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JULY 2001
1.
Harmohinder Singh Vs. Kharga Canteen, Ambala Cantt [2001] INSC 307 (9 July 2001)
2.
Smt. Laxmi Vs. Om Parkash & Ors [2001] INSC 308 (9 July 2001)
3.
Union of India & Ors Vs. Manish Bahal @ Nishu [2001] INSC 309 (9 July 2001)
4.
Harmohinder Singh Vs. Kharga Canteen, Ambala Cantt [2001] INSC 310 (9 July 2001)
5.
Divisional Forest Officer & Ors Vs. Tata Finlay Ltd. & Anr [2001] INSC 311 (10 July 2001)
6.
Gade Lakshmi Mangraju @ Ramesh Vs. State of Andhra Pradesh [2001] INSC 312 (10 July 2001)
7.
M/S. National Aluminium Co. Ltd. Vs. Deepak Kumar Panda & Ors [2001] INSC 313 (10 July 2001)
8.
Hiten P. Dalal Vs. Bratindranath Banerjee [2001] INSC 314 (11 July 2001)
9.
M/S Ethiopian Airlines Vs. M/S Stic Travels (P) Ltd. [2001] INSC 315 (11 July 2001)
10.
Indu Engineering & Textiles Ltd. Vs. Delhi Development Authority [2001] INSC 316 (11 July 2001)
11.
Deena Nath Vs. Pooran Lal [2001] INSC 317 (11 July 2001)
12.
State of Maharashtra Vs. Bharat Chaganlal Raghani & Ors [2001] INSC 318 (11 July 2001)
13.
John Thomas Vs. Dr. K. Jagadeesan [2001] INSC 319 (12 July 2001)
14.
T.T.Antony Vs. State of Kerala & Ors [2001] INSC 320 (12 July 2001)
15.
P.Janardhana Reddy Vs. State of A.P. & Ors [2001] INSC 321 (13 July 2001)
16.
Kanshi Ram & Anr Vs. Lachhman [2001] INSC 322 (13 July 2001)
17.
M. K. Munthan Vs. M. Pasupathi [2001] INSC 323 (13 July 2001)
18.
Ganga Ram Moolchandani Vs. State of Rajasthan & Ors [2001] INSC 324 (17 July 2001)
19.
Smt. Mattoo Devi Vs. Damodar Lal & Ors [2001] INSC 325 (18 July 2001)
20.
Shibu Soren Vs. Dayanand Sahay & Ors [2001] INSC 326 (19 July 2001)
21.
Goodyear India Ltd. Vs. State of Haryana & Ors [2001] INSC 327 (20 July 2001)
22.
Vishwambhar & Ors Vs. Laxminarayan [2001] INSC 328 (20 July 2001)
23.
P K Pradhan Vs. The State of Sikkim [2001] INSC 329 (24 July 2001)
24.
Mulayam Singh Yadav Vs. Dharampal Yadav & Ors [2001] INSC 330 (24 July 2001)
25.
Dhurandhar Prasad Singh Vs. Jai Prakash University & Ors [2001] INSC 331 (24 July 2001)
26.
Sapan Kumar Pandit Vs. U.P. State Electricity Board & Ors [2001] INSC 332 (24 July 2001)
27.
Dhurandhar Prasad Singh Vs. Jai Prakash University & Ors [2001] INSC 333 (24 July 2001)
28.
Christ The King Cathedral Vs. John Ancheril & Anr [2001] INSC 334 (24 July 2001)
29.
Tarlochan Dev Sharma Vs. State of Punjab & Ors [2001] INSC 335 (25 July 2001)
30.
Board of Directors, Represented Vs. Director, National Aluminium [2001] INSC 336 (25 July 2001)
31.
Shitla Sharan Srivastava & Ors Vs. Government of India & Ors [2001] INSC 337 (25 July 2001)
32.
Delhi High Court & Anr Vs. Atul Kumar Sharma [2001] INSC 338 (25 July 2001)
33.
State of Haryana Vs. Ram Singh [2001] INSC 339 (25 July 2001)
34.
Nawal Kishore Tulara Vs. Dinesh Chand Gupta & Ors [2001] INSC 340 (25 July 2001)
35.
Rakesh & Anr Vs. State of Haryana [2001] INSC 341 (25 July 2001)
36.
Major Aroon Kumar Sinha Vs. The Union of India & Ors [2001] INSC 342 (25 July 2001)
37.
Shambhu Ram Yadav Vs. Hanum Das Khatry [2001] INSC 343 (26 July 2001)
38.
Commissioner of Income Tax, Bhopal Vs. Narendra Doshi [2001] INSC 344 (26 July 2001)
39.
Mahabir Singh Vs. State of Haryana [2001] INSC 345 (26 July 2001)
40.
Commissioner of Central Excise,Coimbator & Ors Vs. Jawahar Mills Ltd. & Ors [2001] INSC 346 (27 July 2001)
41.
Shyam Sunder & Ors Vs. Ram Kumar & Anr [2001] INSC 347 (30 July 2001)
42.
M.K. Prasad Vs. P.Arumugam [2001] INSC 348 (30 July 2001)
43.
Gopi Nath @ Jhallar Vs. State of U.P [2001] INSC 349 (31 July 2001)
44.
Ape Belliss India Ltd. Vs. Union of India & Ors [2001] INSC 350 (31 July 2001)
45.
Commissioner of Customs, Vs. M/S.Punjab Stainless Steel Industries [2001] INSC 351 (31 July 2001)
46.
N. R. Narayan Swamy Vs. B. Francis Jagan [2001] INSC 352 (31 July 2001)
47.
Dhyan Investments & Trading Co. Ltd. Vs. Central Bureau of Investigation & Ors [2001] INSC 353 (31 July 2001)
48.
K. Ponnuswamy Vs. State of Tamilnadu By Inspector of Police, [2001] INSC 354 (31 July 2001)
49.
District Mining Officer & Ors Vs. Tata Iron & Steel Co. & Anr [2001] INSC 355 (31 July 2001)
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