APRIL 2003
1.	The State of Maharashtra Vs. Dr. Praful [2003] INSC 207 (1 April 2003)
2.	M.C. Mehta Vs. Union of India & Ors [2003] INSC 208 (2 April 2003)
3.	Manorey Alias Manohar Vs. Board of Revenue (U.P.) & Ors [2003] INSC 209 (2 April 2003)
4.	State of M.P. Vs. Mishrilal & Ors @ [2003] INSC 210 (2 April 2003)
5.	Shri O.P. Choudhry Vs. Rehabilitation Ministry Employees Cooperative House [2003] INSC 211 (2 April 2003)
6.	Roop Kumar Vs. Mohan Thedani [2003] INSC 212 (2 April 2003)
7.	M/S Ahuja Industries Ltd. Vs. State of Karnataka & Ors [2003] INSC 213 (3 April 2003)
8.	The Land Commissioner Madras & ANR Vs. Rajeswari [2003] INSC 214 (3 April 2003)
9.	M/S. Pawan Hans Ltd. Vs. Union of India & ANR [2003] INSC 215 (8 April 2003)
10.	Commissioner of Central Excise, Chandigarh Vs. M/S. Markfed Vanaspati And Allied Indus. & Ors [2003] INSC 216 (9 April 2003)
11.	Hindustan Construction Co. Ltd. & ANR Vs. Gopal Krishna Sengupta & Ors [2003] INSC 217 (9 April 2003)
12.	Sadhu Ram & Another Vs. The State of Rajasthan [2003] INSC 218 (10 April 2003)
13.	Superintendent of Police, C.B.I. & Ors Vs. Tapan Kr. Singh [2003] INSC 219 (10 April 2003)
14.	Smt.Bimla Devi Vs. State of Haryana [2003] INSC 220 (10 April 2003)
15.	State of Punjab Vs. Harbans Singh & ANR [2003] INSC 221 (10 April 2003)
16.	K.A. Abdul Jaleel Vs. T.A. Shahida [2003] INSC 222 (10 April 2003)
17.	Sukanya Holdings Pvt. Ltd. Vs. Jayesh H. Pandya & ANR [2003] INSC 223 (14 April 2003)
18.	Perminder Charan Singh Vs. Harjit Kaur [2003] INSC 224 (14 April 2003)
19.	Bipinchandra Parshottamdas Patel (Vakil) Vs. State of Gujarat & Ors [2003] INSC 225 (14 April 2003)
20.	Union of India Vs. Chajju Ram & Ors [2003] INSC 226 (16 April 2003)
21.	Aslam Parwez Vs. Govt. of Nct of Delhi [2003] INSC 227 (16 April 2003)
22.	Commissioner of Wealth Tax, Hyderabad Vs. Trustees of Heh [2003] INSC 228 (16 April 2003)
23.	Union of India Vs. Chajju Ram & Ors [2003] INSC 229 (16 April 2003)
24.	State of U.P. & Ors Vs. U.P. Sales Tax Officers Gr.Ii Assn [2003] INSC 230 (16 April 2003)
25.	West Bengal Govt. Employees (Food & Supplies) Co-Operative Vs. Smt. Sulekha Pal (Dey) & Ors [2003] INSC 231 (16 April 2003)
26.	V Swarajyalaxmi & Ors Vs. Authorised Officer, Land Reforms, Medak & Ors [2003] INSC 232 (16 April 2003)
27.	Prayag Upnivesh Awas Evam Nirman Sahkari Samiti Ltd. Vs. Allahabad Vikas Pradhikaran & ANR [2003] INSC 233 (16 April 2003)
28.	Aslam Parwez Vs. Govt. of Nct of Delhi [2003] INSC 234 (16 April 2003)
29.	Abdul Razak Dawood Dhanani Vs. Union of India & Ors [2003] INSC 235 (17 April 2003)
30.	Oil & Natural Gas Corporation Ltd. Vs. Saw Pipes Ltd [2003] INSC 236 (17 April 2003)
31.	Narendra Nath Khaware Vs. Parasnath Khaware & Ors [2003] INSC 237 (17 April 2003)
32.	Delhi Transport Corporation Ltd. Vs. Rose Advertising [2003] INSC 238 (17 April 2003)
33.	Orissa University of Agriculture & Technology & ANR Vs. Manoj K. Mohanty [2003] INSC 239 (17 April 2003)
34.	The Secretary, Andhra Pradesh Public Service Commission Vs. Y.V.V.R. Srinivasulu & Ors [2003] INSC 240 (17 April 2003)
35.	Shankar K. Mandal & Ors Vs. State of Bihar & Ors [2003] INSC 241 (17 April 2003)
36.	Union of India Vs. Howrah Ganatantrik Nagarik Samity & Ors [2003] INSC 242 (17 April 2003)
37.	Shiv Shakti Coop. Housing Society, Nagpur Vs. M/S. Swaraj Developers & Ors [2003] INSC 243 (17 April 2003)
38.	Commissioner of Central Excise, Mumbai Iii Vs. M/S.I.S.P.L. Industries Ltd [2003] INSC 244 (21 April 2003)
39.	P.K. Mohd. Shaffi Vs. Pallath Mohd. Haji (Dead) By L.Rs. & Ors [2003] INSC 245 (21 April 2003)
40.	State of U.P. Vs. Bhagwant & Ors [2003] INSC 246 (22 April 2003)
41.	Joseph Alias Jose Vs. State of Kerala [2003] INSC 247 (22 April 2003)
42.	Commissioner of Central Excise, Chandigarh-Ii Vs. M/S. Steel Strips Ltd [2003] INSC 248 (22 April 2003)
43.	Ali M.K. & Ors Vs. State of Kerala & Ors [2003] INSC 249 (22 April 2003)
44.	State of Bihar Vs. Kalika Kuer @ Kalika Singh & Ors [2003] INSC 250 (25 April 2003)
45.	Commandant, 11th Battalion Vs. B. Shankar Naik [2003] INSC 251 (25 April 2003)
46.	Shri Bimal N. Desai Vs. State of Karnataka & Ors [2003] INSC 252 (25 April 2003)
47.	A.K. Bindal & ANR Vs. Union of India & Ors [2003] INSC 253 (25 April 2003)
48.	Indian Red Cross Society Vs. New Delhi Municipal Committee & Ors [2003] INSC 254 (28 April 2003)
49.	The Transmission Corporation of A.P. Ltd. & Ors Vs. P. Surya Bhavagan [2003] INSC 255 (29 April 2003)
50.	Brijpal Singh Vs. State of M.P [2003] INSC 256 (29 April 2003)
51.	Babudas Vs. State of M.P [2003] INSC 257 (29 April 2003)
52.	Jameel Ahmed & ANR Vs. State of Rajasthan [2003] INSC 258 (30 April 2003)
53.	Karnataka Wakf Board Vs. State of Karnataka & ANR [2003] INSC 259 (30 April 2003)
54.	The State of Himachal Pradesh & Others Etc. Vs. Yash Pal Garg & Others [2003] INSC 260 (30 April 2003)