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Latest Supreme Court of India Judgments 2023

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AUGUST 2003

1. Gurdev Singh & ANR Vs. State of Punjab [2003] INSC 344 (1 August 2003)
2. Golakonda Venkateswara Rao Vs. State of Andhra Pradesh [2003] INSC 345 (1 August 2003)
3. M.S. Madhusoodhanan & ANR Vs. Kerala Kaumudi Pvt. Ltd. & Ors [2003] INSC 346 (1 August 2003)
4. Secretary, Ministry of Chemicals & Fertilizers Government of India Vs. M/S. Cipla Ltd. & Ors [2003] INSC 347 (1 August 2003)
5. Kaushalya Devi Vs. Saro Devi & Ors [2003] INSC 348 (1 August 2003)
6. Bihar Public Service Commission & ANR Vs. Vinoy Kumar Singh & ANR [2003] INSC 349 (4 August 2003)
7. Sheikh Noor and Anr. Vs. Sheikh G.S. Ibrahim (D) by LRS. (04 August 2003)
8. State of Haryana & ANR Vs. Jasbir Kaur & Ors [2003] INSC 350 (5 August 2003)
9. State of Maharashtra & Ors Vs. Maimuma Banu & Ors [2003] INSC 351 (5 August 2003)
10. State (Govt. of Nct of Delhi) Vs. Prem Raj [2003] INSC 352 (5 August 2003)
11. Lakshmi Narain Mandal & Ors Vs. State of Bihar & Ors [2003] INSC 353 (5 August 2003)
12. Jameskutty Jacob Vs. United India Insurance Co. Ltd. & Ors [2003] INSC 354 (5 August 2003)
13. State of West Bengal & Ors Vs. Dr. Subhash Chandra Pratihar [2003] INSC 355 (5 August 2003)
14. Ram Pal Vs. State of U.P [2003] INSC 356 (6 August 2003)
15. T.K. Rangarajan Vs. Government of Tamil Nadu & Others [2003] INSC 357 (6 August 2003)
16. Rajesh D. Darbar & Ors Vs. Narasingrao Krishnaji Kulkarni & Ors [2003] INSC 358 (6 August 2003)
17. Kishanrao Narayanrao Ghuge & Ors Vs. State of Maharashtra [2003] INSC 359 (6 August 2003)
18. Commissioner of Central Excise Chennai Vs. T.V.S. Suzuki Ltd. Hosur (06 August 2003)
19. Khaitan Electrical Ltd. Vs. Collector of Central Excise New Delhi (06 August 2003)
20. Amit @ Ammu Vs. State of Maharashtra (06 August 2003)
21. Surya Dev Rai Vs. Ram Chander Rai & Ors [2003] INSC 360 (7 August 2003)
22. Hmt Ltd. and Anr. Vs. P. Subbarayudu and Ors. (07 August 2003)
23. I.I.T.T. College of Engineering Vs. State of H.P. & Ors [2003] INSC 361 (8 August 2003)
24. Chandy Varghese & Ors Vs. K. Abdul Khader & Ors [2003] INSC 362 (8 August 2003)
25. Prabodh N. Shah Vs. S.B.I. & Ors [2003] INSC 363 (8 August 2003)
26. Surinder Singh Vs. The State of Punjab [2003] INSC 364 (8 August 2003)
27. The Government of N.C.T. of Delhi Vs. Jaspal Singh [2003] INSC 365 (8 August 2003)
28. V. Dandapani Chettiar Vs. Balasubramanian Chettiar (D) by LRS. and Ors. (08 August 2003)
29. Kunju Muhammed @ Khumani & ANR Vs. State of Kerala [2003] INSC 366 (11 August 2003)
30. Babu S/O Raveendran Vs. Babu S/O Bahuleyan & ANR [2003] INSC 367 (11 August 2003)
31. Jawaharlal Nehru Technological University Vs. Smt. T. Sumalatha & Ors [2003] INSC 368 (11 August 2003)
32. U.P. Public Service Commission, Allahabad Vs. Sanjay Kumar Singh [2003] INSC 369 (11 August 2003)
33. United India Insurance Co. Ltd. Vs. Jyotsnaben Sudhirbhai Patel & Ors [2003] INSC 370 (11 August 2003)
34. Lal Singh Vs. State of Madhya Pradesh [2003] INSC 371 (11 August 2003)
35. U.P. Public Service Commission, Allahabad State of U.P. Vs. Sanjay Kumar Singh (11 August 2003)
36. Union of India Vs. R. Padmanabhan [2003] INSC 372 (13 August 2003)
37. National Thermal Power Corporation Ltd. Vs. Karri Pothuraju & Ors [2003] INSC 373 (13 August 2003)
38. State of Rajasthan Vs. Raja Ram [2003] INSC 374 (13 August 2003)
39. Mishra Dhatu Nigam Ltd. Etc. Vs. M. Venkataiah and Ors. Etc. (13 August 2003)
40. State of Haryana and Ors. Vs. Indira Kumari (13 August 2003)
41. State of Madhya Pradesh Vs. Man Singh and Ors. (13 August 2003)
42. G. Varandani Vs. Kurukshetra University & Anr. (13 August 2003)
43. Guruvayur Devaswom Managing Commit. & ANR Vs. C.K. Rajan & Others [2003] INSC 375 (14 August 2003)
44. State of Punjab Vs. Karnail Singh [2003] INSC 376 (14 August 2003)
45. State of Maharashtra & ANR Vs. B.E. Billimora & Ors [2003] INSC 377 (14 August 2003)
46. Islamic Academy of Edn. & ANR Vs. State of Karnataka & Ors [2003] INSC 378 (14 August 2003)
47. Ramabai Padmakar Patil (D) through LRS. and Ors. Vs. Rukminibai Vishnu Vekhande and Ors. (14 August 2003)
48. Islamic Academy of Education and another Vs. State of Karnataka and Ors. (14 August 2003)
49. Islamic Academy of Education and Anr. Vs. State of Karnataka and Ors. (14 August 2003)
50. Union of India Vs. Kuldip Singh Permer & Ors [2003] INSC 379 (18 August 2003)
51. Nawab Syed Murtaza Ali Khan Vs. Prescribed Authority, Rampur & Ors [2003] INSC 380 (18 August 2003)
52. Shridhar & ANR Vs. State of Madhya Pradesh [2003] INSC 381 (18 August 2003)
53. Ramesh Chandra Sinha & Ors Vs. State of Bihar & Ors [2003] INSC 382 (18 August 2003)
54. Ram Kishan Vs. Raj Kumar [2003] INSC 383 (18 August 2003)
55. Manju Gupta Vs. Arun Raj Gupta & Ors [2003] INSC 384 (18 August 2003)
56. B.P. Sharma Vs. Union of India and Ors. (18 August 2003)
57. State of M.P. Vs. Kedia Leather & Liquor Ltd. & Ors [2003] INSC 385 (19 August 2003)
58. State Bank of India Vs. L. Kannaiah & Ors [2003] INSC 386 (19 August 2003)
59. A.I. Railway Parcel & Goods Porters Union Vs. Prem Lata [2003] INSC 387 (19 August 2003)
60. Madan Lal And ANR Vs. State of Himachal Pradesh [2003] INSC 388 (19 August 2003)
61. Ibrahimpatnam Taluk Vyavasaya Collie Sangham Vs. K.Suresh Reddy & Ors [2003] INSC 389 (19 August 2003)
62. Punit Rai Vs. Dinesh Chaudhary [2003] INSC 390 (19 August 2003)
63. Balija Shankarappa & Others Vs. Hyderabad Metropolitan Water Supply & Sewerage Board & Ors [2003] INSC 391 (19 August 2003)
64. Ramchander Naik & Ors Vs. Spl. Dy. Collector, Land Acquisition (Industries), Hyderab [2003] INSC 392 (19 August 2003)
65. All India Non-Sc/St Employees Association (Rly.) Vs. V.K. Agarwal & Ors [2003] INSC 393 (19 August 2003)
66. S.R. Ramaraj Vs. Special Court, Bombay (19 August 2003)
67. Ludhiana Central Co-Operative Bank Ltd. Vs. Amrik Singh and Ors. (19 August 2003)
68. Vinod Kumar Vs. Prem Lata (19 August 2003)
69. Mousam Singha Roy & Ors Vs. State of West Bengal [2003] INSC 394 (21 August 2003)
70. Hamlet @ Sasi & Ors Vs. State of Kerala [2003] INSC 395 (21 August 2003)
71. Bihar State Mineral Dev. Corpn. & ANR Vs. Encon Builders (I) Pvt. Ltd [2003] INSC 396 (21 August 2003)
72. M/S Widia (India) Ltd. & Ors Vs. The State of Karnataka & Others [2003] INSC 397 (21 August 2003)
73. Gwalior Dugdha Sangh Sahakari Ltd. Vs. G.M. Govt. Milk Scheme, Nagpur and Ors. (21 August 2003)
74. State of Rajasthan Vs. Kheraj Ram [2003] INSC 398 (22 August 2003)
75. Nazir Khan & Ors Vs. State of Delhi [2003] INSC 399 (22 August 2003)
76. Calcutta Guj. Education Society & ANR Vs. Calcutta Municipal Corporation & Ors [2003] INSC 400 (25 August 2003)
77. Krishna Gope Vs. State of Bihar [2003] INSC 401 (25 August 2003)
78. The State of Bihar & ANR Vs. Kedar Sao & ANR [2003] INSC 402 (25 August 2003)
79. Jasbir Kaur & Ors Vs. Union of India & Ors [2003] INSC 403 (25 August 2003)
80. South Eastern Coalfields Ltd. Vs. State of M.P. & Ors [2003] INSC 404 (25 August 2003)
81. The State of Bihar & ANR Vs. The State of Bihar & Ors [2003] INSC 405 (25 August 2003)
82. Gazi Saduddin Vs. State of Maharashtra and Anr. (25 August 2003)
83. Satya Ranjan Majhi and Anr. Vs. State of Orissa and Ors. (25 August 2003)
84. M. Rangasamy Vs. Rengammal and Ors. (25 August 2003)
85. State of Rajasthan and Ors. Vs. Anand Prakash Solanki (25 August 2003)
86. Delhi Development Authority Vs. Mrs. Vijaya C. Gurshaney & ANR [2003] INSC 406 (26 August 2003)
87. Tejumal Bhojwani & Ors Vs. State of U.P [2003] INSC 407 (26 August 2003)
88. Augustine Saldanha Vs. State of Karnataka [2003] INSC 408 (26 August 2003)
89. Om Prakash Sood Vs. Union of India & ANR [2003] INSC 409 (26 August 2003)
90. Deva Vs. Sajjan Kumar [2003] INSC 410 (26 August 2003)
91. Deb Narayan Halder Vs. Smt. Anushree Halder [2003] INSC 411 (26 August 2003)
92. Ramchandra Wahiwatdar Substituted By Moreshwar Vs. Narayan & Ors [2003] INSC 412 (26 August 2003)
93. Rajasthan Financial Corporation Vs. M/S Man Industrial Corporation Ltd [2003] INSC 413 (26 August 2003)
94. Lalu Prasad @ Lalu Prasad Yadav Vs. State Through C.B.I. (A.H.D.) Ranchi, Jharkhand [2003] INSC 414 (26 August 2003)
95. State of Maharashtra Vs. Kashirao & Ors [2003] INSC 415 (27 August 2003)
96. Kaliyaperumal & ANR Vs. State of Tamil Nadu [2003] INSC 416 (27 August 2003)
97. D.S. Lakshmaiah & ANR Vs. L. Balasubramanyam & ANR [2003] INSC 417 (27 August 2003)
98. Balram Kumawat Vs. Union of India & Ors [2003] INSC 418 (27 August 2003)
99. Indian Handicrafts Emporium & Ors Vs. Union of India & Ors [2003] INSC 419 (27 August 2003)
100. Munna Vs. State (N.C.T. of Delhi) (27 August 2003)
101. Remco Inds. Workers House Bldg Coop. Soc. Vs. Lakshmeesha M. & Ors [2003] INSC 420 (28 August 2003)
102. State of Manipur Vs. MD. Rajaodin (28 August 2003)
103. Rafique Bibi (D) by LRS. Vs. Syed Waliuddin (D) by LRS. and Ors. (28 August 2003)
104. National Highway Authority of India Vs. Ganga Enterprises and Anr. (28 August 2003)
105. State of Orissa & Ors Vs. Rajendra Kumar Das & ANR [2003] INSC 421 (29 August 2003)
106. Bharat Coking Coal Ltd. Vs. M/S Annapurna Construction [2003] INSC 422 (29 August 2003)
107. CCI Chambers Co-Op. HSG. Society Ltd. Vs. Development Credit Bank Ltd. (29 August 2003)




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