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JULY 2005
1.
Shanti Prasad Devi & ANR Vs. Hankar Mahto& Ors [2005] Insc 345 (11 July 2005)
2.
N.V.Srinivasa Murthy & Ors Vs. Mariyamma & Ors [2005] Insc 346 (11 July 2005)
3.
State of Kerala and Anr. Vs. P.V. Neelakandan Nair and Ors. (11 July 2005)
4.
Sarbananda Sonowal Vs. Union of India & ANR [2005] Insc 347 (12 July 2005)
5.
K. Vidya Sagar Vs. State of Uttar Pradesh & Ors [2005] Insc 348 (12 July 2005)
6.
Aanaimuthu Thevar Vs. Alagammal & Ors [2005] Insc 349 (12 July 2005)
7.
Commissioner of Trade Tax U.P. & ANR Vs. M/S. Kajaria Ceramics Ltd., [2005] Insc 350 (12 July 2005)
8.
Smt. Ram Sakhi Devi Vs. Chhatra Devi and Ors. (12 July 2005)
9.
State of Madhya Pradesh Vs. Saleem @ Chamaru and Anr. (13 July 2005)
10.
State of Punjab & Ors Vs. Sukhwinder Singh [2005] Insc 351 (14 July 2005)
11.
Anil Baluni Vs. Surendra Singh Negi [2005] Insc 352 (14 July 2005)
12.
General Manager, Haryana Roadways Vs. Rudhan Singh [2005] Insc 353 (14 July 2005)
13.
Divisional Manager, United India Insurance Co. Ltd. and Anr. Vs. Samir Chandra Chaudhary (14 July 2005)
14.
U.P. State Road Transport Vs. Omaditya Verma & Ors [2005] Insc 354 (15 July 2005)
15.
Director of Education, Uttaranchal & Ors Vs. Ved Prakash Joshi & Ors [2005] Insc 355 (15 July 2005)
16.
In Re: Noise Pollution Restricting Use of Loudspeakers [2005] Insc 356 (18 July 2005)
17.
State of H.P. and Ors. Vs. Gujarat Ambuja Cement Ltd. and Anr. (18 July 2005)
18.
Employees State Insurance Corporation Vs. Gnanambigai Mills Ltd. [2005] Insc 357 (19 July 2005)
19.
Sushil Kumar Sharma Vs. Union of India and Ors. (19 July 2005)
20.
Ganga Kumar Srivastava Vs. The State of Bihar [2005] Insc 358 (20 July 2005)
21.
Jai Singh B. Chauhan Vs. Punjab National Bank and Ors. (20 July 2005)
22.
State of Uttar Pradesh and Ors. Vs. Vijay Shanker Tripathi (20 July 2005)
23.
Mahila Vikas Mandal Colaba and Ors. Vs. State of Maharashtra and Anr. (21 July 2005)
24.
M.L. Binjolkar Vs. State of Madhya Pradesh (21 July 2005)
25.
Suresh Chandra Vs. State of Uttar Pradesh (21 July 2005)
26.
C.R. Patil Vs. State of Gujarat & Ors [2005] Insc 359 (22 July 2005)
27.
Smt. Priyanka Biswas & Ors Vs. Subrato Biswas [2005] Insc 360 (22 July 2005)
28.
Guntaiah & Ors Vs. Hambamma & Ors [2005] Insc 361 (22 July 2005)
29.
Union of India & Ors Vs. Kamla Devi [2005] Insc 362 (22 July 2005)
30.
State of Punjab Vs. Sawaran Singh [2005] Insc 363 (25 July 2005)
31.
National Insurance Co. Ltd. Vs. Harjeet Rice Mills [2005] Insc 364 (25 July 2005)
32.
The State of Andhra Pradesh & ANR Vs. T. Suryachandra Rao [2005] Insc 365 (25 July 2005)
33.
R. Murali & Ors Vs. Kanyaka P. Devasthanam & Charities & Ors [2005] Insc 366 (25 July 2005)
34.
Vishwanatha Achari Vs. Kanakasabapathy [2005] Insc 367 (26 July 2005)
35.
M/S.Birla Corporation Ltd. Vs. Commnr. of Central Excise [2005] Insc 368 (26 July 2005)
36.
Kanwar Pal Singh Gill Vs. State & ANR [2005] Insc 369 (27 July 2005)
37.
Commissioner of Central Excise, Ghaziabad. Vs. M/S Apex Traders, Sahibabad [2005] Insc 370 (27 July 2005)
38.
Commissioner of Central Excise, Meerut-I. Vs. Bisleri International Private Limited [2005] Insc 371 (27 July 2005)
39.
Union of India Vs. Gagan Kumar (27 July 2005)
40.
State of U.P. And ANR Vs. Shiv Narain Upadhyaya [2005] Insc 372 (28 July 2005)
41.
Vinayaka Dev Idagbunji & Ors Vs. Shivaram & Ors [2005] Insc 373 (28 July 2005)
42.
Chairman, Life Insurance Corporation & Ors Vs. Rajiv Kumar Bhasker [2005] Insc 374 (28 July 2005)
43.
T.N. Rajasekar Vs. N. Kasiviswanathan & Ors [2005] Insc 375 (28 July 2005)
44.
Vinayaka Dev Idagunji & Ors Vs. Shivaram & Ors [2005] Insc 376 (28 July 2005)
45.
S.D.O. Grid Corporation of Orissa Ltd. & Ors Vs. Timudu Oram [2005] Insc 377 (28 July 2005)
46.
Union of India & Ors Vs. Narender Singh [2005] Insc 378 (29 July 2005)
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