JANUARY 2002
1.	State of West Bengal & ANR Vs. Weasstsobceinagtailongsov [2002] INSC1 (7 January 2002)
2.	Md. Israils & Ors Vs. State of West Bengal & Ors [2002] INSC2 (7 January 2002)
3.	State of Punjab Vs. Tehal Singh and Ors. (07 January 2002)
4.	MD. Israils & Ors. Vs. State of West Bengal & Ors. (07 January 2002)
5.	Jassa Singh & Ors Vs. State of Haryana [2002] INSC3 (8 January 2002)
6.	Kamalnath Vs. Sudesh Verma [2002] INSC4 (8 January 2002)
7.	The Mysore Paper Mills Ltd. Vs. The Mysore Paper Mills Officers' Association & ANR [2002] INSC5 (8 January 2002)
8.	Darshan Singh & Ors Vs. Gujjar Singh & Ors [2002] INSC6 (8 January 2002)
9.	Dilawar Balu Kurane Vs. State of Maharashtra [2002] INSC7 (8 January 2002)
10.	Savitri Pandey Vs. Prem Chandra Pandey [2002] INSC8 (8 January 2002)
11.	Harish Chandra Tiwari Vs. Baiju (08 January 2002)
12.	M/S. Shrikrishna Oil Mill Vs. M/S. Radhakrishan Ramchandra [2002] INSC9 (9 January 2002)
13.	Prem Bakshi & Ors Vs. Dharam Dev & Ors [2002] INSC10 (9 January 2002)
14.	National Insurance Co. Ltd. Vs. Sky Gems [2002] INSC11 (9 January 2002)
15.	Ashray Adhikar Abhiyan Vs. Union of India & Ors [2002] INSC12 (9 January 2002)
16.	Chandigarh Housing Board & ANR Vs. Gurmit Singh [2002] INSC13 (9 January 2002)
17.	State of Maharashtra Vs. Assn. of Court Stenos. & ANR [2002] INSC14 (9 January 2002)
18.	Madhukar D. Shende Vs. Tarabai Aba Shedage [2002] INSC15 (9 January 2002)
19.	G.V.N. Kameswara Rao Vs. G. Jabilli [2002] INSC16 (10 January 2002)
20.	Kedarnath Vs. Mohan Lal Kesarwari & Ors [2002] INSC17 (10 January 2002)
21.	Vashu Deo Vs. Bal Kishan [2002] INSC18 (11 January 2002)
22.	Amar Nath Chowdhury Vs. Braithwaite And Company Ltd. & Ors [2002] INSC19 (11 January 2002)
23.	Ganesh Trivedi Vs. Sundar Devi and Ors. (11 January 2002)
24.	M.P. Electricity Board Vs. Shail Kumari and Ors.
25.	Karnataka State Road Transport Corporation Vs. Ashrafulla Khan & Ors [2002] INSC20 (14 January 2002)
26.	Nirma Ltd. Vs. Lurgi Lentjes Energietechnik Ghbh and Anr. (14 January 2002)
27.	State of Haryana Vs. State of Punjab & ANR [2002] INSC21 (15 January 2002)
28.	Synco Industries Vs. State Bank of Bikaner and Jaipur and Ors. (15 January 2002)
29.	Suganthi Suresh Kumar Vs. Jagdeeshan (15 January 2002)
30.	State of Haryana Vs. Ram Singh (15 January 2002)
31.	State of Karnataka Vs. M. Devendrappa & ANR [2002] INSC22 (16 January 2002)
32.	New India Assurance Co. Ltd. Vs. C.M. Jaya & Ors [2002] INSC23 (17 January 2002)
33.	Jaipur Zila Sah. Bhoomi Vikas Bank Ltd. Vs. Shri Ram Gopal Sharma & Ors [2002] INSC24 (17 January 2002)
34.	Orissa Textile and Steel Ltd. Vs. State of Orissa and Ors. (17 January 2002)
35.	Pandurang Kalu Patil and Anr. Vs. State of Maharashtra (17 January 2002)
36.	Om Prakash Gupta Vs. Ranbir B. Goyal [2002] INSC25 (18 January 2002)
37.	Shalini Vs. Kurukshetra University & ANR [2002] INSC26 (18 January 2002)
38.	United India Insurance Co. Ltd. Vs. Bhushan Sachdeva and Ors. (18 January 2002)
39.	P. Purushottam Reddy and Anr. Vs. Pratap Steels Ltd. (21 January 2002)
40.	Anil Bajaj (Dr.) Vs. Post Graduate Institute of Medical Education and Research and Anr. (21 January 2002)
41.	State of Haryana Vs. Vikram Singh [2002] INSC27 (22 January 2002)
42.	Lehna Vs. State of Haryana [2002] INSC28 (22 January 2002)
43.	Shrimant Shamrao Suryavanshi & ANR Vs. Pralhad Bhairoba Suryavanshi & Ors [2002] INSC29 (22 January 2002)
44.	M.V. Rajashekaran & Ors Vs. Vatal Nagaraj & Ors [2002] INSC30 (23 January 2002)
45.	Mauleshwar Mani & Ors Vs. Jagdish Prasad & Ors [2002] INSC31 (23 January 2002)
46.	Shaik Saidulu @ Saida Vs. Chukka Yesu Ratnam & Ors [2002] INSC32 (23 January 2002)
47.	Paul George Vs. State [2002] INSC33 (23 January 2002)
48.	I.T.C. Ltd. Vs. Agricultural Produce Market Committee & Ors [2002] INSC34 (24 January 2002)
49.	Rajinder Chandra Vs. State of Chhattisgarh & ANR [2002] INSC35 (24 January 2002)
50.	M/S. Kunstocom Electronics (I) Pvt. Ltd. Vs. Gilt Pack Ltd. & ANR [2002] INSC36 (24 January 2002)
51.	I.T.C. Limited Vs. Tchoemmaigtrtieceul & Tuorrasl. Produce Market [2002] INSC37 (24 January 2002)
52.	Neelu Arora and Anr. Vs. Union of India and Ors. (24 January 2002)
53.	Khazan Singh (D) by LRS. Vs. Union of India (24 January 2002)
54.	I. T. C. Ltd. Vs. Agricultural Produce Market Committee & Ors. (24 January 2002)
55.	I. T. C. Limited Vs. Agricultural Produce Market Committee & Ors. (24 January 2002)
56.	I.T.C. Ltd. Vs. Agricultural Produce Market Committee & Ors. (24 January 2002)
57.	Simanchal Panda Vs. State of Orissa & Ors [2002] INSC38 (25 January 2002)
58.	J.G. Engineer's Pvt. Ltd. Vs. Calcutta Improvement Trust & ANR [2002] INSC39 (25 January 2002)
59.	Abdul Rasak and Ors. Vs. Kerala Water Authority and Ors. (25 January 2002)
60.	Kailash Chandra and Anr Vs. Mukundi Lal and Ors. (25 January 2002)
61.	Haryana Financial Corporation & ANR Vs. M/S Jagdamba Oil Mills & ANR [2002] INSC40 (28 January 2002)
62.	Konda Lakshmana Bapuji Vs. Govt. of Andhra Pradesh & Ors [2002] INSC41 (29 January 2002)
63.	G.N. Nayak Vs. Goa University& Ors [2002] INSC42 (29 January 2002)
64.	Hasan Murtza Vs. State of Haryana [2002] INSC43 (29 January 2002)
65.	Baburam Vs. State of Madhya Pradesh [2002] INSC44 (29 January 2002)
66.	Tarsem Singh & Ors Vs. State of Punjab [2002] INSC45 (29 January 2002)
67.	Rameshwar Dayal & Ors Vs. State of Madhya Pradesh & ANR [2002] INSC46 (29 January 2002)
68.	Mool Chand Bakhru & ANR Vs. Rohan & Ors [2002] INSC47 (29 January 2002)
69.	Food Corporation of India Vs. S.N. Nagarkar [2002] INSC48 (29 January 2002)
70.	G.N. Nayak Vs. Goa University& Ors [2002] INSC49 (29 January 2002)
71.	I.T.C. Ltd. Workers Welfare Association & ANR Vs. The Management of I.T.C. Ltd. & Ors [2002] INSC50 (29 January 2002)
72.	M/S. Konkan Railway Corporation Ltd. & ANR Vs. M/S. Rani Construction Pvt. Ltd. [2002] INSC51 (30 January 2002)
73.	Ratan Lal Jain & Ors Vs. Uma Shankar Vyas & Ors [2002] INSC52 (30 January 2002)
74.	Raghuram Rao & Ors Vs. Eric P. Mathias & Ors [2002] INSC53 (30 January 2002)
75.	Konkan Railway Corporation Ltd. & Anr. Vs. Rani Construction Pvt. Ltd. (30 January 2002)