FEBRUARY 2001
1.	B.S.E. Brokers Forum, Bombay & Ors . Vs. Securities & Exchange Board of India & Ors [2001] INSC 49 (1 February 2001
2.	Inland Steam Navigation Works Union & ANR Vs. Union of India & Ors [2001] INSC 50 (1 February 2001)
3.	International Construction Company Vs. State of Andhra Pradesh & Ors [2001] INSC 51 (1 February 2001)
4.	The Managing Director, A.P. State Road Transport Corporation Vs. The Presiding Officer Industrial Tribunal, Ramkote, Hyderab [2001] INSC 52 (1 February 2001)
5.	Bose Abraham Vs. State of Kerala & ANR [2001] INSC 53 (1 February 2001)
6.	Real Optical Co. Vs. Collector of Customs & ANR [2001] INSC 54 (1 February 2001)
7.	O.P. Lather & Ors, Vs. Satish Kumar Kakkar & Ors [2001] INSC 55 (2 February 2001)
8.	Sudhir & Ors Vs. Vs [2001] INSC 56 (2 February 2001)
9.	Intelligence Officer, Narcotics C. Bureau Vs. Sambhu Sonkar & ANR [2001] INSC 57 (2 February 2001)
10.	Food Corporation of India Workers Union Vs. The Food Corporation of India & ANR [2001] INSC 58 (2 February 2001)
11.	Barat Fritz Werner Ltd. Vs. State of Karnataka [2001] INSC 59 (2 February 2001)
12.	Gopal Chandras @ Gopal Chandra & ANR Vs. State of Bihar [2001] INSC 60 (2 February 2001)
13.	Regional Manager, Bank of Rajasthan Ltd. Vs. Regional Labour Commnr. & Ors [2001] INSC 61 (5 February 2001)
14.	Coal India Limited Vs. Bibhu Ranjan Kumar [2001] INSC 62 (5 February 2001)
15.	Ritona Consultancy Pvt. Ltd. and Ors. Ete. Vs. Lohia Jute Press and Ors. Etc. (05 February 2001)
16.	Gurbax Singh Vs. State of Haryana [2001] INSC 63 (6 February 2001)
17.	Union of India & Ors Vs. Manager M/S Jain And Associates [2001] INSC 64 (6 February 2001)
18.	Mahendra Kumar Vs. Lalchand & ANR [2001] INSC 65 (6 February 2001)
19.	Lekh Raj Vs. Muni Lal & Ors [2001] INSC 66 (6 February 2001)
20.	State of Rajasthan & Ors Vs. Anil Kumar [2001] INSC 67 (6 February 2001)
21.	T.P. George Vs. State of Kerala & ANR [2001] INSC 68 (6 February 2001)
22.	Ram Bharose Sharma Vs. Mahant Ram Swaroop and Ors. (06 February 2001)
23.	The State of Rajasthan Vs. Shri Teja Singh & Ors [2001] INSC 69 (7 February 2001)
24.	Gaya Prasad Vs. Shri Pradeep Srivastava [2001] INSC 70 (7 February 2001)
25.	Agra Development Authority Vs. Special Land Acquisition Officer & Ors [2001] INSC 71 (7 February 2001)
26.	Shri Ram & ANR Vs. Ist Addl. Distt. Judge & Ors [2001] INSC 72 (7 February 2001)
27.	Sanjay @ Kaka Shri Nawabuddin @ Nawab Vinod Kumar Vs. The State (N.C.T. of Delhi) [2001] INSC 73 (7 February 2001)
28.	Solidaire India Ltd. Vs. Fairgrowth Financial Services Ltd. and Ors. (07 February 2001)
29.	Sri Naresh Chandra Agarwal Vs. Bank of Baroda & Ors [2001] INSC 74 (8 February 2001)
30.	Abhinav Aggarwal & ANR Vs. Union of India & Ors [2001] INSC 75 (8 February 2001)
31.	Santosh Hazari Vs. Purushottam Tiwari [2001] INSC 76 (8 February 2001)
32.	Kamini Lau Vs. High Court of Delhi (08 February 2001)
33.	M/S. Vikrant Tyres Ltd. Vs. The First Income Tax Officer, Mysore [2001] INSC 77 (9 February 2001)
34.	V.L. Tresa Vs. State of Kerala [2001] INSC 78 (9 February 2001)
35.	Seeta Hemchandra Shashittal & ANR Vs. State of Maharashtra & Ors [2001] INSC 79 (13 February 2001)
36.	Star Construction & Transport Co. & Ors Vs. The India Cements Limited [2001] INSC 80 (13 February 2001)
37.	Indian Banks Association Vs. Workmen of Syndicate Bank and Ors. (13 February 2001)
38.	M/S. Park Leather Industry (P) Ltd. & ANR Vs. State of U.P. & Ors [2001] INSC 81 (14 February 2001)
39.	Smt. Chitra Kumari Vs. Vs [2001] INSC 82 (14 February 2001)
40.	Madras High Court Advocates Association Vs. Dr. A.S. Anand, Hon. The Cji & ANR [2001] INSC 83 (14 February 2001)
41.	Dr.Surajmani Stella Kujur Vs. Durga Charan Hansdah & ANR [2001] INSC 84 (14 February 2001)
42.	Collector of Customs Vs. M/S. Presto Industries [2001] INSC 85 (15 February 2001)
43.	Collector of Customs Vs. M/s. Presto Industries (15 February 2001)
44.	Manocha Construction Company Vs. Vs [2001] INSC 86 (16 February 2001)
45.	Alpic Finance Ltd. Vs. P. Sadasivan & ANR [2001] INSC 87 (16 February 2001)
46.	M/S. A-One Granites Vs. State of U.P. & Ors [2001] INSC 88 (16 February 2001)
47.	P. Mohan Reddy Etc. Vs. E.A.A. Charles and Ors. (16 February 2001)
48.	Sanshin Chemicals Industry Vs. Orientals Carbons and Chemicals Ltd. and Ors. (16 February 2001)
49.	National Insurance Company Ltd. Vs. Seema Malhotra & Ors [2001] INSC 89 (20 February 2001)
50.	Daya Singh Vs. State of Haryana [2001] INSC 90 (20 February 2001)
51.	The State of Tamil Nadu & ANR Vs. Balasubramaniam [2001] INSC 91 (20 February 2001)
52.	Daya Singh Vs. State of Haryana [2001] INSC 92 (20 February 2001)
53.	State of Tamil Nadu & Anr. Vs. Baskar (20 February 2001)
54.	Ram Sahan Rai Vs. Sachiv Samanaya Prabandhak & ANR [2001] INSC 93 (21 February 2001)
55.	Buddhi Nath Chaudhary & Ors Vs. Abahi Kumar & Ors [2001] INSC 94 (21 February 2001)
56.	U.P. State Electricity Board Vs. M/S Searsole Chemicals Limited [2001] INSC 95 (21 February 2001)
57.	Cipla Ltd. Vs. Maharashtra General Kamgar Union & Ors [2001] INSC 96 (21 February 2001)
58.	Zila Sahakari Kendriya Bank Mariyadit Vs. Jagdishchandra & Ors [2001] INSC 97 (21 February 2001)
59.	Bharat Coking Coal Ltd. Vs. M/S L.K.Ahuja & Company [2001] INSC 98 (21 February 2001)
60.	Ramalingam Chettiar Vs. P.K.Pattabiraman & ANR [2001] INSC 99 (21 February 2001)
61.	Bipin Shantilal Panchal Vs. State of Gujarat & ANR [2001] INSC 100 (22 February 2001)
62.	Solomon Antony & Ors Vs. State of Kerala & Ors [2001] INSC 101 (22 February 2001)
63.	Clarence Pais & Ors Vs. Union of India [2001] INSC 102 (22 February 2001)
64.	Shri Ishar Alloy Steels Ltd. Vs. Jayaswals Neco Limited [2001] INSC 103 (22 February 2001)
65.	The Commissioner of Income Tax, Bihar-Ii, Ranchi Vs. Smt. Sandhya Rani Dutta [2001] INSC 104 (22 February 2001)
66.	H.F. Sangati Vs. R.G. High Court of Karnataka & Ors [2001] INSC 105 (23 February 2001)
67.	Tek Chand & Ors Vs. Deep Chand & Ors [2001] INSC 106 (23 February 2001)
68.	Kasturi Bai & Ors Vs. Anguri Chaudhary [2001] INSC 107 (23 February 2001)
69.	Ramashraya & ANR Vs. State of Madhya Pradesh [2001] INSC 108 (23 February 2001)
70.	M/S Jk International Vs. State, Govt of Nct of Delhi & Ors [2001] INSC 109 (23 February 2001)
71.	Commissioner of Income Tax, Cochin Vs. Mrs. Grace Collis & Ors [2001] INSC 110 (23 February 2001)
72.	State of Uttar Pradesh and Anr. Vs. Lalsaram (23 February 2001)
73.	Patangrao Kadam Vs. Prithviraj Sayajirao Yadav Deshmukh & Ors [2001] INSC 111 (26 February 2001)
74.	Sandeep Vs. State of Haryana [2001] INSC 112 (26 February 2001)
75.	Ramachandra Reddy & Co. Vs. State of A.P. & Ors [2001] INSC 113 (27 February 2001)
76.	State of Gujarat Vs. Umedbhai M. Patel [2001] INSC 114 (27 February 2001)
77.	M/S Damodar Mangalji & Co. Vs. The Regional Director [2001] INSC 115 (27 February 2001)
78.	Commissioner of Income Tax, Mumbai Vs. Bhupen Champak Lal Dalal & ANR [2001] INSC 116 (27 February 2001)
79.	Kanhai Mishra @ Kanhaiya Misar Vs. State of Bihar [2001] INSC 117 (27 February 2001)
80.	M/S.Shaw Wallace & Co. Ltd. Vs. Govindas Purushothamdas & ANR [2001] INSC 118 (27 February 2001)
81.	State of Punjab & Ors Vs. Bhajan Singh & ANR [2001] INSC 119 (27 February 2001)
82.	Land Acquisition Officer and Mandal Revenue Officer Vs. V. Narasa1ah (27 February 2001)
83.	Jayalakshmi Coelho Vs. Oswald Joseph Coelho [2001] INSC 120 (28 February 2001)
84.	M/S. Birla Cement Works Vs. The Central Board of Direct Taxes & Ors [2001] INSC 121 (28 February 2001)
85.	Union of India & Ors Vs. Sunil Kumar Sarkar [2001] INSC 122 (28 February 2001)
86.	R. Seetharam & Ors Vs. State of Karnataka [2001] INSC 123 (28 February 2001)