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Latest Supreme Court of India Judgments 2023

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AUGUST 2005

1. Phool Pata & ANR Vs. Vishwanath Singh & Ors [2005] INSC 379 (1 August 2005)
2. Andhra Pradesh State Road Transport Corporation & Ors Vs. Abdul Kareem [2005] INSC 380 (2 August 2005)
3. Salem Advocate Bar Association, Tamil Nadu Vs. Union of India [2005] INSC 381 (2 August 2005)
4. M/S. Vadilal Chemicals Ltd. Vs. The State of Andhra Pradesh & Ors [2005] INSC 382 (2 August 2005)
5. State of Uttar Pradesh and Ors. Vs. Ram Bachan Tripathi (02 August 2005)
6. Ishwar Dutt Vs. Land Acquisition Collector and Anr. (02 August 2005)
7. Indian Drugs & Pharmaceuticals Ltd. & ANR Vs. R.K. Shewaramani [2005] INSC 383 (3 August 2005)
8. P.T. Thomas Vs. Thomas Job [2005] INSC 384 (4 August 2005)
9. ICICI Bank & ANR Vs. Municipal Corporation of Greater Bombay & Ors [2005] INSC 385 (4 August 2005)
10. R.P. Singh Vs. Union of India & Ors [2005] INSC 386 (4 August 2005)
11. M/S A.B.C. (India) Ltd. Vs. State of Assam & ANR [2005] INSC 387 (4 August 2005)
12. State (N.C.T. of Delhi) Vs. Navjot Sandhu @ Afsan Guru [2005] INSC 388 (4 August 2005)
13. Ref. U/Article 317(1) For Inquiry & Report On Dr. H.B. Mirdha, Chairman, O.P.S.C [2005] INSC 389 (5 August 2005)
14. Jacob Mathew Vs. State of Punjab & ANR [2005] INSC 390 (5 August 2005)
15. Supriyo Basu & Ors Vs. West Bengal Housing Board & Ors [2005] INSC 391 (5 August 2005)
16. Kishun @ Ram Kishun Vs. Bihari (D) By Lrs [2005] INSC 392 (5 August 2005)
17. Commissioner of Central Excise-I, New Delhi Vs. M/S S.R. Tissues Pvt. Ltd. & ANR [2005] INSC 393 (5 August 2005)
18. Commissioner of Customs (General), N. Delhi Vs. M/S. Gujarat Perstorp Electronics Ltd [2005] INSC 394 (5 August 2005)
19. Life Insurance Corporation of India Vs. Mani Ram [2005] INSC 395 (5 August 2005)
20. Indian City Properties Ltd. & ANR Vs. The Municipal Commissioner of Greater Bombay, & ANR [2005] INSC 396 (5 August 2005)
21. A.N. Venkatesh and ANR Vs. State of Karnataka [2005] INSC 397 (8 August 2005)
22. G.M., O.N.G.C. Ltd. Vs. Sendhabhai Vastram Patel & Ors [2005] INSC 398 (8 August 2005)
23. Bal Patil & ANR Vs. Union of India & Ors [2005] INSC 399 (8 August 2005)
24. Umesh Korga Bhandari Vs. Mahanagar Telephone Nigam Ltd. & Ors [2005] INSC 400 (8 August 2005)
25. Binny Ltd. & ANR Vs. V. Sadasivan & Ors [2005] INSC 401 (8 August 2005)
26. P.V. Mahadevan Vs. M.D. Tamil Nadu Housing Board (08 August 2005)
27. Peerappa & Ors Vs. State of Karnataka [2005] INSC 402 (9 August 2005)
28. Commissioner of Central Excise, Bhubaneshwar-Ii Vs. M/S Ifgl Refractories Limited [2005] INSC 403 (9 August 2005)
29. Bhagwati Developers Vs. Peerless General Finance & Investment Co. & Ors [2005] INSC 404 (9 August 2005)
30. G.Mahalingappa Vs. G.M. Savitha [2005] INSC 405 (9 August 2005)
31. Govt. of A.P. & Ors Vs. Kollutla Obi Reddy & Ors [2005] INSC 406 (10 August 2005)
32. Kerala State Electricity Board Vs. Hitech Electrothermics & Hydropower Ltd. & Ors [2005] INSC 407 (10 August 2005)
33. Punjab State Electricity Board Ltd. Vs. Zora Singh & Ors [2005] INSC 408 (11 August 2005) National Insurance Co. Ltd Vs. Mrs. Kanti Devi & Ors [2005] INSC 324 (9 august 2005)
34. Hindustan Steel Works Construction Ltd. and ANR Vs. Hindustan Steel Works Construction Ltd. Employees Union [2005] INSC 409 (11 August 2005)
35. Rita Dutta & Another Vs. Subhendu Dutta [2005] INSC 410 (11 August 2005)
36. Amita Vs. Union of India & ANR [2005] INSC 411 (11 August 2005)
37. State of Punjab & Ors Vs. Amar Nath Goyal & Ors [2005] INSC 412 (11 August 2005)
38. P.A. Inamdar & Ors Vs. State of Maharashtra & Ors [2005] INSC 413 (12 August 2005)
39. Rajendra Construction Company Vs. Maharashtra Housing & Area Development Authority & Ors [2005] INSC 414 (12 August 2005)
40. M/S. Premier Engineers Vs. M/S. Taj Rubber Industries & Another [2005] INSC 415 (12 August 2005)
41. Samya Sett Vs. Shambu Sarkar & ANR [2005] INSC 416 (12 August 2005)
42. Shin-Etsu Chemical Co. Ltd. Vs. M/S. Aksh Optifibre Ltd. & ANR [2005] INSC 417 (12 August 2005)
43. Srei International Finance Ltd. Vs. Fairgrowth Financial Services Ltd. & ANR [2005] INSC 418 (12 August 2005)
44. Shin-Etsu Chemical Co. Ltd. Vs. M/s. Aksh Optifibre Ltd., & Anr. (12 August 2005)
45. Shin-Etsu Chemical Co. Ltd. Vs. M/s. Aksh Optifibre Ltd. & Anr (12 August 2005)
46. Smt. Rani Kusum Vs. Smt. Kanchan Devi & Ors [2005] INSC 419 (16 August 2005)
47. Narne Rama Murthy Vs. Ravula Somasundaram & Ors [2005] INSC 420 (17 August 2005)
48. M/S Bharat & Company Vs. Trade Tax Officer & ANR [2005] INSC 421 (17 August 2005)
49. State of Maharashtra & Ors Vs. R.S. Bhonde & Ors [2005] INSC 422 (17 August 2005)
50. State of Maharashtra & ANR Vs. R.S. Bhonde & Ors [2005] INSC 423 (17 August 2005)
51. Brij Pal Sharma Vs. Ghaziabad Development Authority [2005] INSC 424 (18 August 2005)
52. Bhaurao Dagdu Paralkar Vs. State of Maharashtra & Ors [2005] INSC 425 (22 August 2005)
53. Rajasthan State Road Transport Corpn. & Ors Vs. Zakir Hussain [2005] INSC 426 (22 August 2005)
54. Government of India & Ors Vs. Indian Tobacco Association [2005] INSC 427 (23 August 2005)
55. Major General J.K. Bansal Vs. Union of India & Ors [2005] INSC 428 (23 August 2005)
56. G. Reghunathan Vs. K.V. Varghese [2005] INSC 429 (23 August 2005)
57. Durga Prasanna Tripathy Vs. Arundhati Tripathy [2005] INSC 430 (23 August 2005)
58. Sri M. Purandara & Ors Vs. Mahadesha S. & Ors [2005] INSC 431 (23 August 2005)
59. Sangeeta Singh Vs. Union of India & Ors [2005] INSC 432 (23 August 2005)
60. Bihar State Housing Board Vs. Arun Dakshy [2005] INSC 433 (23 August 2005)
61. Commnr. of Central Excise, Nagpur Vs. Manikgarh Cement Ltd. [2005] INSC 434 (23 August 2005)
62. Cref Finance Ltd. Vs. Shree Shanthi Homes Pvt. Ltd.&Anr [2005] INSC 435 (23 August 2005)
63. State of Rajasthan Vs. Daulat Ram [2005] INSC 436 (23 August 2005)
64. Chairman, M.P. Electricity Board & Ors Vs. Shiv Narayan and ANR [2005] INSC 437 (24 August 2005)
65. Union of India Vs. M/S Krimpex Synthetics Ltd [2005] INSC 438 (24 August 2005)
66. Ateef Nasir Mulla Vs. State of Maharashtra [2005] INSC 439 (24 August 2005)
67. M/S Xerox Modicorp Limited Vs. State of Karnataka [2005] INSC 440 (24 August 2005)
68. M/S Impression Prints Vs. Commissioner of Central Excise, Delhi-1 [2005] INSC 441 (24 August 2005)
69. Mandir Shree Sitaramji Alias Shree Sitaram Bhandar Vs. Land Acquisition Collector & Ors [2005] INSC 442 (24 August 2005)
70. J. Abdul Hakeem Vs. State of Tamil Nadu & Ors [2005] INSC 443 (24 August 2005)
71. M/S Vikram Cement Vs. Commissioner of Central Excise,Indore [2005] INSC 444 (24 August 2005)
72. Thankachan Vs. State of Kerala [2005] INSC 445 (24 August 2005)
73. Pundlik Vs. State of Maharashtra & Ors [2005] INSC 446 (25 August 2005)
74. State of Punjab Vs. Shiv Ram & Ors [2005] INSC 447 (25 August 2005)
75. Rajeshwari Vs. Puran Indoria [2005] INSC 448 (25 August 2005)
76. State of Haryana & Ors Vs. Raj Rani [2005] INSC 449 (29 August 2005)
77. Popat and Kotecha Property Vs. State Bank of India Staff Association [2005] INSC 450 (29 August 2005)
78. Sumer Vs. State of U.P [2005] INSC 451 (29 August 2005)
79. Ram Kanwar Vs. Kewal Singh & Others [2005] INSC 452 (30 August 2005)
80. A.P. Public Service Commission Vs. Koneti Venkateswarulu & Ors [2005] INSC 453 (30 August 2005)
81. Ashutosh Vs. State of Rajasthan & Ors [2005] INSC 454 (30 August 2005)
82. Atma Ram Vs. Shakuntala Rani [2005] INSC 455 (30 August 2005)
83. Commissioner of Public Instructions & Ors Vs. K.R. Vishwanath [2005] INSC 456 (30 August 2005)
84. State of Punjab Vs. Hakam Singh [2005] INSC 457 (31 August 2005)
85. Rajasthan State Road Transport Corporation Vs. Shyam Bihari Lal Gupta (31 August 2005)
86. State Bank of India and Anr. Vs. Bela Bagchi and Ors. (31 August 2005)




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