MARCH 2003
1.	Arm Group Enterprises Ltd., Vs. Waldorf Restaurant & Ors [2003] Insc 127 (1 March 2003)
2.	Vice-Chairman, Hyderabad Urban Development Authority Vs. Kavitha Reddy & Ors [2003] Insc 128 (3 March 2003)
3.	Post-Graduate Institute of Medical Education And Research & ANR Vs. A.P. Wasan & Ors [2003] Insc 129 (3 March 2003)
4.	Pramod Jha & Ors Vs. State of Bihar & Ors [2003] Insc 130 (3 March 2003)
5.	K. Shamrao & Ors Vs. Assistant Charity Commissioner [2003] Insc 131 (4 March 2003)
6.	Dwarkaprasad Vs. Niranjan & ANR [2003] Insc 132 (4 March 2003)
7.	State of Haryana Vs. Balwant Singh [2003] Insc 133 (4 March 2003)
8.	Bondar Singh & Ors Vs. Nihal Singh & Ors [2003] Insc 134 (4 March 2003)
9.	Thakur Prasad Vs. Raj Karan & Ors [2003] Insc 135 (4 March 2003)
10.	State of Madhya Pradesh & Ors Vs. M/S K.C.T. Drinks Limited [2003] Insc 136 (4 March 2003)
11.	Dwarkaprasad Vs. Niranjan & ANR [2003] Insc 137 (4 March 2003)
12.	State of Karnataka Vs. M.V.Mahesh [2003] Insc 138 (4 March 2003)
13.	City And Industrial Development Corporation of Maharashtra Ltd. Vs. Damodar Khemchand Talreja & ANR [2003] Insc 139 (4 March 2003)
14.	Maharashtra State Road Transport Corporation Vs. State of Maharashtra & Ors [2003] Insc 140 (4 March 2003)
15.	Sanden Vikas (India) Ltd. Vs. Collector of Central Excise, New Delhi (04 March 2003)
16.	Jugal Chandra Saikia Vs. State of Assam and Anr. (04 March 2003)
17.	Department of Telecommunication and Anr. Vs. Cellular Operators Association of India and Ors. (04 March 2003)
18.	State of U.P. Vs. Rasid & Ors [2003] Insc 141 (5 March 2003)
19.	Dy. Chief Controller of Imports & Exports Vs. Roshanlal Agarwal & Ors [2003] Insc 142 (5 March 2003)
20.	P.M. Latha And Another Vs. State of Kerala & Ors [2003] Insc 143 (5 March 2003)
21.	Suresh Chaudhary Vs. State of Bihar [2003] Insc 144 (5 March 2003)
22.	Yogesh Kumar & Ors Vs. Government of Ntc Delhi & Ors [2003] Insc 145 (5 March 2003)
23.	Vijayadevi Navalkishore Bhartia & ANR Vs. Land Acquisition Officer & ANR [2003] Insc 146 (5 March 2003)
24.	Shiv Parshad Pandey Vs. C.B.I. Through Director, New Delhi [2003] Insc 147 (5 March 2003)
25.	International Coach Builders Ltd. Vs. Karnataka State Financial Corpn. (05 March 2003)
26.	State of West Bengal and Anr. Vs. E.I.T.A. India Ltd. and Ors. (05 March 2003)
27.	J.M.D. Alloys Ltd. Vs. Bihar State Electricity Board & Ors [2003] Insc 148 (6 March 2003)
28.	Goaplast Pvt. Ltd. Vs. Shri Chico Ursula D'souza & ANR [2003] Insc 149 (7 March 2003)
29.	Tej Kaur & Ors Vs. State of Punjab & Ors [2003] Insc 150 (7 March 2003)
30.	Goaplast Pvt. Ltd. Vs. Shri Chico Ursula D'souza & ANR [2003] Insc 151 (7 March 2003)
31.	Moti Vs. State of U.P [2003] Insc 152 (7 March 2003)
32.	Union of India Vs. B.N. JHA (07 March 2003)
33.	High Court of Gujarat & ANR Vs. Gujarat Kishan Mazdoor Panchayat & Ors [2003] Insc 153 (10 March 2003)
34.	Bimlesh Tanwar Vs. State of Haryana & Ors [2003] Insc 154 (10 March 2003)
35.	Government of Maharashtra & Ors Vs. M/S. Deokar's Distillery [2003] Insc 155 (10 March 2003)
36.	State of A.P. Vs. K. Purushotham Reddy & Ors [2003] Insc 156 (10 March 2003)
37.	High Court of Gujarat & ANR Vs. Gujarat Kishan Mazdoor Panchayat & Ors [2003] Insc 157 (10 March 2003)
38.	Government of Maharashtra & Ors Vs. M/S Deokar's Distillery [2003] Insc 158 (10 March 2003)
39.	N.T.R. University of Health, Sciences, Vijaywada Vs. G. Babu Rajendra Prasad & ANR [2003] Insc 159 (10 March 2003)
40.	Orissa State (Prevention And Control of Pollution) Board Vs. M/S Orient Paper Mills & ANR [2003] Insc 160 (10 March 2003)
41.	Shyama Charan Dash & Ors Vs. State of Orissa & ANR [2003] Insc 161 (11 March 2003)
42.	Commissioner of Central Excise Vs. M.P.V. & Engg. Industries (11 March 2003)
43.	Collector of Central Excise New Delhi Vs. Universal Electrical Industries and Anr. (11 March 2003)
44.	State of AP & Ors. Vs. Goverdhanlal Pitti (11 March 2003)
45.	Secretary, Selection Committee (Mbbs) Vs. N. Anirudhan & Ors [2003] Insc 162 (12 March 2003)
46.	Ram Ganga Command Area Development Authority & ANR Vs. Sheetal Kumar Vaish & Ors [2003] Insc 163 (12 March 2003)
47.	Smt. Kanta Devi Vs. Union of India & ANR [2003] Insc 164 (12 March 2003)
48.	J.P. Bansal Vs. State of Rajasthan & ANR [2003] Insc 165 (12 March 2003)
49.	Canara Bank & Ors Vs. Shri Debasis Das & Ors [2003] Insc 166 (12 March 2003)
50.	Ved Prakash & Ors Vs. Ministry of Industry, Lucknow & ANR [2003] Insc 167 (12 March 2003)
51.	Collector of Central Excise Jaipur Vs. Alcobex Metals (12 March 2003)
52.	Commissioner of Central Excise Ahmedabad Vs. Jalaram Wood Crafts (P) Ltd. (12 March 2003)
53.	State of Uttar Pradesh and Anr. Vs. Chandrapal Singh and Anr. (12 March 2003)
54.	Escorts Limited and Anr. Vs. Collector of Central Excise, Chandigarh (12 March 2003)
55.	Mysore Cements Ltd. Vs. Svedala Barmac Ltd. (12 March 2003)
56.	J.P. Bansal Vs. State of Rajasthan & Anr. (12 March 2003)
57.	Hari Shankar Prasad Vs. Shahid Ali Khan & Ors [2003] Insc 168 (13 March 2003)
58.	Manjunath Anandappa Urf. Shivappa Hanasi Vs. Tammanasa & Ors [2003] Insc 169 (13 March 2003)
59.	B.S. Joshi & Ors Vs. State of Haryana & ANR [2003] Insc 170 (13 March 2003)
60.	D.P. Lon Vs. Collector of Central Excise & Customs [2003] Insc 171 (13 March 2003)
61.	Punjab National Bank Vs. Indian Bank & ANR [2003] Insc 172 (13 March 2003)
62.	People's Union of Civil Liberties (P.U.C.L.) & ANR Vs. Union of India & ANR [2003] Insc 173 (13 March 2003)
63.	State of West Bengal & Ors Vs. Sri Pronab Kr. Sur. & Ors [2003] Insc 174 (13 March 2003)
64.	Manjunath Anandappa Vs. Tammanasa & Ors [2003] Insc 175 (13 March 2003)
65.	M/S Sunny Industries Private Ltd. Vs. Collector of Central Excise, Calcutta [2003] Insc 176 (25 March 2003)
66.	Union of India & Ors Vs. M/S. Modiluft Ltd [2003] Insc 177 (25 March 2003)
67.	National Agricultural Co-Operative Marketing Federation of India Ltd. & ANR Vs. Union of India & Ors [2003] Insc 178 (25 March 2003)
68.	Surendra Kumar Sharma Vs. Vikas Adhikari & ANR [2003] Insc 179 (25 March 2003)
69.	Karamjit Singh Vs. State (Delhi Administration) [2003] Insc 180 (26 March 2003)
70.	Syndicate Bank Vs. M/S R.S.R Engineering Works & Ors [2003] Insc 181 (26 March 2003)
71.	Laxminarayan R. Bhattad & Ors Vs. State of Maharashtra & ANR [2003] Insc 182 (26 March 2003)
72.	Khima Vikamshi & Ors Vs. State of Gujarat [2003] Insc 183 (27 March 2003)
73.	Rajni Kumar Vs. Suresh Kumar Malhotra & ANR [2003] Insc 184 (27 March 2003)
74.	Kailash Nath Gupta Vs. Allahabad Bank & Ors [2003] Insc 185 (27 March 2003)
75.	M/S Tamilnadu State Transport Corporation, Tanjore Vs. Natarajan & Ors [2003] Insc 186 (27 March 2003)
76.	Sharda Vs. Dharmpal [2003] Insc 187 (27 March 2003)
77.	Union of India & Others Vs. M/S. G.T.C. Industries Limited [2003] Insc 188 (27 March 2003)
78.	Muddanna & Ors Vs. The Panthanagere Group Panchayat,Kengeri Hobli [2003] Insc 189 (28 March 2003)
79.	Sahebgouda & Ors Vs. Ogeppa & Ors [2003] Insc 190 (28 March 2003)
80.	Rajasthan Public Service Commission & ANR Vs. Harish Kumar Purohit & Ors [2003] Insc 191 (28 March 2003)
81.	Rajni Kumar Vs. Suresh Kumar Malhotra & ANR [2003] Insc 192 (28 March 2003)
82.	Commissioner of Wealth Tax, Hyderabad Vs. Trustees of Heh [2003] Insc 193 (28 March 2003)
83.	Seth Chand Ratan Vs. Pandit Durga Prasad & Ors [2003] Insc 194 (28 March 2003)
84.	Sahebgouda & Ors Vs. Ogeppa & Ors [2003] Insc 195 (28 March 2003)
85.	The General Manager, Department of Telecommunications, Thiruvananthapuram Vs. Jacob & Ors [2003] Insc 196 (28 March 2003)
86.	Sahebgouda & Ors Vs. Ogeppa & Ors [2003] Insc 197 (28 March 2003)
87.	M/S. Polyglass Acrylic Mfgco.Ltd., Vs. Commissioner of Customs, Vishakhapatnam [2003] Insc 198 (31 March 2003)
88.	S.M. Nilajkar & Ors Vs. Telecom. District Manager, Karnataka [2003] Insc 199 (31 March 2003)
89.	D.S. Parvathamma Vs. A. Srinivasan [2003] Insc 200 (31 March 2003)
90.	T.A. Ahammed Kabeer Vs. A.A. Azeez & Ors [2003] Insc 201 (31 March 2003)
91.	T.Lakshmipathi & Ors Vs. P. Nithyananda Reddy & Ors [2003] Insc 202 (31 March 2003)
92.	Union of India & ANR Vs. International Trading Company & ANR [2003] Insc 203 (31 March 2003)
93.	Mohd. Aslam @ Bhure Vs. Union of India & Ors [2003] Insc 204 (31 March 2003)
94.	The Secretary, Andhra Pradesh Public Service Commission Vs. Y.V.V.R. Srinivasulu & Ors [2003] Insc 205 (31 March 2003)
95.	Mohd. Aslam @ Bhure Vs. Union of India & Ors [2003] Insc 206 (31 March 2003)