1. |
Abdul Rais & Ors Vs. Madhya Pradesh Wakf Board & Ors [2005] INSC 1 (3 January 2005)
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2. |
State of Andhra Pradesh Vs. M/S A.P. Paper Mills Ltd [2005] INSC 2 (3 January 2005)
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3. |
State of U.P. & ANR Vs. Pawan Kumar Tiwari & Ors [2005] INSC 3 (4 January 2005)
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4. |
Sunil Kumar Singh Vs. Union of India & Ors [2005] INSC 4 (4 January 2005)
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5. |
M.K. Kotecha Vs. Commissioner of Central Excise, Aurangabad [2005] INSC 5 (4 January 2005)
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6. |
Sunil Kumar Singh Vs. Union of India & Ors [2005] INSC 6 (4 January 2005)
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7. |
Pallavi Refractories & Ors Etc. Vs. M/S. Singareni Collieries Co. Ltd. Etc [2005] INSC 7 (4 January 2005)
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8. |
Ishwar Singh Vs. State of Rajasthan & Ors [2005] INSC 8 (5 January 2005)
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9. |
Iridium India Telecom Ltd. Vs. Motorola Inc [2005] INSC 9 (5 January 2005)
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10. |
Satluj Jal Vidyut Nigam Ltd. & ANR Vs. Sangh Dass & ANR [2005] INSC 10 (5 January 2005)
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11. |
Commissioner of Central Excise Vs. M/S Eswaran & Sons Engineers Ltd [2005] INSC 11 (5 January 2005)
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12. |
Collector of Central Excise, Kanpur Vs. M/S Matador Foam & Ors [2005] INSC 12 (5 January 2005)
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13. |
Res. Foun. for Sci.Tech. & Natural Res. Poly Vs. Uoi & ANR [2005] INSC 13 (5 January 2005)
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14. |
Research Foundation for Science Technology And Natural Resources Policy Vs. Uoi & ANR [2005] INSC 14 (5 January 2005)
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15. |
UOI & Ors Vs. M/S Upper Ganges Sugar & Industries Ltd [2005] INSC 15 (5 January 2005)
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16. |
Collector of Central Excise, Kanpur Vs. M/S Matador Foam & Ors [2005] INSC 16 (5 January 2005)
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17. |
Mohd. Shamim & Ors Vs. Smt. Nahid Begum & ANR [2005] INSC 17 (7 January 2005)
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18. |
Jayendra Saraswathi Swamigal Vs. State of Tamil Nadu [2005] INSC 18 (10 January 2005)
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19. |
Board of Control for Cricket, India & ANR Vs. Netaji Cricket Club & Ors [2005] INSC 19 (10 January 2005)
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20. |
Papila Bai Vs. Chavdas T. Bhortakke & Ors [2005] INSC 20 (10 January 2005)
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21. |
H.P. State Electricity Board & Ors Vs. Shiv K. Sharma & Ors [2005] INSC 21 (10 January 2005)
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22. |
Commissioner Hindu Religious & Charitable Endowment Vs. P Shanmugama & Ors [2005] INSC 22 (10 January 2005)
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23. |
Jamshed N.Guzdar Vs. State of Maharashtra & Ors [2005] INSC 23 (11 January 2005)
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24. |
Pumyl.Hly.&Ors. Vs. Stat Mizoram & Ors [2005] INSC 24 (11 January 2005)
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25. |
K. Prabhakaran Vs. P.Jayarajan [2005] INSC 25 (11 January 2005)
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26. |
State of Bihar Vs. Baidyanath Ayurved Bhawan [2005] INSC 26 (11 January 2005)
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27. |
Janak Singh Vs. Ram Das Rai & Ors [2005] INSC 27 (11 January 2005)
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28. |
Fatima Riswana Vs. State Rep. By A.C.P., Chennai & Ors [2005] INSC 28 (11 January 2005)
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29. |
V. Radhakrishna Reddy Vs. State of A.P [2005] INSC 29 (11 January 2005)
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30. |
Mridul Dhar & ANR Vs. Uoi & Ors [2005] INSC 30 (12 January 2005)
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31. |
Prakash Kumar @ Prakash Bhutto Vs. State of Gujarat [2005] INSC 31 (12 January 2005)
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32. |
Manik Lal Majumdar & Ors Vs. Gouranga Chandra Dey & Ors [2005] INSC 32 (12 January 2005)
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33. |
Mathai Vs. State of Kerala [2005] INSC 33 (12 January 2005)
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34. |
Nagarjit Ahir Vs. State of Bihar [2005] INSC 34 (12 January 2005)
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35. |
Kapila Hingorani Vs. State of Bihar [2005] INSC 35 (13 January 2005)
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36. |
Surendra Kumar Vs. Union of India & Ors [2005] INSC 36 (13 January 2005)
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37. |
Umesh Kamat Vs. State of Bihar [2005] INSC 37 (13 January 2005)
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38. |
Panchanan Mishra Vs. Digambar Mishra & Ors [2005] INSC 38 (17 January 2005)
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39. |
M/S. Larsen & Toubro Ltd. Vs. Union of India & Ors [2005] INSC 39 (18 January 2005)
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40. |
Rahul Agarwal Vs. Rakesh Jain & ANR [2005] INSC 40 (18 January 2005)
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41. |
People's Union for Civil Liberties Vs. Union of India & ANR [2005] INSC 41 (18 January 2005)
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42. |
Kalyan Chandra Sarkar Vs. Rajesh Ranjan @ Pappu Yadav & ANR [2005] INSC 42 (18 January 2005)
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43. |
Rahul Agarwal Vs. Rakesh Jain & ANR [2005] INSC 43 (18 January 2005)
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44. |
State of Punjab & Ors Vs. Mohinderjit Kaur [2005] INSC 44 (18 January 2005)
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45. |
Bharat Forge Co. Ltd. Vs. Uttam Manohar Nakate [2005] INSC 45 (18 January 2005)
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46. |
Rameshwar Pandey & Ors Vs. State of Bihar [2005] INSC 46 (18 January 2005)
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47. |
State of Karnataka Vs. K. Gopalakrishna [2005] INSC 47 (18 January 2005)
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48. |
R & M Trust Vs. Koramangala Resi. Vigilance Group & Ors [2005] INSC 48 (19 January 2005)
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49. |
Sunil Kumar And ANR Vs. State of Rajasthan [2005] INSC 49 (19 January 2005)
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50. |
Sangramsinh P. Gaekwad & Ors Vs. Shantadevi P. Gaekwad & Ors [2005] INSC 50 (20 January 2005)
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51. |
State of M.P Through C.B.I. Vs. Paltan Mallah [2005] INSC 51 (20 January 2005)
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52. |
R. Gandhi Vs. Union of India & Ors [2005] INSC 52 (20 January 2005)
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53. |
Brahm Dutt Vs. Union of India [2005] INSC 53 (20 January 2005)
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54. |
Godfrey Phillips (I) Ltd. & ANR Vs. State of U.P. & Ors [2005] INSC 54 (20 January 2005)
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55. |
State of Madhya Pradesh Vs. Munna Choubey & ANR [2005] INSC 55 (24 January 2005)
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56. |
Commnr. of Sales Tax, Delhi & Ors Vs. M/S. Shri Krishna Engg. Co. & Ors [2005] INSC 56 (25 January 2005)
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57. |
M/S Maruti Udyog Ltd. Vs. Ram Lal & Ors [2005] INSC 57 (25 January 2005)
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58. |
Bharat Heavy Electricals Ltd. Vs. M. Chandrasekhar Reddy & Ors [2005] INSC 58 (25 January 2005)
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59. |
Comm.of Central Excise,Goa And Chennai. Vs. M.R.F. Ltd., Chennai [2005] INSC 59 (25 January 2005)
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60. |
Comm.of Central Excise,Mumbai - Ii Vs. M/S Ceat Ltd., Mumbai [2005] INSC 60 (25 January 2005)
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61. |
State of Madhya Pradesh Vs. Rameshwar [2005] INSC 61 (25 January 2005)
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62. |
Comm.of Central Excise, Chennai. Vs. M/S Dunlop India Ltd., Chennai [2005] INSC 62 (25 January 2005)
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63. |
Raghbendra Bose & Ors Vs. Sunil Krishna Ghose & Ors [2005] INSC 63 (27 January 2005)
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64. |
Christopher Barla Vs. Basudev Naik [2005] INSC 64 (27 January 2005)
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65. |
Sridevi & Ors Vs. Jayaraja Shetty & Ors [2005] INSC 65 (28 January 2005)
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66. |
Sobha Hymavathi Devi Vs. Setti Gangadhara Swamy & Ors [2005] INSC 66 (28 January 2005)
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67. |
Sandhya Thakur Vs. Vimla Devi Kushwah & Ors [2005] INSC 67 (28 January 2005)
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68. |
Commissioner of Income Tax, Mumbai Vs. D.P. Sandu Bros. Chembur (P) Ltd [2005] INSC 68 (31 January 2005)
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69. |
Idrish Bhai Daudbhai Vs. State of Gujarat [2005] INSC 69 (31 January 2005)
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