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Latest Supreme Court of India Judgments 2023

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NOVEMBER 2002

1. Baldev Singh Vs. Surinder Mohan Sharma & Ors [2002] INSC456 (1 November 2002)
2. Hindustan Times & Ors Vs. State of U.P. & ANR [2002] INSC457 (1 November 2002)
3. Government of Andhra Pradesh & ANR Vs. Maharshi Publishers Pvt. Ltd. & Ors [2002] INSC458 (1 November 2002)
4. Rama Talkies & Ors Vs. Government of A.P. & ANR [2002] INSC459 (1 November 2002)
5. C. Antony Vs. K.G. Raghavan Nair [2002] INSC460 (1 November 2002)
6. Sahadevan @ Sagadevan Vs. State [2002] INSC461 (1 November 2002)
7. Karnataka Steel & Wire Products & Ors Vs. Kohinoor Rolling Shutters & Eng. Works & Ors [2002] INSC462 (12 November 2002)
8. Kasturi & Ors Vs. State of Haryana [2002] INSC463 (12 November 2002)
9. Gulabrao Balwantrao Shinde & Ors Vs. Chhabubai Balwantrao Shinde & Ors [2002] INSC464 (12 November 2002)
10. Tulsi Ram & Ors Vs. Mathura Sagar Pan Tatha Krishi & ANR [2002] INSC465 (12 November 2002)
11. Subhash Ramkumar Bind @ Vakil & ANR Vs. State of Maharashtra [2002] INSC466 (12 November 2002)
12. Alamgir Vs. State [2002] INSC467 (12 November 2002)
13. Vasant Arjunrao Bhandak Vs. State of Karnataka [2002] INSC468 (12 November 2002)
14. Delhi Development Authority Vs. Skipper Construction Co. (Pvt.) Ltd. & Ors [2002] INSC469 (13 November 2002)
15. Shrawan Bhadaji Bhirad & Ors Vs. State of Maharashtra [2002] INSC470 (13 November 2002)
16. Bharat Coking Coal Ltd. Vs. Karam Chand Thapar & Bros. Pvt. Ltd. & Ors [2002] INSC471 (13 November 2002)
17. Dwarka Dass & Ors Vs. State of Haryana [2002] INSC472 (13 November 2002)
18. Raghunath, Ram Kishan & Ors Vs. State of Haryana & ANR [2002] INSC473 (13 November 2002)
19. Lallan Rai & Ors Vs. State of Bihar [2002] INSC474 (14 November 2002)
20. Bar Council of Andhra Pradesh Vs. Kurapati Satyanarayana [2002] INSC475 (15 November 2002)
21. Venkatrao Anantdeo Joshi & Ors Vs. Sau. Malatibai & Ors [2002] INSC476 (15 November 2002)
22. R.D. Goyal & ANR Vs. Reliance Industries Ltd [2002] INSC477 (20 November 2002)
23. Hindustan Ciba Geigy Vs. Union of India & Ors [2002] INSC478 (20 November 2002)
24. Abdul Rahman Vs. Prasony Bai & ANR [2002] INSC479 (20 November 2002)
25. Colgate Palmolive (India) Ltd. Vs. M.R.T.P. Commission & Ors [2002] INSC480 (20 November 2002)
26. Ram Avtar & Ors Vs. The State of U.P [2002] INSC481 (20 November 2002)
27. A.P. State Electricity Board & Ors Vs. J. Venkateswara Rao & Ors [2002] INSC482 (20 November 2002)
28. Ram Pratap Yadav Vs. Mitra Sen Yadav & ANR [2002] INSC483 (20 November 2002)
29. Lakshmi Ram Bhuyan Vs. Hari Prasad Bhuyan & Ors [2002] INSC484 (20 November 2002)
30. Vithal N. Shetti and Anr. Vs. Prakash N. Rudrakar and Ors. (20 November 2002)
31. State of Maharashtra Vs. Mahalaxmi Stores (20 November 2002)
32. Tata Iron & Steel Co. Ltd. Vs. Union of India (20 November 2002)
33. Central Airmen Selection Board & ANR Vs. Surender Kumar Das [2002] INSC485 (21 November 2002)
34. A. Satyanarayan Shah Vs. M. Yadigiri (21 November 2002)
35. Dugar Electronics Vs. Collector of Central Excise, Calcutta (21 November 2002)
36. Lingala Kondala Rao Vs. Vootukuri Narayana Rao (21 November 2002)
37. Jagat Pal Dhawan Vs. K.Ahan Singh (D) by LRS. and Ors. (21 November 2002)
38. A.L. Ranjane Vs. Ravindra Ishwardas Sethna & Ors [2002] INSC486 (22 November 2002)
39. Metal Forgings & ANR Vs. Union of India & Ors [2002] INSC487 (22 November 2002)
40. Shalimar Rubber Industries & Ors Vs. Collector of Central Excise, Cochin [2002] INSC488 (22 November 2002)
41. Sohan Lal Vs. Babu Gandhi & Ors [2002] INSC489 (22 November 2002)
42. O.P. Dahiya Vs. Union of India & Ors [2002] INSC490 (22 November 2002)
43. Chacko Vs. State of Kerala [2002] INSC491 (22 November 2002)
44. Nathu Singh Yadav Vs. State of Madhya Pradesh [2002] INSC492 (22 November 2002)
45. M/S Jaiprakash Industries Ltd. Vs. Commissioner of Central Excise, Chandigarh [2002] INSC493 (22 November 2002)
46. Sitthi Zuraina Begum Vs. Union of India & Ors [2002] INSC494 (22 November 2002)
47. Mahender Pratap Vs. Krishan Pal and Ors. (22 November 2002)
48. T.M.A. Pai Foundation & Ors Vs. State of Karnataka & Ors [2002] INSC495 (25 November 2002)
49. Suresh Sitaram Surve Vs. State of Maharashtra [2002] INSC496 (25 November 2002)
50. Killick Nixon Ltd., Mumbai Vs. Deputy Commissioner of Income Tax, Mumbai and Ors. (25 November 2002)
51. GKN Driveshafts (India) Ltd. Vs. Income Tax Officer and Ors. (25 November 2002)
52. I.T.C. Limited Vs. Collector of Central Excise Bombay (26 November 2002)
53. Major Singh Vs. State of Punjab [2002] INSC497 (27 November 2002)
54. Tata Refractories Ltd. & ANR Vs. Sales Tax Officer & Ors [2002] INSC498 (27 November 2002)
55. Major Singh Vs. State of Punjab [2002] INSC499 (27 November 2002)
56. Balla Ram (D) by LRS. and Ors. Vs. Phoola (D) by LRS. and Ors. (27 November 2002)
57. Kanha1yalal and Ors. Vs. Anupkumar and Ors. (27 November 2002)
58. Jalandhar Improvement Trust Vs. State of Punjab and Ors. (27 November 2002)
59. Hemalatha Gargya Vs. Commissioner of Income Tax (28 November 2002)
60. Commissioner of Central Excise. Shillong Vs. North-Eastern Tobacco Co. Ltd. (28 November 2002)
61. Babu Ram & Ors Vs. State of Madhya Pradesh [2002] INSC500 (29 November 2002)
62. Vikas Deshpande Vs. Bar Council of India & Ors [2002] INSC501 (29 November 2002)
63. Shakeelulr Rahman Vs. Syed Mehdi Ispahani [2002] INSC502 (29 November 2002)
64. Arvind Prakash Vs. State of U.P [2002] INSC503 (29 November 2002)
65. Ravinder Pal Singh & ANR Vs. State of Punjab [2002] INSC504 (29 November 2002)
66. Kanaksingh Raisingh Rav Vs. State of Gujarat [2002] INSC505 (29 November 2002)
67. Pratibha Singh and Anr. Vs. Shanti Devi Prasad and Anr. (29 November 2002)




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