OCTOBER 2001
1.	Union of India & Ors Vs. M. Lepdon Ao & Ors [2001] INSC518 (1 October 2001)
2.	Ravi Singhal & Ors Vs. Manali Singhal & ANR [2001] INSC519 (1 October 2001)
3.	Balchandra Anantrao Rakvi & Ors Vs. Ramchandra Tukaram (Dead) By Lrs. & ANR [2001] INSC520 (3 October 2001)
4.	Ghulam Qadir Vs. Special Tribunal & Ors [2001] INSC521 (3 October 2001)
5.	Union of India & ANR Vs. Ashutosh Kumar Srivastava & ANR [2001] INSC522 (3 October 2001)
6.	Government of Nct Delhi & Ors Vs. All India Central Civil Accounts, Jaos Association & Ors [2001] INSC523 (3 October 2001)
7.	Indian Overseas Bank Vs. Indian Overseas Bank Officers Association & ANR [2001] INSC524 (4 October 2001)
8.	Chairman & Managing Director, India Airlines Vs. Binod Kumar Sinha & Ors [2001] INSC525 (4 October 2001)
9.	State of Rajasthan & ANR Vs. M/S D.P. Metals [2001] INSC526 (4 October 2001)
10.	Tatoba Bhau Savagave & ANR Vs. Vasantrao Dhindiraj Deshpande & Ors [2001] INSC527 (5 October 2001)
11.	C.B.I., A.H.D., Patna Vs. Braj Bhushan Prasad & Ors [2001] INSC528 (5 October 2001)
12.	Dr.Kirpa Ram Mathur Vs. State of U.P. & Ors [2001] INSC529 (8 October 2001)
13.	The Commissioner of Customs Chennai Vs. M/S. Yeses International [2001] INSC530 (8 October 2001)
14.	Principal, Apeejay School Vs. The M.R.T.P. Commission & ANR [2001] INSC531 (9 October 2001)
15.	Smt.Palchuri Hanumayamma Vs. Tadikamalla Kotlingam (D) By L.Rs. & Ors [2001] INSC532 (9 October 2001)
16.	Tariq Islam Vs. Aligarh Muslim University & Ors [2001] INSC533 (9 October 2001)
17.	Maharashtra State Electricity Board Vs. Sterilite Industries (India) & ANR [2001] INSC534 (9 October 2001)
18.	Collector of Central Excise, Meerut Vs. Modi Rubber Ltd. [2001] INSC535 (9 October 2001)
19.	Pravin C. Shah Vs. K.A. Mohd. Ali & ANR [2001] INSC536 (9 October 2001)
20.	Punjab State Electricity Board Vs. National Thermal Power Corporation Limited & Ors [2001] INSC537 (10 October 2001)
21.	Jagdip Singh Vs. Jagir Chand & ANR [2001] INSC538 (10 October 2001)
22.	Punjab State Electricity Board Vs. National Thermal Power Corporation Limited & Others [2001] INSC539 (10 October 2001)
23.	Krishna Gopal Chawla & Ors Vs. State of U.P. & ANR [2001] INSC540 (11 October 2001)
24.	State of Punjab Vs. Dayanand Medical College And Hospital & Ors [2001] INSC541 (11 October 2001)
25.	Sunil Bajaj Vs. State of M.P [2001] INSC542 (11 October 2001)
26.	Krishna Gopal Chawla & Ors Vs. State of U.P. & ANR [2001] INSC543 (11 October 2001)
27.	State of Punjab Vs. Dayanand Medical College And Hospital & Ors [2001] INSC544 (11 October 2001)
28.	Sunil Bajaj Vs. State of M.P [2001] INSC545 (11 October 2001)
29.	Ramji Singh & ANR Vs. State of Bihar [2001] INSC546 (12 October 2001)
30.	Ananga Uday Singh Deo Vs. Ranga Nath Mishra & Ors [2001] INSC547 (12 October 2001)
31.	M/S Murudeshwara Ceramics Ltd. & ANR Vs. State of Karnataka & Ors [2001] INSC548 (12 October 2001)
32.	Commissioner of Income Tax, Mumbai Vs. Versus [2001] INSC549 (17 October 2001)
33.	Bantu @ Naresh Giri Vs. State of M.P [2001] INSC550 (17 October 2001)
34.	Commissioner of Income Tax, Mumbai Vs. Anjum M.H.Ghaswala & Ors [2001] INSC551 (18 October 2001)
35.	V. V [2001] INSC552 (18 October 2001)
36.	Mangilal Vs. State of Rajasthan & ANR [2001] INSC553 (18 October 2001)
37.	K.N. Beena Vs. Muniyappan & ANR [2001] INSC554 (18 October 2001)
38.	Patel Hiralal Joitaram [2001] INSC555 (18 October 2001)
39.	Mohan Lal Vs. Nihal Singh [2001] INSC556 (18 October 2001)
40.	Rajendra Deva Vs. Hari Fertilizers Sahupuri Varanasi [2001] INSC557 (18 October 2001)
41.	Gurmit Singh Vs. State of Punjab [2001] INSC558 (19 October 2001)
42.	V. Purushotham Rao Vs. Union of India & Ors [2001] INSC559 (19 October 2001)
43.	Jasbir Rani & Ors Vs. State of Punjab & ANR [2001] INSC560 (19 October 2001)
44.	Gulam Hussain Shaikh Chougule Vs. S.Reynolds, Suptd. of Customs, Marmgoa [2001] INSC561 (19 October 2001)
45.	Bansilal & Ors Vs. Mohammad Israil & Ors [2001] INSC562 (19 October 2001)
46.	State of Bihar Vs. Baidnath Prasad @ Baidyanath Shah & ANR [2001] INSC563 (19 October 2001)
47.	State (Delhi Administration) Vs. Dharampal [2001] INSC564 (19 October 2001)
48.	Veerayee Ammal Vs. Seeni Ammal [2001] INSC565 (19 October 2001)
49.	Majju & ANR Vs. State of Madhya Pradesh [2001] INSC566 (19 October 2001)
50.	Parmeshwar Prasad Vs. Union of India & Ors [2001] INSC567 (30 October 2001)
51.	State of Punjab Vs. Raghbir Chand Sharma & ANR [2001] INSC568 (30 October 2001)
52.	B.D. Shetty & Ors Vs. M/S. Ceat Ltd. & ANR [2001] INSC569 (30 October 2001)
53.	Management of M/S Mysore Structurals Ltd. & Ors Vs. State of Karnataka & ANR [2001] INSC570 (30 October 2001)
54.	Asia Resorts Limited Vs. Usha Breco Limited [2001] INSC571 (30 October 2001)
55.	Santosh Yadav Vs. Narender Singh [2001] INSC572 (30 October 2001)
56.	State of Punjab Vs. Raghbir Chand Sharma & ANR [2001] INSC573 (30 October 2001)
57.	State of Tamil Nadu Vs. Paramasiva Pandian [2001] INSC574 (30 October 2001)
58.	Thanedar Singh Vs. State of Madhya Pradesh [2001] INSC575 (30 October 2001)
59.	Antonysami Vs. Arulanandam Pillai & ANR [2001] INSC576 (30 October 2001)
60.	Ganesh Lal Vs. State of Rajasthan [2001] INSC577 (31 October 2001)
61.	Bhupinder Kumar Sharma Vs. Bar Association Pathankot [2001] INSC578 (31 October 2001)
62.	Sewaka @ Ramsewak Vs. State of M.P. & ANR [2001] INSC579 (31 October 2001)
63.	Union of India & Ors Vs. Adani Exports Ltd. & ANR [2001] INSC580 (31 October 2001)
64.	Smt.Kalpana Kothari Vs. Smt.Sudha Yadav & Ors [2001] INSC581 (31 October 2001)
65.	P.Nirathilingam Vs. Annaya Nadar & Ors [2001] INSC582 (31 October 2001)
66.	Sri Kempaiah Vs. Lingaiah & Ors [2001] INSC583 (31 October 2001)