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MARCH 2001

1. M.C. Mehta Vs. Union of Indi A & Ors [2001] INSC 124 (1 March 2001)
2. Kerala Magistrates (Judicial) Association and Ors. Vs. State of Kerala and Ors. (01 March 2001)
3. R.V.Srinath Prasad Vs. Nandamuri Jayakrishna & Ors [2001] INSC 125 (2 March 2001)
4. M/S Northern Express Highways & ANR Vs. State of Haryana & Ors [2001] INSC 126 (2 March 2001)
5. A.P. Bankers & Pawn Brokers Association Vs. Municipal Corporation of Hyderabad [2001] INSC 127 (2 March 2001)
6. Dr. A. K. Doshi Vs. Union of India [2001] INSC 128 (2 March 2001)
7. The State of Tamil Nadu & ANR Vs. Muniandi [2001] INSC 129 (2 March 2001)
8. The State of Tamil Nadu & ANR Vs. Glory [2001] INSC 130 (2 March 2001)
9. Suresh Alias Pappu Bhudharmal Kalani Vs. The State of Maharashtra [2001] INSC 131 (2 March 2001)
10. G. Giridhar Prabhu & Ors Vs. Agricultural Produce Market Committee [2001] INSC 132 (2 March 2001)
11. Suresh & ANR Vs. State of U.P [2001] INSC 133 (2 March 2001)
12. Municipal Council, Kota, Rajasthan Vs. Delhi Cloth and General Mills Co. Ltd. (02 March 2001)
13. Sohan and Anr. Vs. State of Haryana and Anr. (02 March 2001)
14. Stock Exchange, Ahmedabad Vs. Asstt. Commissioner of Income Tax, Ahmedabad (02 March 2001)
15. Rathi Menon Vs. Union of India [2001] INSC 134 (13 March 2001)
16. The State of Karnataka & Ors Vs. M/S. Drive-In Enterprises [2001] INSC 135 (13 March 2001)
17. Appropriate Authority & Commissioner Income Tax Vs. Smt. Varshaben Bharatbhai Shah & Ors [2001] INSC 136 (13 March 2001)
18. Tata Consultancy Services Vs. State of Andhra Pradesh [2001] INSC 137 (13 March 2001)
19. Pawan Kumar Vs. State of Haryana [2001] INSC 138 (13 March 2001)
20. Ashok Yeshwant Badave Vs. Surendra Madhavrao Nighojakar & ANR [2001] INSC 139 (14 March 2001)
21. Chilakuri Gangulappa Vs. Revenue Divisional Officer, Madanpalle & ANR [2001] INSC 140 (14 March 2001)
22. Dhanajaya Reddy Vs. State of Karnataka [2001] INSC 141 (14 March 2001)
23. Chilakuri Gangulappa Vs. Revenue Divisional Officer, Madanpalle & ANR [2001] INSC 142 (14 March 2001)
24. Zahid Hussein & Ors Vs. State of West Bengal & ANR [2001] INSC 143 (15 March 2001)
25. The State of Maharashtra Vs. Ritesh S/O Vasudeo Wanjari [2001] INSC 144 (15 March 2001)
26. S.S. Ahluwalia Vs. Union of India & Ors [2001] INSC 145 (16 March 2001)
27. Mrityunjoy Das & ANR Vs. Sayed Hasibur Rahaman & Ors [2001] INSC 146 (16 March 2001)
28. Seelan Raj and Ors. Vs. Presiding Officer 1st Additional Labour Court, Chennai and Ors. (16 March 2001)
29. Amery Pharmaceuticals and Anr. Vs. State of Rajasthan (16 March 2001)
30. Workmen Represented By The General Secretary Vs. Manager, Oriental Fire And General Insurance Co. Ltd. [2001] INSC 147 (19 March 2001)
31. Kishan Prakash Sharma & Ors Vs. Union of India & Ors [2001] INSC 148 (19 March 2001)
32. Smt.Om Wati & ANR Vs. State, Through Delhi Admn. & Ors [2001] INSC 149 (19 March 2001)
33. M/S.Shriram Vinyl & Chemical Industries Vs. Commissioner of Customs, Mumbai [2001] INSC 150 (20 March 2001)
34. State of U.P. & Ors Vs. Chandra Prakash Pandey & Ors [2001] INSC 151 (20 March 2001)
35. Hirachand Srinivas Managaonkar Vs. Sunanda [2001] INSC 152 (20 March 2001)
36. V.S. Mallimath. Vs. Union of India & ANR [2001] INSC 153 (21 March 2001)
37. Union of India Vs. Rajendra Prabhu & ANR [2001] INSC 154 (21 March 2001)
38. M/S. Assam Company Ltd. & ANR Vs. State of Assam & Ors [2001] INSC 155 (21 March 2001)
39. Hindustan Lever Ltd. Vs. S.M. Jadhav & ANR [2001] INSC 156 (21 March 2001)
40. Government of Haryana & ANR Vs. Shri Ashutosh Ahluwalia & ANR [2001] INSC 157 (21 March 2001)
41. M/S. K. D. Industries Vs. Bihar State Electricity Board & Ors [2001] INSC 158 (21 March 2001)
42. Workmen Represented By Vs. Vs [2001] INSC 159 (21 March 2001)
43. Raja Ram Maize Products Vs. Industrial Court of M.P. & Ors [2001] INSC 160 (21 March 2001)
44. Kulwant Kaur & Ors Vs. Gurdial Singh Mann (Dead) By Lrs & Ors [2001] INSC 161 (21 March 2001)
45. Her Highness Maharani Shantidevi P. Gaikwad Vs. Savjibhai Haribhai Patel & Ors [2001] INSC 162 (21 March 2001)
46. East India Hotels Ltd. Vs. Agra Development Authority [2001] INSC 163 (21 March 2001)
47. Sucha Singh Vs. State of Punjab [2001] INSC 164 (22 March 2001)
48. Gurudevdatta Vksss Maryadit & Ors Vs. State of Maharashtra & Ors [2001] INSC 165 (22 March 2001)
49. Kewal Krishan Vs. Harnek Singh (Dead) By Lr [2001] INSC 166 (22 March 2001)
50. Smt.Akhtari Bi Vs. State of M.P [2001] INSC 167 (22 March 2001)
51. Ugar Sugar Works Ltd. Vs. Delhi Administration and Ors. (22 March 2001)
52. Kandaswamy Vs. BD. of Management H.S.I. Said Mosque (22 March 2001)
53. Vallampati Kalavathi Vs. Haji Ismail [2001] INSC 168 (23 March 2001)
54. Prahlad Singh Bhati Vs. N.C.T., Delhi & ANR [2001] INSC 169 (23 March 2001)
55. Smt. Vijayalakshmamma & ANR Vs. B. T. Shankar [2001] INSC 170 (26 March 2001)
56. State Rep. By C.B.I. & ANR Vs. M. Kurian Chief Functionary of The Cross [2001] INSC 171 (26 March 2001)
57. State of Rajasthan & Ors Vs. Vatan Medical & General Store & Ors [2001] INSC 172 (26 March 2001)
58. Cadila Healthcare Limited Vs. Cadila Pharmaceuticals Limited [2001] INSC 173 (26 March 2001)
59. Syndicate Bank Vs. Prabha D. Naik and Anr. Etc. (26 March 2001)
60. V.M. Kurian Vs. State of Kerala & Ors [2001] INSC 174 (27 March 2001)
61. Maruti Wire Inds. Pvt. Ltd. Vs. S.T.O., Ist Circle, Mattancherry & Ors [2001] INSC 175 (27 March 2001)
62. Mithu Singh Vs. The State of Punjab [2001] INSC 176 (27 March 2001)
63. New India Assurance Co., Shimla Vs. Kamla & Ors [2001] INSC 177 (27 March 2001)
64. E I D Parry (I) Limited Vs. G. Omkar Murthy & Ors [2001] INSC 178 (27 March 2001)
65. Hanuman Prasad Bagri & Ors Vs. Bagress Cereals Pvt. Ltd. & Ors [2001] INSC 179 (27 March 2001)
66. Emp., Mgmt of Ramkanali Coll. of M/S Bccl Vs. Workmen by Secy. Rasht. Coll. Maz. Sangh & ANR [2001] INSC 180 (27 March 2001)
67. Kartar Singh Bhadana Vs. Hari Singh Nalwa & Ors [2001] INSC 181 (27 March 2001)
68. B. Kandasamy Reddiar Etc. Vs. O. Gomathi Ammal (27 March 2001)
69. T.N. Civil Supplies Corpn. Workers Union Vs. T.N. Civil Supplies Corpn.Ltd. & Ors [2001] INSC 182 (28 March 2001)
70. Uday Mohanlal Acharya Vs. State of Maharashtra [2001] INSC 183 (29 March 2001)
71. Subash Chander Vs. Krishan Lal & Ors [2001] INSC 184 (29 March 2001)
72. State of U.P. Vs. Shambhu Nath Singh & Ors [2001] INSC 185 (29 March 2001)
73. Sri Mohan Wahi Vs. Commissioner, Income-Tax, Varanasi & Ors [2001] INSC 186 (30 March 2001)
74. C/M. St. John Inter College Vs. Girdhari Singh & Ors [2001] INSC 187 (30 March 2001)
75. M/S. K.R.Steel Union Ltd. Vs. Commissioner of Customs, Kandla (Gujarat) [2001] INSC 188 (30 March 2001)
76. B. Krishna Bhat Vs. State of Karnataka & ANR [2001] INSC 189 (30 March 2001)
77. Union of India & Ors Vs. Rakesh Kumar [2001] INSC 190 (30 March 2001)
78. R. K. Saxena Vs. Delhi Development Authority [2001] INSC 191 (30 March 2001)




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