APRIL 2002
1.	Union of India & Ors Vs. Aradhana Trading Co & Ors [2002] INSC 170 (1 April 2002)
2.	Bhanwaroo Khan & Ors Vs. Union of India & Ors [2002] INSC 171 (2 April 2002)
3.	Municipal Corporation of Greater Bombay Vs. Bharat Petroleum Corporation Ltd. [2002] INSC 172 (2 April 2002)
4.	Sansar Chand Atri Vs. State of Punjab & ANR [2002] INSC 173 (2 April 2002)
5.	Bhanwaroo Khan & Ors Vs. Union of India & Ors [2002] INSC 174 (2 April 2002)
6.	Central Bureau of Investigation Vs. R.S. Pai & ANR [2002] INSC 175 (3 April 2002)
7.	George Vs. State of Kerala [2002] INSC 176 (3 April 2002)
8.	Ombalika Das & ANR Vs. Hulisa Shaw [2002] INSC 177 (3 April 2002)
9.	Central Bureau of Investigation Vs. R.S. Pai & ANR [2002] INSC 178 (3 April 2002)
10.	M/S. Grasim Industries Limited Vs. Collector of Customs, Bombay [2002] INSC 179 (4 April 2002)
11.	Commissioner of Customs, Mumbai Vs. M/S. Virgo Steels, Bombay & ANR [2002] INSC 180 (4 April 2002)
12.	Rajeshwar Dayal & Ors Vs. Avneesh Kumar Avasthi & Ors [2002] INSC 181 (4 April 2002)
13.	Zorawar Singh& ANR Vs. Sarwan Singh (Dead) by Lrs. & ANR [2002] INSC 182 (4 April 2002)
14.	Rama & Ors Vs. State of Rajasthan [2002] INSC 183 (5 April 2002)
15.	Shri Ranajoy Bose Vs. Shri A.B. Roy & ANR [2002] INSC 184 (5 April 2002)
16.	Food Corporation of India Workers Union Vs. Food Corporation of India & ANR [2002] INSC 185 (5 April 2002)
17.	Rachapalli Abbulu & Ors Vs. State of A.P [2002] INSC 186 (8 April 2002)
18.	R.V.E. Venkatachala Gounder Vs. Venkatesha Gupta & Ors [2002] INSC 187 (9 April 2002)
19.	Rajendra Vs. Pai Vs. Alex Fernandes & Ors [2002] INSC 188 (9 April 2002)
20.	Moti Lal Vs. Central Bureau of Investigation & ANR [2002] INSC 189 (9 April 2002)
21.	Farooq @ Karattaa Farooq & Ors Vs. State of Kerala [2002] INSC 190 (9 April 2002)
22.	Rupa Ashok Hurra Vs. Ashok Hurra & ANR [2002] INSC 191 (10 April 2002)
23.	Sharad Kumar Vs. Govt. of Nct of Delhi & Ors [2002] INSC 192 (11 April 2002)
24.	K. M. Sharma Vs. Income Tax Officer, New Delhi [2002] INSC 193 (11 April 2002)
25.	Kanniammal Vs. Chellaram [2002] INSC 194 (12 April 2002)
26.	Vikas Aggarwal Vs. Anubha [2002] INSC 195 (12 April 2002)
27.	N. Parameswaran Pillai & ANR Vs. Union of India & ANR [2002] INSC 196 (12 April 2002)
28.	State Bank of Saurashtra Vs. M/S Ashit Shipping Services P. Ltd. & ANR [2002] INSC 197 (12 April 2002)
29.	Kapil Kumar Vs. Kudrat Ali & Ors [2002] INSC 198 (12 April 2002)
30.	Abdul Hai Khan Vs. Subal Chandra Ghose & Ors [2002] INSC 199 (12 April 2002)
31.	Govt. of A.P. & Ors Vs. J.Sridevi & Ors [2002] INSC 200 (12 April 2002)
32.	Industrial Finance Corporation of India Ltd. Vs. Spinning & Weaving Mills [2002] INSC 201 (12 April 2002)
33.	Krishna Mochi & Ors Vs. State of Bihar [2002] INSC 202 (15 April 2002)
34.	Chandra Bihari Gautam & Ors Vs. State of Bihar [2002] INSC 203 (15 April 2002)
35.	Bihari Manjhi & Ors Vs. State of Bihar [2002] INSC 204 (15 April 2002)
36.	Beckodan Abdul Rahiman Vs. State of Kerala [2002] INSC 205 (16 April 2002)
37.	P. Ramachandra Rao Vs. State of Karnataka [2002] INSC 206 (16 April 2002)
38.	Pradeep Kumar Biswas & Ors Vs. Indian Institute of Chemical Biology & Ors [2002] INSC 207 (16 April 2002)
39.	Pradeep Kumar Biswas Vs. Ibnidoilaongyin [2002] INSC 208 (16 April 2002)
40.	P. Ramachandra Rao, Vs. State of Karnataka [2002] INSC 209 (16 April 2002)
41.	Lalit Kumar Jain & ANR Vs. Jaipur Traders Corporation Pvt. Ltd. [2002] INSC 210 (24 April 2002)
42.	Shashikant Singh Vs. Tarkeshwar Singh & ANR [2002] INSC 211 (24 April 2002)
43.	Narpat Singhetc. Vs. Jaipur Development Authority & ANR [2002] INSC 212 (24 April 2002)
44.	Municipal Corporation, Gwalior Vs. Ramcharan (D) By Lrs. & Ors [2002] INSC 213 (24 April 2002)
45.	Vashram Narshibhai Rajpara Vs. State of Gujarat [2002] INSC 214 (24 April 2002)
46.	Ezhil & Ors Vs. State of Tamil Nadu [2002] INSC 215 (24 April 2002)
47.	Union of India & Ors Vs. L.D. Balam Singh [2002] INSC 216 (24 April 2002)
48.	Rakesh Wadhawan & Ors Vs. M/S. Jagdamba Industrial Corporation & Ors [2002] INSC 217 (26 April 2002)
49.	State of Karnataka & Ors Vs. G.Halappa & Ors [2002] INSC 218 (26 April 2002)
50.	B. Ramanjini & Ors Vs. State of Andhra Pradesh & Ors [2002] INSC 219 (26 April 2002)
51.	PSO. SVT. Udnoicvteorrsailtyr, Research Associates of Vs. Vs [2002] INSC 220 (26 April 2002)
52.	Sayyed Fakhrul Islam Vs. Maharashtra State Road Transport Corpn. & Ors [2002] INSC 221 (26 April 2002)
53.	K.L. E Society Vs. Dr. R.R. Patil & ANR [2002] INSC 222 (26 April 2002)
54.	Vinodan T. & Ors Vs. University of Calicut & Ors [2002] INSC 223 (26 April 2002)
55.	Union of India & Ors Vs. Indu Lal & Ors [2002] INSC 224 (29 April 2002)
56.	Union of India Vs. Shree Gajanan Maharaj Sansthan [2002] INSC 225 (29 April 2002)
57.	Tata Iron & Steel Co. Ltd. & Ors Vs. State of West Bengal & Ors [2002] INSC 226 (29 April 2002)
58.	Mundrika Mahto & Ors Vs. State of Bihar [2002] INSC 227 (29 April 2002)
59.	State of West Bengal & Ors Vs. Jiban Krishna Das & Ors [2002] INSC 228 (29 April 2002)
60.	Kendriya Vidyalaya Sangathan & Ors Vs. Ajay Kumar Das & Ors [2002] INSC 229 (29 April 2002)
61.	P. John Chandy And Company (P) Ltd. Vs. John P. Thomas [2002] INSC 230 (29 April 2002)
62.	Ram Narayan Sharma Vs. Shakuntala Gaur [2002] INSC 231 (29 April 2002)
63.	Ravinder Singh @ Bittu Vs. The State of Maharashtra [2002] INSC 232 (30 April 2002)
64.	The Collector of Central Excise, Meerut Vs. M/S. Kapri International (P) Ltd. [2002] INSC 233 (30 April 2002)
65.	State of West Bengal & ANR Vs. Madan Mohan Ghosh & Ors [2002] INSC 234 (30 April 2002)
66.	Gopi Chand Gupta Vs. M/S. Jain Plastic Industry [2002] INSC 235 (30 April 2002)
67.	Government of Orissa Vs. M/S Ashok Transport Agency & Ors [2002] INSC 236 (30 April 2002)