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DECEMBER 2005
1.
Kailasbhai Shukaram Tiwari Vs. Jostna Laxmidas Pujara and Anr. (01 December 2005)
2.
Nirmaljit Kaur Vs. State of Punjab & Ors [2005] INSC 675 (6 December 2005)
3.
Umrao Singh Vs. Punjabi University, Patiala, & Ors [2005] INSC 676 (6 December 2005)
4.
D.S.P., Chennai Vs. K. Inbasagaran [2005] INSC 677 (7 December 2005)
5.
Commissioner of Central Excise, Meerut Vs. M/S. Maharshi Ayurveda Corporation Limited [2005] INSC 678 (7 December 2005)
6.
State of M.P. and Ors. Vs. Onkar Prasad Patel (07 December 2005)
7.
S.D. Singh Vs. Jharkhand High Court, through R.G. and Ors. (07 December 2005)
8.
State of Orissa and Anr. Vs. Saroj Kumar Sahoo (07 December 2005)
9.
U.P. State Brassware Corpn. Ltd. & ANR Vs. Udai Narain Pandey [2005] INSC 679 (8 December 2005)
10.
Prasad Technology Park Pvt. Ltd. Vs. Sub Registrar & Ors [2005] INSC 680 (8 December 2005)
11.
Hindustan Copper Ltd. & ANR Vs. Banshi Lal & Ors [2005] INSC 681 (8 December 2005)
12.
Meera Kanwaria Vs. Sunita & Ors [2005] INSC 682 (8 December 2005)
13.
Sivakumar Vs. State By Inspector of Police [2005] INSC 683 (8 December 2005)
14.
Subhash Shamrao Pachunde Vs. State of Maharashtra [2005] INSC 684 (8 December 2005)
15.
M/S Tashi Delek Gaming Solutions Ltd. & ANR Vs. State of Karnataka & Ors [2005] INSC 685 (8 December 2005)
16.
Harjit Singh Vs. State of Punjab [2005] INSC 686 (8 December 2005)
17.
Administrator, Kamala Nehru Memorial Hospital Vs. Vinod Kumar [2005] INSC 687 (8 December 2005)
18.
Central Mine Planning and Design Institute Ltd. Vs. Ramu Pasi and Anr. (08 December 2005)
19.
Income Tax Officer, Bangalore Vs. Induflex Products (P) Ltd. (08 December 2005)
20.
National Insurance Company Vs. Mastan & ANR [2005] INSC 688 (9 December 2005)
21.
State of Orissa & Ors Vs. Gopinath Dash & Ors [2005] INSC 689 (9 December 2005)
22.
M/S Ashoka Smokeless Coal Industries Pvt. Ltd. & Ors Vs. Union of India & Ors [2005] INSC 690 (12 December 2005)
23.
M/S. U.P.S.R.T.C. Vs. Imtiaz Hussain [2005] INSC 691 (12 December 2005)
24.
Shiv Dayal Gupta Vs. State of Rajasthan and Anr. (13 December 2005)
25.
Harshad Chimanlal Modi Vs. Dlf Universal Ltd. & ANR [2005] INSC 692 (14 December 2005)
26.
Saraswati Devi Gupta Vs. Sudha Rani & Ors [2005] INSC 693 (14 December 2005)
27.
M/S Transmission Corporation of A.P. Ltd. Vs. M/S Lanco Kondapalli Power Pvt. Ltd [2005] INSC 694 (15 December 2005)
28.
M/S. Dhodha House Vs. S.K. Maingi [2005] INSC 695 (15 December 2005)
29.
Vishnu Dutt & Ors Vs. State of Rajasthan & Ors [2005] INSC 696 (15 December 2005)
30.
Tara Chand Jain Vs. Sir Ganga Ram Hospital and Anr. (15 December 2005)
31.
Harkirat Singh Vs. Amrinder Singh [2005] INSC 697 (16 December 2005)
32.
N.K. Rajgarhia Vs. M/S. Mahavir Plantation Ltd. & Ors [2005] INSC 698 (16 December 2005)
33.
Hombe Gowda Edn. Trust & ANR Vs. State of Karnataka & Ors [2005] INSC 699 (16 December 2005)
34.
State of U.P. Vs. Neeraj Awasthi & Others [2005] INSC 700 (16 December 2005)
35.
M/S. Shree Hari Chemicals Export Ltd. Vs. Union of India And ANR [2005] INSC 701 (16 December 2005)
36.
State of Punjab & Ors Vs. Satnam Kaur & Ors [2005] INSC 702 (16 December 2005)
37.
A. Maimoona Vs. State of Tamil Nadu & Ors [2005] INSC 703 (16 December 2005)
38.
Kankavali Shikshan Sanstha & Ors Vs. M.R. Gavali & Ors [2005] INSC 704 (16 December 2005)
39.
Siddartha Tubes Ltd. Vs. Commissioner of Central Excise, Indore (MP) (16 December 2005)
40.
Siddhartha Tubes Ltd. Vs. Commissioner of Customs & Central Excise, Indore (MP) (16 December 2005)
41.
Sonepat Cooperative Sugar Mills Ltd. Vs. Rakesh Kumar (16 December 2005)
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