R.
Gandhi Vs. Union of India & Ors [2005] Insc 52 (20 January 2005)
C.J.I,
G.P. Mathur & P.K. Balasubramanyan
JUDGEMENT
O R D E R
Though,
pursuant to the order of transfer made in Transfer Petition (Civil) Nos.
737-738 of 2003, the records of these cases are received in this Court, the
requirements of Order XXXVIA Rule 5 of the Supreme Court Rules have not yet
been complied with and the requisite paper books produced. We think that it
will be proper to consider these cases after the procedural requirements are
met. These cases will, therefore, be listed for hearing later, after they are
ripe for hearing.
Back