OCTOBER 2004
1.	U.P. State Electricity Board. Vs. Shiv Mohan Singh & Anr [2004] Insc 598 (1 October 2004)
2.	Chandi Prasad & Ors Vs. Jagdish Prasad & Ors [2004] Insc 599 (1 October 2004)
3.	Des Raj & Ors Vs. Union of India & Anr [2004] Insc 600 (1 October 2004)
4.	Shyam Sunder Kohli Vs. Sushma Kohli @ Satya Devi [2004] Insc 601 (1 October 2004)
5.	U.P. State Electricity Board Vs. Shri Shiv Mohan Singh And Anr [2004] Insc 602 (1 October 2004)
6.	Bharat Petroleum Corporation Ltd. And Anr Vs. N.R. Vairamani And Anr [2004] Insc 603 (1 October 2004)
7.	Dhanvanthkumariba & Ors Vs. State of Gujarat [2004] Insc 604 (1 October 2004)
8.	R. Sulochana Devi Vs. D.M. Sujatha & Ors [2004] Insc 605 (4 October 2004)
9.	Usman Mian & Ors Vs. State of Bihar [2004] Insc 606 (4 October 2004)
10.	Anjlus Dungdung Vs. State of Jharkhand [2004] Insc 607 (4 October 2004)
11.	State of U.P. & Ors Vs. Ram Sukhi Devi [2004] Insc 608 (5 October 2004)
12.	Crystal Developers Vs. Smt. Asha Lata Ghosh & Ors [2004] Insc 609 (5 October 2004)
13.	Dolly Chhanda Vs. Chairman, Jee & Ors [2004] Insc 610 (5 October 2004)
14.	State of Uttar Pradesh Vs. Jalal Uddin & Ors [2004] Insc 611 (5 October 2004)
15.	Rupadhar Pujari Vs. Gangadhar Bhatra [2004] Insc 612 (5 October 2004)
16.	N. Balaji Vs. Virendra Singh & Ors [2004] Insc 613 (5 October 2004)
17.	Principal Secy. Govt. of A.P. & Anr Vs. M. Adinarayana [2004] Insc 614 (6 October 2004)
18.	Sachchey Lal Tiwari Vs. State of Uttar Pradesh [2004] Insc 615 (6 October 2004)
19.	In The Matter of Rv [2004] Insc 616 (6 October 2004)
20.	State of Uttar Pradesh Vs. Sheo Sanehi & Ors [2004] Insc 617 (6 October 2004)
21.	Commissioner of Customs, Kandla Vs. M/S Essar Oil Limited & Ors [2004] Insc 618 (7 October 2004)
22.	Zile Singh Vs. State of Haryana & Ors [2004] Insc 619 (7 October 2004)
23.	P.S. Sathappan Vs. Andhra Bank Ltd. & Ors [2004] Insc 620 (7 October 2004)
24.	Sargunam Vs. Chidambaram & Another [2004] Insc 621 (7 October 2004)
25.	Cement Corporation of India Ltd. Vs. Purya & Ors [2004] Insc 622 (7 October 2004)
26.	P.S. Sathappan Vs. Andhra Bank Ltd. & Ors [2004] Insc 623 (7 October 2004)
27.	Allahabad Bank Vs. Bengal Paper Mills Co. Ltd. & Ors [2004] Insc 624 (7 October 2004)
28.	Shri Kailash Chand And Another Vs. Sh. Dharam Dass [2004] Insc 625 (7 October 2004)
29.	Adu Ram Vs. Mukna & Ors [2004] Insc 626 (8 October 2004)
30.	Punjab State Electricity Board & Ors Vs. Malkiat Singh [2004] Insc 627 (11 October 2004)
31.	State of T.N. & Anr Vs. Kethiyan Perumal [2004] Insc 628 (11 October 2004)
32.	Chava Ankama Rao & Ors Vs. State of Andhra Pradesh [2004] Insc 629 (12 October 2004)
33.	State of Rajasthan Vs. Shambhoogiri [2004] Insc 630 (12 October 2004)
34.	State of Orissa & Ors Vs. All Orissa Forestry Ext. Officers Assoc. & Ors [2004] Insc 631 (12 October 2004)
35.	P. Janardhana Rao Vs. Kannan & Others [2004] Insc 632 (12 October 2004)
36.	Mrs. Urvashi Govind Advani Vs. State of Karnataka & Anr [2004] Insc 633 (12 October 2004)
37.	Smt. Savita Garg Vs. The Director, National Heart Institute [2004] Insc 634 (12 October 2004)
38.	State of Bihar & Others Vs. Bihar Rajya M.S.E.S.K.K. Mahasangh. & Ors [2004] Insc 635 (12 October 2004)
39.	Kedar Nath Agrawal & Anr Vs. Dhanraji Devi & Anr [2004] Insc 636 (13 October 2004)
40.	State of West Bengal Vs. Kailash Chandra Pandey [2004] Insc 637 (13 October 2004)
41.	E. T. Sunup Vs. C. A. N. S. S. Employees Assocn. & Anr [2004] Insc 638 (13 October 2004)
42.	Fairgrowth Investments Ltd. Vs. The Custodian [2004] Insc 639 (14 October 2004)
43.	Sri Ram Saha Vs. State of West Bengal & Ors [2004] Insc 640 (14 October 2004)
44.	State of Karnataka Vs. Papanaika & Ors [2004] Insc 641 (14 October 2004)
45.	Parsuram Pandey & Ors Vs. The State of Bihar [2004] Insc 642 (14 October 2004)
46.	M/S Girnar Traders Vs. State of Maharashtra & Ors [2004] Insc 643 (14 October 2004)
47.	D. Gopalakrishnan Vs. Sadanand Naik & Ors [2004] Insc 644 (15 October 2004)
48.	Poonam Chand Jain & Anr Vs. Fazru [2004] Insc 645 (15 October 2004)
49.	National Hydroelectric Power Corporation & Anr Vs. Nanak Chand & Anr [2004] Insc 646 (15 October 2004)
50.	Mathakala Krishnaiah Vs. V. Rajagopal [2004] Insc 647 (15 October 2004)
51.	Shashidhar Purandhar Hegde And Anr Vs. State of Karnataka [2004] Insc 648 (15 October 2004)
52.	Palitana Sugar Mills Pvt. Ltd. & Anr Vs. State of Gujarat & Ors [2004] Insc 649 (15 October 2004)
53.	Maharwal Khewaji Trust (Regd.), Faridkot Vs. Baldev Dass [2004] Insc 650 (15 October 2004)
54.	Nandkishore Ganesh Joshi Vs. Commissioner, Municipal Corporation of Kalyan & Dombivali [2004] Insc 651 (15 October 2004)
55.	Anumati Vs. Punjab National Bank [2004] Insc 652 (25 October 2004)
56.	Escorts Ltd. Vs. Commissioner of Central Excise, Delhi [2004] Insc 653 (25 October 2004)
57.	State of Maharashtra Vs. Sanjay S/O Digambarrao Rajhans [2004] Insc 654 (25 October 2004)
58.	State of U.P. & Anr Vs. Satya Narain Kapoor & Ors [2004] Insc 655 (26 October 2004)
59.	J.P. Srivastava & Sons Pvt. Ltd. & Ors Vs. M/S Gwalior Sugar Co. Ltd. & Ors [2004] Insc 656 (26 October 2004)
60.	Gandhi Sahitya Sangh Trust Vs. Union of India & Ors [2004] Insc 657 (26 October 2004)
61.	Food Corporation of India Vs. Assam State Cooperative Marketing & Consumer Federation Ltd. & Ors. (26 October 2004)
62.	M/S. Aero Traders Pvt. Ltd. Vs. Ravinder Kumar Suri [2004] Insc 658 (27 October 2004)
63.	Dr. Mahachandra Prasad Singh Vs. Chairman, Bihar Legislative Council & Ors [2004] Insc 659 (27 October 2004)
64.	Sardar Harcharan Singh Brar Vs. Sukh Darshan Singh & Ors [2004] Insc 660 (27 October 2004)
65.	Dinesh Kumar Vs. State of M.P [2004] Insc 661 (27 October 2004)
66.	Asea Brown Boveri Ltd. Vs. Industrial Finance Corporation of India & ors. (27 October 2004)
67.	U.P. State Sugar Corporation And Another Vs. M/S Mahalchand M. Kothari & Ors [2004] Insc 662 (29 October 2004)
68.	State of Madhya Pradesh Vs. Dharkole @ Govind Singh & Ors [2004] Insc 663 (29 October 2004)