DECENBER 2001
1.	M/S Sharma Transport Rep.by Shri D.P.Sharma Vs. Government of A.P. & Ors [2001] INSC 631 (3 December 2001)
2.	Brij Lal Vs. State of Haryana [2001] INSC 632 (4 December 2001)
3.	Bahadur Singh Vs. State of Madhya Pradesh & ANR [2001] INSC 633 (4 December 2001)
4.	Jhapsa Kabari & Ors Vs. State of Bihar [2001] INSC 634 (4 December 2001)
5.	Rama Mangaruji Chacherkar Vs. State of Maharashtra [2001] INSC 635 (4 December 2001)
6.	West Bengal State Electricity Board Vs. Calcutta Electric Supply Corpn. Ltd. [2001] INSC 636 (4 December 2001)
7.	Laxmikant V.Patel Vs. Chetanbhat Shah & ANR [2001] INSC 637 (4 December 2001)
8.	State of Maharashtra Vs. Mrs. Bharati Chandmal Varma @ Ayesha Khan [2001] INSC 638 (4 December 2001)
9.	Pradip Chandra Parija and Ors. Vs. Pramod Chandra Patanaik and Ors. (04 December 2001)
10.	Sudama Pandey & Ors Vs. State of Bihar [2001] INSC 639 (5 December 2001)
11.	Meharban Singh & Ors Vs. State of Madhya Pradesh [2001] INSC 640 (5 December 2001)
12.	The State of Maharashtra Vs. Indian Medical Association & Ors [2001] INSC 641 (6 December 2001)
13.	Harjeet Singh @ Seeta Vs. State of Punjab & ANR [2001] INSC 642 (6 December 2001)
14.	Suresh Chandra Poddar Vs. Dhani Ram and Ors. (06 December 2001)
15.	Ram Bilas Yadav & Ors Vs. State of Bihar [2001] INSC 643 (7 December 2001)
16.	Panchdeo Singh Vs. State of Bihar [2001] INSC 644 (7 December 2001)
17.	Fakir Mohd. Vs. Sita Ram [2001] INSC 645 (10 December 2001)
18.	Balco Employees Union (Regd.) Vs. Union of India & Ors [2001] INSC 646 (10 December 2001)
19.	Majid Vs. State of Haryana [2001] INSC 647 (11 December 2001)
20.	Karichoudhary Vs. Most. Sita Devi and Ors. (11 December 2001)
21.	Kunjan Vasu Vs. Madhavan Achari & Ors [2001] INSC 648 (12 December 2001)
22.	Prakash Dhawal Khairnar (Patil) Vs. State of Maharastra [2001] INSC 649 (12 December 2001)
23.	Collector of Central Excise, Vadodra Vs. M/S. Dhiren Chemical Industries [2001] INSC 650 (12 December 2001)
24.	K. S. Bhoir Vs. State of Maharashtra & Ors [2001] INSC 651 (12 December 2001)
25.	Davinder Pal Sehgal & ANR Vs. M/S Partap Steel Rolling Mills Pvt. Ltd. & Ors [2001] INSC 652 (13 December 2001)
26.	State of Maharashtra Vs. Marwanjee P. Desai & Ors [2001] INSC 653 (14 December 2001)
27.	Limbaji & Ors Vs. State of Maharashtra [2001] INSC 654 (14 December 2001)
28.	Ashok Nagar Welfare Association & ANR Vs. R.K. Sharma & Ors [2001] INSC 655 (14 December 2001)
29.	Hubli Dharwar Municipal Corporation & ANR Vs. H.S.Mohd.Khan (Dead) by LRS. & Ors [2001] INSC 656 (14 December 2001)
30.	Father Thomas Shingare and Ors. Vs. State of Maharashtra and Ors. (14 December 2001)