APRIL 2001
1.	The Oriental Insurance Co. Ltd. Vs. Hansrajbhai Vs. Kodala & Ors [2001] INSC 192 (4 April 2001)
2.	Narsingh Prasad Singh Vs. Raj Kumar @ Pappu & Ors [2001] INSC 193 (4 April 2001)
3.	Saraswathi & ANR Vs. S. Ganapathy & ANR [2001] INSC 194 (4 April 2001)
4.	Delhi Development Authority Vs. The Official Liquidator, High Court, Calcutta [2001] INSC 195 (4 April 2001)
5.	G. Mallikarjunappa & ANR Vs. Shamanur Shivashankarappa & Ors [2001] INSC 196 (4 April 2001)
6.	M/S K. Streetlite Electric Corporation Vs. Regional Provident Fund Commissioner, Haryana [2001] INSC 197 (9 April 2001)
7.	Bank of India Vs. Secretary, Bank of India Staff Union & ANR [2001] INSC 198 (9 April 2001)
8.	Manohar Lal Vs. Vinesh Anand & Ors [2001] INSC 199 (9 April 2001)
9.	M/S. Cooperative Co. Ltd. Vs. State of U.P. & ANR [2001] INSC 200 (10 April 2001)
10.	Vinod Kumar Sharma, J.K. Sharma & Ors Vs. State of Uttar Pradesh & ANR [2001] INSC 201 (10 April 2001)
11.	State of Tamil Nadu Vs. M/S. Kerala State Small Industries Development [2001] INSC 202 (10 April 2001)
12.	Union of India & ANR Vs. Lalita S. Rao & Ors [2001] INSC 203 (10 April 2001)
13.	Shipping Corpn. of India Ltd. Vs. C.L. Jain Woolen Mills & Ors [2001] INSC 204 (10 April 2001)
14.	Uka Ram Vs. State of Rajasthan [2001] INSC 205 (10 April 2001)
15.	U.O.I. & Ors Vs. Harjeet Singh Sandhu [2001] INSC 206 (11 April 2001)
16.	U.O.I. & Ors Vs. K.Subramaniam Ex. J.C [2001] INSC 207 (11 April 2001)
17.	Deokinandan Sharma Vs. Union of India & Ors [2001] INSC 208 (11 April 2001)
18.	Lokeman Shah & ANR Vs. State of West Bengal [2001] INSC 209 (11 April 2001)
19.	State Bank of India Vs. Anjan Sanyal & Ors [2001] INSC 210 (12 April 2001)
20.	National Jute Manufacturers Corporation Ltd . Vs. Katihar Mazdoor Sangh & Ors [2001] INSC 211 (12 April 2001)
21.	All India Sc & St Employees Assn.& ANR Vs. A. Arthur Jeen & Ors [2001] INSC 212 (12 April 2001)
22.	Chilakuri Gangulappa Vs. Revenue Divisional Officer, Madanpalle & ANR [2001] INSC 213 (14 April 2001)
23.	P. Narayana Bhat Vs. State of Tamil Nadu & Ors [2001] INSC 214 (16 April 2001)
24.	Babu Khan & Ors Vs. Nazim Khan & Ors [2001] INSC 215 (16 April 2001)
25.	Vinoy Kumar Vs. State of U.P. & Ors [2001] INSC 216 (16 April 2001)
26.	Chetan Dass Vs. Kamla Devi [2001] INSC 217 (17 April 2001)
27.	Daya Singh Lahoria Vs. Union of India & Ors [2001] INSC 218 (17 April 2001)
28.	M/S Somaiya Organics (India) Ltd. Vs. State of Uttar Pradesh & ANR [2001] INSC 219 (17 April 2001)
29.	Standard Chartered Bank Vs. The Custodian & Ors [2001] INSC 220 (17 April 2001)
30.	V.K. Palaniappa Chettiar Vs. Ramasami Gounder & ANR [2001] INSC 221 (17 April 2001)
31.	K. Raj & ANR Vs. Muthamma [2001] INSC 222 (17 April 2001)
32.	M/S Somaiya Organics (India) Ltd. & ANR Vs. State of Uttar Pradesh & ANR [2001] INSC 223 (17 April 2001)
33.	Standard Chartered Bank Vs. The Custodian & Ors [2001] INSC 224 (17 April 2001)
34.	Daya Singh Lahoria Vs. Union of India & Ors [2001] INSC 225 (17 April 2001)
35.	Samir Mukherjee Vs. Davinder K. Bajaj & Ors [2001] INSC 226 (18 April 2001)
36.	M.S. Chawla & Ors Vs. State of Punjab & ANR [2001] INSC 227 (18 April 2001)
37.	Manoj Kumar Vs. Bihari Lal [2001] INSC 228 (18 April 2001)
38.	State of Orissa & Ors Vs. K. Srinivasa Rao [2001] INSC 229 (18 April 2001)
39.	Samir Mukherjee Vs. Davinder K. Bajaj & Ors [2001] INSC 230 (18 April 2001)
40.	Kumar V.Jahgirdar Vs. Chetana K.Ramatheertha [2001] INSC 231 (18 April 2001)
41.	Manoj Kumar Vs. Bihari Lal [2001] INSC 232 (18 April 2001)
42.	Kumar V.Jahgirdar Vs. Chetana K.Ramatheertha [2001] INSC 233 (18 April 2001)
43.	Muraleedharan Vs. State of Kerala [2001] INSC 234 (18 April 2001)
44.	Vijay Kumar Sharma & Ors Vs. Chairman, School Service Commission & Ors [2001] INSC 235 (19 April 2001)
45.	Ashok Kumar & Ors Vs. Sita Ram [2001] INSC 236 (19 April 2001)
46.	Syed Saleemuddin Vs. Dr.Rukhsana & Ors [2001] INSC 237 (19 April 2001)
47.	M/S. Atul Castings Ltd. Vs. Bawa Gurvachan Singh [2001] INSC 238 (20 April 2001)
48.	Anil Ratan Sarkar & Ors Vs. State of West Bengal & Ors [2001] INSC 239 (20 April 2001)
49.	The District Collector & Ors Vs. Smt. Shaik Hasmath Beebi [2001] INSC 240 (23 April 2001)
50.	S. Venkatappa Vs. Narayanappa & Ors [2001] INSC 241 (25 April 2001)
51.	The Dental Council of India Vs. Subharti K.K.B. Charitable Trust & ANR [2001] INSC 242 (25 April 2001)
52.	State of Kerala Vs. M. M. Manikantan Nair [2001] INSC 243 (25 April 2001)
53.	Sri Singam Chetty Attendrooloo & Ors Vs. The State of Tamil Nadu & Ors [2001] INSC 244 (25 April 2001)
54.	M/S. International Woolen Mills Vs. M/S. Standard Wool (U.K.) Limited [2001] INSC 245 (25 April 2001)
55.	Rambhau & ANR Vs. State of Maharashtra [2001] INSC 246 (26 April 2001)
56.	Arvind Singh Vs. State of Bihar [2001] INSC 247 (26 April 2001)
57.	M/S. Samant & ANR Vs. Bombay Stock Exchange & Ors [2001] INSC 248 (27 April 2001)
58.	T.Aruna & Ors Vs. The Secretary, Andhra Pradesh Public Service Commission [2001] INSC 249 (30 April 2001)
59.	The State of West Bengal & ANR Vs. M/S. Banalata Investment Pvt. Ltd. & ANR [2001] INSC 250 (30 April 2001)