SEPTEMBER 2002
1.	Tanzeem-E-Sufia Vs. Bibi Haliman & Ors [2002] INSC 369 (3 September 2002)
2.	Dharminder Vs. State of Himachal Pradesh [2002] INSC 370 (3 September 2002)
3.	Bodh Raj @ Bodha and Ors. Vs. State of Jammu and Kashmir (03 September 2002)
4.	Mohd. Khalid Vs. State of West Bengal (03 September 2002)
5.	Mahakoshal Tourist, Napier Town and Ors. Vs. State of Madhya Pradesh and Ors. (03 September 2002)
6.	Unichem Laboratories Ltd. Vs. Collector of Central Excise, Bombay (03 September 2002)
7.	M. Y. Ghorpade Vs. Shivaji Rao M. Poal & Ors [2002] INSC 371 (4 September 2002)
8.	The State of Haryana Vs. Ram Sarup [2002] INSC 372 (4 September 2002)
9.	The Public Prosecutor Vs. Mahadi Thirupathi Reddy & Ors [2002] INSC 373 (4 September 2002)
10.	M/S General Finance Co. & ANR Vs. Assistant Commissioner of Income Tax, Punjab [2002] INSC 374 (4 September 2002)
11.	Uday Singh Vs. State of U.P [2002] INSC 375 (4 September 2002)
12.	State of Karnataka Vs. M.N. Ramdas [2002] INSC 376 (5 September 2002)
13.	M/S Continental Construction Ltd. Vs. Tehri Hydro Development Corporation Ltd. & ANR [2002] INSC 377 (5 September 2002)
14.	Balu Sonba Shinde Vs. The State of Maharashtra [2002] INSC 378 (6 September 2002)
15.	Polyflex (India) Pvt. Ltd. Vs. Commissioner of Income Tax, Karnataka (06 September 2002)
16.	Ashish Batham Vs. State of Madhya Pradesh [2002] INSC 379 (9 September 2002)
17.	Lalita Jalan & ANR Vs. Bombay Gas Co. Ltd. & Ors [2002] INSC 380 (9 September 2002)
18.	Shiva Shankar Pandey & Ors Vs. State of Bihar [2002] INSC 381 (9 September 2002)
19.	Padma Vs. Hiralal Motilal Desarda & Ors. (09 September 2002)
20.	Kanwarlal & ANR Vs. State of M.P [2002] INSC 382 (10 September 2002)
21.	Kanthi Enterprises & Ors. Vs. State of Karnataka & Ors. (10 September 2002)
22.	Taluk Land Board and Ors. Vs. Cyriac Thomas and Ors. (10 September 2002)
23.	Collector of Central Excise, New Delhi Vs. Hindustan Sanitaryware & Industries (10 September 2002)
24.	Sodani Cement and Chemicals (P) Ltd. Vs. Collector of Central Excise, Jaipur (10 September 2002)
25.	Medical Council of India Vs. Madhu Singh & Ors [2002] INSC 383 (11 September 2002)
26.	The State of Haryana Vs. Sher Singh & Ors [2002] INSC 384 (11 September 2002)
27.	Jayantibhai Bhenkarbhai Vs. State of Gujarat (11 September 2002)
28.	Ranjit Singh @ Jita and Ors. Vs. State of Punjab (11 September 2002)
29.	Bharosi & Ors Vs. State of M.P [2002] INSC 385 (12 September 2002)
30.	Ms. Aruna Roy & Ors Vs. Union of India & Ors [2002] INSC 386 (12 September 2002)
31.	K.G. Premshanker Vs. Inspector of Police And ANR [2002] INSC 387 (12 September 2002)
32.	Ms. Aruna Roy & Ors Vs. Union of India & Ors [2002] INSC 388 (12 September 2002)
33.	Gurpreet Singh Vs. State of Haryana [2002] INSC 389 (12 September 2002)
34.	Ms. Aruna Roy And Ors Vs. Union of India And Ors [2002] INSC 582 (12 September 2002)
35.	Union of India Vs. Hansoli Devi & Ors. (12 September 2002)
36.	Dana Yadav @ Dahu & Ors. Vs. State of Bihar (13 September 2002)
37.	Rattan Dev Vs. Pasam Devi (13 September 2002)
38.	C.V. Rajendran and Anr. Vs. N.M. Muhammed Kunhi (13 September 2002)
39.	Rita Lal Vs. Raj Kumar Singh (13 September 2002)
40.	Sampath Kumar Vs. Ayyakannund Anr. (13 September 2002)
41.	Dhanraj & Ors Vs. State of Maharashtra [2002] INSC 390 (16 September 2002)
42.	Mohd. Hoshan, A.P. & Anr. Vs. State of A.P. (16 September 2002)
43.	M/S. M. Subbarao & Sons Vs. Yashodamma & Ors [2002] INSC 391 (17 September 2002)
44.	Mohar & ANR Vs. State of U.P [2002] INSC 392 (17 September 2002)
45.	M/S. Bhupindra Steels (P) Ltd. Vs. Collector of Central Excise [2002] INSC 393 (17 September 2002)
46.	Laxman Jiwaba Baherwade & ANR Vs. Bapurao Dodappa Tandale [2002] INSC 394 (17 September 2002)
47.	Debotosh Pal Choudhury Vs. Punjab National Bank & Ors [2002] INSC 395 (17 September 2002)
48.	National Insurance Co. Ltd., Chandigarh Vs. Nicolletta Rohtagi and Ors. (17 September 2002)
49.	Sri S.K. Sarma Vs. Mahesh Kumar Verma (17 September 2002)
50.	Union of India and Ors. Vs. Sonic Electrochem (P) Ltd. and Anr. (17 September 2002)
51.	Ruli Ram and Anr. Vs. State of Haryana (17 September 2002)
52.	State of Karnataka Vs. David Razario and Anr. (17 September 2002)
53.	M/s. Bhupindra Steels (P) Ltd. Vs. Collector of Central Excise, New Delhi (17 September 2002)
54.	Avtar Singh & Ors Vs. State of Punjab [2002] INSC 396 (18 September 2002)
55.	S. Shanmugavel Nadar Vs. State of Tamil Nadu and Anr. (18 September 2002)
56.	State of Punjab and Ors. Vs. Nihal Singh (18 September 2002)
57.	Collector of Central Excise, Ahmedabad Vs. I.T.E.C. (P) Ltd., Bombay (18 September 2002)
58.	Standard Pencils (P) Ltd. Etc. Vs. Collector of Central Excise, Madras (19 September 2002)
59.	Urban Improvement Trust, Udaipur Vs. Bheru Lal & Ors [2002] INSC 397 (20 September 2002)
60.	Dila & ANR Vs. State of U.P [2002] INSC 398 (20 September 2002)
61.	Pratap Singh Vs. State of Haryana & Ors, Shri Bhajan Lal & Ors [2002] INSC 399 (23 September 2002)
62.	Indian Rly. Class Ii Officers Fedn. & ANR Vs. Anil Kumar Sanghi & Ors [2002] INSC 400 (23 September 2002)
63.	Pratap Singh Vs. State of Haryana & Ors [2002] INSC 401 (23 September 2002)
64.	Govt. of Andhra Pradesh and Ors. Etc. Vs. P. Venku Reddy (23 September 2002)
65.	Collector of Central Excise, Bombay Vs. Maharashtra Fur Fabrics Ltd. (24 September 2002)
66.	Kaiser-I- Hind Pvt. Ltd. & ANR Vs. National Textile Corporation Ltd. & Ors [2002] INSC 402 (25 September 2002)
67.	Shafali Nandwani Vs. State of Haryana & Ors [2002] INSC 403 (25 September 2002)
68.	Kaiser-I-Hind Pvt. Ltd. & Ors. Vs. National Textile Corporation Ltd. (25 September 2002)
69.	Kaiser-I- Hind Pvt. Ltd. & Anr. Etc. Vs. National Textile Corporation Ltd., & Ors. Etc. (25 September 2002)
70.	Kaiser-I-Hind Pvt. Ltd. and Anr. Vs. National Textile Corporation Ltd., & Ors. (25 September 2002)
71.	Kaiser-I-Hind Pvt. Ltd. and Ors. Vs. National Textile Corporation (Maharashtra North) Ltd. and Ors. (25 September 2002)
72.	Shrikant Anandrao Bhosale Vs. State of Maharashtra [2002] INSC 404 (26 September 2002)
73.	Shamsher Singh @ Shera Vs. State of Haryana [2002] INSC 405 (26 September 2002)
74.	Ajitsinh Andubha Parmal & Anr, Chandrasinh Vs. State of Gujarat [2002] INSC 406 (26 September 2002)
75.	Bachhitar Singh & ANR Vs. State of Punjab [2002] INSC 407 (26 September 2002)
76.	Nagpur Improvement Trust Vs. Vasantrao & Ors [2002] INSC 408 (26 September 2002)
77.	Shamsher Singh @ Shera Vs. State of Haryana [2002] INSC 409 (26 September 2002)
78.	Ajitsinh Andubha Parmal & ANR Vs. State of Gujarat [2002] INSC 410 (26 September 2002)
79.	Sardul Singh Vs. State of Haryana [2002] INSC 411 (27 September 2002)
80.	Nutan Kumar & Ors Vs. Iind Additional District Judge & Ors [2002] INSC 412 (27 September 2002)
81.	Union of India & Ors Vs. Onkar S. Kanwar & Ors [2002] INSC 413 (27 September 2002)
82.	Union of India Vs. Joginder Sharma [2002] INSC 414 (30 September 2002)
83.	Rabindra Nath Ghosal Vs. University of Calcutta & Ors [2002] INSC 415 (30 September 2002)
84.	Nirmala Anand Vs. Advent Corporation (Pvt.) Ltd. & Ors [2002] INSC 416 (30 September 2002)