SEPTEMBER 2004
1.	Nirmal Jeet Kaur Vs. The State of Madhya Pradesh And Anr [2004] Insc 509 (1 September 2004)
2.	Parmananda Pegu Vs. State of Assam [2004] Insc 510 (2 September 2004)
3.	AVM M.S. Brar, Avsm, Vm Vs. Union of India & Ors [2004] Insc 511 (3 September 2004)
4.	Canbank Financial Services Ltd. Vs. The Custodian & Others [2004] Insc 512 (3 September 2004)
5.	State of U.P. & Ors Vs. Dr. Om Prakash Singh [2004] Insc 513 (3 September 2004)
6.	State of A.P. Vs. K. Punardana Rao [2004] Insc 514 (3 September 2004)
7.	State of Rajasthan Vs. Maharaj Singh & Anr [2004] Insc 515 (3 September 2004)
8.	Commissioner of Central Excise, Jaipur Vs. M/S. J.K. Udaipur Udyog Ltd [2004] Insc 516 (3 September 2004)
9.	Mukesh K. Tripathi Vs. Sr. Divn. Manager, L.I.C. & Ors [2004] Insc 517 (6 September 2004)
10.	Municipal Corporation, Faridabad Vs. Siri Niwas [2004] Insc 518 (6 September 2004)
11.	L.S. Synthetics Ltd. Vs. Fairgrowth Financial Services Ltd. & Anr [2004] Insc 519 (6 September 2004)
12.	Siddheshwar Sahakari Sakhar Karkhana Ltd. Vs. C.I.T., Kolhapur & Ors [2004] Insc 520 (8 September 2004)
13.	Smt. Sudha Rani Garg Vs. Sri Jagdish Kumar & Ors [2004] Insc 521 (8 September 2004)
14.	Pratap Rai Tanwani And Anr Vs. Uttam Chand And Anr [2004] Insc 522 (8 September 2004)
15.	State of Rajasthan Vs. Ikbal Hussen [2004] Insc 523 (8 September 2004)
16.	Draupadi Devi & Ors Vs. Union of India & Ors [2004] Insc 524 (9 September 2004)
17.	B.E.M.L. Employees House Bld. Co-Op. Society Ltd. Vs. State of Karnataka & Ors [2004] Insc 525 (10 September 2004)
18.	State of Himachal Pradesh Vs. Mast Ram [2004] Insc 526 (10 September 2004)
19.	Management of Krishnakali Tea Estate Vs. Akhil Bharatiya Chah Mazdoor Sangh & Anr [2004] Insc 527 (10 September 2004)
20.	Situ Sahu & Ors Vs. The State of Jharkhand & Ors [2004] Insc 528 (10 September 2004)
21.	Kishnia & Ors Vs. State of Rajasthan [2004] Insc 529 (10 September 2004)
22.	Ram Kishan & Ors Vs. State of Uttar Pradesh [2004] Insc 530 (10 September 2004)
23.	Upkar Singh Vs. Ved Prakash & Ors [2004] Insc 531 (10 September 2004)
24.	Lopchand Naruji Jat And Anr Vs. State of Gujarat [2004] Insc 532 (10 September 2004)
25.	Union of India And Anr Vs. The State of Assam [2004] Insc 533 (10 September 2004)
26.	State By Police Inspector Vs. Sri. T. Venkatesh Murthy [2004] Insc 534 (10 September 2004)
27.	Metro Marins & Anr Vs. Bonus Watch Co. Pvt. Ltd. & Ors [2004] Insc 535 (10 September 2004)
28.	Upkar Singh Vs. Ved Prakash & Ors [2004] Insc 536 (10 September 2004)
29.	State of Punjab & Ors Vs. Balbir Singh [2004] Insc 537 (13 September 2004)
30.	Rajasthan State Ganganagar S. Mills Ltd. Vs. State of Rajasthan & Anr [2004] Insc 538 (13 September 2004)
31.	State of Himachal Pradesh Vs. Shree Kant Shekari [2004] Insc 539 (13 September 2004)
32.	Rajkumar Vs. State of M.P [2004] Insc 540 (14 September 2004)
33.	Commissioner of Customs, Mumbai Vs. M/S B.V. Jewels & Ors [2004] Insc 541 (14 September 2004)
34.	State of Himachal Pradesh & Ors Vs. M/S. Shivalik Agro Poly Products & Ors [2004] Insc 542 (14 September 2004)
35.	Malleshi Vs. State of Karnataka [2004] Insc 543 (15 September 2004)
36.	Anil Kumar Vs. State of U.P [2004] Insc 544 (16 September 2004)
37.	Pankaj Gupta & Ors Vs. State of Jammu & Kashmir & Ors [2004] Insc 545 (16 September 2004)
38.	Siri Ram Batra & Ors Vs. Financial Commissioner, Delhi & Ors [2004] Insc 546 (17 September 2004)
39.	Ramesh Ramnarayan Dangare Vs. Vithabai W/O Bhausaheb Wakchaure & Anr [2004] Insc 547 (17 September 2004)
40.	Ram & Another Vs. State of Karnataka & Ors [2004] Insc 548 (17 September 2004)
41.	Satchidananda Mishra Vs. State of Orissa & Ors [2004] Insc 549 (17 September 2004)
42.	M.P. High Court Bar Association Vs. Union of India & Ors [2004] Insc 550 (17 September 2004)
43.	M/S Medley Minerals India Ltd. Vs. State of Orissa & Others [2004] Insc 551 (17 September 2004)
44.	Dipesh Chandak Vs. Union of India [2004] Insc 552 (17 September 2004)
45.	Pramod Mandal Vs. State of Bihar [2004] Insc 553 (17 September 2004)
46.	M/S. Priya Blue Industries Ltd. Vs. Commissioner of Customs [2004] Insc 554 (17 September 2004)
47.	Subramanium Sethuraman Vs. State of Maharashtra & Anr [2004] Insc 555 (17 September 2004)
48.	Union of India & Ors Vs. Mukesh Hans [2004] Insc 556 (17 September 2004)
49.	Jagtar Singh & Anr Vs. State of Punjab & Ors [2004] Insc 557 (17 September 2004)
50.	Kirti Kumar Nirula Vs. State of Maharashtra & Ors [2004] Insc 558 (17 September 2004)
51.	Prithvi Raj & Ors Vs. Kamlesh Kumar And Anr [2004] Insc 559 (20 September 2004)
52.	Defence Enclave Residents Society Vs. State of U.P. & Ors [2004] Insc 560 (20 September 2004)
53.	State of U.P. And Anr Vs. Sanjai Pratap Gupta @ Pappu & Ors [2004] Insc 561 (20 September 2004)
54.	National Insurance Co. Ltd. Vs. Chella Bharathamma & Ors [2004] Insc 562 (21 September 2004)
55.	Madhu Garg Vs. Union of India & Anr [2004] Insc 563 (21 September 2004)
56.	Kishori Lal & Anr Vs. Madan Gopal & Ors [2004] Insc 564 (22 September 2004)
57.	Kachrulal Bhagirath Agrawal & Ors Vs. State of Maharashtra & Ors [2004] Insc 565 (22 September 2004)
58.	Government of India Vs. G.Limbadri Rao & Ors [2004] Insc 566 (22 September 2004)
59.	Pritam Singh Vs. Union of India & Ors [2004] Insc 567 (22 September 2004)
60.	Kunti Devi Vs. Som Raj & Ors [2004] Insc 568 (23 September 2004)
61.	Kishori Lal Vs. Rupa & Ors [2004] Insc 569 (23 September 2004)
62.	State of Uttar Pradesh Vs. Farid Khan & Ors [2004] Insc 570 (23 September 2004)
63.	Akkayanaicker Vs. A.A.A. Kotchadainaidu & Anr [2004] Insc 571 (23 September 2004)
64.	M/S Nandi Investents & Enterprises Vs. L.M. Saravamangala [2004] Insc 572 (24 September 2004)
65.	Suman Verma Vs. Union of India & Ors [2004] Insc 573 (24 September 2004)
66.	Commnr. of Central Excise, Pondicherry Vs. M/S. Acer India Ltd [2004] Insc 574 (24 September 2004)
67.	Dhanraj Vs. New India Assurance Co. Ltd. & Anr [2004] Insc 575 (24 September 2004)
68.	Haryana Urban Development Authority Vs. Dheer Singh Bhatti & Ors [2004] Insc 576 (24 September 2004)
69.	United India Insurance Co.Ltd. Vs. M/S.Harchand Rai Chandan Lal [2004] Insc 577 (24 September 2004)
70.	Haryana Urban Development Authority Vs. Raj Laxmi (24 September 2004)
71.	Haryana Urban Development Authority Vs. Shanti Devi (24 September 2004)
72.	Haryana Urban Development Authority Vs. Mrs. Raj Mehta (24 September 2004)
73.	Haryana Urban Development Authority Vs. Kamal Goyal (24 September 2004)
74.	Haryana Urban Development Authority Vs. Mohan Lal Goyal (24 September 2004)
75.	Haryana Urban Development Authority & Anr. Vs. Vinay Kumar (24 September 2004)
76.	Haryana Urban Development Authority Vs. Saurabh Aggarwal (24 September 2004)
77.	Haryana Urban Development Authority Vs. Jeewan Asha Garg (24 September 2004)
78.	Haryana Urban Development Authority Vs. Munshi Ram (24 September 2004)
79.	Haryana Urban Development Authority Vs. C.L. Taneja (24 September 2004)
80.	Haryana Urban Development Authority Vs. Mukesh Kumar (24 September 2004)
81.	Haryana Urban Development Authority Vs. Dr. Ashok Kumar Aggarwal (24 September 2004)
82.	Haryana Urban Development Authority Vs. Smt. Dropadi Devi (24 September 2004)
83.	Haryana Urban Development Authority Vs. Manoj Kumar & Anr. (24 September 2004)
84.	Haryana Urban Development Authority Vs. Som Nath (24 September 2004)
85.	Haryana Urban Development Authority Vs. Raj Rani (24 September 2004)
86.	State of Himachal Pradesh Vs. Pawan Kumar [2004] Insc 578 (27 September 2004)
87.	Haryana Urban Development Authority Vs. Dr. Jai Bhagwan & Anr [2004] Insc 579 (27 September 2004)
88.	Haryana Urban Development Authority Vs. Soma Devi [2004] Insc 580 (27 September 2004)
89.	Ghaziabad Development Authority Vs. Rajesh Chandra [2004] Insc 581 (27 September 2004)
90.	Executive Engineer Zp Engg. Divn. & Anr Vs. Digambara Rao [2004] Insc 582 (27 September 2004)
91.	State of Punjab Vs. Jagir Singh [2004] Insc 583 (27 September 2004)
92.	State of Uttar Pradesh Vs. Section Officer Brotherhood & Anr [2004] Insc 584 (27 September 2004)
93.	M/S Sangham Tape Company Vs. Hans Raj [2004] Insc 585 (27 September 2004)
94.	M.P. Electricity Board Vs. Hariram [2004] Insc 586 (27 September 2004)
95.	The Regional Manager, Rajasthan State Road Transport Corporation Vs. Sohan Lal [2004] Insc 587 (27 September 2004)
96.	Divisional Controller,Ksrtc (Nwkrtc) Vs. A.T. Mane [2004] Insc 588 (27 September 2004)
97.	Chandigarh Administration & Ors Vs. Namit Kumar & Ors [2004] Insc 589 (27 September 2004)
98.	State of Himachal Pradesh Vs. Pawan Kumar (27 September 2004)
99.	State of Himachal Pradesh Vs. Pawan Kumar (27 September 2004)
100.	Tej Narain And Anr Vs. Shanti Swaroop Bohre And Anr [2004] Insc 590 (28 September 2004)
101.	Hardeep Singh Sohal Vs. State of Punjab Through C.B.I [2004] Insc 591 (28 September 2004)
102.	State of Rajasthan & Anr Vs. J.K. Udaipur Udyog Ltd. & Anr [2004] Insc 592 (28 September 2004)
103.	Chain Singh Vs. Mata Vaishno Devi Shrine Board & Anr [2004] Insc 593 (28 September 2004)
104.	State of Rajasthan Vs. Bhanwar Lal [2004] Insc 594 (28 September 2004)
105.	Associated Cement Companies Ltd. Vs. State of Bihar & Ors [2004] Insc 595 (29 September 2004)
106.	Arun Garg Vs. State of Punjab & Anr [2004] Insc 596 (29 September 2004)
107.	State of Rajasthan Vs. Teg Bahadur & Ors [2004] Insc 597 (29 September 2004)