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Latest Supreme Court of India Judgments 2023

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FEBRUARY 2005

1. The Government of Tamil Nadu & Ors Vs. M. Ananchu Asari & Ors [2005] INSC 70 (1 February 2005)
2. Kamesh Panjiyar @ Kamlesh Panjiyar Vs. State of Bihar (01 February 2005)
3. Pratap Singh Vs. State of Jharkhand & ANR [2005] INSC 71 (2 February 2005)
4. M/S Zee Telefilms Ltd. & ANR Vs. Union of India & Ors [2005] INSC 72 (2 February 2005)
5. Pratap Singh Vs. State of Jharkhand & ANR [2005] INSC 73 (2 February 2005)
6. Nagesh Datta Shetti & Ors Vs. The State of Karnataka & Ors [2005] INSC 74 (2 February 2005)
7. Pratap Singh Vs. State of Jharkhand & Anr. (02 February 2005)
8. M/s. Zee Telefilms Ltd. & Anr. Vs. Union of India & Ors. (02 February 2005)
9. Zee Telefilms Ltd. & Anr. Vs. Union of India & Ors. (02 February 2005)
10. M/S O.K. Play (India) Ltd. Vs. Comm. of Central Excise, Delhi-Iii, Gurgaon [2005] INSC 75 (3 February 2005)
11. State of U.P. & Ors Vs. Jawahar Lal Bhatia [2005] INSC 76 (3 February 2005)
12. Ayodhya Singh Vs. State of Bihar & Ors [2005] INSC 77 (3 February 2005)
13. Chairman,State Bank of India & Ors Vs. H.C. Agarwal & ANR [2005] INSC 78 (3 February 2005)
14. Badrilal Vs. Chandan Singh & Ors [2005] INSC 79 (3 February 2005)
15. State of Gujarat Vs. Gopal Laxman Thakur & ANR [2005] INSC 80 (3 February 2005)
16. State of Orissa Vs. Niranjan Mohapatra & Ors [2005] INSC 81 (3 February 2005)
17. The President, Poornathrayisha Seva Sangham, Thripunithura Vs. K. Thilakan Kavenal and Ors. (03 February 2005)
18. Municipal Committee, Sirsa Vs. Munshi Ram [2005] INSC 82 (4 February 2005)
19. M.P.Lohia Vs. State of West Bengal & ANR [2005] INSC 83 (4 February 2005)
20. Govindaraju Vs. Mariamman [2005] INSC 84 (4 February 2005)
21. O.K. Play (India) Ltd. Vs. Commissioner of Central Excise-II, New Delhi (04 February 2005)
22. Collector of Central Excise, Pune Vs. M/S Bajaj Tempo Ltd [2005] INSC 85 (7 February 2005)
23. State of Haryana Vs. Ram Pal & Ors [2005] INSC 86 (7 February 2005)
24. Dhampur Sugar Mills Ltd. Vs. Bhola Singh [2005] INSC 87 (8 February 2005)
25. Southern Agrifurane Industries Ltd. Vs. Commercial Tax Officer & Ors [2005] INSC 88 (8 February 2005)
26. M/S. Udayani Ship Breakers Ltd. Vs. Commnr. of Customs & Central Excise, Rajkot [2005] INSC 89 (8 February 2005)
27. State of Uttar Pradesh Vs. Satish (08 February 2005)
28. Secy. Deptt. of Home Secy. A.P. & Ors Vs. B. Chinnam Naidu [2005] INSC 90 (9 February 2005)
29. Commissioner of central excise, hyderabad Vs. Sunder Steels Ltd. (09 February 2005)
30. B.P. Achala Anand Vs. S. Appi Reddy & ANR [2005] INSC 91 (11 February 2005)
31. S. Pushpa & Ors Vs. Sivachanmugavelu & Ors [2005] INSC 92 (11 February 2005)
32. Prof. Yashpal & ANR Vs. State of Chhattisgarh & Ors [2005] INSC 93 (11 February 2005)
33. M. Selvanathan & ANR Vs. The Registrar, C.A.T., Chennai & Ors [2005] INSC 94 (11 February 2005)
34. J.H. Jadhav Vs. M/S. Forbes Gokak Ltd [2005] INSC 95 (11 February 2005)
35. Bhuna Coop. Sugar Mills Ltd. Vs. Commissioner of Income Tax, Rohtak & ANR [2005] INSC 96 (11 February 2005)
36. Kalyan Chandra Sarkar Vs. Rajesh Ranjan @ Pappu Yadav & ANR [2005] INSC 97 (14 February 2005)
37. M/S Oswal Agro Furane Ltd. & ANR Vs. Oswal Agro Furance Workers Union & Ors [2005] INSC 98 (14 February 2005)
38. Mangt.Of M/S Sonepat Coop. Sugar Mills Ltd. Vs. Ajit Singh [2005] INSC 99 (14 February 2005)
39. Rajasthan State Road Transport Corp. & ANR Vs. Bhik Nath [2005] INSC 100 (14 February 2005)
40. Adil Jamshed Frenchman Vs. Sardar Dastur Schools Trust & Ors [2005] INSC 101 (14 February 2005)
41. Ajad Singh @ Ajad Vs. Chatra & Ors [2005] INSC 102 (14 February 2005)
42. Commissioner of Customs, Mumbai Vs. M/s. Bureau Veritas and Ors. (14 February 2005)
43. State of Maharashtra Vs. M/S. Bradma of India Ltd [2005] INSC 103 (16 February 2005)
44. Suresh Vs. Mahadevappa Shivappa Danannava & ANR [2005] INSC 104 (16 February 2005)
45. Comm.of Central Excise & Customs, Aurangabad. Vs. M/S Ceat Ltd., Nasik [2005] INSC 105 (17 February 2005)
46. Comm.Of Central Excise, Allahabad Vs. M/S Ginni Filaments Ltd [2005] INSC 106 (17 February 2005)
47. State of Andhra Pradesh Vs. M/S Kone Elevators (India) Ltd [2005] INSC 107 (17 February 2005
48. Commissioner of Central Excise and Customs, Aurangabad Vs. Ceat Ltd., Mumbai (17 February 2005)
49. Comm. of Central Excise, Allahabad Vs. M/s Ginni Filaments Ltd. (17 February 2005)
50. M. Ahammedkutty Haji Vs. Tahsildar, Kozhikode Kerala and Ors. (18 February 2005)
51. Adri Dharan Das Vs. State of West Bengal [2005] INSC 108 (21 February 2005)
52. Commissioner of Central Excise, Pune Vs. Abhi Chemicals & Pharmaceuticals Pvt. Ltd [2005] INSC 109 (21 February 2005)
53. India Literacy Board & Ors Vs. Veena Chaturvedi & Ors [2005] INSC 110 (21 February 2005)
54. C.I.T. Jalpaiguri Vs. Om Prakash Mittal [2005] INSC 111 (22 February 2005)
55. M/S. S & S. Enterprise Vs. Designated Authority & Ors [2005] INSC 112 (22 February 2005)
56. Dcl Polyester Ltd., Nagpur Vs. Collector of Central Excise & Customs, Nagpur [2005] INSC 113 (22 February 2005)
57. Triveni Glass Ltd. Vs. Union of India & Ors [2005] INSC 114 (22 February 2005)
58. Employers,Mgmt., M. Colliery M/S Bccl Ltd. Vs. Bihar Colliery Kamgar Union [2005] INSC 115 (22 February 2005)
59. Sanjay Gera Vs. Haryana Urban Development Authority & ANR [2005] INSC 116 (22 February 2005)
60. Balkar Singh Vs. Jagdish Kumar & Ors [2005] INSC 117 (22 February 2005)
61. Laxmi Sales Corporation Vs. M/S Bolangir Trading Co. & Ors [2005] INSC 118 (22 February 2005)
62. Swasthya Raksha Samiti Rati Chowk Vs. Chaudhary Ram Harakh Chand & Ors [2005] INSC 119 (22 February 2005)
63. Mahindra And Mahindra Ltd. Vs. N.B. Narawade [2005] INSC 120 (22 February 2005)
64. Mangt. of Madurantakam Co-Op. Sugar Mills Ltd. Vs. S. Viswanathan [2005] INSC 121 (22 February 2005)
65. Comm.of Central Excise, Allahabad Vs. M/S Hindustan Safety Glass Works Ltd [2005] INSC 122 (22 February 2005)
66. Kishan Lal Vs. State of M.P.& Ors [2005] INSC 123 (22 February 2005)
67. U.P.Parents Asso. & Ors Vs. S.K. Bhargava & Ors [2005] INSC 124 (22 February 2005)
68. Kanchusthabam Satyanarayana & Ors Vs. Namuduri Atchutaramayya & Ors [2005] INSC 125 (22 February 2005)
69. W.P.I.L. Ltd., Ghaziabad Vs. Commissioner of Central Excise, Meerut, U.P. (22 February 2005)
70. Govt. of A.P. & ANR Vs. J.B. Educational Society & Anr, Etc [2005] INSC 126 (23 February 2005)
71. State of Rajasthan Vs. Gurmail Singh [2005] INSC 127 (23 February 2005)
72. B. Krishna H. Sawant Vs. Sangli, Miraj&Kupwad City M.Corp [2005] INSC 128 (23 February 2005)
73. State of Haryana Vs. Satish Kumar [2005] INSC 129 (23 February 2005)
74. Ram Swarup Vs. Mohd. Javed Razack & ANR [2005] INSC 130 (23 February 2005)
75. Shenyang Mastsushita S. Battery Co. Ltd. Vs. M/S. Exide Industries Ltd. & Ors [2005] INSC 131 (23 February 2005)
76. Gangadeep Pratisthan Pvt.Ltd.&Ors. Vs. M/S.Mechano&Ors [2005] INSC 132 (23 February 2005)
77. Sidheshwar Sahakari Sakhar Karkhana Ltd. Vs. Union of India and Ors. (23 February 2005)
78. Commissioner of Central Excise Vs. Ratan Melting and Wire Industries, Calcutta (23 February 2005)
79. State Bank of Patiala Vs. Phoolpati (23 February 2005)
80. M/S Hindustan Zinc Limited Vs. Commissioner of Central Excise Jaipur [2005] INSC 133 (24 February 2005)
81. K.G. Arumugham & Ors Vs. K.A.Chinnappan & Ors [2005] INSC 134 (24 February 2005)
82. M/S. Pahwa Chemicals Pvt. Ltd. Vs. The Commissioner of Central Excise, New Delhi [2005] INSC 135 (24 February 2005)
83. Food Corporation of India & Ors Vs. Bhanu Lodh & Ors [2005] INSC 136 (24 February 2005)
84. Mangal Prasad Tamoli Vs. Narvedshwar Mishra & Ors [2005] INSC 137 (24 February 2005)
85. Mangu Khan & Ors Vs. State of Rajasthan [2005] INSC 138 (24 February 2005) Sc Sharma Vs. Chair.Upseb [2005] INSC 139 (24 February 2005)
86. S.C. Sharma Vs. Chair. Upseb [2005] Insc 139 (24 February 2005)
87. State of J&K & Ors Vs. Sanjeev Kumar & Ors [2005] INSC 140 (24 February 2005)
88. State of Punjab Vs. Balwant Rai [2005] INSC 141 (24 February 2005)
89. Suresh Chandra Sharma Vs. Chairman, UPSEB & Ors. (24 February 2005)
90. M/s. Hindustan Zinc Ltd. Vs. Commissioner of Central Excise Jaipur (24 February 2005)
91. M/S. Castrol India Limited Vs. Commissioner of Central Excise, Calcutta-I [2005] INSC 142 (25 February 2005)
92. Dhariwal Industries Ltd. & ANR Vs. M/S M.S.S. Food Products [2005] INSC 143 (25 February 2005)
93. Haryana State Coop. Land Dev. Bank Vs. Neelam [2005] INSC 144 (28 February 2005)
94. Netai Dutta Vs. State of West Bengal [2005] INSC 145 (28 February 2005)
95. Secretary to the Govt. and Anr. Vs. M. Senthil Kumar (28 February 2005)




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