AUGUST 2004
1.	Godawat Pan Masala Products I.P. Ltd. & Anr Vs. Union of India & Ors [2004] Insc 420 (2 August 2004)
2.	Rudrappa Ramappa Jainpur & Ors Vs. State of Karnataka [2004] Insc 421 (2 August 2004)
3.	State of Punjab & Ors Vs. Phulan Rani and Anr [2004] Insc 422 (3 August 2004)
4.	Chadat Singh Vs. Bahadur Ram & Ors [2004] Insc 423 (3 August 2004)
5.	The State of Kerala Etc. Etc. Vs. M/S. Arya Refrigeration & A/C Co [2004] Insc 424 (3 August 2004)
6.	Smt. Dayamathi Bai Vs. Sri K.M. Shaffi [2004] Insc 425 (4 August 2004)
7.	Dr. Suresh Gupta Vs. Govt. of N.C.T. of Delhi & Anr [2004] Insc 426 (4 August 2004)
8.	Kendriya Vidyalaya Sangathan & Ors Vs. T.Srinivas [2004] Insc 427 (5 August 2004)
9.	Management of Gordon Woodroffe Agencies Pvt. Ltd. Vs. Presiding Officer, Principal Labour Court & Ors [2004] Insc 428 (5 August 2004)
10.	Om Prakash & Ors Vs. Union of India & Anr [2004] Insc 429 (5 August 2004)
11.	Pankaja & Anr Vs. Yellappa & Ors [2004] Insc 430 (5 August 2004)
12.	State of U.P. and Anr Vs. Siya Ram and Anr [2004] Insc 431 (5 August 2004)
13.	Bappa Alias Bapu Vs. The State of Maharashtra & Anr [2004] Insc 432 (5 August 2004)
14.	Pramod Kumar Srivastava Vs. Chairman, Bihar Public Service Commission, Patna and Other [2004] Insc 433 (6 August 2004)
15.	Sridhar Bhuyan Vs. State of Orissa [2004] Insc 434 (9 August 2004)
16.	Hari Ram Vs. State of U.P [2004] Insc 435 (9 August 2004)
17.	Parkash Chand Vs. State of H.P [2004] Insc 436 (9 August 2004)
18.	Durgo Bai & Anr Vs. State of Punjab [2004] Insc 437 (10 August 2004)
19.	Ramiah Vs. N. Narayana Reddy [2004] Insc 438 (10 August 2004)
20.	Monaben Ketanbhai Shah & Anr Vs. State of Gujarat & Ors [2004] Insc 439 (10 August 2004)
21.	Shri S.K. Zutshi & Anr Vs. Shri Bimal Debnath & Anr [2004] Insc 440 (10 August 2004)
22.	State Bank of India & Ors Vs. R.B. Sharma [2004] Insc 441 (10 August 2004)
23.	M/S Nahar Industrial Enterprises Ltd. & Ors Vs. Union of India & Ors [2004] Insc 442 (10 August 2004)
24.	Haryana Urban Development Authority Vs. R.S. Banga & Ors [2004] Insc 443 (10 August 2004)
25.	Haryana Urban Development Authority Vs. Sita Ram (10 August 2004)
26.	Haryana Urban Development Authority Vs. K. C. Kad (10 August 2004)
27.	Haryana Urban Development Authority Vs. Krishna Goel (10 August 2004)
28.	Haryana Urban Development Authority Vs. Shakuntala Devi (10 August 2004)
29.	Haryana Urban Development Authority Vs. Capt. Piyush Babbarwal (10 August 2004)
30.	Haryana Urban Development Authority Vs. Smt. Priti Chawla (10 August 2004)
31.	Haryana Urban Development Authority Vs. Nirmal Mittal (10 August 2004)
32.	Sudhir Jaggi & Anr Vs. Sunil Akash Sinha Choudhury & Others [2004] Insc 444 (11 August 2004)
33.	H. P. Housing Board Vs. Varinder Kumar Garg & Anr [2004] Insc 445 (11 August 2004)
34.	M/S Gaurav Distributors (P) Ltd. Vs. Commissioner of Customs, New Delhi [2004] Insc 446 (11 August 2004)
35.	Pawan Kumar Jain Vs. The Pradeshiya Industrial & Investment Corporation of U.P [2004] Insc 447 (11 August 2004)
36.	Union of India Vs. Sanjay Kumar Jain [2004] Insc 448 (11 August 2004)
37.	Allahabad District Co-Operative Bank Ltd., Allahabad Vs. Vidhya Varidh Mishra [2004] Insc 449 (11 August 2004)
38.	Ravi Vs. State Rep. By Inspector of Police [2004] Insc 450 (12 August 2004)
39.	Delhi Transport Corporation Vs. Sardar Singh [2004] Insc 451 (12 August 2004)
40.	Delhi Transport Corporation Vs. Shyam Lal [2004] Insc 452 (12 August 2004)
41.	Cyril Lasrado & Ors Vs. Juliana Maria Lasrado and Anr [2004] Insc 453 (12 August 2004)
42.	State of Orissa Vs. Nalinikanta Muduli [2004] Insc 454 (12 August 2004)
43.	Karya Palak Engineer, Cpwd, Bikaner Vs. Rajasthan Taxation Board, Ajmer & Ors [2004] Insc 455 (12 August 2004)
44.	Jai Shree Yadav Vs. State of U.P [2004] Insc 456 (12 August 2004)
45.	Dashrath Singh Vs. State of U.P [2004] Insc 457 (13 August 2004)
46.	Singer India Limited Vs. Chander Mohan Chadha & Ors [2004] Insc 458 (13 August 2004)
47.	Punjab National Bank & Ors Vs. Ashwini Kumar Taneja [2004] Insc 459 (16 August 2004)
48.	State of A.P. Vs. Farmers Service Coop. Society & Ors [2004] Insc 460 (16 August 2004)
49.	Chaman Lal Vs. State of U.P. & Anr [2004] Insc 461 (16 August 2004)
50.	Harnam Singh Vs. Everest Construction Co. & Ors [2004] Insc 462 (17 August 2004)
51.	Y. Abraham Ajith & Ors Vs. Inspector of Police, Chennai & Anr [2004] Insc 463 (17 August 2004)
52.	Ghaziabad Development Authority Vs. Shashi Kant Bhalla & Ors [2004] Insc 464 (18 August 2004)
53.	Sri Pramod Kumar Agrawal and Anr Vs. Smt. Mushtari Begum & Ors [2004] Insc 465 (18 August 2004)
54.	Commissioner of Central Excise, New Delhi Vs. M/S Modi Alkalies & Chemicals Ltd. & Ors [2004] Insc 466 (18 August 2004)
55.	Ghaziabad Development Authority Vs. Chander Bhan Singh (18 August 2004)
56.	Ghaziabad Development Authority Vs. Naresh Kumar Sharma (18 August 2004)
55.	Ghaziabad Development Authority Vs. R.B. Sharma (18 August 2004)
57.	U.P.S.I.D.C. Vs. Shakti Bhatta Udyog & Ors [2004] Insc 467 (19 August 2004)
58.	Sayed Muhammed Mashur Kunhi Koya Thangal Vs. Badagara Juaugustath Palli Dharas Committee & Ors [2004] Insc 468 (19 August 2004)
59.	Commissioner of Central Excise, Bombay Vs. M/S. Reliance Industries Ltd [2004] Insc 469 (19 August 2004)
60.	A.C. Ananthaswamy & Others Vs. Boraiah (Dead) By Lrs [2004] Insc 470 (20 August 2004)
61.	State of U.P. Vs. Kishan Chand & Ors [2004] Insc 471 (20 August 2004)
62.	West Bengal Freedom Fighters' Organization Vs. Union of India & Ors [2004] Insc 472 (20 August 2004)
63.	Anil Kumar Srivastava Vs. State of U.P. & Another [2004] Insc 473 (20 August 2004)
64.	Punjab Dairy Development Board & Anr Vs. Cepham Milk Specialities Ltd. & Ors [2004] Insc 474 (20 August 2004)
65.	Dasari Siva Prasad Reddy Vs. The Public Prosecutor, High Court of A.P [2004] Insc 475 (20 August 2004)
66.	Prithawi Nath Ram Vs. State of Jharkhand & Ors [2004] Insc 476 (24 August 2004)
67.	State of Bihar & Ors Vs. Rajendra Singh and Anr [2004] Insc 477 (24 August 2004)
68.	Gilbert Pereira Vs. State of Karnataka [2004] Insc 478 (24 August 2004)
69.	M/S. Tata Iron & Steel Co. Ltd. Vs. State of Jharkhand & Ors [2004] Insc 479 (25 August 2004)
70.	Rajasthan State Road Transport Corporation and Anr Vs. Tilla Ram [2004] Insc 480 (25 August 2004)
71.	M/S. Nicks (India) Tools Vs. Ram Surat & Anr [2004] Insc 481 (25 August 2004)
72.	Smt. Swarnam Ramachandran & Anr Vs. Aravacode Chakungal Jayapalan [2004] Insc 482 (25 August 2004)
73.	B.S. Bharti Vs. I.B.P. Company Limited [2004] Insc 483 (25 August 2004)
74.	M/S. Escorts Ltd. Vs. Commissioner of Central Excise, Delhi [2004] Insc 484 (25 August 2004)
75.	M. Amanullah Khan Vs. Government of India & Ors [2004] Insc 485 (25 August 2004)
76.	Bathusingh & Ors Vs. State of M.P [2004] Insc 486 (25 August 2004)
77.	Rajinder & Ors Vs. State of Haryana & Anr [2004] Insc 487 (25 August 2004)
78.	Adalat Prasad Vs. Rooplal Jindal & Ors [2004] Insc 488 (25 August 2004)
79.	Samarendra Nath Bhattacharjee Vs. State of West Bengal & Anr [2004] Insc 489 (25 August 2004)
80.	State of Haryana Vs. Daya Nand [2004] Insc 490 (25 August 2004)
81.	Swedish Match Ab & Anr Vs. Securities & Exchange Board, India & Anr [2004] Insc 491 (25 August 2004)
82.	Clariant International Ltd. & Anr Vs. Securities & Exchange Board of India [2004] Insc 492 (25 August 2004)
83.	National Insurance Co. Ltd. Vs. Vs. Chinnamma & Ors [2004] Insc 493 (25 August 2004)
84.	U.P. State Sugar Corporation Ltd. Vs. Jain Construction Co. & Anr [2004] Insc 494 (25 August 2004)
85.	Krishna Bahadur Vs. M/S Purna Theatre & Ors [2004] Insc 495 (25 August 2004)
86.	Deo Narain Mandal Vs. State of U.P [2004] Insc 496 (25 August 2004)
87.	Rambhau Namdeo Gajre Vs. Narayan Bapuji Dhotra [2004] Insc 497 (25 August 2004)
88.	State of Haryana Vs. Daya Nand [2004] Insc 498 (25 August 2004)
89.	Commissioner, Transport-Cum-Chairman & Ors Vs. Tapan Kumar Biswas [2004] Insc 499 (26 August 2004)
90.	M/S K. Ganesh Shet Vs. Sri A.K.Jayarama Sheka & Ors [2004] Insc 500 (27 August 2004)
91.	M/S Mahendra Saree Emporium Vs. G.V. Srinivasa Murthy [2004] Insc 501 (27 August 2004)
92.	Sri Inder Sain Bedi Vs. M/S Chopra Electricals [2004] Insc 502 (27 August 2004)
93.	Union of India Vs. Munna and Anr [2004] Insc 503 (27 August 2004)
94.	State of Maharashtra Vs. Jagmohan Singh Kuldip Singh Anand & Ors [2004] Insc 504 (27 August 2004)
95.	Haryana Urban Development Authority Vs. Raj Kumar Rathi & Ors [2004] Insc 505 (31 August 2004)
96.	Yakub Ismailbhai Patel Vs. State of Gujarat [2004] Insc 506 (31 August 2004)
97.	Valliammal Vs. Subramaniam & Ors [2004] Insc 507 (31 August 2004)
98.	Dy.Comm. of Prohibition & Excise, Nizd., A.P & Anr Vs. M/S Balaji Cattle Feeds and Anr [2004] Insc 508 (31 August 2004)
99.	Haryana Urban Development Authority Vs. Seema Handa (31 August 2004)
100.	Haryana Urban Development Authority Vs. Dev Dutt Gandhi (31 August 2004)
101.	Haryana Urban Development Authority Vs. Surinder Kumar Goel (31 August 2004)
102.	Haryana Urban Development Authority & Anr. Vs. Surinder Singh (31 August 2004)
103.	Haryana Urban Development Authority & Ors. Vs. Smt. Amarjit Kaur (31 August 2004)
104.	Haryana Urban Development Authority Vs. Navdeep Chaudhary (31 August 2004)
105.	Haryana Urban Development Authority & Anr. Vs. Satish Kumar (31 August 2004)
106.	Haryana Urban Development Authority Vs. Lalit Jain (31 August 2004)