AUGUST 2002
1.	Pritam Nath & Ors VS. State of Punjab [2002] INSC 324 (1 August 2002)
2.	Toran Singh VS. State of Madhya Pradesh [2002] INSC 325 (1 August 2002)
3.	Harijana Thirupala & Ors VS. Puobfliac.Pp.R,Osheycduetroarb,Adhigh Court [2002] INSC 326 (1 August 2002)
4.	Dharmesh @ Nanu Nitinbhai Shah VS. State of Gujarat [2002] INSC 327 (1 August 2002)
5.	Babu Ram and Anr. Vs. State Of U.P. and Ors. (01 August 2002)
6.	Dhupa Chamar & Ors VS. State of Bihar [2002] INSC 328 (2 August 2002)
7.	Vikas VS. State of Rajasthan [2002] INSC 329 (2 August 2002)
8.	Yabdyarlaros Dajiba Shrawane VS. Ma&Niolrasl Harakchand Shah (Dead) [2002] INSC 330 (2 August 2002)
9.	State of Punjab Vs. Gurmej Singh (02 August 2002)
10.	Prakash Industries Ltd. VS. Development Credit Bank Ltd. & ANR [2002] INSC 331 (5 August 2002)
11.	Pramodkumar Rasikbhai Jhaveri VS. Karmasey Kunvargi Tak & Ors [2002] INSC 332 (5 August 2002)
12.	Raj Kishor Roy VS. Kamleshwar Pandey & ANR [2002] INSC 333 (5 August 2002)
13.	M/S Hira Lall & Sons & Ors VS. M/S Lakhsmi Commercial Bank [2002] INSC 334 (5 August 2002)
14.	Dhruv Green Field Ltd. Vs. Hukam Singh and Ors. (05 August 2002)
15.	Ram Anup Singh & Ors VS. State of Bihar [2002] INSC 335 (7 August 2002)
16.	Tarun Bora @ Alok Hazarika VS. State of Assam [2002] INSC 336 (12 August 2002)
17.	Dr. J.J. Merchant & Ors VS. Shrinath Chaturvedi [2002] INSC 337 (12 August 2002)
18.	I.C.D.S. Ltd. VS. Beena Shabeer & ANR [2002] INSC 338 (12 August 2002)
19.	Tarun Bora @ Alok Hazarika VS. State of Assam [2002] INSC 339 (12 August 2002)
20.	M/S Lakshmi Precision Screws Ltd. VS. Ram Bahagat [2002] INSC 340 (13 August 2002)
21.	Mahadeo Sahni & Ors VS. State of Bihar [2002] INSC 341 (13 August 2002)
22.	Nagina Singh & Ors VS. Naga Singh & Ors [2002] INSC 342 (13 August 2002)
23.	Vadugu Chanti Babu VS. State of Andhra Pradesh [2002] INSC 343 (13 August 2002)
24.	Bindeshwari Prasad Singh @ B.P. Singh & Ors VS. State of Bihar (Now Jharkhand) [2002] INSC 344 (13 August 2002)
25.	Muthu Vs. State of Karnataka [2002] INSC 345 (13 August 2002)
26.	Prem Surana Vs. Addl. Munsif and Judicial Magistrate and Anr. (13 August 2002)
27.	Kuldip Singh & ANR VS. State of Punjab [2002] INSC 346 (14 August 2002)
28.	Ramilaben Hasmukhbhai Khristi & ANR VS. Dahyabhai Ashabhai Khristi Parmar & Ors [2002] INSC 347 (14 August 2002)
29.	Munnuswamy & Ors VS. State of Tamilnadu [2002] INSC 348 (14 August 2002)
30.	Sher Bahadur VS. Union of India & Ors [2002] INSC 349 (16 August 2002)
31.	The Regional Manager & Disciplinary Authority, VS. Vs [2002] INSC 350 (16 August 2002)
32.	Hardeep VS. State of Haryana & ANR [2002] INSC 351 (16 August 2002)
33.	Harjit Singh & Ors VS. Vs [2002] INSC 352 (16 August 2002)
34.	K.Varadharaj VS. State of Tamil Nadu & ANR [2002] INSC 353 (19 August 2002)
35.	Mani Kumar Thapa VS. State of Sikkim [2002] INSC 354 (19 August 2002)
36.	Anwarun Nisha Khatoon VS. State of Bihar & Ors [2002] INSC 355 (19 August 2002)
37.	Nallabothu Venkaiah VS. State of Andhra Pradesh [2002] INSC 356 (20 August 2002)
38.	Delhi Development Authority Vs. Ashok Kumar Behal and Ors. (20 August 2002)
39.	Ganesh K. Gulve VS. State of Maharashtra [2002] INSC 357 (21 August 2002)
40.	Prakash Narain Sharma Vs. Burmah Shell Co-Op. Housing Society Ltd. (21 August 2002)
41.	Amar Malla & Ors VS. State of Tripura [2002] INSC 358 (23 August 2002)
42.	K.M. Mathew VS. K.A. Abraham & Ors [2002] INSC 359 (23 August 2002)
43.	Komal & Ors, Meharban & Ors VS. State of Uttar Pradesh [2002] INSC 360 (23 August 2002)
44.	Nilesh Nandkumar Shah Vs. Sikandar Azjz Patel (23 August 2002)
45.	T.K. Reddy Vs. State of A.P. And Ors. (23 August 2002)
46.	Satish Rawat VS. Union of India & Ors [2002] INSC 361 (26 August 2002)
47.	Secretary To Govt., Tamil Nadu & ANR VS. K.Vinayagamurthy [2002] INSC 362 (26 August 2002)
48.	Union of India & Ors VS. Shakuntala Gupta (Dead) By Lrs [2002] INSC 363 (27 August 2002)
49.	Abdul Waheed Khan @ Waheed & Ors VS. State of Andhra Pradesh [2002] INSC 364 (27 August 2002)
50.	Laxman Vs. State of Maharashtra (27 August 2002)
51.	Bhima @ Bhimarao Sida Kamble and Ors. Vs. State of Maharashtra (27 August 2002)
52.	Subramani & Ors VS. State of Tamil Nadu [2002] INSC 365 (28 August 2002)
53.	Delhi Administration (Now N.C.T. of Delhi) VS. Manohar Lal [2002] INSC 366 (29 August 2002)
54.	Lakshmi & Ors VS. State of U.P [2002] INSC 367 (29 August 2002)
55.	Rajesh Gulati VS. Govt. of N.C.T. of Delhi & ANR [2002] INSC 368 (29 August 2002)