DECEMBER 2004
1.	Deb Narayan Shyam & Ors Vs. State of West Bengal & Ors [2004] Insc 727 (1 December 2004)
2.	Polymat India P. Ltd. & Anr Vs. National Insurance Co. Ltd. & Ors [2004] Insc 728 (1 December 2004)
3.	Sarjas Rai & Ors Vs. Bakshi Inderjit Singh [2004] Insc 729 (1 December 2004)
4.	Sabitri Chatterjee Vs. Debi Das Roy [2004] Insc 730 (1 December 2004)
5.	K. Raghunath Vs. Chandrasekhar & Anr [2004] Insc 731 (1 December 2004)
6.	Rajinder Singh Vs. State of Haryana & Ors [2004] Insc 732 (2 December 2004)
7.	A. Jayachandra Vs. Aneel Kaur [2004] Insc 733 (2 December 2004)
8.	Babulal Bhagwan Khandare & Anr Vs. State of Maharashtra [2004] Insc 734 (2 December 2004)
9.	State of Jharkhand And Anr Vs. Govind Singh [2004] Insc 735 (3 December 2004)
10.	State of U.P. & others Vs. Gulab Shankar Srivastava [2004] Insc 736 (3 December 2004)
11.	State of West Bengal Vs. Ashish Kumar Roy & Ors [2004] Insc 737 (3 December 2004)
12.	Ghaziabad Development Authority Vs. Balbir Singh [2004] Insc 738 (3 December 2004)
13.	Janki Vashdeo Bhojwani & Anr Vs. Indusind Bank Ltd. & Ors [2004] Insc 739 (6 December 2004)
14.	Harinarayan G. Bajaj Vs. Rajesh Meghani & Anr [2004] Insc 740 (6 December 2004)
15.	Thangaiya Vs. State of Tamil Nadu [2004] Insc 741 (8 December 2004)
16.	Thayarammal Vs. Kanakammal & Ors [2004] Insc 742 (8 December 2004)
17.	Hari Badan Rai & Ors. Vs. State of Bihar (08 December 2004)
18.	Ram Shankar Bhattacharjee Vs. Gauhati High Court & Ors. (08 December 2004)
19.	Commissioner of Central Excise, Calcutta Vs. M/s. Emkay Investments (P) Ltd. & Anr (08 December 2004)
20.	Central Bureau of Investigation Vs. Akhilesh Singh (08 December 2004)
21.	Pradesh & Ors Vs. Sangala Kondamma [2004] Insc 743 (9 December 2004)
22.	J.J. Merchant Vs. S.N. Chaturvedi & Anr [2004] Insc 744 (9 December 2004)
23.	Hari Om Maheshwari Vs. Vinitkumar Parikh [2004] Insc 745 (9 December 2004)
24.	Commissioner, Trade Tax, U. P. Vs. M/S D. S. M. Group of Industries [2004] Insc 746 (9 December 2004)
25.	Commissioner, Trade Tax, U. P. Vs. M/S The Dhampur Sugar Mills Ltd [2004] Insc 747 (9 December 2004)
26.	Narender Singh & Ors Vs. Jai Bhagwan & Ors [2004] Insc 748 (9 December 2004)
27.	Hindustan Petroleum Corporation Ltd. & Ors. Vs. Sarvesh Berry (09 December 2004)
28.	The Collector & District Magistrate, W.G. Dist. Eluru, Andhra Pradesh & Ors. Vs. Sangala Kondamma (09 December 2004)
29.	Hans Raj Sharma Vs. Collector Land Acquisition, Tehsil & District Doda [2004] Insc 749 (10 December 2004)
30.	M/S Anand Buttons Ltd. Vs. State of Haryana & Ors [2004] Insc 750 (10 December 2004)
31.	M/S. Atma Ram Properties (P) Ltd. Vs. M/S. Federal Motors Pvt. Ltd [2004] Insc 751 (10 December 2004)
32.	Rameshchandra Rampratapji Daga Vs. Rameshwari Rameshchandra Daga [2004] Insc 752 (13 December 2004)
33.	Union of India & Anr Vs. Shrimati Chaya Ghoshal & Anr [2004] Insc 753 (13 December 2004)
34.	State of Punjab & Ors Vs. M/S Punjab Fibres Ltd. & Ors [2004] Insc 754 (14 December 2004)
35.	Dattaraj Nathuji Thaware Vs. State of Maharashtra & Ors [2004] Insc 755 (14 December 2004)
36.	State of A P Vs. Patnam Anandam [2004] Insc 756 (14 December 2004)
37.	M/S Parle Biscuits (P) Ltd. Vs. The State of Bihar & Ors [2004] Insc 757 (15 December 2004)
38.	Chandrakant Uttam Chodankar Vs. Shri Dayanand Rayu Mandrakar & Ors [2004] Insc 758 (15 December 2004)
39.	Sumitra Devi Anand (D) By Lrs. Vs. Shanti Devi [2004] Insc 759 (15 December 2004)
40.	State of U.P.& Ors Vs. Manohar [2004] Insc 760 (15 December 2004)
41.	India Age. (Reg), Bangalore Vs. Addl. Commnr. of Com. Taxes, Bangalore [2004] Insc 761 (16 December 2004)
42.	Sarabhai M. Chemicals Vs. Com. of Cen. Excise, Vadodara [2004] Insc 762 (16 December 2004)
43.	Sona Chandi Oal Committee & Ors Vs. State of Maharashtra [2004] Insc 763 (16 December 2004)
44.	Damoh Panna Sagar Rural Reg. Bank & Anr Vs. Munna Lal Jain [2004] Insc 764 (16 December 2004)
45.	State of U.P. Vs. Shri Krishan [2004] Insc 765 (16 December 2004)
46.	Employers, Management of Central P & D Inst. Ltd. Vs. Union of India & Anr [2004] Insc 766 (17 December 2004)
47.	Maharashtra Distilleries Ltd. Vs. Municipal Corporation of Aurangabad & Anr [2004] Insc 767 (17 December 2004)
48.	Chief Engineer, M.S.E.B & Anr Vs. Suresh Raghunath Bhokare [2004] Insc 768 (17 December 2004)
49.	D.G.M., Oil & Natural Gas Corpn. Ltd. & Anr Vs. Ilias Abdulrehman [2004] Insc 769 (17 December 2004)
50.	Nathi Devi Vs. Radha Devi Gupta [2004] Insc 770 (17 December 2004)
51.	Central Board of Dawoodi Bohra Community & Anr Vs. State of Maharashtra & Anr [2004] Insc 771 (17 December 2004)
52.	Div. Mangr. Plantn. Div. Andaman & Nicobar Is. Vs. Munnu Barrick & Ors [2004] Insc 772 (17 December 2004)
53.	Cholan Roadways Limited Vs. G. Thirugnanasambandam [2004] Insc 773 (17 December 2004)
54.	Shri Ashok Tanwar&Anr. Vs. State of H.P. & Ors [2004] Insc 774 (17 December 2004)
55.	Pandurang Sitaram Bhagwat Vs. State of Maharashtra [2004] Insc 775 (17 December 2004)
56.	Bhanu Kumar Jain Vs. Archana Kumar & Anr [2004] Insc 776 (17 December 2004)
57.	Radhika Kapur & Ors Vs. M/S D.L.F. Universal Ltd. [2004] Insc 777 (17 December 2004)
58.	Indrasen Jain Vs. Rameshwardas [2004] Insc 778 (17 December 2004)
59.	The Management of the Tata Iron&Steel Co.Ltd. Vs. Chief Inspecting Officer & Ors [2004] Insc 779 (17 December 2004)
60.	Assistant Commissioner-Cum-Land Acquisition Officer, Bellary Vs. Sri S.T. Pompanna Setty [2004] Insc 780 (17 December 2004)
61.	Central Board of Dawoodi Bohra Community & Anr. Vs. State of Maharashtra & Anr. (17 December 2004)
62.	Nathi Devi Vs. Radha Devi Gupta (17 December 2004)
63.	Ashok Tanwar & Anr. Vs. State of H.P. & Ors. (17 December 2004)