NOVEMBER 2001
1.	Roshan Deen Vs. Preeti Lal [2001] INSC 584 (2 November 2001)
2.	Veera Exports Vs. T. Kalavathy [2001] INSC 585 (2 November 2001)
3.	Nazir Ahmad Bhatt Vs. State of Delhi [2001] INSC 586 (2 November 2001)
4.	State of Maharashtra Vs. Bharat Fakira Dhiwar [2001] INSC 587 (2 November 2001)
5.	Veera Exports Vs. T. Kalavathy [2001] INSC 588 (2 November 2001)
6.	State of Maharashtra Vs. Bharat Fakira Dhiwar [2001] INSC 589 (2 November 2001)
7.	N. Prabhakar Rao Vs. J .R. Ramesh Kumar @ Rameshji (02 November 2001)
8.	Murli S. Deora Vs. Union of India and Ors. (02 November 2001)
9.	Pavanendra Narayan Verma Vs. Sanjay Gandhi P.G.I. of Medical Sci. & ANR [2001] INSC 590 (5 November 2001)
10.	S.N. Kapoor Vs. Basant Lal Khatri & Ors [2001] INSC 591 (5 November 2001)
11.	Ouseph Mathai & Ors Vs. M. Abdul Khadir [2001] INSC 592 (5 November 2001)
12.	Gurdev Singh Vs. Union of India & Ors [2001] INSC 593 (5 November 2001)
13.	Jayawant Dattatray Suryarao Vs. Shamkishore Shamsharrma Garikapatti [2001] INSC 594 (5 November 2001)
14.	Commissioner of Central Excise, Mumbai Vs. M/S. Fisher Rosemount (India) Ltd. [2001] INSC 595 (6 November 2001)
15.	Bhagat Ram Vs. Teja Singh [2001] INSC 596 (6 November 2001)
16.	Munna Devi Vs. State of Rajasthan & ANR [2001] INSC 597 (6 November 2001)
17.	M/S.British Airways Plc. Vs. Union of India & Ors [2001] INSC 598 (6 November 2001)
18.	The State of A.P. & Ors Vs. N. Audikesava Reddy & Ors [2001] INSC 599 (6 November 2001)
19.	Union of India & Ors Vs. V [2001] INSC 600 (6 November 2001)
20.	Adhyatma Bhattar Alwar Vs. Adhyatma Bhattar Sri Devi [2001] INSC 601 (6 November 2001)
21.	State of Karnataka & Ors Vs. Siddaiah [2001] INSC 602 (6 November 2001)
22.	Chandrika Prasad & ANR Vs. Umesh Kumar Verma & Ors [2001] INSC 603 (7 November 2001)
23.	Srf Limited Vs. Assistant Collector of Central Excise, Trichy [2001] INSC 604 (7 November 2001)
24.	Bharti Telecom Ltd. Vs. The Commissioner of Customs [2001] INSC 605 (7 November 2001)
25.	V. Jagannadha Rao & Ors Vs. State of A.P. & Ors [2001] INSC 606 (7 November 2001)
26.	State of West Bengal Vs. Gopal Sarkar (07 November 2001)
27.	Shashi Kapila Vs. R.P. Ashwin [2001] INSC 607 (8 November 2001)
28.	M/S.Green View Tea & Industries Vs. Collector, Golaghat & ANR [2001] INSC 608 (9 November 2001)
29.	Rajendra Tiwary Vs. Basudeo Prasad & ANR [2001] INSC 609 (9 November 2001)
30.	Madanlal Vs. Shyamlal (09 November 2001)
31.	Sriniwas Ramnath Khatod Vs. State of Maharashtra & Ors [2001] INSC 610 (19 November 2001)
32.	M/S M. M. T. C. Ltd. & ANR Vs. M/S Medchl Chemicals & Pharma P. Ltd. & ANR [2001] INSC 611 (19 November 2001)
33.	Maharashtra State Road Tpt. Corporation & Ors Vs. Rajendra Bhimrao Mandve & Ors [2001] INSC 612 (20 November 2001)
34.	Shiv Kumar Tiwari Vs. Jagat Narain Rai & Ors [2001] INSC 613 (20 November 2001)
35.	G. C. Kapoor Vs. Nand Kumar Bhasin & Ors [2001] INSC 614 (20 November 2001)
36.	Madhegowda Vs. Ankegowda & Ors [2001] INSC 615 (20 November 2001)
37.	The Society of St. Josephs College Vs. Union of India & Ors [2001] INSC 616 (20 November 2001)
38.	Society of ST. Josephs College Vs. Union of India & Ors. (20 November 2001)
39.	State of Bihar & Ors Vs. Jain Plastics And Chemicals Limited [2001] INSC 617 (21 November 2001)
40.	Pritish Vs. State of Maharashtra & Ors [2001] INSC 618 (21 November 2001)
41.	State of Uttar Pradesh & ANR Vs. Dr.K.U.Ansari & Ors [2001] INSC 619 (22 November 2001)
42.	Kamaleshwar Kishore Singh Vs. Paras Nath Singh & Ors [2001] INSC 620 (22 November 2001)
43.	Common Cause, A Registered Society Vs. Union of India [2001] INSC 621 (22 November 2001)
44.	Common Cause, A Registered Society Vs. Union of India (22 November 2001)
45.	N.S.S. Narayana Sarma & Ors Vs. M/S.Goldstone Exports P. Ltd. & Ors [2001] INSC 622 (23 November 2001)
46.	Jaswant Singh Vs. Punjab Poultry Field Staff Association & Ors [2001] INSC 623 (26 November 2001)
47.	Hari Shankar Sharma & Ors Vs. M/S Artificial Limbs Manufacturing Corpn. & Ors [2001] INSC 624 (26 November 2001)
48.	Gordhan Das Vs. Pirkhan & Ors [2001] INSC 625 (27 November 2001)
49.	Surendra Singh Rautela @ Surendra Singh Bengali Vs. State of Bihar (Now State of Jharkhand) [2001] INSC 626 (27 November 2001)
50.	The Income Tax Officer, New Delhi Vs. Delhi Development Authority [2001] INSC 627 (27 November 2001)
51.	Shailendra Kumar Vs. State of Bihar & Ors [2001] INSC 628 (28 November 2001)
52.	S.Sundaresa Pai & Ors Vs. Mrs.Sumangala T.Pai & ANR [2001] INSC 629 (28 November 2001)
53.	State of Bihar and Anr. Vs. MD. Khalique and Anr. (28 November 2001)
54.	Sukhan Raut and Ors. Vs. State of Bihar (28 November 2001)
55.	M/S. Phoenix International Ltd. Vs. Commissioner of Customs, Distt. Raigad, Maharashtra [2001] INSC 630 (29 November 2001)