SEPTEMBER 2001
1.	The Dean, Goa Medical College, Bambolim, Goa Vs. V [2001] Insc 450 (3 September 2001)
2.	Leela Soni & Ors Vs. Rajesh Goyal & Ors [2001] Insc 451 (3 September 2001)
3.	Gramophone Co. of India Ltd. Vs. Mars Recording Pvt.Ltd. & ANR [2001] Insc 452 (3 September 2001)
4.	Arulmighu Devanatha Swamy Temple Vs. Neelamega Bhattachariar [2001] Insc 453 (3 September 2001)
5.	Dr. Prachi Almeida Vs. The Dean, Goa Medical College & Ors [2001] Insc 454 (3 September 2001)
6.	Aeltemesh Rein Vs. The Supreme Court of India [2001] Insc 455 (3 September 2001)
7.	State of Himachal Pradesh Vs. Tarsem Singh & Ors [2001] Insc 456 (4 September 2001)
8.	Anjuman-E-Islam Vs. The State of Karnataka & ANR [2001] Insc 457 (4 September 2001)
9.	Bongaigaon Refinery & Petrochemicals Ltd. Vs. Samijuddin Ahmed [2001] Insc 458 (4 September 2001)
10.	Thapar Institute of Engineering And Technology & ANR Vs. Gagandeep Sharma & ANR [2001] Insc 459 (5 September 2001)
11.	M/S.Indian Petrochemicals Corpn. Ltd.& ANR Vs. Shramik Sena [2001] Insc 460 (5 September 2001)
12.	M/S. Aspinwall & Co. Ltd. Vs. The Commissioner of Income-Tax, Ernakulam [2001] Insc 461 (5 September 2001)
13.	Grosons Pharmaceuticals (P) Ltd. & ANR Vs. The State of Uttar Pradesh & Ors [2001] Insc 462 (5 September 2001)
14.	Tricherumana @ Kottiyoor Devaswom & Ors Vs. President, Kottiyoor Perumal Seva & Ors [2001] Insc 463 (6 September 2001)
15.	Harshad S. Mehta & Ors Vs. The State of Maharashtra [2001] Insc 464 (6 September 2001)
16.	State of Madhya Pradesh Vs. Kajad [2001] Insc 465 (6 September 2001)
17.	Hussan Mithu Mhasvadkar Vs. Bombay Iron & Steel Labour Board & ANR [2001] Insc 466 (7 September 2001)
18.	Sri Kant Tripathi & Ors Vs. State of U.P. & Ors [2001] Insc 467 (7 September 2001)
19.	S. Pitchai Ganapathy & Ors Vs. Commissioner, [2001] Insc 468 (10 September 2001)
20.	National Hydroelectric Power Corporation Ltd. Vs. Shri Bhagwan [2001] Insc 469 (11 September 2001)
21.	Latel Vs. State of Chhattisgarh [2001] Insc 470 (11 September 2001)
22.	Joginder Singh Vs. State of Punjab & Ors [2001] Insc 471 (11 September 2001)
23.	Linder Frank Wolfgang Vs. Yogesh D.Shah & ANR [2001] Insc 472 (11 September 2001)
24.	Adcon Electronics Pvt. Ltd. Vs. Daulat & ANR [2001] Insc 473 (12 September 2001)
25.	Dr. Bhanu Prasad Panda Vs. The Chancellor, Sambalpur University & Ors [2001] Insc 474 (12 September 2001)
26.	Adcon Electronics Pvt. Ltd. Vs. Daulat & ANR [2001] Insc 475 (12 September 2001)
27.	Dr. Bhanu Prasad Panda Vs. The Chancellor, Sambalpur University & Ors [2001] Insc 476 (12 September 2001)
28.	M/S. Estralla Rubber Vs. Dass Estate (Private) Ltd. [2001] Insc 477 (12 September 2001)
29.	Adcon Electronics Pvt. Ltd. Vs. Daulat & ANR [2001] Insc 478 (12 September 2001)
30.	Dr. Bhanu Prasad Panda Vs. The Chancellor, Sambalpur University & Ors [2001] Insc 479 (12 September 2001)
31.	M/S. Estralla Rubber Vs. Dass Estate (Private) Ltd. [2001] Insc 480 (12 September 2001)
32.	Hari Shanker Jain Vs. Sonia Gandhi [2001] Insc 481 (12 September 2001)
33.	Kanhaiyalal Agrawal & Ors Vs. The Factory Manager, Gwalior Sugar Company Limited [2001] Insc 482 (13 September 2001)
34.	Dwarika Prasad Tiwari Vs. M.P. State Road Transport Corporation & ANR [2001] Insc 483 (13 September 2001)
35.	Kanhaiyalal Agrawal & Ors Vs. The Factory Manager, Gwalior Sugar Company Limited [2001] Insc 484 (13 September 2001)
36.	Sukhdev Yadav & Ors Vs. State of Bihar [2001] Insc 485 (13 September 2001)
37.	Dwarika Prasad Tiwari Vs. M.P. State Road Transport Corporation & ANR [2001] Insc 486 (13 September 2001)
38.	Baldev Raj Taneja Vs. Bimal Kumar Kejriwal (Huf) & Ors [2001] Insc 487 (14 September 2001)
39.	M/S Indseam Services Ltd. Vs. Bimal Kumar Kejriwal (Huf) [2001] Insc 488 (14 September 2001)
40.	Punjab & Sindh Bank Vs. Vinkar Sahakari Bank Ltd & Ors [2001] Insc 489 (17 September 2001)
41.	Muzaffarpur Homoeopathic College & Hospital, Khabra & ANR Vs. State of Bihar & Ors [2001] Insc 490 (17 September 2001)
42.	Union of India & Ors Vs. Dinesh Engineering Corpn. & ANR [2001] Insc 491 (18 September 2001)
43.	Parmanand Vs. Bajrang & ANR [2001] Insc 492 (18 September 2001)
44.	Verigamto Naveen Vs. Government of Andhra Pradesh & Ors [2001] Insc 493 (18 September 2001)
45.	Government of Andhra Pradesh & Ors Vs. V.S.R.Murthy & Ors [2001] Insc 494 (18 September 2001)
46.	Sunder Vs. Union of India [2001] Insc 495 (19 September 2001)
47.	Union of India Vs. Suresh J. Thanawala & Ors [2001] Insc 496 (19 September 2001)
48.	Bimlendu Kumar Chatterjee Vs. Dipa Chatterjee & Ors [2001] Insc 497 (19 September 2001)
49.	Rajinder Prasad Vs. Bashir & Ors [2001] Insc 498 (19 September 2001)
50.	L.K. Malik & Ors Vs. D.D.A. & Ors [2001] Insc 499 (20 September 2001)
51.	B.R. Kapoor Vs. State of Tamil Nadu & ANR [2001] Insc 500 (21 September 2001)
52.	Bharathidasan University & ANR Vs. All India Council For Technical Education & Ors [2001] Insc 501 (24 September 2001)
53.	The Brahma Vart Sanatan Dharm Mahamandal Vs. Kanhyalal Bagla & Ors [2001] Insc 502 (25 September 2001)
54.	Biswanath Poddar Vs. Archana Poddar & ANR [2001] Insc 503 (25 September 2001)
55.	Satya Narayan Sharma Vs. State of Rajasthan [2001] Insc 504 (25 September 2001)
56.	Smt. Vinitha Ashok Vs. Lakshmi Hospital & Ors [2001] Insc 505 (25 September 2001)
57.	Satya Narayan Sharma Vs. State of Rajasthan [2001] Insc 506 (25 September 2001)
58.	Gurdial Singh Vs. Union of India & Ors [2001] Insc 507 (25 September 2001)
59.	Shri Sant Sadguru Janardan Swami (Moingiri Maharaj) Vs. Vs [2001] Insc 508 (25 September 2001)
60.	Laxman Dundappa Dhamanekar & ANR Vs. Mngt. of Vishwa Bharata Seva Samiti & ANR [2001] Insc 509 (27 September 2001)
61.	Satvir Singh & Ors Vs. State of Punjab & ANR [2001] Insc 510 (27 September 2001)
62.	Dr. T. Vs. Jose Vs. Chacko P. M. Alias Thankachan & Ors [2001] Insc 511 (27 September 2001)
63.	Addha Vs. State of Madhya Pradesh [2001] Insc 512 (28 September 2001)
64.	Surjit Kaur Vs. D.S. Kapoor & Ors [2001] Insc 513 (28 September 2001)
65.	State of Punjab Vs. Naib Din [2001] Insc 514 (28 September 2001)
66.	Danial Latifi & ANR Vs. Union of India [2001] Insc 515 (28 September 2001)
67.	Harsh Dhingra Vs. State of Haryana & Ors [2001] Insc 516 (28 September 2001)
68.	Kalyan & Ors Vs. State of U.P [2001] Insc 517 (28 September 2001)