| 1. |
State of U.P. Vs. Virendra Prasad [2004] Insc 61 (3 February 2004)
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| 2. |
State of U.P. Vs. Nawab Singh (Dead) & Ors [2004] Insc 62 (3 February 2004)
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| 3. |
Chairman, Ludhiana Improvement Trust Vs. Kanwaljit Singh & Ors [2004] Insc 63 (4 February 2004)
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| 4. |
Girija Shankar Vs. State of U.P [2004] Insc 64 (4 February 2004)
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| 5. |
State of Orissa Vs. Dhaniram Luhar [2004] Insc 65 (4 February 2004)
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| 6. |
Narain Vs. State of Madhya Pradesh [2004] Insc 66 (4 February 2004)
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| 7. |
Wattan Singh & Ors Vs. State of Punjab [2004] Insc 67 (4 February 2004)
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| 8. |
Omar Usman Chamadia Vs. Abdul & Anr [2004] Insc 68 (4 February 2004)
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| 9. |
Ramu Vs. State of U.P [2004] Insc 69 (4 February 2004)
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| 10. |
Chowa Mandal & Anr Vs. State of Bihar (Now Jharkhand) [2004] Insc 70 (4 February 2004)
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| 11. |
State of H.P. Vs. Sukhvinder Singh [2004] Insc 71 (4 February 2004)
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| 12. |
Yashoda & Anr Vs. State of Madhya Pradesh [2004] Insc 72 (4 February 2004)
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| 13. |
P.S. Sairam & Anr Vs. P.S. Rama Rao Pisey & Ors [2004] Insc 73 (4 February 2004)
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| 14. |
Jayshree Chemicals & Anr Vs. Orissa State Electricity Board & Ors [2004] Insc 74 (5 February 2004)
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| 15. |
Anter Singh Vs. State of Rajasthan [2004] Insc 75 (5 February 2004)
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| 16. |
Narain Singh And Anr Vs. State of Haryana [2004] Insc 76 (5 February 2004)
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| 17. |
Union of India & Ors Vs. West Coast Paper Mills Ltd. & Anr [2004] Insc 77 (5 February 2004)
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| 18. |
Workmen of Nilgiri Coop. Mkt. Society Ltd. Vs. State of Tamil Nadu & Ors [2004] Insc 78 (5 February 2004)
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| 19. |
Kunjan Nair Sivaraman Nair Vs. Narayanan Nair & Ors [2004] Insc 79 (6 February 2004)
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| 20. |
Amrita Alias Amritlal Vs. State of M.P [2004] Insc 80 (9 February 2004)
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| 21. |
Basheer @ N.P. Basheer Vs. State of Kerala [2004] Insc 81 (9 February 2004)
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| 22. |
State of Punjab & Ors Vs. S.C. Chadha [2004] Insc 82 (9 February 2004)
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| 23. |
Aman Kumar & Anr Vs. State of Haryana [2004] Insc 83 (10 February 2004)
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| 24. |
Narinder Singh Bogarh Vs. State of Punjab [2004] Insc 84 (10 February 2004)
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| 25. |
Biman Chatterjee Vs. Sanchita Chatterjee & Anr [2004] Insc 85 (10 February 2004)
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| 26. |
Ashok Vishnu Davare Vs. State of Maharashtra [2004] Insc 86 (10 February 2004)
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| 27. |
K. Kunhambu Vs. Smt. Chandramma & Ors [2004] Insc 87 (10 February 2004)
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| 28. |
Mrs. Janki Vashdeo Bhojwani & Anr Vs. The Indusind Bank Limited & Ors [2004] Insc 88 (10 February 2004)
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| 29. |
M/S. Tega India Ltd. Vs. Commissioner, Central Excise, Calcutta-Ii [2004] Insc 89 (10 February 2004)
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| 30. |
Seedsman Association, Hyderabad & Ors Vs. Principal Secretary To Govt., A.P. & Ors [2004] Insc 90 (10 February 2004)
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| 31. |
Aman Kumar & Anr Vs. State of Haryana [2004] Insc 91 (10 February 2004)
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| 32. |
Sashi Jena & Ors Vs. Khadal Swain & Anr [2004] Insc 92 (10 February 2004)
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| 33. |
R. Prakash Vs. State of Karnataka [2004] Insc 93 (11 February 2004)
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| 34. |
Secretary, Department of Excise & Commercial Taxes & Ors Vs. M/S. Sun Bright Marketing Pvt. Ltd. & Anr [2004] Insc 94 (12 February 2004)
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| 35. |
Andhra Bank Vs. B. Satyanarayana & Ors [2004] Insc 95 (12 February 2004)
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| 36. |
Chandravathi P.K. & Ors Vs. C.K. Saji & Ors [2004] Insc 96 (12 February 2004)
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| 37. |
State of Himachal Pradesh Vs. Dhanwant Singh [2004] Insc 97 (12 February 2004)
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| 38. |
T.N. Alloy Foundry Co. Ltd Vs. T.N. Electricity Board and Ors. (12 February 2004)
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| 39. |
Fakeerappa & Anr Vs. Karnataka Cement Pipe Factory & Ors [2004] Insc 98 (13 February 2004)
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| 40. |
Oriental Insurance Co. Ltd. Vs. Shri Nanjappan & Ors [2004] Insc 99 (13 February 2004)
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| 41. |
Union of India & Ors Vs. Sri Janardhan Debanath And Anr [2004] Insc 100 (13 February 2004)
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| 42. |
Commercial Tax Officer & Ors Vs. Swastik Roadways & Anr [2004] Insc 101 (13 February 2004)
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| 43. |
U.P. State Bridge Corporation Ltd. & Ors Vs. U.P. Rajya Setu Nigam S. Karamchari Sangh [2004] Insc 102 (13 February 2004)
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| 44. |
Sheo Shyam & Ors Vs. State of U.P. & Ors [2004] Insc 103 (16 February 2004)
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| 45. |
State of H.P. Vs. Narendra Kumar And Anr [2004] Insc 104 (16 February 2004)
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| 46. |
Prakash Nath Khanna & Anr Vs. Commissioner of Income Tax And Anr [2004] Insc 105 (16 February 2004)
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| 47. |
Union of India Vs. Amrit Lal Manchanda And Anr [2004] Insc 106 (16 February 2004)
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| 48. |
Union of India & Ors Vs. Mohanlal Likumal Punjabi & Ors [2004] Insc 107 (17 February 2004)
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| 49. |
K.Anbazhagan Vs. Superintendent of Police, Chennai & Ors [2004] Insc 108 (17 February 2004)
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| 50. |
Commissioner of Customs, Calcutta Vs. M/S Indian Oil Corporation Ltd. & Anr [2004] Insc 109 (17 February 2004)
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| 51. |
Commissioner of Customs, Calcutta etc. Vs. M/s. Indian Oil Corporation Ltd. & Anr. (17 February 2004)
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| 52. |
Exphar Sa & Anr Vs. Eupharma Laboratories Ltd. & Anr [2004] Insc 110 (20 February 2004)
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| 53. |
Baljeet Singh & Anr Vs. State of Haryana [2004] Insc 111 (24 February 2004)
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| 54. |
Daulat Singh & Ors Vs. The Railway Emp. Cooperative Banking Society Ltd.& Anr [2004] Insc 112 (24 February 2004)
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| 55. |
Chinnamma Vs. State of Kerala [2004] Insc 113 (24 February 2004)
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| 56. |
Nallam Veera Stayanandam & Ors Vs. The Public Prosecutor, High Court of A.P [2004] Insc 114 (24 February 2004)
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| 57. |
State Bank of Patiala Vs. Romesh Chander Kanoji & Ors [2004] Insc 115 (24 February 2004)
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| 58. |
Bihari Nath Goswami Vs. Shiv Kumar Singh & Ors [2004] Insc 116 (24 February 2004)
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| 59. |
U.P. State Sugar Corporation Vs. Burwal Sugar Mills Co. Ltd. & Others [2004] Insc 117 (24 February 2004)
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| 60. |
Bihar State Electricity Board Vs. Suresh Prasad & Ors [2004] Insc 118 (25 February 2004)
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| 61. |
Fertilizers And Chemi. Travancore Ltd. Emp. Assoc. & Ors Vs. Law Society of India & Ors [2004] Insc 119 (25 February 2004)
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| 62. |
United India Insurance Co. Ltd. Vs. M/S. Pushpalaya Printers [2004] Insc 120 (25 February 2004)
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| 63. |
Surinder Kaur & Anr Vs. State of Haryana [2004] Insc 121 (25 February 2004)
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| 64. |
State of Andhra Pradesh Vs. Naragudem Papireddy & Ors [2004] Insc 122 (25 February 2004)
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| 65. |
Hans Raj Vs. State of Haryana [2004] Insc 123 (26 February 2004)
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| 66. |
Lella Srinivasa Rao Vs. State of Andhra Pradesh [2004] Insc 124 (26 February 2004)
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| 67. |
Sajan Abraham Vs. State of Kerala [2004] Insc 125 (26 February 2004)
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| 68. |
M.A. Kuttappan Vs. E. Krishnan Nayanar And Another [2004] Insc 126 (26 February 2004)
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| 69. |
Secur Industries Ltd. Vs. M/S Godrej & Boyce Mfg. Co. Ltd. & Anr [2004] Insc 127 (26 February 2004)
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| 70. |
Collector of Central Excise, Patna Vs. M/S Tata Iron & Steel Company Ltd [2004] Insc 128 (26 February 2004)
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| 71. |
Manik Lal Majumdar & Ors Vs. Gauranga Chandra Dey & Ors [2004] Insc 129 (26 February 2004)
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| 72. |
Bareilly Development Authority Vs. Vrinda Gujarati & Ors [2004] Insc 130 (26 February 2004)
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| 73. |
Manik Lal Mazumdar & Ors Vs. Gouranga Chandra Dey & Ors [2004] Insc 131 (26 February 2004)
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| 74. |
Rahuta Union Co-Op. Bank Ltd. & Anr Vs. Union of India & Ors [2004] Insc 132 (26 February 2004)
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| 75. |
Bharati Vidyapeeth & Ors Vs. State of Maharashtra & Anr [2004] Insc 133 (26 February 2004)
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| 76. |
National Aluminium Co. Ltd. Vs. Gerald Metals Sa [2004] Insc 134 (27 February 2004)
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| 77. |
Union of India Vs. Mahaboob Alam [2004] Insc 135 (27 February 2004)
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| 78. |
Commissioner of Central Excise, Lucknow Vs. M/S Chhata Sugar Co. Ltd [2004] Insc 136 (27 February 2004)
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| 79. |
National Aluminium Co. Ltd. Vs. Gerald Metals Sa [2004] Insc 137 (27 February 2004)
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