DECEMBER 2003
1.	Parkash Vs. State of Haryana [2003] INSC 606 (2 December 2003)
2.	Prabha Shankar Dubey Vs. State of Madhya Pradesh [2003] INSC 607 (2 December 2003)
3.	Saikou Jabbi Vs. State of Maharashtra [2003] INSC 608 (3 December 2003)
4.	Bagdi Ram Vs. State of Madhya Pradesh [2003] INSC 609 (3 December 2003)
5.	State (Union of India) Vs. Ram Saran [2003] INSC 610 (4 December 2003)
6.	Reserve Bank of India & ANR Vs. Cecil Dennis Solomon & ANR [2003] INSC 611 (4 December 2003)
7.	N.C. Dhoundial Vs. Union of India & Ors [2003] INSC 612 (4 December 2003)
8.	Govt. of A.P. & Ors Vs. M.T. Khan [2003] INSC 613 (5 December 2003)
9.	Orissa Industrial Infrastructure Development Corporation Vs. Supai Munda & Ors [2003] INSC 614 (5 December 2003)
10.	Union of India Vs. Kuldeep Singh [2003] INSC 615 (8 December 2003)
11.	Smt. Anokha Vs. The State of Rajasthan & Ors [2003] INSC 616 (8 December 2003)
12.	State of H.P. Vs. M.P.Gupta [2003] INSC 617 (9 December 2003)
13.	M.P. Cement Manufacturers' Association Vs. State of Madhya Pradesh & Ors [2003] INSC 618 (9 December 2003)
14.	Hare Ram Pandey Vs. State of Bihar & Ors [2003] INSC 619 (10 December 2003)
15.	R. Kuppayee & ANR Vs. Raja Gounder [2003] INSC 620 (10 December 2003)
16.	Section Forestor & ANR Vs. Mansur Ali Khan [2003] INSC 621 (11 December 2003)
17.	Pusai Vs. State (Nct) of Delhi [2003] INSC 622 (11 December 2003)
18.	Muthusamy & ANR Vs. State of Tamil Nadu [2003] INSC 623 (11 December 2003)
19.	State of Tamil Nadu Vs. Sundar [2003] INSC 624 (11 December 2003)
20.	Kuldip Singh Vs. State of Delhi [2003] INSC 625 (11 December 2003)
21.	Uma Devi Nambiar & Ors Vs. T.C. Sidhan [2003] INSC 626 (11 December 2003)
22.	Secretary, Thirumurugan Co-Operative Vs. M. Lalitha & Ors [2003] INSC 627 (11 December 2003)
23.	Section Forestor & ANR Vs. Mansur Ali Khan [2003] INSC 628 (11 December 2003)
24.	Pusai Vs. State (Nct) of Delhi [2003] INSC 629 (11 December 2003)
25.	Section Forestor & ANR Vs. Mansur Ali Khan [2003] INSC 630 (11 December 2003)
26.	Ramakant Dattatraya Deshpande Vs. Dadu Bhagoji Patil & Ors [2003] INSC 631 (12 December 2003)
27.	Sushil Murmu Vs. State of Jharkhand [2003] INSC 632 (12 December 2003)
28.	Arun Paswan, S.I. Vs. State of Bihar & Ors [2003] INSC 633 (12 December 2003)
29.	D.D.A. & Ors Vs. Joginder S. Monga & Ors [2003] INSC 634 (12 December 2003)
30.	State of Tripura & Ors Vs. K.K. Roy [2003] INSC 635 (12 December 2003)
31.	Panna Lal Ghosh & Ors Vs. Land Acquisition Collector & Ors [2003] INSC 636 (12 December 2003)
32.	Group General Manager, O.N.G.C. Vs. A.M. Saiyed [2003] INSC 637 (12 December 2003)
33.	Mohammed Haroon Ansari & ANR Vs. The District Collector, Ranga Reddy District, A.P. & Ors [2003] INSC 638 (12 December 2003)
34.	Basic Shiksha Parishad & ANR Vs. Smt. Sugna Devi & Ors [2003] INSC 639 (12 December 2003)
35.	Rajasthan High Court, Jodhpur Vs. Babu Lal Arora [2003] INSC 640 (12 December 2003)
36.	Gorle S. Naidu Vs. State of A.P. & Ors [2003] INSC 641 (15 December 2003)
37.	Krishna Pillai Rajasekharan Nair Vs. Padmanabha Pillai & Ors [2003] INSC 642 (15 December 2003)
38.	Rame Gowda Vs. M. Varadappa Naidu & ANR [2003] INSC 643 (15 December 2003)
39.	People's Union For Civil Liberties & ANR Vs. Union of India [2003] INSC 644 (16 December 2003)
40.	Smt. Vs. Rajeshwari Vs. T.C. Saravanabava [2003] INSC 645 (16 December 2003)
41.	State of Punjab Vs. Bhag Singh [2003] INSC 646 (16 December 2003)
42.	James Martin Vs. State of Kerala [2003] INSC 647 (16 December 2003)
43.	Vithal V Gaitonde Vs. Union of India & ANR [2003] INSC 648 (16 December 2003)
44.	Baleshwar Paswan & Ors Vs. State of Bihar & Ors [2003] INSC 649 (16 December 2003)
45.	S. Devasahayam & ANR Vs. Joint Director & ANR [2003] INSC 650 (16 December 2003)
46.	Sureshchandra Singh & Ors Vs. Fertilizer Corpn. of India Ltd. & Ors [2003] INSC 651 (16 December 2003)
47.	People's Union For Civil Liberties & ANR Vs. Union of India [2003] INSC 652 (16 December 2003)
48.	Bajaj Auto Ltd. Vs. Bhojane Gopinath D. & Ors [2003] INSC 653 (17 December 2003)
49.	State of Punjab Vs. Ramdev Singh [2003] INSC 654 (17 December 2003)
50.	Rajendra And ANR Vs. State of Madhya Pradesh [2003] INSC 655 (17 December 2003)
51.	Union of India Vs. Savjiram And ANR [2003] INSC 656 (17 December 2003)
52.	V.Hanumantha Reddy Vs. The Land Acquisition Officer & Mandal R. Officer [2003] INSC 657 (17 December 2003)
53.	K.Balakrishnan Vs. K.Kamalam. & Ors [2003] INSC 658 (18 December 2003)
54.	State of Maharashtra Vs. Gajanan & ANR [2003] INSC 659 (18 December 2003)
55.	National Aluminium Co.Ltd. Vs. M/S.Pressteel & Fabrications Pvt. Ltd. & ANR [2003] INSC 660 (18 December 2003)
56.	State of Rajasthan Vs. Dhool Singh [2003] INSC 661 (18 December 2003)
57.	Ram Swaroop & ANR Vs. Mahindru & Ors [2003] INSC 662 (18 December 2003)
58.	State of Maharashtra Vs. Salman Salim Khan & ANR [2003] INSC 663 (18 December 2003)
59.	Abl International Ltd. & ANR Vs. Export Credit Guarantee Corportion of India Limited & Ors [2003] INSC 664 (18 December 2003)
60.	Kojja Sreenu Vs. State of A.P [2003] INSC 665 (18 December 2003)
61.	M/S.Gurbax Singh Vs. Punjab Mandi Board [2003] INSC 666 (18 December 2003)
62.	Shamsuddin & Ors Vs. State of M.P [2003] INSC 667 (18 December 2003)
63.	M.C.Mehta Vs. Union of India & Ors [2003] INSC 668 (18 December 2003)
64.	State of Andhra Pradesh Vs. K. Srinivasulu Reddy And ANR [2003] INSC 669 (18 December 2003)
65.	Haryana State Co.Op. Land Devpt. Bank Ltd. Vs. Haryana State Co.Op Land Devpt. Banks Emp. Union & ANR [2003] INSC 670 (18 December 2003)
66.	A.Abdul Kaffar Vs. State of Kerala [2003] INSC 671 (18 December 2003)
67.	T.N. Godavarman Thirumulpad Vs. Union of India & Ors [2003] INSC 672 (19 December 2003)
68.	F.M. Devaru Ganapati Bhat Vs. Prabhakar Ganapathi Bhat [2003] INSC 673 (19 December 2003)
69.	Shiv Nandan Dixit Vs. State of U.P [2003] INSC 674 (19 December 2003)
70.	Chanakya Dhibar Vs. State of West Bengal & Ors [2003] INSC 675 (19 December 2003)
71.	Howrah Municipal Corpn. & Others Vs. Ganges Rope Co. Ltd. & Others [2003] INSC 676 (19 December 2003)
72.	Bachhu Narain Singh Vs. Naresh Yadav & Ors [2003] INSC 677 (19 December 2003)
73.	Moijullah @ Puttan Vs. State of Rajasthan [2003] INSC 678 (19 December 2003)
74.	Videocon Properties Ltd. Vs. Dr. Bhalchandra Laboratories & Ors [2003] INSC 679 (19 December 2003)
75.	T.N. Godavarman Thirumulpad Vs. Union of India & Ors [2003] INSC 680 (19 December 2003)
76.	Ganga Retreat & Towers Ltd. & ANR Vs. State of Rajasthan & Ors [2003] INSC 681 (19 December 2003)
77.	Balwant Singh & Ors Vs. Anand Kumar Sharma & Ors [2003] INSC 682 (28 December 2003)