195 (18 March 2005)
62.	State of Rajasthan Vs. M/S Nav Bharat Construction Co [2005] INSC 196 (28 March 2005)
63.	Bijender Singh Vs. State of Haryana and ANR [2005] INSC 197 (28 March 2005)
64.	Shree Subhlaxmi Fabrics Pvt. Ltd. Vs. Chand Mal Baradia & Ors [2005] INSC 198 (29 March 2005)
65.	C.S. Krishnamurthy Vs. State of Karnataka [2005] INSC 199 (29 March 2005)
66.	Hem Raj & Ors Vs. State of Haryana [2005] INSC 200 (29 March 2005)
67.	New India Assurance Co. Ltd. Vs. Charlie and Anr. (29 March 2005)
68.	M/S. Tata Iron & Steel Co. Ltd. Vs. State of Jharkhand & Ors [2005] INSC 201 (30 March 2005)
69.	State of Karnataka & ANR Vs. Sangappa Dyavappa Biradar & Ors [2005] INSC 202 (30 March 2005)
70.	M/S. Kec International Limited Vs. Shankar Lal Sharma [2005] INSC 203 (30 March 2005)
71.	K. Kalimuthu Vs. State By D.S.P [2005] INSC 204 (30 March 2005)
72.	Karnataka State Industrial Investment and Development Corporation Ltd. Vs. Cavalet India Ltd. and Ors. (30 March 2005)
73.	N.S Viswanatha Shetty Vs. K.R. Shivaswamy & Ors [2005] INSC 205 (31 March 2005)
74.	Cifco Properties Pvt. Ltd. & Ors Vs. The Custodian & Ors [2005] INSC 206 (31 March 2005)
75.	V.M. Salgaocar & Bros. Vs. Board of Trustees of Port of Mormugao & ANR [2005] INSC 207 (31 March 2005)
76.	Bharti Telenet Ltd. Vs. Union of India & Ors [2005] INSC 208 (31 March 2005)
77.	Binod Kumar Gupta & Ors Vs. Ram Ashray Mahoto & Ors [2005] INSC 209 (31 March 2005)
78.	Sree Balaji Rice Mill, Bellary Vs. State of Karnataka [2005] INSC 210 (31 March 2005)
79.	Kuldeep Singh & ANR Vs. State of Tamil Nadu & Ors [2005] INSC 211 (31 March 2005)
80.	Brij Mohan Lal Vs. Union of India & Others [2005] INSC 212 (31 March 2005)
81.	Canara Bank Vs. V.K. Awasthy (31 March 2005)