SEPTEMBER 2003
1.	Sukhdev Singh Vs. Delhi State (Govt. of Nct of Delhi) [2003] INSC 423 (1 September 2003)
2.	Sohan Lal Gupta & Ors Vs. Smt. Asha Devi Gupta & Ors [2003] INSC 424 (1 September 2003)
3.	Smt. Kanak & ANR Vs. U.P. Avas Evam Vikas Parishad & Ors [2003] INSC 425 (1 September 2003)
4.	National Insurance Co. Ltd. Vs. Ajit Kumar & Ors [2003] INSC 426 (2 September 2003)
5.	M.A. Murthy Vs. State of Karnataka & Ors [2003] INSC 427 (2 September 2003)
6.	Dev Singh Vs. Punjab Tourism Development Corporation Ltd. & ANR [2003] INSC 428 (2 September 2003)
7.	Kailash Kumar Sanwatia Vs. The State of Bihar & ANR [2003] INSC 429 (2 September 2003)
8.	Vajrapu Sambayya Naidu & Ors Vs. State of A. P. & Ors [2003] INSC 430 (2 September 2003)
9.	Sou. Vijaya Alias Baby Vs. State of Maharashtra [2003] INSC 431 (3 September 2003)
10.	State of Haryana And ANR Vs. Ankur Gupta [2003] INSC 432 (3 September 2003)
11.	A.K. Soumini Vs. State Bank of Travancore & ANR [2003] INSC 433 (4 September 2003)
12.	Bihar State Housing Board Vs. State of Bihar & Ors [2003] INSC 434 (5 September 2003)
13.	Smt. Shakila Abdul Gafar Khan Vs. Vasant Raghunath Dhoble And ANR [2003] INSC 435 (8 September 2003)
14.	State of Gujarat Vs. Salimbhai Abdulgaffar Shaikh & Ors [2003] INSC 436 (8 September 2003)
15.	Maruti Rama Naik Vs. State of Maharashtra [2003] INSC 437 (9 September 2003)
16.	Devatha Venkataswamy @ Rangaiah Vs. Public Prosecutor, High Court of A.P [2003] INSC 438 (9 September 2003)
17.	Star India (P) Ltd. Vs. Siti Cable Network Ltd. & Ors [2003] INSC 439 (9 September 2003)
18.	V.K. Majotra Vs. Union of India & Ors [2003] INSC 440 (9 September 2003)
19.	Union of India Vs. M/S. Vs. Pundarikakshudu And Sons And ANR [2003] INSC 441 (9 September 2003)
20.	Santosh Kumar & Ors Vs. G.R. Chawla & Ors [2003] INSC 442 (10 September 2003)
21.	Laxman Singh Vs. Poonam Singh & Ors [2003] INSC 443 (10 September 2003)
22.	Centre For Enquiry Into Health And Allied Themes (Cehat) & Ors Vs. Union of India & Ors [2003] INSC 444 (10 September 2003)
23.	Thirumala Tirupati Devasthanams & ANR Vs. Thallappaka Ananthacharyulu & Ors [2003] INSC 445 (10 September 2003)
24.	Rachakonda Venkat Rao & Ors Vs. R. Satya Bai & ANR [2003] INSC 446 (11 September 2003)
25.	N.D.M.C. Vs. Satish Chand [2003] INSC 447 (11 September 2003)
26.	The New India Assurance Co. Ltd. Vs. C. Padma & ANR [2003] INSC 448 (12 September 2003)
27.	Megh Singh Vs. State of Punjab [2003] INSC 449 (15 September 2003)
28.	Prem Singh Vs. State of Himachal Pradesh [2003] INSC 450 (16 September 2003)
29.	Munna @ Surendra Kumar Vs. State of M.P [2003] INSC 451 (16 September 2003)
30.	Shiromani Gurdwara Parbandhak Committee Vs. Mahant Harnam Singh & Ors [2003] INSC 452 (16 September 2003)
31.	State of Bihar Vs. Lal Krishna Advani & Ors [2003] INSC 453 (16 September 2003)
32.	The Assistant Commissioner, Assessment-Ii, Bangalore & Ors Vs. M/S. Velliappa Textiles Ltd. & ANR [2003] INSC 454 (16 September 2003)
33.	Centre For Public Interest Litigation Vs. Union of India & ANR [2003] INSC 455 (16 September 2003)
34.	K. Pandurangan Vs. S.S.R. Velusamy & ANR [2003] INSC 456 (18 September 2003)
35.	Chinnaiah @ Chinnasamy Vs. State By Inspector of Police, Tamil Nadu [2003] INSC 457 (18 September 2003)
36.	Rajkumari & ANR Vs. S.H.O. Noida & Ors [2003] INSC 458 (19 September 2003)
37.	M/S. Continental Construction Ltd. Vs. State of U.P [2003] INSC 459 (22 September 2003)
38.	Dalip Singh & Ors Vs. Sikh Gurdwara Prabhandak Committee & Ors [2003] INSC 460 (22 September 2003)
39.	State of Orissa. Vs. Lodu Swain & Ors [2003] INSC 461 (23 September 2003)
40.	M/S. U.P. Drugs & Pharmaceuticals Company Limited Vs. Ramanuj Yadav & Ors [2003] INSC 462 (23 September 2003)
41.	The State of Karnataka Vs. Mapilla P.P. Soopi [2003] INSC 463 (23 September 2003)
42.	Sukhwant Singh @ Balwinder Singh Vs. State Through C.B.I [2003] INSC 464 (23 September 2003)
43.	Prakash H. Jain Vs. Ms. Marie Fernandes [2003] INSC 465 (23 September 2003)
44.	Vijay Lakshmi Vs. Punjab University & Ors [2003] INSC 466 (23 September 2003)
45.	Nawal Singh Vs. State of U.P. & Another [2003] INSC 467 (23 September 2003)
46.	Haryana Tourism Corporation Ltd. Vs. Fakir Chand, Etc., Etc [2003] INSC 468 (25 September 2003)
47.	Lal Singh & Ors Vs. State of Uttar Pradesh [2003] INSC 469 (25 September 2003)
48.	State of Madhya Pradesh Vs. Kriparam [2003] INSC 470 (25 September 2003)
49.	Saurabh Chaudri & Ors Vs. Union of India & Ors [2003] INSC 471 (25 September 2003)
50.	State of Madhya Pradesh Vs. Ghudan [2003] INSC 472 (25 September 2003)
51.	Vivek Gupta Vs. Central Bureau of Investigation & ANR [2003] INSC 473 (25 September 2003)
52.	M/S. Naturalle Health Products (P) Ltd. Vs. Collector of Central Excise, Hyderabad [2003] INSC 474 (26 September 2003)
53.	State of Haryana Vs. Jagbir Singh And ANR [2003] INSC 475 (26 September 2003)
54.	Surya Dev Rai Vs. Ram Chander Rai & Ors [2003] INSC 476 (26 September 2003)
55.	Kamaljit Singh Vs. State of Punjab [2003] INSC 477 (26 September 2003)
56.	Ramakant Rai Vs. Madan Rai & Ors [2003] INSC 478 (26 September 2003)
57.	The State of Goa & ANR Vs. M/S. Colfax Laboratories Ltd. & ANR [2003] INSC 479 (26 September 2003)
58.	Bibi Zubaida Khatoon Vs. Nabi Hassan Saheb & ANR [2003] INSC 480 (26 September 2003)
59.	Chairman and M.D., B.P.L. Ltd. Vs. S.P. Gururaja & Ors [2003] INSC 481 (26 September 2003)
60.	Jineshwardas & Ors Vs. Smt. Jagrani & ANR [2003] INSC 482 (26 September 2003)
61.	Karan Singh & Ors Vs. State of Madhya Pradesh [2003] INSC 483 (26 September 2003)
62.	State of Andhra Pradesh Vs. V. Vasudeva Rao [2003] INSC 484 (26 September 2003)
63.	Sunil Kumar Vs. The State Govt of Nct of Delhi [2003] INSC 485 (26 September 2003)
64.	Federal Bank Ltd. Vs. Sagar Thomas & Ors [2003] INSC 486 (26 September 2003)
65.	Otis Elevator Employees' Union & Ors Vs. Union of India & Ors [2003] INSC 487 (26 September 2003)
66.	State of Mahararshtra Vs. Christian Community Welfare Council of India & ANR [2003] INSC 488 (26 September 2003)