MARCH 2002
1.	Mahendra Pal Vs. Shri Ram Dass Malanger & Ors [2002] INSC 100 (1 March 2002)
2.	Fritiz T.M. Clement & ANR Vs. Sudhakaran Nadar & ANR [2002] INSC 101 (1 March 2002)
3.	V.K. Industries & Ors Vs. M.P. Electricity Board, Rampur, Jabalpur [2002] INSC 102 (1 March 2002)
4.	General Manager Northern Railways & ANR Vs. Sarvesh Chopra [2002] INSC 103 (1 March 2002)
5.	State of Haryana Vs. Vidhya Dhar [2002] INSC 104 (1 March 2002)
6.	V.C. Mohan Vs. Union of India & Ors [2002] INSC 105 (1 March 2002)
7.	State of U.P. & Ors Vs. Ramesh Chandra Mangalik [2002] INSC 106 (4 March 2002)
8.	Sheela & Ors Vs. Firm Prahlad Rai Prem Prakash [2002] INSC 107 (4 March 2002)
9.	Smt.Padmavati Devadatta Kamat & Ors Vs. Shri Vijaykumar Narayan Mehandale & ANR [2002] INSC 108 (4 March 2002)
10.	P.H. Pujar Vs. Kanthi Rajashekhar Kidiyappa & Ors [2002] INSC 109 (5 March 2002)
11.	Vasant Ganesh Damle Vs. Shrikant Trimbak Datar & ANR [2002] INSC 110 (5 March 2002)
12.	State of Bihar Vs. S.A. Hassan & ANR [2002] INSC 111 (5 March 2002)
13.	Kalpataru Agroforest Enterprises Vs. Union of India (05 March 2002)
14.	M/S Indian Farmers Fertilizer Coop. Ltd. Vs. Industrial Tribunal I, Allahabad & Ors [2002] INSC 112 (6 March 2002)
15.	State of Andhra Pradesh & ANR Vs. M/S. Rashtriya Ispat Nigam Ltd. [2002] INSC 113 (6 March 2002)
16.	Sri Shibu Chandra Dhar Vs. Sri Pasupati Nath Auddya [2002] INSC 114 (6 March 2002)
17.	Shambhu Vs. State of Madhya Pradesh [2002] INSC 115 (6 March 2002)
18.	In Re: Arundhati Roy Contemner [2002] INSC 116 (6 March 2002)
19.	State of Punjab and Anr. Vs. Gram Panchayat and Ors. (06 March 2002)
20.	H.S. Jayanna and Bros. and Ors. Vs. State of Karnataka and Ors. (06 March 2002)
21.	Association of Industrial Electricity Users Vs. State of A.P. and Ors. (06 March 2002)
22.	A.I. Reg. Rural Bank Officers Fed. & Ors Vs. Govt. of India & Ors [2002] INSC 117 (7 March 2002)
23.	Union of India Vs. Bhagwati Prasad & Ors [2002] INSC 118 (7 March 2002)
24.	Kendriya Vidyalaya Sangathan & ANR Vs. Subhas Sharma [2002] INSC 119 (7 March 2002)
25.	Rajesh @ Raju Chandulal Gandhi & ANR Vs. State of Gujarat [2002] INSC 120 (7 March 2002)
26.	Kendriya Vidyalaya Sangathan & Ors Vs. Subhas Sharma [2002] INSC 121 (7 March 2002)
27.	First Land Acquisition Collector & Ors Vs. Nirodhi Prakash Gangoli & ANR [2002] INSC 122 (7 March 2002)
28.	Raj Kumar Johri and Anr. Vs. State of M.P. and Ors. (07 March 2002)
29.	Medical Council of India Vs. Indian Doctors From Russia Welfare Associations & Ors [2002] INSC 123 (8 March 2002)
30.	Anil Ratan Sarkar & Ors Vs. Hirak Ghosh & Ors [2002] INSC 124 (8 March 2002)
31.	Union of India & Ors Vs. All India Children Care & Educational Development Society [2002] INSC 125 (11 March 2002)
32.	Asheesh Pratap Singh & Ors Vs. Union of India & Ors [2002] INSC 126 (11 March 2002)
33.	Harbhajan Singh Vs. Press Council of India & Ors [2002] INSC 127 (11 March 2002)
34.	P.S.E.B. and Anr. Vs. Wazir Singh (11 March 2002)
35.	Mgurneiactiepralmucmobrapioration of Vs. K.V.Shramik Sangh & Ors [2002] INSC 128 (12 March 2002)
36.	Padmausundara Rao & Ors Vs. State of T.N. & Ors [2002] INSC 129 (13 March 2002)
37.	Sharda Devi Vs. State of Bihar [2002] INSC 130 (13 March 2002)
38.	Shambhu Murari Sinha Vs. Project & Development India Ltd. & ANR [2002] INSC 131 (13 March 2002)
39.	Bhatia International Vs. Bulk Trading S. A. & ANR [2002] INSC 132 (13 March 2002)
40.	Padmausundara Rao (D) & Ors. Vs. State of Tamil Nadu & Ors. (13 March 2002)
41.	Nitinkumar Nathalal Joshi & Ors Vs. Oil & Natural Gas Corporation Ltd. & Ors [2002] INSC 133 (14 March 2002)
42.	State of U.P. & Ors Vs. Vijay Kumar Jain [2002] INSC 134 (14 March 2002)
43.	Union of India & ANR Vs. Delhi High Court Bar Association & Ors [2002] INSC 135 (14 March 2002)
44.	Jai Singh Vs. Shakuntala [2002] INSC 136 (14 March 2002)
45.	M. C. Mehta Vs. Kamal Nath & Ors [2002] INSC 137 (15 March 2002)
46.	Chowdarapu Raghunandan Vs. State of Tamil Nadu & Ors [2002] INSC 138 (15 March 2002)
47.	Airports Authority of India Vs. Satyagopal Roy & Ors [2002] INSC 139 (15 March 2002)
48.	Chowdarapu Raghunandan Vs. State of Tamil Nadu & Ors [2002] INSC 140 (15 March 2002)
49.	Ashok Kumar Pandey Vs. State of Delhi [2002] INSC 141 (15 March 2002)
50.	The Commissioner of Central Excise, Chandigarh-Ii, Chandiga Vs. Commissioner of Central Excise, Chandigarh-I, Chandigarh [2002] INSC 142 (15 March 2002)
51.	S.K. Kushwaha &Kurukshetra University & ANR Vs. D.K. Joshi & Ors [2002] INSC 143 (18 March 2002)
52.	Gurmail Singh Vs. State of Punjab [2002] INSC 144 (18 March 2002)
53.	Ram Govind Upadhyay Vs. Sudarshan Singh & Ors [2002] INSC 145 (18 March 2002)
54.	The Special Land Acquisition Officer,Btda, Bagalkot. Vs. Mohd. Hanif Sahib Bawa Sahib [2002] INSC 146 (19 March 2002)
55.	Hotel Sea Gull Vs. State of West Bengal & Ors [2002] INSC 147 (19 March 2002)
56.	State of West Bengal & Ors Vs. Vishnunarayan And Associates (P) Ltd. & ANR [2002] INSC 148 (19 March 2002)
57.	Karam Chand Vs. Union of India & Ors [2002] INSC 149 (19 March 2002)
58.	The Chief Commissioner of Income Tax, Cochin Vs. M/S. Kesaria Tea Co. Ltd. [2002] INSC 150 (19 March 2002)
59.	Mansoor Khan Vs. Motiram Harebhan Kharat and Anr. (19 March 2002)
60.	Bibhudatta Mohanty Vs. Union of India & Ors [2002] INSC 151 (20 March 2002)
61.	Ajit Kumar Singh & Ors Vs. Chiranjibi Lal & Ors [2002] INSC 152 (20 March 2002)
62.	Rajankumar Shankarrao Taware & ANR Vs. Ajit Anantrao Pawar [2002] INSC 153 (20 March 2002)
63.	Khet Singh Vs. Union of India [2002] INSC 154 (20 March 2002)
64.	Rishi Anand & ANR Vs. Government of N.C.T. of Delhi & Ors [2002] INSC 155 (20 March 2002)
65.	State of West Bengal & Ors Vs. Karan Singh Binayak & Ors [2002] INSC 156 (20 March 2002)
66.	Dir. of Settlements, A.P. & Ors Vs. M.R. Apparao & ANR [2002] INSC 157 (20 March 2002)
67.	Ashutosh Gupta Vs. State of Rajasthan & Ors [2002] INSC 158 (20 March 2002)
68.	Ranbir Singh Vs. Dalbir Singh & Ors [2002] INSC 159 (20 March 2002)
69.	Subhash Chander & ANR Vs. State Transport Appelate Tribunal & Ors [2002] INSC 160 (21 March 2002)
70.	State of Karnataka Vs. Sharanappa Basanagouda Aregoudar [2002] INSC 161 (21 March 2002)
71.	S. Renuka & Ors Vs. State of A. P. & ANR [2002] INSC 162 (21 March 2002)
72.	Raja Muthukone (D) by LRS. Vs. T. Gopalasami and Anr. (21 March 2002)
73.	All India Judges Association and Ors. Vs. Union of India and Ors. (21 March 2002)
74.	Gauhati High Court & ANR Vs. Kuladhar Phukan & ANR [2002] INSC 163 (22 March 2002)
75.	Munithimmaiah Vs. State of Karnataka & Ors [2002] INSC 164 (22 March 2002)
76.	Sau. Saraswatibai Trimbak Gaikwad Vs. Damodhar D. Motiwale & Ors [2002] INSC 165 (22 March 2002)
77.	Commissioner of Sales Tax Vs. Sai Publication Fund [2002] INSC 166 (22 March 2002)
78.	Bhagwan Singh & Ors Vs. State of M.P [2002] INSC 167 (22 March 2002)
79.	Devender Pal Singh Vs. Vs [2002] INSC 168 (22 March 2002)
80.	State of U.P. & Ors Vs. Daulat Ram Gupta [2002] INSC 169 (22 March 2002)