OCTOBER 2003
1.	Bses Limited Vs. M/S Tata Power Co. Ltd. & Ors [2003] INSC 489 (7 October 2003)
2.	Md. Mohammad Ali Vs. Sri Jagadish Kalita & Ors [2003] INSC 490 (7 October 2003)
3.	Mercykutty Amma Vs. Kadavoor Sivadasan & ANR [2003] INSC 491 (7 October 2003)
4.	Kishorebhai Khamanchand Goyal Vs. State of Gujarat And ANR [2003] INSC 492 (7 October 2003)
5.	Prafulla Kumar Das & Ors Vs. State of Orissa & Ors [2003] INSC 493 (7 October 2003)
6.	Union of India And ANR Vs. Azadi Bachao Andolan And ANR [2003] INSC 494 (7 October 2003)
7.	Bhupinder Sharma Vs. State of Himachal Pradesh [2003] INSC 495 (8 October 2003)
8.	Ram Singh & Ors Vs. Union Territory, Chandigarh & Ors [2003] INSC 496 (8 October 2003)
9.	State of Rajasthan Vs. Taran Singh & ANR [2003] INSC 497 (8 October 2003)
10.	Bharat Chaudhary & ANR Vs. State of Bihar & ANR [2003] INSC 498 (8 October 2003)
11.	Bses Limited Vs. M/S Tata Power Co. Ltd. & Ors [2003] INSC 499 (8 October 2003)
12.	Bharat Damodar Kale & ANR Vs. State of A.P [2003] INSC 500 (8 October 2003)
13.	Indra Bhanu Gaur Vs. M.M. Degree College & Ors [2003] INSC 501 (8 October 2003)
14.	Praveen Kumar Vs. State of Karnataka [2003] INSC 502 (8 October 2003)
15.	Azeez Sait & Ors Vs. Aman Bai & Ors [2003] INSC 503 (8 October 2003)
16.	Kisan Sahkari Chini Mills Ltd., Sultanpur, U.P. Vs. Satrughan Nishad & Ors [2003] INSC 504 (8 October 2003)
17.	Vidyadharan Vs. State of Kerala [2003] INSC 505 (8 October 2003)
18.	Central Dairy Farm Vs. Glindia Ltd. & Ors [2003] INSC 506 (8 October 2003)
19.	Khalil Khan Vs. State of Madhya Pradesh [2003] INSC 507 (8 October 2003)
20.	Shingara Singh Vs. State of Haryana And Another [2003] INSC 508 (8 October 2003)
21.	M.D., Army Welfare Housing Organisation Vs. Sumangal Services Pvt. Ltd [2003] INSC 509 (8 October 2003)
22.	Ram Chandra Singh Vs. Savitri Devi & Ors [2003] INSC 510 (8 October 2003)
23.	Citi Bank N.A. Vs. Standard Chartered Bank & Others [2003] INSC 511 (8 October 2003)
24.	R.V.E. Venkatachala Gounder Vs. Arulmigu Viswesaraswami & V.P. Temple & Ar [2003] INSC 512 (8 October 2003)
25.	Common Cause Vs. Union of India & Ors [2003] INSC 513 (8 October 2003)
26.	Delhi Administration & Ors Vs. Madan Lal Nangia & Ors [2003] INSC 514 (8 October 2003)
27.	Pure Helium India Pvt. Ltd. Vs. Oil & Natural Gas Commission [2003] INSC 515 (9 October 2003)
28.	Union of India Vs. Paul Nanickan And ANR [2003] INSC 516 (13 October 2003)
29.	Union of India Vs. Tarit Ranjan Das [2003] INSC 517 (13 October 2003)
30.	National Textiles Corporation Ltd. & Ors Vs. N.T.C. Ltd. & Ors [2003] INSC 518 (14 October 2003)
31.	State of Kerala & Ors Vs. K.Sarojini Amma & Ors [2003] INSC 519 (14 October 2003)
32.	Sohan Lal @ Sohan Singh & Ors Vs. State of Punjab [2003] INSC 520 (14 October 2003)
33.	National Textiles Corporation Ltd. & Ors Vs. N.T.C. Ltd. & Ors [2003] INSC 521 (14 October 2003)
34.	Gulshan Sachdeva & ANR Vs. M/S Sundial Communications Pvt. Ltd. & Ors [2003] INSC 522 (15 October 2003)
35.	Parasa Raja Manikyala Rao And ANR Vs. State of A.P [2003] INSC 523 (15 October 2003)
36.	Ravinder Kaur Vs. Ashok Kumar & ANR [2003] INSC 524 (15 October 2003)
37.	State of U.P.& Ors Vs. Jagjeet Singh & Ors [2003] INSC 525 (16 October 2003)
38.	Sushil Kumar Vs. Rakesh Kumar [2003] INSC 526 (16 October 2003)
39.	Bombay Stock Exchange Vs. Jaya I. Shah & Another [2003] INSC 527 (17 October 2003)
40.	Superintending Engineer & Ors Vs. A. Sankariah [2003] INSC 528 (17 October 2003)
41.	Bses Limited Vs. M/S Tata Power Co. Ltd. & Ors [2003] INSC 529 (17 October 2003)
42.	Tulshidas Kanolkar Vs. The State of Goa [2003] INSC 530 (27 October 2003)
43.	The Municipal Corporation of Greater Bombay Vs. Shri Laxman Iyer And ANR [2003] INSC 531 (27 October 2003)
44.	Sarva Shramik Sangh Vs. M/S. Indian Smelting & Refining Co. Ltd. & Ors [2003] INSC 532 (28 October 2003)
45.	Jai Karan & Ors Vs. State of U.P [2003] INSC 533 (28 October 2003)
46.	Union of India Vs. Ahmedabad Electricity Co. Ltd. & Ors [2003] INSC 534 (29 October 2003)
47.	The State of Tamilnadu Vs. S. Sebastin & Ors [2003] INSC 535 (29 October 2003)
48.	State of Punjab Vs. Darshan Singh [2003] INSC 536 (29 October 2003)
49.	Prem Sagar Vs. Dharambir & Ors [2003] INSC 537 (29 October 2003)
50.	Ratansinh Dalsukhbhai Nayak Vs. State of Gujarat [2003] INSC 538 (29 October 2003)
51.	Haryana State Handloom & Handicraftu Vs. Jain Shool Society [2003] INSC 539 (29 October 2003)
52.	The Apex Co-Operative Bank of Urban Vs. The Maharashtra State Co-Operative Bank Ltd. & Others [2003] INSC 540 (29 October 2003)
53.	The State of Goa & ANR Vs. M/S. Colfax Laboratories Ltd. & ANR [2003] INSC 541 (29 October 2003)
54.	Regu Mahesh @ Regu Maheswar Rao Vs. Rajendra Pratap Bhanj Dev And ANR [2003] INSC 542 (30 October 2003)
55.	Harikrishna Lal Vs. Babu Lal Marandi [2003] INSC 543 (30 October 2003)
56.	Dr. Mrs. Renuka Datla Vs. Solvay Pharmaceutical B.V. & Ors [2003] INSC 544 (30 October 2003)
57.	Ramanand Yadav Vs. Prabhu Nath Jha & Ors [2003] INSC 545 (31 October 2003)