National Insurance Co. Ltd. Vs. Bhagwani & Ors [2004] Insc 4 (5 January 2004)

Cji & S.B. Sinha.

By V.N. Khare, CJI & S.B. Sinha, J.

This Special Leave Petition is covered by a judgment of this Court in Singh & Ors, delivered today where it has been held that the learner's licence is also a valid licence.

It is accordingly dismissed.

 

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