MAY 2004
1.	Union of India & Ors Vs. Vidya Bagaria [2004] Insc 347 (5 May 2004)
2.	Public Union For Civil Liberties Vs. State of Tamilnadu & Others [2004] Insc 348 (5 May 2004)
3.	Meher Rusi Dalal Vs. U.O.I. & Ors [2004] Insc 349 (5 May 2004)
4.	Infrastructure Ltd. Vs. Commissioner of Central Excise, Jaipur [2004] Insc 350 (5 May 2004)
5.	M/S Geo Miller & Co. Pvt. Ltd. & Ors Vs. State of M.P. & Ors [2004] Insc 351 (5 May 2004)
6.	M/S Muller & Phipps (India) Limited Vs. The Collector of Central Excise, Bombay-I [2004] Insc 352 (5 May 2004)
7.	M/S.H.B.C Aircraft Batteries Ltd. Vs. Commissioner of Central Excise, Hyderabad [2004] Insc 353 (5 May 2004)
8.	M/S Mentha & Allied Products Ltd. Vs. Collector of Central Excise, Meerut [2004] Insc 354 (5 May 2004)
9.	Mrs. Mehar Rusi Dalal Vs. T. K. Banerjee & Ors [2004] Insc 355 (5 May 2004)
10.	Ramaswamy Dikshitulu & Ors Vs. Government of Andhra Pradesh & Ors [2004] Insc 356 (5 May 2004)
11.	Brahmo Samaj Education Society & Ors Vs. State of West Bengal & Ors [2004] Insc 357 (5 May 2004)
12.	Commissioner of Central Excise, Ahmedabad Vs. M/S Susma Textile Pvt. Ltd [2004] Insc 358 (5 May 2004)
13.	M/S Tecumseh Products India Ltd. Vs. Commissioner of Central Excise, Hyderabad [2004] Insc 359 (5 May 2004)
14.	Deepak Nitrite Ltd. Vs. State of Gujarat & Ors [2004] Insc 360 (5 May 2004)
15.	Ugam Chand Bhandari Vs. Commissioner of Central Excise, Madras [2004] Insc 361 (5 May 2004)
16.	M/S Elphinstone Metal Rolling Mills Vs. Collector of Central Excise, Bombay [2004] Insc 362 (5 May 2004)
17.	Pune Municipal Corporation & Anr Vs. Promoters & Builders Association & Anr [2004] Insc 363 (5 May 2004)
18.	M/S Tata Iron & Steal Co. Ltd. Vs. Commissioner of Central Excise, Patna [2004] Insc 364 (5 May 2004)
19.	M/S Sony India Ltd. Vs. Commissioner of Central Excise, Delhi [2004] Insc 365 (5 May 2004)
20.	Modern Terry Towel Ltd. Vs. Solanki Muljibhai Revabhai Harijan Vyas & Ors [2004] Insc 366 (5 May 2004)
21.	State Rep. By Inspector of Police & Ors Vs. N.M.T. Joy Immaculate [2004] Insc 367 (5 May 2004)
22.	U.P. Co-Operative Cane Unions Federations Vs. West U.P. Sugar Mills Association & Ors [2004] Insc 368 (5 May 2004)
23.	P.M. Bhargava & Ors Vs. University Grants Commission & Anr [2004] Insc 369 (5 May 2004)
24.	State of Punjab Vs. M/S Nestle India Ltd. & Anr [2004] Insc 370 (5 May 2004)
25.	Pohla Singh @ Pohla Ram & Ors Vs. State of Punjab & Ors [2004] Insc 371 (5 May 2004)
26.	Associated Cement Co. Ltd. Vs. State of M.P. & Ors [2004] Insc 372 (5 May 2004)
27.	State of Punjab & Ors Vs. M/S Guranditta Mal Shauti Prakash Etc [2004] Insc 373 (5 May 2004)
28.	Commissioner of Customs & Central Excise & Ors Vs. M/S Charminar Nonwovens Ltd [2004] Insc 374 (5 May 2004)
29.	Usha Mehta & Ors Vs. State of Maharashtra & Ors [2004] Insc 375 (5 May 2004)
30.	Shakuntala Bai & Ors Vs. Narayan Das & Ors [2004] Insc 376 (5 May 2004)
31.	Pohla Singh @ Pohla Ram & Ors Vs. State of Punjab & Ors [2004] Insc 377 (5 May 2004)
32.	National Mineral Development Corpn. Ltd. Vs. State of M.P. & Anr [2004] Insc 378 (5 May 2004)
33.	U.P. Co-Operative Cane Unions Federations Vs. West U.P. Sugar Mills Association & Ors Etc [2004] Insc 379 (5 May 2004)
34.	State Rep. By Inspector of Police & Ors Vs. N.M.T. Joy Immaculate [2004] Insc 380 (5 May 2004)
35.	N. Somashekar Vs. State of Karnataka [2004] Insc 381 (6 May 2004)
36.	State of Orissa Vs. Rajendra Tripathy & Ors [2004] Insc 382 (6 May 2004)
37.	Tata Motors Ltd. Vs. State of Maharashtra & Ors [2004] Insc 383 (6 May 2004)
38.	Vilas Pandurang Patil Vs. State of Maharashtra [2004] Insc 384 (6 May 2004)
39.	State of Mizoram & Anr Vs. Mizoram Engineering Service Association & Anr [2004] Insc 385 (6 May 2004)
40.	State of Rajasthan Vs. Bhanwar Singh & Ors [2004] Insc 386 (6 May 2004)
41.	Prabhakar Adsule Vs. State of M.P. & Anr [2004] Insc 387 (6 May 2004)
42.	State of Andhra Pradesh & Ors Vs. B.Noorulla Khan & Anr [2004] Insc 388 (6 May 2004)
43.	Vilas Pandurang Patil Vs. State of Maharashtra [2004] Insc 389 (6 May 2004)
44.	Milmet Oftho Industries & Ors Vs. Allergan Inc [2004] Insc 390 (7 May 2004)
45.	Shankarlal Vs. State of Rajasthan [2004] Insc 391 (7 May 2004)
46.	Dr.Manu Bamal & Anr Vs. Shri J.V.R. Prasada Rao & Ors [2004] Insc 392 (7 May 2004)
47.	Commissioner, Hindu Religious, And Charitable Endowment (Admn.), Madras & Anr Vs. Vedantha Sthapna Sabha [2004] Insc 393 (7 May 2004)
48.	Jespar I. Slong Vs. State of Meghalaya & Ors [2004] Insc 394 (7 May 2004)
49.	Gajraj Jain Vs. State of Bihar & Ors [2004] Insc 395 (7 May 2004)
50.	State of Uttranchal Through Collector, Dehradun And Another Vs. Ajit Singh Bhola And Another [2004] Insc 396 (7 May 2004)
51.	M/S. T.T.G. Industries Ltd., Madras Vs. Collector of Central Excise, Raipur [2004] Insc 397 (7 May 2004)
52.	Ajmer Kaur Vs. State of Punjab & Ors [2004] Insc 398 (7 May 2004)
53.	The Comm. of Commercial Tax, Ranchi & Another Vs. M/S Swarn Rekha Cokes & Coals Pvt. Ltd. & Others [2004] Insc 399 (7 May 2004)
54.	Transmission Corporation of A.P. Vs. Ch. Prabhakar & Ors [2004] Insc 400 (26 May 2004)
55.	Consumer Education Research Society Vs. Union of India & Ors [2004] Insc 401 (26 May 2004)