MARCH 2004
1.	State of U.P. Vs. Abhai Raj Singh & Anr [2004] Insc 138 (8 March 2004)
2.	M/S Peico Electronics & Electricals & Anr Vs. Union of India & Anr [2004] Insc 139 (9 March 2004)
3.	Om Prakash & Ors Vs. State of Up & Ors [2004] Insc 140 (9 March 2004)
4.	Gopal Sardar Vs. Karuna Sardar [2004] Insc 141 (9 March 2004)
5.	Shankar Narayan Bhadolkar Vs. State of Maharashtra [2004] Insc 142 (9 March 2004)
6.	Jagdish Ram. Vs. State of Rajasthan & Anr [2004] Insc 143 (9 March 2004)
7.	Kunhiabdulla and Anr Vs. State of Kerala [2004] Insc 144 (9 March 2004)
8.	Vasant Vithu Jadhav Vs. State of Maharashtra [2004] Insc 145 (9 March 2004)
9.	Ram Briksh Singh & Ors Vs. Ambika Yadav & Anr [2004] Insc 146 (9 March 2004)
10.	Vasantiben P. Nayak & Ors Vs. Somnath M. Nayak & Ors [2004] Insc 147 (9 March 2004)
11.	State of Haryana & Ors Vs. Ram Kumar & Ors [2004] Insc 148 (9 March 2004)
12.	Directorate of Education & Ors Vs. Educomp Datamatics Ltd. & Ors [2004] Insc 149 (10 March 2004)
13.	Mukand Ltd. Vs. Mukand Staff & Officers Association [2004] Insc 150 (10 March 2004)
14.	Directorate of Edu. & Ors Vs. Edu. Comp Datamatics Ltd. & Ors [2004] Insc 151 (10 March 2004)
15.	Union of India Vs. Karam Chand Thapar & Brs. (Coal Sales) Ltd. & Ors [2004] Insc 152 (10 March 2004)
16.	Dr. B. Singh Vs. Union of India & Ors [2004] Insc 153 (11 March 2004)
17.	Customs, New Delhi Vs. Ahmadalieva Nodira [2004] Insc 154 (11 March 2004)
18.	The Commissioner of Police & Ors Vs. Acharya Jagdishwarananda Avadhuta & Anr [2004] Insc 155 (11 March 2004)
19.	IPCA Laboratory Ltd. Vs. Deputy Commissioner of Income Tax, Mumbai [2004] Insc 156 (11 March 2004)
20.	Exp. Publications (Madurai) Ltd. & Anr Vs. Union of India & Anr [2004] Insc 157 (11 March 2004)
21.	Customs, New Delhi Vs. Ahmadalieva Nodira [2004] Insc 158 (11 March 2004)
22.	Commissioner of Police & Ors Vs. Acharya J. Avadhuta and Anr [2004] Insc 159 (11 March 2004)
23.	Dani Singh & Ors Vs. State of Bihar [2004] Insc 160 (12 March 2004)
24.	Kalyan Chandra Sarkar Vs. Rajesh Ranjan Alias Pappu Yadav & Anr [2004] Insc 161 (12 March 2004)
25.	R.L. Jain Vs. Dda & Ors [2004] Insc 162 (12 March 2004)
26.	Ram Swaroop & Ors Vs. State of Rajasthan [2004] Insc 163 (15 March 2004)
27.	Meera Vs. State of Rajasthan [2004] Insc 164 (15 March 2004)
28.	Esher Singh Vs. State of Andhra Pradesh [2004] Insc 165 (15 March 2004)
29.	Sabbita Satyavathi Vs. Bandala Srinivasarao & Ors [2004] Insc 166 (15 March 2004)
30.	Surendra Kumar Vakil & Ors Vs. Chief Executive Officer, M.P. & Ors [2004] Insc 167 (15 March 2004)
31.	Sabbita Satyavathi Vs. Bandala Srinivasarao & Ors [2004] Insc 168 (15 March 2004)
32.	Thiagarajan & Ors Vs. Sri Venugopalaswamy B. Koil & Ors [2004] Insc 169 (16 March 2004)
33.	Shri Bhagwan Lal Arya Vs. Commissioner of Police Delhi & Ors [2004] Insc 170 (16 March 2004)
34.	Narayanan Vs. Kumaran & Ors [2004] Insc 171 (16 March 2004)
35.	The State of Andhra Pradesh Vs. Raj Gopal Asawa & Anr [2004] Insc 172 (17 March 2004)
36.	A.S. Krishnan & Anr Vs. State of Kerala [2004] Insc 173 (17 March 2004)
37.	G.L. Raval Vs. State of Gujarat [2004] Insc 174 (17 March 2004)
38.	Ghaziabad Development Authority Vs. Balbir Singh [2004] Insc 175 (17 March 2004)
39.	M/S S.J.S. Business Enterprises (P) Ltd. Vs. State of Bihar & Ors [2004] Insc 176 (17 March 2004)
40.	Commissioner of Central Excise, Mumbai-Ii Vs. M/S Allied Photographics India Ltd [2004] Insc 177 (18 March 2004)
41.	Vishwant Kumar Vs. Madan Lal Sharma & Anr [2004] Insc 178 (18 March 2004)
42.	M.C. Mehta Vs. Union of India & Ors [2004] Insc 179 (18 March 2004)
43.	Narcotics Control Bureau Vs. Dilip Pralhad Namade [2004] Insc 180 (18 March 2004)
44.	State of Punjab & Ors Vs. Sainderjit Kaur [2004] Insc 181 (18 March 2004)
45.	Ashirvad Enterprises & Ors Vs. State of Bihar & Anr [2004] Insc 182 (22 March 2004)
46.	IP,Vigilance & Anti-Corruption, Tiruchirapalli Vs. V. Jayapaul [2004] Insc 183 (22 March 2004)
47.	Mohit Kumar & Ors Vs. Dato Mohan Swami & Ors [2004] Insc 184 (23 March 2004)
48.	Moly and Anr Vs. State of Kerala [2004] Insc 185 (23 March 2004)
49.	Renubala Moharana & Anr Vs. Mina Mohanty & Ors [2004] Insc 186 (23 March 2004)
50.	Jayaramdas & Sons Vs. Mirza Rafaullah Baig & Ors [2004] Insc 187 (23 March 2004)
51.	State of U. P. & Ors Vs. Gobardhan Lal [2004] Insc 188 (23 March 2004)
52.	Kiran Tandon Vs. Allahabad Development Authority & Anr [2004] Insc 189 (23 March 2004)
53.	Union of India & Ors Vs. Gurnam Singh [2004] Insc 190 (23 March 2004)
54.	A.P.Gas Power Corpn. Ltd. Vs. A.P.State Regulatory Commission & Anr [2004] Insc 191 (23 March 2004)
55.	P.S. Pareed Kaka & Ors Vs. Shafee Ahmed Saheb [2004] Insc 192 (23 March 2004)
56.	Collector of Central Excise, Jaipur Vs. M/S Hindustan Zinc Ltd., [2004] Insc 193 (24 March 2004)
57.	State of Orissa Through Kumar Raghvendra Singh & Ors Vs. Genesh Chandra Jew [2004] Insc 194 (24 March 2004)
58.	Ram Dass Vs. Davinder [2004] Insc 195 (24 March 2004)
59.	Commissioner of Central Excise, Jaipur Vs. M/S. Hindustan Zinc Ltd [2004] Insc 196 (24 March 2004)
60.	M/S. J.P. Srivastava & Sons (Rampur) Pvt.Ltd.& Ors Vs. M/S.Gwalior Sugar Company Ltd. & Ors [2004] Insc 197 (25 March 2004)
61.	Varada Rama Mohana Rao Vs. State of Andhra Pradesh [2004] Insc 198 (25 March 2004)
62.	State of Madhya Pradesh Vs. Sanjay Rai [2004] Insc 199 (25 March 2004)
63.	Ramesh Singh @ Photti Vs. State of A.P [2004] Insc 200 (25 March 2004)
64.	Shipping Corporation of India Ltd. Vs. Machado Brothers & Ors [2004] Insc 201 (25 March 2004)
65.	Under Article 143(1) of The Constitution of India [2004] Insc 202 (25 March 2004)
66.	M/S Southern Ispat Ltd. Vs. State of Kerala & Ors [2004] Insc 203 (25 March 2004)
67.	Under Article 143(1) of The Constitution of India [2004] Insc 204 (25 March 2004)
68.	Akash Coke Indus. P. Ltd. & Anr Vs. Coal Controller & Others [2004] Insc 205 (26 March 2004)
69.	The Chief of Marketing (Marketing Division), Coal India Ltd. & Anr Vs. Mewat Chemicals & Tiny S.S.I. Coal Pulverising Unit & Ors [2004] Insc 206 (26 March 2004)
70.	Vijaybhai Bhanabhai Patel Vs. Navnitbhai Nathubhai Patel & Ors [2004] Insc 207 (26 March 2004)
71.	Pradeep Singh Vs. State of Rajasthan [2004] Insc 208 (26 March 2004)
72.	Dhananjoy Chatterjee Alias Dhana Vs. State of West Bengal & Ors [2004] Insc 209 (26 March 2004)
73.	MIR Mohammad Khasim Vs. Union of India & Ors [2004] Insc 210 (26 March 2004)
74.	State of M.P. Vs. S.P. Sales Agencies & Ors [2004] Insc 211 (29 March 2004)
75.	State of Karnataka and Anr Vs. Dr. Praveen Bhai Thogadia [2004] Insc 212 (31 March 2004)
76.	State of Andhra Pradesh Vs. C. Uma Maheswara Rao & Anr [2004] Insc 213 (31 March 2004)