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JULY 2002
1.
Narinder Singh & Ors Vs. Kishansingh & Ors [2002] INSC 276 (8 July 2002)
2.
Ashok Kumar & Ors Vs. Rishi Ram & Ors [2002] INSC 277 (8 July 2002)
3.
M/S. Bharat Sales Ltd. & ANR Vs. Smt. Lakshmi Devi & Ors [2002] INSC 278 (8 July 2002)
4.
M/S Haryana State F.C.C.W. Store Ltd. & ANR Vs. Ram Niwas & ANR [2002] INSC 279 (8 July 2002)
5.
Nalakath Sainuddin Vs. Koorikadan Sulaiman [2002] INSC 280 (8 July 2002)
6.
Hindustan Petroleum Corporation Ltd. Vs. Sri Sriman Narayan & ANR [2002] INSC 281 (9 July 2002)
7.
Rashida Begum Vs. General Sales Ltd. [2002] INSC 282 (9 July 2002)
8.
H.S. Ahammed Hussain & ANR Vs. Irfan Ahammed & ANR [2002] INSC 283 (9 July 2002)
9.
The Maharashtra State Board of Secondary & Higher Secondary Vs. Amit & ANR [2002] INSC 284 (9 July 2002)
10.
Narendra K. Kochar Vs. Sind Maharashtra Coop. Housing Society Ltd. & Ors [2002] INSC 285 (9 July 2002)
11.
The Mor Modern Cooperative Transport Society Ltd. Vs. Financial Commissioner And Secretary To Govt. Haryana & An [2002] INSC 286 (9 July 2002)
12.
Srilekha Ghosh (Roy) & ANR Vs. Partha Sarathi Ghosh [2002] INSC 287 (9 July 2002)
13.
Madhavan Pillai Gopinathan Nair & ANR Vs. Suobtbhaeyrysan Chettiar Karthikayan And [2002] INSC 288 (11 July 2002)
14.
Parveen Mehta Vs. Inderjit Mehta [2002] INSC 289 (11 July 2002)
15.
Hindustan Motors Ltd. Vs. Tapan Kumar Bhattacharya & ANR [2002] INSC 290 (12 July 2002)
16.
T. Fenn Walter & Ors Vs. Union of India & Ors [2002] INSC 291 (12 July 2002)
17.
M/S.Shyama Charan Agarwala & Sons Vs. Union of India [2002] INSC 292 (15 July 2002)
18.
Ram Khilona & Ors Vs. Sardar & Ors [2002] INSC 293 (16 July 2002)
19.
A.V. Mohan Rao & ANR Vs. M.Kishan Rao & ANR [2002] INSC 294 (16 July 2002)
20.
Rakesh & Ors Vs. State of U.P [2002] INSC 295 (18 July 2002)
21.
M/S Haridas Exports Vs. All India Float Glass Mfrs. Assn. & Ors [2002] INSC 296 (22 July 2002)
22.
State of Bihar & Anr, Dr. Radha Krishna Jha Vs. Radha K. Jha & Ors [2002] INSC 297 (22 July 2002)
23.
M/S Haridas Exports Vs. All India Float Glass Mfrs. Assn. & Ors [2002] INSC 298 (22 July 2002)
24.
State of Kerala & ANR Vs. Rosalind Thomas [2002] INSC 299 (22 July 2002)
25.
Durgadas Purkyastha Vs. Union of India & Ors [2002] INSC 300 (22 July 2002)
26.
Rachhpal Singh & ANR Vs. State of Punjab [2002] INSC 301 (23 July 2002)
27.
Mathura Yadav @ Mathura Mahato & Ors Vs. State of Bihar [2002] INSC 302 (23 July 2002)
28.
Vithal Tukaram More & Ors Vs. The State of Maharashtra [2002] INSC 303 (23 July 2002)
29.
Syed Gani Vs. State of Maharashtra [2002] INSC 304 (25 July 2002)
30.
Podapati Malakondaiah Vs. State of Andhra Pradesh [2002] INSC 305 (25 July 2002)
31.
Pothakamuri Srinivasulu @ Mooga Subbaiah Vs. State of Andhra Pradesh [2002] INSC 306 (26 July 2002)
32.
State Through Cbi Vs. Dr. Narayan Waman Nerukar & ANR [2002] INSC 307 (26 July 2002)
33.
Pradeep Anand Vs. I.T.C.Ltd. & Ors [2002] INSC 308 (29 July 2002)
34.
Kanhaiya Lal Agrawal Vs. Union of India & Ors [2002] INSC 309 (29 July 2002)
35.
Thangavelu Vs. State of Tamil Nadu [2002] INSC 310 (29 July 2002)
36.
Pyloff Packaging Pvt. Ltd. Vs. Union of India & Ors [2002] INSC 311 (29 July 2002)
37.
Mabel Vs. State of Haryana & Ors [2002] INSC 312 (29 July 2002)
38.
Deena Vs. Bharat Singh & Ors [2002] INSC 313 (29 July 2002)
39.
P.S.N.Rao Vs. State of Orissa & Ors [2002] INSC 314 (29 July 2002)
40.
Kalpana Mazumdar Vs. State of Orissa [2002] INSC 315 (30 July 2002)
41.
Ajay Kumar Joshi & Ors Vs. State of Rajasthan & Ors [2002] INSC 316 (30 July 2002)
42.
Kailash Chand Sharma Vs. State of Rajasthan & Ors [2002] INSC 317 (30 July 2002)
43.
Harshendra Choubisa & Ors Vs. State of Rajasthan & Ors [2002] INSC 318 (30 July 2002)
44.
Naveen Chand & ANR Vs. Nagarjuna Travels And H.Ltd. [2002] INSC 319 (30 July 2002)
45.
Mohd. Yakub @ Pedda Yakub Vs. State of Andhra Pradesh [2002] INSC 320 (30 July 2002)
46.
Dhananjay Shanker Shetty Vs. State of Maharashtra [2002] INSC 321 (31 July 2002)
47.
Shankar Mahto & ANR Vs. Vs [2002] INSC 322 (31 July 2002)
48.
Kusum Lata Vs. State of Haryana & Ors [2002] INSC 323 (31 July 2002)
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