AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Supreme Court Judgments


Latest Supreme Court of India Judgments 2023

Subscribe

RSS Feed img



DECEMBER 2002

1. Ajay Kumar Bhuyan & Ors Vs. State of Orissa & Ors [2002] INSC 506 (3 December 2002)
2. Shiromani Gurdwara Parbandhak Committee, Amritsar Vs. Bagga Singh & Ors [2002] INSC 507 (3 December 2002)
3. The State of Tripura & ANR Vs. Roopchand Das & Ors [2002] INSC 508 (3 December 2002)
4. N. Natarajan Vs. B.K. Subba Rao [2002] INSC 509 (3 December 2002)
5. Joseph Vs. State of Karala [2002] INSC 510 (3 December 2002)
6. Bhavnagar University Vs. Palitana Sugar Mill Pvt. Ltd. & Ors [2002] INSC 511 (3 December 2002)
7. Samikannu & ANR Vs. State of Tamil Nadu [2002] INSC 512 (3 December 2002)
8. Mohan Lal Vs. State of Rajasthan [2002] INSC 513 (3 December 2002)
9. Karnataka Ssidc Ltd. Vs. Commissioner of Income Tax, Bangalore [2002] INSC 514 (3 December 2002)
10. New India Ass. Co. Ltd. Vs. Asha Rani & Ors [2002] INSC 515 (3 December 2002)
11. Nagappa Vs. Gurudayal Singh & Ors [2002] INSC 516 (3 December 2002)
12. Feroze N. Dotivala Vs. P.M. Wadhwani and Ors. (03 December 2002)
13. State of Gujarat Vs. M/S. Arvind Mills & Ors [2002] INSC 517 (4 December 2002)
14. M/S. Supreme Washers (P) Ltd. Vs. The Commissioner of Central Excise, Pune [2002] INSC 518 (4 December 2002)
15. S.K. Mastan Bee Vs. The General Manager, South Central Railway & ANR [2002] INSC 519 (4 December 2002)
16. Dr. Chandra Prakash & Ors Vs. State of U.P. & ANR [2002] INSC 520 (4 December 2002)
17. Mahesh Chand Vs. B. Janardhan Reddy & ANR [2002] INSC 521 (4 December 2002)
18. Ram Nibas Gagar (D) by LRS. Vs. Debojyoti Das and Ors. (04 December 2002)
19. B.L. Sreedhar & Ors Vs. K.M. Munireddy (Dead) & Ors [2002] INSC 522 (5 December 2002)
20. Om Prakash @ Raja Vs. State of Uttaranchal [2002] INSC 523 (5 December 2002)
21. N.C. Daga Vs. Inder Mohan Singh Rana [2002] INSC 524 (5 December 2002)
22. Satish Sharma and Anr. Vs. State of Gujarat (05 December 2002)
23. M/S Precision Steel & Engg. Works & ANR Vs. Prem Deva Niranjan Deva Tayal [2002] INSC 525 (9 December 2002)
24. I.T.C.Limited Vs. Collector of Central Excise, Patna [2002] INSC 526 (10 December 2002)
25. State of U.P. Vs. Jagdeo & Ors [2002] INSC 527 (10 December 2002)
26. Yunis @ Kariya Vs. State of Madhya Pradesh [2002] INSC 528 (10 December 2002)
27. P. Venkataswarlu Vs. State of A.P. & Ors [2002] INSC 529 (10 December 2002)
28. Mr. "X" Vs. Hospital "Z" [2002] INSC 530 (10 December 2002)
29. State of Karnataka Vs. A.B.Nagaraj & ANR [2002] INSC 531 (10 December 2002)
30. Commissioner of Income Tax Vs. Sunil J. Kinariwala (10 December 2002)
31. Dr. Prabha Atri Vs. The State of U.P. & Ors [2002] INSC 532 (11 December 2002)
32. Charan Lal Sahu Vs. Dr. Apj Abdul Kalam & Ors [2002] INSC 533 (11 December 2002)
33. State of Haryana Vs. Mange Ram & Ors [2002] INSC 534 (11 December 2002)
34. Kantilal @ K.L. Gordhandas Soni Vs. State of Gujarat [2002] INSC 535 (11 December 2002)
35. Bhim Singh Vs. State of Haryana [2002] INSC 536 (11 December 2002)
36. Commissioner of Wealth Tax, Gujarat Vs. Lov. S. Kinariwala (11 December 2002)
37. Atma S. Berar Vs. Mukhtiar Singh [2002] INSC 537 (12 December 2002)
38. Akhileshwar Kumar & Ors Vs. Mustaqim & Ors [2002] INSC 538 (12 December 2002)
39. State of Rajasthan and Anr. Vs. Smt. Amarjeet Kaur and Ors. (12 December 2002)
40. R. Kapilnath Vs. Krishna [2002] INSC 539 (13 December 2002)
41. Bijay Kumar Mahanty Vs. Jadu @ Ram Chandra Sahoo [2002] INSC 540 (13 December 2002)
42. P.G. Patra Vs. Puran Foods & ANR [2002] INSC 541 (13 December 2002)
43. R. Kapilnath Vs. Krishna [2002] INSC 542 (13 December 2002)
44. Mansab Ali Vs. Irsan And Another [2002] INSC 543 (13 December 2002)
45. State of West Bengal and Ors. Vs. Manas Kumar Chakrabarti and Ors. (13 December 2002)
46. Bhaiji Vs. Sub Divisional Officer, Thandla & Ors [2002] INSC 544 (16 December 2002)
47. Jasbir & Ors Vs. State of Haryana [2002] INSC 545 (16 December 2002)
48. State of Himachal Pradesh Vs. Prem Chand [2002] INSC 546 (16 December 2002)
49. Ex-Capt. Harish Uppal Vs. Union of India & ANR [2002] INSC 547 (17 December 2002)
50. Shree Digvijay Cement Co. Ltd. & ANR Vs. Union of India & ANR [2002] INSC 548 (17 December 2002)
51. Commissioner of Income Tax Vs. M/S. Hindustan Bulk Carriers [2002] INSC 549 (17 December 2002)
52. Devender Pal Singh, Dharmendra Singh, Krishna Mochi & Ors Vs. State, N.C.T. of Delhi & Another, State of Bihar [2002] INSC 550 (17 December 2002)
53. Janki Narayan Bhoir Vs. Narayan Namdeo Kadam [2002] INSC 551 (17 December 2002)
54. Cellular Operators Association of India & Ors Vs. Union of India & Ors [2002] INSC 552 (17 December 2002)
55. Dr. (Mrs.) Renuka Datla & Ors Vs. Commissioner of Income Tax [2002] INSC 553 (17 December 2002)
56. Commissioner of Income Tax, Mumbai Vs. M/S Damani Brothers [2002] INSC 554 (17 December 2002)
57. Hitech Electrothermics & Hydropower Ltd. Vs. State of Kerala & Ors [2002] INSC 555 (17 December 2002)
58. M/S. Indian Charge Chrome Ltd. & ANR Vs. Union of India & Ors [2002] INSC 556 (17 December 2002)
59. Bank of India & Ors Vs. O.P. Swarnakar [2002] INSC 557 (17 December 2002)
60. Lakhwinder Singh & Ors Vs. State of Punjab [2002] INSC 558 (17 December 2002)
61. Commissioner of Income Tax Vs. M/S Hindustan Bulk Carriers, M/S Damani Brothers [2002] INSC 559 (17 December 2002)
62. Ashok Kumar Vs. State of Haryana [2002] INSC 560 (17 December 2002)
63. Devender Pal Singh Vs. State, N.C.T. of Delhi And ANR [2002] INSC 561 (17 December 2002)
64. S.Amarjit Singh Kalra & ANR Vs. Smt. Pramod Gupta [2002] INSC 562 (17 December 2002)
65. Sushila Vs. Iind Addl. District Judge, Banda & Ors [2002] INSC 563 (17 December 2002)
66. Harish Uppal (Ex-Captain) Vs. Union of India and Anr. (17 December 2002)
67. Ex. Capt. Harish Uppal Vs. Union of India and Anr. (17 December 2002)
68. Saleem Bhai and Ors. Vs. State of Maharashtra and Ors. (17 December 2002)
69. Ex-Capt. Harish Uppal Vs. Union of India & Anr. (17 December 2002)
70. OCL India Ltd. Vs. State of Orissa and Ors. (17 December 2002)
71. State of Madhya Pradesh Vs. Harilal [2002] INSC 564 (18 December 2002)
72. Sudhansu Sekhar Sahoo Vs. State of Orissa [2002] INSC 565 (18 December 2002)
73. Kunhimodeenkutty & Ors Vs. State of Kerala [2002] INSC 566 (18 December 2002)
74. Suraj Bhan Vs. State of Haryana [2002] INSC 567 (18 December 2002)
75. Rohit Singhal and Ors. Vs. Principal, Jawahar N. Vidyalaya and Ors. (18 December 2002)
76. Beg Raj Singh Vs. State of Uttar Pradesh and Ors. (18 December 2002)
77. State of Uttar Pradesh Vs. Ram Sewak and Ors. (18 December 2002)
78. Swami Nath Chouhan and Ors. Vs. Union of India and Ors. (18 December 2002)
79. Mahila Bajrangi & Ors Vs. Badribai & ANR [2002] INSC 568 (19 December 2002)
80. P.U. Joshi & Ors Vs. The Accountant General, Ahmedabad, & Ors [2002] INSC 569 (19 December 2002)
81. Sunil Kumar Rana Vs. State of Haryana & Ors [2002] INSC 570 (19 December 2002)
82. Shaligram Shrivastava Vs. Naresh Singh Patel [2002] INSC 571 (19 December 2002)
83. Syndicate Bank Vs. R. Veeranna and Ors. (19 December 2002)
84. Asheesh Pratap Singh and Ors. Vs. M. Sachdeva and Ors. (19 December 2002)
85. Hans Raj Agarwal & ANR Vs. Chief Commnr. of Income Tax & Ors [2002] INSC 572 (20 December 2002)
86. Collector of Central Excise, Chandigarh Vs. Beecham Consumer Health Care [2002] INSC 573 (20 December 2002)
87. Jasvinder Singh & Ors Vs. State of J And K & Ors [2002] INSC 574 (20 December 2002)
88. Jinia Keotin & Ors Vs. Kumar Sitaram Manjhi & Ors [2002] INSC 575 (20 December 2002)
89. M/S. Unique Butyle Tube Industries Pvt. Ltd. Vs. U.P. Financial Corporation & Ors [2002] INSC 576 (20 December 2002)
90. Alamgir Sani Vs. State of Assam [2002] INSC 577 (20 December 2002)
91. M.C. Abraham & ANR Vs. State of Maharashtra & Ors [2002] INSC 578 (20 December 2002)
92. Onkar Lal Bajaj Vs. Union of India & ANR [2002] INSC 579 (20 December 2002)
93. Flash Laboratories Ltd. Vs. Collector of Central Excise, New Delhi [2002] INSC 580 (20 December 2002)
94. Onkar Lal Bajaj Vs. Union of India & ANR [2002] INSC 581 (20 December 2002)
95. Bharagath Engineering Vs. R. Ranganayaki and Anr. (20 December 2002)
96. Zahirul Islam Vs. Mohd. Usman and Ors. (20 December 2002)
97. State of Karnataka Vs. Panchakshari Gurupadayya Hiramath (20 December 2002)
98. Shanti Devi and Anr. Vs. Swami Ashanand & Anr. (20 December 2002)




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys