APRIL 2005
1.	State of Nagaland Vs. Lipok Ao & Ors [2005] INSC 213 (1 April 2005)
2.	Commissioner of Central Excise, Belgaum Vs. M/S Akay Cosmetics (P) Ltd [2005] INSC 214 (1 April 2005)
3.	K.C. Sharma Vs. Delhi Stock Exchange & Ors [2005] INSC 215 (1 April 2005)
4.	Commissioner of Central Excise, Chandigarh-I Vs. M/S Dabur India Limited & ANR [2005] INSC 216 (1 April 2005)
5.	M/S Dabur India Limited Vs. Commissioner of Central Excise, Jamshedpur [2005] INSC 217 (1 April 2005)
6.	Commissioner of Central Excise, Jamshedpur Vs. M/S Dabur (India) Limited [2005] INSC 218 (1 April 2005)
7.	Indian Charge Chrome Ltd. & ANR Vs. Union of India & Ors [2005] INSC 219 (1 April 2005)
8.	The Associated Cement Cos. Ltd. Vs. State of Madhya Pradesh & ANR [2005] INSC 220 (5 April 2005)
9.	U.P.State Road Transport Corporation Vs. Omaditya Verma & Ors [2005] INSC 221 (5 April 2005)
10.	M/S Channy Enterprises Vs. Commissioner of Central Excise, Chandigarh [2005] INSC 222 (5 April 2005)
11.	Subhadra Rani Pal Choudhary Vs. Sheirly Weigal Nain & Ors [2005] INSC 223 (6 April 2005)
12.	Kailash Vs. Nanhku & Ors [2005] INSC 224 (6 April 2005)
13.	Ranjitsing Brahmajeetsing Sharma Vs. State of Maharashtra & ANR [2005] INSC 225 (7 April 2005)
14.	Delhi Development Authority Vs. Skipper Construction And ANR [2005] INSC 226 (7 April 2005)
15.	M/S. Gujarat Cypromet Ltd. Vs. Union of India & Others [2005] INSC 227 (7 April 2005)
16.	Amarendra Komalam & ANR Vs. Usha Sinha & ANR [2005] INSC 228 (7 April 2005)
17.	Rajasthan Welfare Society Vs. State of Rajasthan [2005] INSC 229 (7 April 2005)
18.	Girdhari & Ors Vs. Union of India & Ors [2005] INSC 230 (7 April 2005)
19.	Ambadas Sitaram More Vs. Murlidhar Digamber & ANR [2005] INSC 231 (7 April 2005)
20.	Holiram Bordoloi Vs. State of Assam [2005] INSC 232 (8 April 2005)
21.	Spun Casting & Engg. Co. Pvt. Ltd. Vs. Dwijendra Lal Sinha & Ors [2005] INSC 233 (8 April 2005)
22.	State of Himachal Pradesh Vs. Pawan Kumar [2005] INSC 234 (8 April 2005)
23.	Shakuntla Devi Vs. Kamla & Ors [2005] INSC 235 (11 April 2005)
24.	M P State Textile Corpn. Ltd. Vs. Mehendra & Ors [2005] INSC 236 (11 April 2005)
25.	Achal Misra Vs. Rama Shanker Singh & Ors [2005] INSC 237 (11 April 2005)
26.	Nityanand Rai Vs. State of Bihar & ANR [2005] INSC 238 (11 April 2005)
27.	Sona Bala Bora & Ors Vs. Jyotirindra Bhatacharjee [2005] INSC 239 (11 April 2005)
28.	Commissioner of Central Excise, Trichy Vs. M/S Grasim Industries Ltd [2005] INSC 240 (12 April 2005)
29.	State of Rajasthan Vs. Ram Chandra [2005] INSC 241 (12 April 2005)
30.	State of U.P. Vs. Sunder Singh & Ors [2005] INSC 242 (12 April 2005)
31.	Viluben Jhalejar Contractor Vs. State of Gujarat [2005] INSC 243 (13 April 2005)
32.	Umabai & ANR Vs. Nilkanth Dhondiba Chavan & ANR [2005] INSC 244 (13 April 2005)
33.	Amit Kumar Shaw & ANR Vs. Farida Khatoon & ANR [2005] INSC 245 (13 April 2005)
34.	Khursheed Vs. State of Haryana [2005] INSC 246 (13 April 2005)
35.	Swamy Atmananda & Ors Vs. Sri Ramakrishna Tapovanam & Ors [2005] INSC 247 (13 April 2005)
36.	K.R.Soorachari Vs. State of Karnataka [2005] INSC 248 (13 April 2005)
37.	State of Kerala & Ors Vs. V.Baby [2005] INSC 249 (13 April 2005)
38.	State of Rajasthan Vs. Biram Lal [2005] INSC 250 (13 April 2005)
39.	Commissioner of Central Excise New Delhi Vs. M/S Hero Honda Motors Ltd [2005] INSC 251 (13 April 2005)
40.	Swamy Atmananda & Ors Vs. Sri Ramakrishna Tapovanam & Ors [2005] INSC 252 (13 April 2005)
41.	Zoroastrian Co-Operative Housing Society Limited And Another Vs. District Registrar Co-Operative Societies (Urban) & Ors [2005] INSC 253 (15 April 2005)
42.	Dattu Shamrao Valake & ANR Vs. State of Maharashtra [2005] INSC 254 (15 April 2005)
43.	Commissioner of Central Excise, Jalandhar Vs. M/S. Rajiv Textile Industries & ANR [2005] INSC 255 (15 April 2005)
44.	National Insurance Co. Vs. Prembai Patel & Ors [2005] INSC 256 (18 April 2005)
45.	M/S Master Marine Services Pvt. Ltd. Vs. Metcalfe & Hodgkinson Pvt. Ltd. & ANR [2005] INSC 257 (19 April 2005)
46.	M/S Makhija Construction & Enggr. P. Ltd Vs. Indore Development Authority & Ors [2005] INSC 258 (19 April 2005)
47.	Om Prakash Shrivastava Vs. State of M.P. & ANR [2005] INSC 259 (19 April 2005)
48.	M/S Vinay Solvent Extraction Industries Pvt. Ltd. Vs. Commissioner of Central Excise, Gujarat [2005] INSC 260 (20 April 2005)
49.	Tamil Nadu State Transport Corporation Ltd Vs. S. Rajapriya And Two Others [2005] INSC 261 (20 April 2005)
50.	State of U.P. Vs. Gambhir Singh & Ors [2005] INSC 262 (20 April 2005)
51.	State of Rajasthan Vs. Jora Ram [2005] INSC 263 (20 April 2005)
52.	State of U.P. Vs. Shiv Kumar & Ors [2005] INSC 264 (20 April 2005)
53.	M.P. Gopalakrishnan Nair & ANR Vs. State of Kerala & Ors [2005] INSC 265 (20 April 2005)
54.	State of U.P. Vs. Shyam Veer & Ors [2005] INSC 266 (20 April 2005)
55.	Sihor Nagar Palika Bureau Vs. Bhabhlubhai Virabhai & Co [2005] INSC 267 (21 April 2005)
56.	Bombay Electric Supply & Transport Undertaking Vs. Laffans (India) Pvt. Ltd. & ANR [2005] INSC 268 (21 April 2005)
57.	North Eastern Coalfields Coal India Ltd. Vs. Mubarak Ali & Ors [2005] INSC 269 (21 April 2005)
58.	Kokilambal & Ors Vs. N.Raman [2005] INSC 270 (21 April 2005)
59.	U.P. Madhyamik Shiksha Parishad & Ors Vs. Raj Kumar Agnihotri [2005] INSC 271 (21 April 2005)
60.	Rajendra Sail Vs. Madhya Pradesh High Court Bar Association & Ors [2005] INSC 272 (21 April 2005)
61.	Saibanna Vs. State of Karnataka [2005] INSC 273 (21 April 2005)
62.	Dharampal Satyapal Vs. Commissioner of Central Excise, Delhi-I, New Delhi [2005] INSC 274 (21 April 2005)
63.	Kasturi Vs. Uyyamperumal & Ors [2005] INSC 275 (25 April 2005)
64.	Hindustan Lever Ltd. & ANR Vs. Sales Tax Officer & Ors [2005] INSC 276 (25 April 2005)
65.	M/S Saci Allied Products Ltd.,U.P. Vs. Commissioner of Central Excise, Meerut [2005] INSC 277 (26 April 2005)
66.	Anwarul Haq Vs. The State of Uttar Pradesh [2005] INSC 278 (26 April 2005)
67.	Manmatha Nath Ghosh & Ors Vs. Baidyanath Mukherjee & Ors [2005] INSC 279 (26 April 2005)
68.	Hari Chand & Ors Vs. Faridabad Complex Administration & Others [2005] INSC 280 (26 April 2005)
69.	Nagalla Mukha Lingam Vs. State of A.P [2005] INSC 281 (26 April 2005)
70.	Bijay Kumar Saraogi Vs. State of Jharkhand [2005] INSC 282 (26 April 2005)
71.	K. Kandasamy & ANR Vs. K.P.M.V.P. Chandrasekaran [2005] INSC 283 (26 April 2005)
72.	Nagalla Mukha Lingam Vs. State of A.P [2005] INSC 284 (26 April 2005)
73.	Shri Banarsi Dass Vs. Mrs. Teeku Dutta And ANR [2005] INSC 285 (27 April 2005)
74.	Balwan Singh Vs. State of Haryana [2005] INSC 286 (27 April 2005)
75.	Harmohinder Singh Pradhan Vs. Ranjeet Singh Talwandi & Ors [2005] INSC 287 (28 April 2005)
76.	Rajesh K. Gupta Vs. Ram Gopal Agarwala & Ors [2005] INSC 288 (28 April 2005)
77.	Manoj Kumar & ANR Vs. Munni Devi [2005] INSC 289 (28 April 2005)
78.	M.B.Ramachandran Vs. Gowramma & Ors [2005] INSC 290 (28 April 2005)
79.	Commissioner of Trade Tax, Lucknow Vs. M/S Kanhai Ram Thekedar [2005] INSC 291 (29 April 2005)
80.	People's Union For Civil Liberties Vs. Union of India & ANR [2005] INSC 292 (29 April 2005)
81.	Hans Raj Banga Vs. Ram Chander Aggarwal [2005] INSC 293 (29 April 2005)
82.	Haldia Refinery Canteen Emps. Union & Others Vs. M/S. Indian Oil Corporation Ltd. & Others [2005] INSC 294 (29 April 2005)