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MAY 2001
1.
Karnataka State Road Transport Corpn. Vs. Smt. Lakshmidevamma & ANR [2001] INSC 251 (1 May 2001)
2.
M/S Sikkim Subba Associates Vs. State of Sikkim [2001] INSC 252 (1 May 2001)
3.
Uniply Industries Ltd. Vs. Unicorn Plywood Pvt. Ltd. & Ors [2001] INSC 253 (1 May 2001)
4.
Delhi Judicial Services Assn. & Ors Vs. Delhi High Court & Ors [2001] INSC 254 (1 May 2001)
5.
Gajraj Singh & Ors Vs. State of U.P. & Ors [2001] INSC 255 (1 May 2001)
6.
State of Himachal Pradesh Vs. Gian Chand [2001] INSC 256 (1 May 2001)
7.
Delhi Judicial Services Assn. & Ors Vs. Delhi High Court & Ors [2001] INSC 257 (1 May 2001)
8.
U.P. Shia Central Board of Wakf & Ors Vs. U.P. Sunni Central Board of Wakf & Ors [2001] INSC 258 (1 May 2001)
9.
R. Lakshmi Narayan Vs. Santhi [2001] INSC 259 (1 May 2001)
10.
Raju Vs. State of Haryana [2001] INSC 260 (2 May 2001)
11.
The Commissioner Vs. Griha Yajamanula Samkhya & Ors [2001] INSC 261 (2 May 2001)
12.
State of U.P. Vs. Harendra Arora & ANR [2001] INSC 262 (2 May 2001)
13.
Raju Vs. State of Haryana [2001] INSC 263 (2 May 2001)
14.
Takhaji Hiraji Vs. Thakore Kubersing Chamansing & Ors [2001] INSC 264 (2 May 2001)
15.
Surendra Kumar Vs. Nathulal & ANR [2001] INSC 265 (2 May 2001)
16.
Reva Investment Pvt. Ltd. Vs. Commissioner of Gift Tax, Gujarat Ii [2001] INSC 266 (2 May 2001)
17.
Ajit Kumar Barat Vs. Secretary, Indian Tea Association & Ors [2001] INSC 267 (2 May 2001)
18.
M.N. Damani Vs. S.K. Sinha & Ors [2001] INSC 268 (2 May 2001)
19.
Puran, Shekhar & ANR Vs. Rambilas & ANR, State of Maharashtra & ANR [2001] INSC 269 (3 May 2001)
20.
K.G. Ashok & Ors Vs. Kerala Public Service Commission & Ors [2001] INSC 270 (3 May 2001)
21.
Rajan Worlikar Vs. State of Karnataka & Ors [2001] INSC 271 (4 May 2001)
22.
Shobha Suresh Jumani Vs. Tribunal, Forfeited Property & ANR [2001] INSC 272 (4 May 2001)
23.
M.D., Tamil Nadu State Transport Corporation Vs. Neethivilangan, Kumbakonam [2001] INSC 273 (4 May 2001)
24.
M/S. Fuerst Day Lawson Ltd. Vs. Jindal Exports Ltd. [2001] INSC 274 (4 May 2001)
25.
The Central Council For Research In Ayurveda & Siddha & ANR Vs. Dr. K. Santhakumari [2001] INSC 275 (4 May 2001)
26.
Rajeev Chaudhary Vs. State (N.C.T.) of Delhi [2001] INSC 276 (4 May 2001)
27.
M/S. Praga Tools Corporation Ltd. Vs. Smt. Mahboobunnissa Begum & Ors [2001] INSC 277 (4 May 2001)
28.
Rajeev Chaudhary Vs. State (N.C.T.) of Delhi [2001] INSC 278 (4 May 2001)
29.
N.G. Dastane Vs. Shrikant S. Shivde & ANR [2001] INSC 279 (5 May 2001)
30.
Dtc Retired Employees' Association & Ors Vs. Delhi Transport Corporation [2001] INSC 280 (8 May 2001)
31.
Regional Authority, Dena Bank & ANR Vs. Ghanshyam [2001] INSC 281 (8 May 2001)
32.
Union Bank of India Vs. Khader International Construction & Ors [2001] INSC 282 (8 May 2001)
33.
Bibhachha Vs. State of Orissa [2001] INSC 283 (8 May 2001)
34.
Hamida & Ors Vs. Md. Kahlil [2001] INSC 284 (8 May 2001)
35.
Amba Bai & Ors Vs. Gopal & Ors [2001] INSC 285 (8 May 2001)
36.
Nirmal Chandra Vs. Vimal Chand [2001] INSC 286 (8 May 2001)
37.
Swapan Kumar Pal & Ors Vs. Samitabhar Chakraborty & Ors [2001] INSC 287 (9 May 2001)
38.
Niranjan Prasad Sinha & ANR Vs. U.O.I. & Ors [2001] INSC 288 (9 May 2001)
39.
Ashok Chintaman Juker & Ors Vs. Kishore Pandurang Mantri & ANR [2001] INSC 289 (9 May 2001)
40.
Karu Marik Vs. State of Bihar [2001] INSC 290 (9 May 2001)
41.
State of Maharashtra & ANR Vs. Najakat Alia Mubarak Ali [2001] INSC 291 (9 May 2001)
42.
Anand Prasad Agarwalla Vs. Tarkeshwar Prasad & Ors [2001] INSC 292 (9 May 2001)
43.
State of Maharashtra & ANR Vs. Najakat Alia Mubarak Ali [2001] INSC 293 (9 May 2001)
44.
Ashok Chintaman Juker & Ors Vs. Kishore Pandurang Mantri & ANR [2001] INSC 294 (9 May 2001)
45.
Mehrwan Homi Irani & ANR Vs. Charity Commissioner, Bombay & Ors [2001] INSC 295 (10 May 2001)
46.
Shri Bhagwan Vs. State of Rajasthan [2001] INSC 296 (10 May 2001)
47.
Dy. Commissioner of Income Tax & Ors Vs. Express Towers P. Ltd. & Ors [2001] INSC 297 (10 May 2001)
48.
Ram Deo Chauhan @ Raj Nath Chauhan Vs. State of Assam [2001] INSC 298 (10 May 2001)
49.
Appropriate Authority & ANR Vs. R.C.Chawla & Ors [2001] INSC 299 (10 May 2001)
50.
Ram Deo Chauhan @ Raj Nath Vs. State of Assam [2001] INSC 300 (10 May 2001)
51.
Jawahar Lal & Ors Vs. State of Madhya Pradesh [2001] INSC 301 (11 May 2001)
52.
Smt. Kamti Devi & ANR Vs. Poshi Ram [2001] INSC 302 (11 May 2001)
53.
Thakur Raghunath Ji Maharaj & ANR Vs. Ramesh Chandra [2001] INSC 303 (11 May 2001)
54.
Moreshwar Balkrishna Pandare & Ors Vs. Vithal Vyanku Chavan & Ors [2001] INSC 304 (11 May 2001)
55.
Rizwan Ahmed Javed Shaikh & Ors Vs. Jammal Patel & Ors [2001] INSC 305 (12 May 2001)
56.
Chandra Kanta Sinha Vs. Oriental Insurance Company Ltd. & Ors [2001] INSC 306 (12 May 2001)
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