APRIL 2004
1.	P. Varadarajulu Vs. Agricultural Produce Market Committee [2004] Insc 214 (1 April 2004)
2.	Madan Singh Vs. State of Bihar [2004] Insc 215 (2 April 2004)
3.	Dr. Prodip Kumar Biswas Vs. Subrata Das & Ors [2004] Insc 216 (2 April 2004)
4.	Commissioner, Jalandhar Division & Others Vs. Mohan Krishan Abrol & Another [2004] Insc 217 (2 April 2004)
5.	State of Punjab & Ors Vs. Bhupinder Singh & Ors [2004] Insc 218 (2 April 2004)
6.	Sanjay Kumar Pandey & Ors Vs. Gulbahar Sheikh & Ors [2004] Insc 219 (2 April 2004)
7.	Dental Council of India Vs. S.R.M. Institute of Science & Technology & Anr [2004] Insc 220 (5 April 2004)
8.	Naresh Kumar & Anr Vs. Union of India & Ors [2004] Insc 221 (5 April 2004)
9.	Chandrika Prasad Yadav Vs. State of Bihar & Ors [2004] Insc 222 (5 April 2004)
10.	Hasanbhai Valibhai Qureshi Vs. State of Gujarat & Ors [2004] Insc 223 (5 April 2004)
11.	M.P. Rural Agriculture Extension Officers Association Vs. State of M.P. And Anr [2004] Insc 224 (5 April 2004)
12.	The Printers (Mysore) Ltd. Vs. M.A. Rasheed & Ors [2004] Insc 225 (5 April 2004)
13.	Bharat Petroleum Corporation Ltd. Vs. P. Kesavan & Anr [2004] Insc 226 (5 April 2004)
14.	Reserve Bank of India & Another Vs. C. L. Toora & Others [2004] Insc 227 (5 April 2004)
15.	Main Pal And Anr Vs. State of Haryana & Ors [2004] Insc 228 (5 April 2004)
16.	Milkfood Ltd. Vs. M/S Gmc Ice Cream (P) Ltd [2004] Insc 229 (5 April 2004)
17.	Milkfood Limited Vs. M/S Gmc Ice Cream (P) Ltd [2004] Insc 230 (5 April 2004)
18.	National Textile Corpn. Ltd. & Ors Vs. M/S Haribox Swalram & Ors [2004] Insc 231 (5 April 2004)
19.	Gubbala Venugopalaswamy & Ors Vs. State of Andhra Pradesh [2004] Insc 232 (6 April 2004)
20.	Deoraj Vs. State of Maharashtra & Ors [2004] Insc 233 (6 April 2004)
21.	M/S. Gupte Cardiac Care Centre & Hospital Vs. Olympic Pharma Care Pvt. Ltd [2004] Insc 234 (6 April 2004)
22.	Raj Kumar Vs. State of Haryana & Ors [2004] Insc 235 (6 April 2004)
23.	Vijay Kumar Prasad Vs. State of Bihar & Ors [2004] Insc 236 (7 April 2004)
24.	Mardia Chemicals Ltd. Vs. U.O.I. & Ors [2004] Insc 237 (8 April 2004)
25.	Nanha Ram & Ors Vs. Chandigarh Administration & Ors [2004] Insc 238 (8 April 2004)
26.	Dalbir Singh Vs. State of U.P [2004] Insc 239 (8 April 2004)
27.	State of Gujarat & Ors Vs. Akhil Gujarat Pravasi V.S. Mahamandal & Ors [2004] Insc 240 (8 April 2004)
28.	Jasbir Singh Bakshi Vs. Union Territory, Chandigarh & Ors [2004] Insc 241 (8 April 2004)
29.	Raichurmatham Prabhakar & Anr Vs. Rawatmal Dugar [2004] Insc 242 (12 April 2004)
30.	Canbank Financial Services Vs. Custodian & Anr [2004] Insc 243 (12 April 2004)
31.	Bharat Coking Coal Ltd. Vs. L.K. Ahuja [2004] Insc 244 (12 April 2004)
32.	Textile Labour Association & Anr Vs. The Official Liquidator & Anr [2004] Insc 245 (12 April 2004)
33.	Medical Council of India Vs. Rajiv Gandhi University of Health Sciences & Ors [2004] Insc 246 (12 April 2004)
34.	Union of India Vs. M/S. Banwari Lal & Sons(P) Ltd [2004] Insc 247 (12 April 2004)
35.	M. Subba Reddy & Anr Vs. A.P. State Road Transport Corporation & Ors [2004] Insc 248 (12 April 2004)
36.	Narendra Singh & Anr Vs. State of M.P [2004] Insc 249 (12 April 2004)
37.	Zahira Habibulla H Sheikh And Anr Vs. State of Gujarat & Ors [2004] Insc 250 (12 April 2004)
38.	Tessta Setalvad & Anr Vs. State of Gujarat & Ors [2004] Insc 251 (12 April 2004)
39.	N.K. Prasada Vs. Government of India & Ors [2004] Insc 252 (12 April 2004)
40.	M.Subba Reddy And Anr Vs. A.P.State Road Transport Corporation & Ors [2004] Insc 253 (12 April 2004)
41.	Dr. (Mrs.) Gurjeewan Garewal Vs. Dr. (Mrs.) Sumitra Dash & Ors [2004] Insc 254 (12 April 2004)
42.	S.I. Paras Kumar & Ors Vs. S.I. Ram Charan & Ors [2004] Insc 255 (12 April 2004)
43.	M/S Ongc Limited Vs. Assn. of Natural Gas Consuming Indus. & Ors [2004] Insc 256 (12 April 2004)
44.	Union of India Vs. M/s. Banwari Lal & Sons (P) Ltd. (12 April 2004)
45.	Kashmir Singh & Others Vs. Panchayat Samiti, Ferozpur & Others [2004] Insc 257 (13 April 2004)
46.	Rajendran & Anr Vs. State of Tamil Nadu [2004] Insc 258 (13 April 2004)
47.	Dayal Singh Vs. State of Rajasthan [2004] Insc 259 (13 April 2004)
48.	Daroga Singh & Ors Vs. B.K. Pandey [2004] Insc 260 (13 April 2004)
49.	State of Punjab Vs. Ajaib Singh & Ors [2004] Insc 261 (13 April 2004)
50.	Laxmappa Bhimappa Hulsgeri & Ors Vs. Hanamappa Shetteppa Korwar & Ors [2004] Insc 262 (13 April 2004)
51.	Moniram Hazarika Vs. State of Assam [2004] Insc 263 (13 April 2004)
52.	Commissioner of Customs, Chennai Vs. Adani Export Ltd. & Anr [2004] Insc 264 (13 April 2004)
53.	Ramsewak & Ors Vs. State of M.P [2004] Insc 265 (13 April 2004)
54.	Abdul Wahid Vs. State of Rajasthan [2004] Insc 266 (13 April 2004)
55.	Sakatar Singh & Ors Vs. State of Haryana [2004] Insc 267 (13 April 2004)
56.	Dr. Karan Singh Vs. State of Jammu & Kashmir & Anr [2004] Insc 268 (13 April 2004)
57.	State of Uttar Pradesh Vs. Devendra Singh [2004] Insc 269 (13 April 2004)
58.	Hira Tikkoo Vs. Union Territory, Chandigarh & Ors [2004] Insc 270 (13 April 2004)
59.	M/S Monga Rice Mill Vs. State of Haryana & Anr [2004] Insc 271 (13 April 2004)
60.	Tamil Nadu Kalyana Mandapam Assn. Vs. Union of India & Ors [2004] Insc 272 (15 April 2004)
61.	State(Anti Corruption Branch)Delhi & Anr Vs. Dr. R.C. Anand & Anr [2004] Insc 273 (15 April 2004)
62.	Commissioner of Income Tax, Chandigarh Vs. M/S Pearl Mech. Engg. & Foundry Works P. Ltd [2004] Insc 274 (16 April 2004)
63.	Pukhraj D. Jain & Ors Vs. G. Gopalakrishna [2004] Insc 275 (16 April 2004)
64.	Manda Jaganath Vs. K.S.Rathnam & Ors [2004] Insc 276 (16 April 2004)
65.	M/S Hanil Era Textiles Ltd. Vs. M/S Puromatic Filters (P) Ltd [2004] Insc 277 (16 April 2004)
66.	Ram Bali Vs. State of Uttar Pradesh [2004] Insc 278 (16 April 2004)
67.	B.S. Adityan & Ors Vs. B. Ramachandran Adityan & Ors [2004] Insc 279 (16 April 2004)
68.	Vishwanath Jhunjhunwala Vs. State of Uttar Pradesh & Anr [2004] Insc 280 (16 April 2004)
69.	Karnataka Board of Wakf Vs. Government of India & Ors [2004] Insc 281 (16 April 2004)
70.	N.D.P. Namboodripad Vs. Union of India & Ors [2004] Insc 282 (16 April 2004)
71.	Noratanmal Chouraria Vs. M.R. Murli & Anr [2004] Insc 283 (16 April 2004)
72.	Engineering Kamgar Union Vs. M/S. Electro Steels Castings Ltd. & Anr [2004] Insc 284 (16 April 2004)
73.	Subbegowda Vs. Thimmegowda [2004] Insc 285 (16 April 2004)
74.	Manda Jaganath Vs. K.S.Rathnam & Ors [2004] Insc 286 (16 April 2004)
75.	Indian Banks' Association, Bombay & Ors Vs. M/S Devkala Consultancy Service & Ors [2004] Insc 287 (16 April 2004)
76.	Gayatri De Vs. Mousumi Cooperative Housing Society Ltd. & Ors [2004] Insc 288 (16 April 2004)
77.	Janak Singh And Anr Vs. State of Uttar Pradesh [2004] Insc 289 (19 April 2004)
78.	Smt. Gorabai & Ors Vs. Ummed Singh & Ors [2004] Insc 290 (19 April 2004)
79.	Ketaki Sahu & Ors Vs. Laxmi Devi & Ors [2004] Insc 291 (19 April 2004)
80.	Man Roland Druckimachinen Ag Vs. Multicolour Offset Ltd. & Anr [2004] Insc 292 (19 April 2004)
81.	Union of India And Anr Vs. C. Dinakar, I.P.S. & Ors [2004] Insc 293 (20 April 2004)
82.	Ramesh Mehta Vs. Sanwal Chand Singhvi & Ors [2004] Insc 294 (20 April 2004)
83.	N. Bhargavan Pillai And Anr Vs. State of Kerala [2004] Insc 295 (20 April 2004)
84.	Jyotsna Kohli Vs. Union Territory of Chandigarh & Ors [2004] Insc 296 (20 April 2004)
85.	M/S Icpa Health Products (P) Ltd. Vs. Commissioner of Central Excise, Vadodara [2004] Insc 297 (20 April 2004)
86.	M/S. Kurali Khandsari Udyog Vs. Excise Commissioner & Controller of Molasses,U.P. & Ors [2004] Insc 298 (20 April 2004)
87.	Syed Jameel Abbas & Ors Vs. Mohd. Yamin @ Kallu Khan [2004] Insc 299 (20 April 2004)
88.	Nagrik Uphhokta M. Manch Vs. Union of India & Ors [2004] Insc 300 (20 April 2004)
89.	Mahadeva & Ors Vs. Tanabai [2004] Insc 301 (20 April 2004)
90.	Ramesh Mehta Vs. Sanwal Chand Singhvi & Ors [2004] Insc 302 (20 April 2004)
91.	Inder Parkash Gupta Vs. State of Jammu & Kashmir & Ors [2004] Insc 303 (20 April 2004)
92.	Ramesh Mehta Vs. Sanwal Chand Singhvi & Ors [2004] Insc 304 (20 April 2004)
93.	The New Friends Co-Operative House Building Society Ltd. Vs. Rajesh Chawla & Ors [2004] Insc 305 (21 April 2004)
94.	State of Chhattisgarh Vs. Derha [2004] Insc 306 (21 April 2004)
95.	Narinder Pal Kaur Chawla Vs. Manjeet Singh Chawla [2004] Insc 307 (21 April 2004)
96.	State of U.P. & Ors Vs. Netra Pal Singh & Ors [2004] Insc 308 (21 April 2004)
97.	State of U.P. And Anr Vs. Johri Mal [2004] Insc 309 (21 April 2004)
98.	H. Chandra Shekhar Vs. State of Karnataka & Ors [2004] Insc 310 (21 April 2004)
99.	Punjab & Sind Bank & Anr Vs. S. Ranveer Singh Bawa & Anr [2004] Insc 311 (21 April 2004)
100.	Vareed Jacob Vs. Sosamma Geevarghese & Ors [2004] Insc 312 (21 April 2004)

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