JANUARY 2001
1.	Satish Kumar Sharma Vs. The Bar Council of Himachal Pradesh [2001] INSC 1 (3 January 2001)
2.	Smt. Kaushnuma Begum & Ors Vs. The New India Assurance Co. Ltd. & Ors [2001] INSC 2 (3 January 2001)
3.	Union of India & Ors Vs. M. Aslam & Ors [2001] INSC 3 (4 January 2001)
4.	State of Karnataka & ANR Vs. B. Suvarna Malini & ANR [2001] INSC 4 (4 January 2001)
5.	Pabitra Mohan Dash Etc Vs. State of Orissa & Ors [2001] INSC 5 (4 January 2001)
6.	M.L. Prabhakar Vs. Rajiv Singalvvv [2001] INSC 6 (4 January 2001)
7.	Dr. Vijay Laxmi Sadho Vs. Jagdish [2001] INSC 7 (5 January 2001)
8.	Ram Kumar Laharia Vs. State of Madhya Pradesh & ANR [2001] INSC 8 (8 January 2001)
9.	Lal Singh Vs. State of Gujarat & ANR [2001] INSC 9 (9 January 2001)
10.	Vividh Kamgar Sabha Vs. Kalyani Steels Ltd. & ANR [2001] INSC 10 (9 January 2001)
11.	Suresh Chand Jain Vs. State of Madhya Pradesh & ANR [2001] INSC 11 (10 January 2001)
12.	Union of India Vs. Elphinstone Spinning & Weaving Co. Ltd. & Ors [2001] INSC 12 (10 January 2001)
13.	Division Vs. N.C.Budharaj [2001] INSC 13 (10 January 2001)
14.	State of Punjab Vs. N.C. Budharaj [2001] INSC 14 (10 January 2001)
15.	E.S.P.Rajaram & Ors Vs. Union of India & Ors [2001] INSC 15 (10 January 2001)
16.	Ishwar Chand Jain Vs. High Court of Punjab & Haryana & Ors [2001] INSC 16 (10 January 2001)
17.	Executive Engineer, Dhenkanal Minor Irrigation Division, Et Vs. N.C.Budharaj [2001] INSC 17 (10 January 2001)
18.	Manoji Rao Vs. T.Krishna & Ors [2001] INSC 18 (11 January 2001)
19.	Pankajbhai Nagjibhai Patel Vs. The State of Gujarat & ANR [2001] INSC 19 (12 January 2001)
20.	Delhi Golf Club Limited & ANR Vs. N. D.M. C [2001] INSC 20 (15 January 2001)
21.	West Bengal State Electricity Board Vs. Patel Engineering Co. Ltd. & Ors [2001] INSC 21 (15 January 2001)
22.	Vikramaditya Pandey Vs. Industrial Tribunal, Lucknow & ANR [2001] INSC 22 (15 January 2001)
23.	Amina Ahmed Dossa & Ors Vs. State of Maharashtra [2001] INSC 23 (15 January 2001)
24.	State of Jammu & Kashmir Vs. Vinay Nanda [2001] INSC 24 (16 January 2001)
25.	Ayyappally Mohammed Haji & Ors Vs. M. M.Abdulsalam & Ors [2001] INSC 25 (17 January 2001)
26.	M.D. Kerala State Bev. (M & M) Corpn. Ltd. & ANR Vs. K.M.K. Salim & Ors [2001] INSC 26 (17 January 2001)
27.	M/S National Textile Corporation (Apkkm) Limited. Vs. Sree Yellamma Cotton, Woollen And Silk Mills Staff Associat [2001] INSC 27 (18 January 2001)
28.	Gujarat Agricultural University Vs. Rathod Labhu Bechar & Ors [2001] INSC 28 (18 January 2001)
29.	Updesh Kumar, Vs. Prithvi Singh & Ors [2001] INSC 29 (19 January 2001)
30.	Central Bureau of Investigation Through S.P., Jaipur Vs. State of Rajasthan & ANR [2001] INSC 30 (19 January 2001)
31.	Dalmia Cement (Bharat) Ltd. Vs. M/S.Galaxy Trades & Agencies Ltd. & Ors [2001] INSC 31 (19 January 2001)
32.	Balkrishan Vs. Satyaprakash & Ors [2001] INSC 32 (22 January 2001)
33.	M/S. Jit Ram Shiv Kumar Vs. National Insurance Copmpany Ltd. [2001] INSC 33 (22 January 2001)
34.	K. Duraisamy & Anr, C Vs. The State of Tamil Nadu & Ors [2001] INSC 34 (23 January 2001)
35.	Ragu Thilak D. John Vs. S.Rayappan & Ors [2001] INSC 35 (23 January 2001)
36.	Tek Chand Vs. Dile Ram [2001] INSC 36 (24 January 2001)
37.	U.P. Pollution Control Board & Ors Vs. M/S. Kanoria Industrial Ltd. & ANR [2001] INSC 37 (24 January 2001)
38.	M/S Oxford University Press Vs. Commissioner of Income-Tax [2001] INSC 38 (24 January 2001)
39.	Shamnsaheb M.Multtani Vs. State of Karnataka [2001] INSC 39 (24 January 2001)
40.	M/S Associated Cement Companies Ltd. Vs. Commissioner of Customs [2001] INSC 40 (25 January 2001)
41.	Employer In Relation To Management of Central Mine Planning Vs. V [2001] INSC 41 (25 January 2001)
42.	Jatinder Singh & Ors Vs. Ranjit Kaur [2001] INSC 42 (30 January 2001)
43.	Paradip Port Trust & Ors Vs. Unique Builders [2001] INSC 43 (30 January 2001)
44.	Union of India & Ors Vs. Muneesh Suneja [2001] INSC 44 (30 January 2001)
45.	South Malabar Gramin Bank Vs. Co-Ord.Committee of S.M.G.B. Emp. Union & Ors [2001] INSC 45 (31 January 2001)
46.	S.N.Dhingra & Ors Vs. Union of India & Ors [2001] INSC 46 (31 January 2001)
47.	V.S. Achuthanandan Vs. P.J. Francis & ANR [2001] INSC 47 (31 January 2001)
48.	The Assistant Commissioner of Income Tax, Madras Vs. Thanthi Trust [2001] INSC 48 (31 January 2001)