JANUARY 2003
1.	Baldev Singh & ANR Vs. State of M.P [2003] INSC 1 (6 January 2003)
2.	Gyasiram & ANR Vs. State of M.P [2003] INSC 2 (6 January 2003)
3.	Lallu Manjhi & ANR Vs. State of Jharkhand [2003] INSC 3 (7 January 2003)
4.	State of Karnataka Vs. M.V. Manjunathegowda & ANR [2003] INSC 4 (7 January 2003)
5.	Rajendra Shantaram Todankar Vs. State of Maharashtra & Ors [2003] INSC 5 (7 January 2003)
6.	Mange Ram Vs. Financial Commissioner & Ors [2003] INSC 6 (8 January 2003)
7.	Sharda Devi Vs. State of Bihar & ANR [2003] INSC 7 (8 January 2003)
8.	State of U.P. Vs. Arun Kumar Gupta [2003] INSC 8 (8 January 2003)
9.	Subimal Sarkar Vs. Sachindra Nath Mondal & Ors [2003] INSC 9 (8 January 2003)
10.	Shailendra Pratap and ANR Vs. State of Uttar Pradesh [2003] INSC 10 (8 January 2003)
11.	State of Rajasthan Vs. Hat Singh & Ors [2003] INSC 11 (8 January 2003)
12.	Chittarmal, Moti Vs. State of Rajasthan [2003] INSC 12 (8 January 2003)
13.	Vimal Suresh Kamble Vs. Chaluverapinake Apal S.P. & ANR [2003] INSC 13 (8 January 2003)
14.	Gurucharan Kumar & ANR Vs. State of Rajasthan [2003] INSC 14 (8 January 2003)
15.	Ref. by The President Under Article 317(1) of Constitution of India Vs. In Respect of Shri Ravinder Pal Singh Sidhu Chairman Ppsc (13 January 2003)
16.	Easland Combines Coimbatore Vs. Collector of Central Excise Coimbatore (13 January 2003)
17.	Kedia Agglomerated Marbles Ltd. Vs. Collector of Central Excise (14 January 2003)
18.	Alpine Industries Vs. Collector of Central Excise, New Delhi (14 January 2003)
19.	Zafar Vs. State of Uttar Pradesh (15 January 2003)
20.	A.P.S.R.T.C. and Anr. Vs. S. Narsagoud (15 January 2003)
21.	Badrinarayan Chunilal Bhutada Vs. Govindram Ramgopal Mundada (15 January 2003)
22.	Achaldas Durgaji Oswal (D) through LRS. Vs. Ramvilas Gangabisan Heda (D) through LRS. & Ors. (15 January 2003)
23.	G.S. Auto International Ltd. Vs. Collector of Central Excise Chandigarh (15 January 2003)
24.	State Bank of India and Ors. Vs. K.P. Narayanan Kutty (16 January 2003)
25.	Maliyakkal Abdul Azeez Vs. Assistant Collector Kerala and Anr. (17 January 2003)
26.	State of Karnataka Vs. Vishwabharathi House Building Cooperative Society and Ors. (17 January 2003)
27.	U. Dhar & ANR Vs. The State of Jharkhand & ANR [2003] INSC 15 (20 January 2003)
28.	Darpan Kumar Sharma @ Dharban Kumar Sharma Vs. State of Tamil Nadu and Ors. (20 January 2003)
29.	Shri Justice S.K. Ray Vs. State of Orissa and Ors. (20 January 2003)
30.	U.O.I. Vs. A.P. Bajpai and Ors. (20 January 2003)
31.	Modi Entertainment Network & ANR Vs. W.S.G. Cricket Pte. Ltd [2003] INSC 16 (21 January 2003)
32.	Rizan & Anr Vs. State of Chhatisgarh Thru Chief Secretary Govt. of Chhatisgarh Raipur (21 January 2003)
33.	Comptroller and Auditor General Vs. Kamlesh Vadilal Mehta (21 January 2003)
34.	Commissioner of Police Hubli and Anr. Vs. R.S. More (21 January 2003)
35.	S.M.S.Sandhu Vs. Chandigarh Administration & Ors [2003] INSC 17 (23 January 2003)
36.	Ghaziabad Development Authroity Vs. Anoop Singh and Another [2003] INSC 18 (23 January 2003)
37.	Bhagwan Singh & Ors Vs. State of M.P [2003] INSC 19 (23 January 2003)
38.	High Court of Judicature at Bombay through Registrar and Anr. Vs. Brij. Mohan Gupta (D) through LRS. and Anr. (23 January 2003)
39.	Sadhana Lodh Vs. National Insurance Company Ltd. & ANR [2003] INSC 20 (24 January 2003)
40.	Reena Mehra Vs. Rohit Rai Mehra & ANR [2003] INSC 21 (24 January 2003)
41.	Union of India & Others Vs. M/S Chowgule & Co. Ltd. & Others [2003] INSC 22 (24 January 2003)
42.	Oriental Insurance Company Ltd. Vs. Devireddy Konda Reddy & Ors [2003] INSC 23 (24 January 2003)
43.	State of Karnataka Vs. Mohamed Nazeer @ Babu (24 January 2003)
44.	K.C.G. Verghese Vs. K.T. Rajendran and Anr. (24 January 2003)
45.	N. Bagavathy Ammal Vs. Commissioner of Income Tax, Madurai & ANR [2003] INSC 24 (27 January 2003)
46.	High Court of Judicature For Rajasthan Vs. P.P. Singh & ANR [2003] INSC 25 (27 January 2003)
47.	State of Karnataka Vs. Shariff [2003] INSC 26 (27 January 2003)
48.	Supreet Batra & Ors Vs. Union of India & Ors [2003] INSC 27 (27 January 2003)
49.	Nasiruddin & Ors Vs. Sita Ram Agarwal [2003] INSC 28 (28 January 2003)
50.	Ajay Mitra Vs. State of M.P. & Ors [2003] INSC 29 (28 January 2003)
51.	Narayan Prasad Lohia Vs. Nikunj Kumar Lohia & Ors [2003] INSC 30 (28 January 2003)
52.	State of Madhya Pradesh & Others Vs. Ramswaroop Vaishya , Vinod Kumar Jain [2003] INSC 31 (28 January 2003)
53.	Balwant Singh & Ors Vs. Anand Kumar Sharma & Ors [2003] INSC 32 (28 January 2003)
54.	Nipha Steels Ltd. & ANR Vs. West Bengal State Electricity Board & Ors [2003] INSC 33 (28 January 2003)
55.	The State of Gujarat & Ors Vs. Saurashtra Cement & Chemical Ind. Ltd [2003] INSC 34 (29 January 2003)
56.	Bharat Lal Baranwal Vs. Virendra Kumar Agarwal [2003] INSC 35 (29 January 2003)
57.	Dayal Singh & Ors Vs. Union of India & Ors [2003] INSC 36 (29 January 2003)
58.	Rourkela Shramik Sangh Vs. Steel Authority of India Ltd. & ANR [2003] INSC 37 (29 January 2003)
59.	The State of Gujarat & Ors Vs. Saurashtra Cement & Chemical Ind. Ltd [2003] INSC 38 (29 January 2003)
60.	Public Services Tribunal Bar Association Vs. State of U.P. & ANR [2003] INSC 39 (29 January 2003)
61.	Director General R.P.F. and Ors. Vs. Ch. Sai Babu (29 January 2003)
62.	Central Bureau of Investigation Vs. Ashiq Hussain Faktoo & Ors [2003] INSC 40 (30 January 2003)
63.	Dhananjay Vs. Chief Executive Officer Zilla Parishad Jalna (30 January 2003)
64.	Bharat Vs. State of M.P. (30 January 2003)
65.	Jai Pal & Ors Vs. State of U.P [2003] INSC 41 (31 January 2003)
66.	Amar Singh Vs. Balwinder Singh & Ors [2003] INSC 42 (31 January 2003)
67.	M/S.Rajasthan Spg. & Wvg. Mills Ltd. Vs. Commissioner of Central Excise, Jaipur [2003] INSC 43 (31 January 2003)
68.	Cherlopalli Cheliminabi Saheb & ANR Vs. State of A.P [2003] INSC 44 (31 January 2003)
69.	Collector of Central Excise, Aurangabad. Vs. M/S.Motor Industries Co. Ltd. & ANR [2003] INSC 45 (31 January 2003)
70.	Collector of Customs, Bombay Vs. M/S Elephanta Oil and Industries Ltd., Bombay [2003] INSC 46 (31 January 2003)