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Latest Supreme Court of India Judgments 2026

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JANUARY 2005

1. Abdul Rais & Ors Vs. Madhya Pradesh Wakf Board & Ors [2005] INSC 1 (3 January 2005)
2. State of Andhra Pradesh Vs. M/S A.P. Paper Mills Ltd [2005] INSC 2 (3 January 2005)
3. Union of India and Ors. Vs. Smt. Draupadi Behara and Anr. (03 January 2005)
4. State of U.P. & ANR Vs. Pawan Kumar Tiwari & Ors [2005] INSC 3 (4 January 2005)
5. Sunil Kumar Singh Vs. Union of India & Ors [2005] INSC 4 (4 January 2005)
6. M.K. Kotecha Vs. Commissioner of Central Excise, Aurangabad [2005] INSC 5 (4 January 2005)
7. Sunil Kumar Singh Vs. Union of India & Ors [2005] INSC 6 (4 January 2005)
8. Pallavi Refractories & Ors Etc. Vs. M/S. Singareni Collieries Co. Ltd. Etc [2005] INSC 7 (4 January 2005)
9. Ishwar Singh Vs. State of Rajasthan & Ors [2005] INSC 8 (5 January 2005)
10. Iridium India Telecom Ltd. Vs. Motorola Inc [2005] INSC 9 (5 January 2005)
11. Satluj Jal Vidyut Nigam Ltd. & ANR Vs. Sangh Dass & ANR [2005] INSC 10 (5 January 2005)
12. Commissioner of Central Excise Vs. M/S Eswaran & Sons Engineers Ltd [2005] INSC 11 (5 January 2005)
13. Collector of Central Excise, Kanpur Vs. M/S Matador Foam & Ors [2005] INSC 12 (5 January 2005)
14. Res. Foun. for Sci.Tech. & Natural Res. Poly Vs. Uoi & ANR [2005] INSC 13 (5 January 2005)
15. Research Foundation for Science Technology And Natural Resources Policy Vs. Uoi & ANR [2005] INSC 14 (5 January 2005)
16. UOI & Ors Vs. M/S Upper Ganges Sugar & Industries Ltd [2005] INSC 15 (5 January 2005)
17. Collector of Central Excise, Kanpur Vs. M/S Matador Foam & Ors [2005] INSC 16 (5 January 2005)
18. Chairman / M.D. Mahanadi Coalfields Ltd. and Ors. Vs. Sri Sadashib Behera and Ors. (05 January 2005)
19. Satluj Jal Vidyut Nigam Ltd. & Anr. Vs. Dila Ram & Ors. (05 January 2005)
20. Mohd. Shamim & Ors Vs. Smt. Nahid Begum & ANR [2005] INSC 17 (7 January 2005)
21. Jayendra Saraswathi Swamigal Vs. State of Tamil Nadu [2005] INSC 18 (10 January 2005)
22. Board of Control for Cricket, India & ANR Vs. Netaji Cricket Club & Ors [2005] INSC 19 (10 January 2005)
23. Papila Bai Vs. Chavdas T. Bhortakke & Ors [2005] INSC 20 (10 January 2005)
24. H.P. State Electricity Board & Ors Vs. Shiv K. Sharma & Ors [2005] INSC 21 (10 January 2005)
25. Commissioner Hindu Religious & Charitable Endowment Vs. P Shanmugama & Ors [2005] INSC 22 (10 January 2005)
26. Jamshed N.Guzdar Vs. State of Maharashtra & Ors [2005] INSC 23 (11 January 2005)
27. Pumyl.Hly.&Ors. Vs. Stat Mizoram & Ors [2005] INSC 24 (11 January 2005)
28. K. Prabhakaran Vs. P.Jayarajan [2005] INSC 25 (11 January 2005)
29. State of Bihar Vs. Baidyanath Ayurved Bhawan [2005] INSC 26 (11 January 2005)
30. Janak Singh Vs. Ram Das Rai & Ors [2005] INSC 27 (11 January 2005)
31. Fatima Riswana Vs. State Rep. By A.C.P., Chennai & Ors [2005] INSC 28 (11 January 2005)
32. V. Radhakrishna Reddy Vs. State of A.P [2005] INSC 29 (11 January 2005)
33. K. Prabhakaran Vs. P. Jayarajan (11 January 2005)
34. K. Prabhakaran Vs. P. Jayarajan (11 January 2005)
35. K. Prabhakaran Vs. P. Jayarajan (11 January 2005)
36. Jamshed N.Guzdar Vs. State of Maharashtra & Ors. (11 January 2005)
37. Mridul Dhar & ANR Vs. Uoi & Ors [2005] INSC 30 (12 January 2005)
38. Prakash Kumar @ Prakash Bhutto Vs. State of Gujarat [2005] INSC 31 (12 January 2005)
39. Manik Lal Majumdar & Ors Vs. Gouranga Chandra Dey & Ors [2005] INSC 32 (12 January 2005)
40. Mathai Vs. State of Kerala [2005] INSC 33 (12 January 2005)
41. Nagarjit Ahir Vs. State of Bihar [2005] INSC 34 (12 January 2005)
42. Kapila Hingorani Vs. State of Bihar [2005] INSC 35 (13 January 2005)
43. Surendra Kumar Vs. Union of India & Ors [2005] INSC 36 (13 January 2005)
44. Umesh Kamat Vs. State of Bihar [2005] INSC 37 (13 January 2005)
45. Panchanan Mishra Vs. Digambar Mishra & Ors [2005] INSC 38 (17 January 2005)
46. M/S. Larsen & Toubro Ltd. Vs. Union of India & Ors [2005] INSC 39 (18 January 2005)
47. Rahul Agarwal Vs. Rakesh Jain & ANR [2005] INSC 40 (18 January 2005)
48. People's Union for Civil Liberties Vs. Union of India & ANR [2005] INSC 41 (18 January 2005)
49. Kalyan Chandra Sarkar Vs. Rajesh Ranjan @ Pappu Yadav & ANR [2005] INSC 42 (18 January 2005)
50. Rahul Agarwal Vs. Rakesh Jain & ANR [2005] INSC 43 (18 January 2005)
51. State of Punjab & Ors Vs. Mohinderjit Kaur [2005] INSC 44 (18 January 2005)
52. Bharat Forge Co. Ltd. Vs. Uttam Manohar Nakate [2005] INSC 45 (18 January 2005)
53. Rameshwar Pandey & Ors Vs. State of Bihar [2005] INSC 46 (18 January 2005)
54. State of Karnataka Vs. K. Gopalakrishna [2005] INSC 47 (18 January 2005)
55. R & M Trust Vs. Koramangala Resi. Vigilance Group & Ors [2005] INSC 48 (19 January 2005)
56. Sunil Kumar And ANR Vs. State of Rajasthan [2005] INSC 49 (19 January 2005)
57. Sangramsinh P. Gaekwad & Ors Vs. Shantadevi P. Gaekwad & Ors [2005] INSC 50 (20 January 2005)
58. State of M.P Through C.B.I. Vs. Paltan Mallah [2005] INSC 51 (20 January 2005)
59. R. Gandhi Vs. Union of India & Ors [2005] INSC 52 (20 January 2005)
60. Brahm Dutt Vs. Union of India [2005] INSC 53 (20 January 2005)
61. Godfrey Phillips (I) Ltd. & ANR Vs. State of U.P. & Ors [2005] INSC 54 (20 January 2005)
62. State of Madhya Pradesh Vs. Munna Choubey & ANR [2005] INSC 55 (24 January 2005)
63. Commnr. of Sales Tax, Delhi & Ors Vs. M/S. Shri Krishna Engg. Co. & Ors [2005] INSC 56 (25 January 2005)
64. M/S Maruti Udyog Ltd. Vs. Ram Lal & Ors [2005] INSC 57 (25 January 2005)
65. Bharat Heavy Electricals Ltd. Vs. M. Chandrasekhar Reddy & Ors [2005] INSC 58 (25 January 2005)
66. Comm.of Central Excise,Goa And Chennai. Vs. M.R.F. Ltd., Chennai [2005] INSC 59 (25 January 2005)
67. Comm.of Central Excise,Mumbai - Ii Vs. M/S Ceat Ltd., Mumbai [2005] INSC 60 (25 January 2005)
68. State of Madhya Pradesh Vs. Rameshwar [2005] INSC 61 (25 January 2005)
69. Comm.of Central Excise, Chennai. Vs. M/S Dunlop India Ltd., Chennai [2005] INSC 62 (25 January 2005)
70. Raghbendra Bose & Ors Vs. Sunil Krishna Ghose & Ors [2005] INSC 63 (27 January 2005)
71. Christopher Barla Vs. Basudev Naik [2005] INSC 64 (27 January 2005)
72. Sridevi & Ors Vs. Jayaraja Shetty & Ors [2005] INSC 65 (28 January 2005)
73. Sobha Hymavathi Devi Vs. Setti Gangadhara Swamy & Ors [2005] INSC 66 (28 January 2005)
74. Sandhya Thakur Vs. Vimla Devi Kushwah & Ors [2005] INSC 67 (28 January 2005)
75. M/s. Mangalore Ganesh Beedi Works Vs. The Commissioner of Income Tax, Mysore and Anr. (28 January 2005)
76. M. Janardhana Rao Vs. Joint Commissioner of Income Tax (28 January 2005)
77. Commissioner of Income Tax, Mumbai Vs. D.P. Sandu Bros. Chembur (P) Ltd [2005] INSC 68 (31 January 2005)
78. Idrish Bhai Daudbhai Vs. State of Gujarat [2005] INSC 69 (31 January 2005)




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