FEBRUARY 2002
1.	Yamanaji H. Jadhav Vs. Nirmala [2002] INSC 54 (1 February 2002)
2.	N. Velmurugan Vs. K. N. Govindarajan [2002] INSC 55 (1 February 2002)
3.	Deepak Kumar Vs. Ravi Virmani & ANR [2002] INSC 56 (1 February 2002)
4.	Koluthara Exports Ltd. Vs. State of Kerala & Ors [2002] INSC 57 (2 February 2002)
5.	Gurdial Singh & Ors Vs. Raj Kumar Aneja & Ors [2002] INSC 58 (4 February 2002)
6.	Smt. Sushila Rani Vs. Commissioner of Income Tax & ANR [2002] INSC 59 (4 February 2002)
7.	Fazle Rab Vs. Mohd. Yakeen [2002] INSC 60 (5 February 2002)
8.	In Re: Death of 25 Chained Inmates in Asylum Fire in Tamil Nadu Vs. State of Tamil Nadu. (05 February 2002)
9.	Chandrakant Tukaram Nikam & Ors Vs. Municipal Corporation of Ahmedabad & ANR [2002] INSC 61 (6 February 2002)
10.	R. Sundarsekar And Other Vs. The Spl. Tehsildar (La) [2002] INSC 62 (6 February 2002)
11.	Gananath Pattnaik Vs. State of Orissa [2002] INSC 63 (6 February 2002)
12.	Greater Cochin Development Authority Vs. Leelamma Valson & Ors [2002] INSC 64 (6 February 2002)
13.	Kashiben Bhikabai & Ors Vs. Special Land Acquisition Officer & ANR [2002] INSC 65 (6 February 2002)
14.	Koppathi Venkati & Ors Vs. Land Acquisition Officer & ANR [2002] INSC 66 (7 February 2002)
15.	Chander Pal Vs. The State of Haryana [2002] INSC 67 (7 February 2002)
16.	Subrata Acharjee and Ors. Vs. Union of India and Anr. (07 September 2002)
17.	West Uttar Pradesh Sugar Mills Association and Ors. Vs. State of Uttar Pradesh and Ors. (07 February 2002)
18.	Shabir Ahmad Vs. Sham Lal & ANR [2002] INSC 68 (8 February 2002)
19.	A.V. Murthy Vs. B.S. Nagabasavanna [2002] INSC 69 (8 February 2002)
20.	J.J. Lal Pvt. Ltd. & Ors Vs. M.R. Murali & ANR [2002] INSC 70 (8 February 2002)
21.	Commissioner of Income Tax, Mumbai City-Xiii, Mumbai Vs. M/S Damani Brothers [2002] INSC 71 (11 February 2002)
22.	Gurbax Singh Vs. Kartar Singh and Ors. (11 February 2002)
23.	Government of Haryana Vs. Haryana Brewery Ltd. and Anr. (12 February 2002)
24.	U.P. Avas Evam Vikas Parishad Vs. Ram Krishna & Ors [2002] INSC 72 (13 February 2002)
25.	Ran Singh Malik Vs. State of Haryana & Ors [2002] INSC 73 (13 February 2002)
26.	India Automobiles Ltd. Vs. Calcutta Municipal Corporation & ANR [2002] INSC 74 (13 February 2002)
27.	Michael B. Fernandes Vs. C.K. Jaffer Sharief & Ors [2002] INSC 75 (14 February 2002)
28.	The Land Acquisition Officer Cum-Dswo, Ap Vs. M/S. B.V. Reddy & Sons [2002] INSC 76 (14 February 2002)
29.	Baldev Singh Gandhi Vs. State of Punjab & Ors [2002] INSC 77 (14 February 2002)
30.	Allarakha K. Mansuri Vs. State of Gujarat [2002] INSC 78 (14 February 2002)
31.	State of Punjab Vs. Jugraj Singh & Ors [2002] INSC 79 (14 February 2002)
32.	Mam Chand Pal Vs. Smt. Shanti Agarwal [2002] INSC 80 (14 February 2002)
33.	State of Punjab Vs. Harnek Singh [2002] INSC 81 (15 February 2002)
34.	Range Forest Officer Vs. S.T. Hadimani (15 February 2002)
35.	Shyam Sunder Vs. State of Chhattisgarh (16 February 2002)
36.	Union of India & Ors Vs. O. Chakradhar [2002] INSC 82 (19 February 2002)
37.	Avtar Singh Vs. State of Haryana & ANR [2002] INSC 83 (19 February 2002)
38.	Karnataka Electricity Board Vs. The State of Karnataka & Ors [2002] INSC 84 (19 February 2002)
39.	Joseph Joseph & Ors Vs. State of Kerala & Ors [2002] INSC 85 (19 February 2002)
40.	Saguurjaasrhattra Oil Mills Association, Vs. State of Gujarat & ANR [2002] INSC 86 (19 February 2002)
41.	Narayan Prasad Lohia Vs. Nikunj Kumar Lohia & Ors [2002] INSC 87 (20 February 2002)
42.	Sukhbir Singh Vs. State of Haryana [2002] INSC 88 (20 February 2002)
43.	Maharashtra State Judl. Service Assn. & Ors Vs. High Court of Judicature At Bombay & Ors [2002] INSC 89 (20 February 2002)
44.	Narayan Prasad Lohia Vs. Nikunj Kumar Lohia & Ors. (20 February 2002)
45.	Shiv Dutt Jadiya Vs. Ganga Devi (20 February 2002)
46.	Sri Swami Krishnanand Govindanand Vs. M.D. Oswal Hosiery (Regd.) (20 February 2002)
47.	Inder Sain Mittal Vs. Housing Board Haryana & Ors [2002] INSC 90 (21 February 2002)
48.	Rama Kant and Ors. Vs. Sona Devi (21 February 2002)
49.	Om Shankar Biyani Vs. Board of Trustees, Port of Calcutta & Ors [2002] INSC 91 (22 February 2002)
50.	V. Muthusami Vs. Angammal & Ors [2002] INSC 92 (26 February 2002)
51.	S.R. Ejaz Vs. The Tamil Nadu Handloom Weaversco-Operative Society Ltd. [2002] INSC 93 (26 February 2002)
52.	State of Karnataka and Ors. Vs. Saveen Kumar Shetty (26 February 2002)
53.	Ram Nath Sao @ Ram Nath Sahu & Ors Vs. Gobardhan Sao & Ors [2002] INSC 94 (27 February 2002)
54.	Jawahar Lal Sazawal & Ors Vs. State of J & K & Ors [2002] INSC 95 (27 February 2002)
55.	K. Shekar Vs. V. Indiramma & Ors [2002] INSC 96 (27 February 2002)
56.	Harisingh M. Vasava Vs. State of Gujarat [2002] INSC 97 (27 February 2002)
57.	Centre for Development of Advanced Computing, Pune Vs. Commissioner of Central Excise, Pune (27 February 2002)
58.	Commissioner of Central Excise, Delhi Vs. Maruti Udyog Ltd. (27 February 2002)
59.	Laxman Vs. State of Maharashtra (27 February 2002)
60.	Ayyub Vs. State of U.P [2002] INSC 98 (28 February 2002)
61.	M/S. Kerala Agro Machinery Corporation . Ltd Vs. Bijoy Kumar Roy & Ors [2002] INSC 99 (28 February 2002)
62.	Ashok Kumar Gupta Vs. Vijay Kumar Agrawal (28 February 2002)
63.	Harshavardhan Chokkani Vs. Bhupendra N. Patel and Ors. (28 February 2002)
64.	State of Karnataka and Anr. Vs. Mangalore University Non-Teaching Employees Association and Ors. (28 February 2002)