Follow @SCJudgments
Login :
Advocate
|
Client
Supreme Court Judgments
Subscribe
JAN TO JUNE
JULY TO DEC
Sub Menu contents
SEPTEMBER 2000
1.
Life Convict Laxman Naskar Vs. State of West Bengal & ANR [2000] INSC 462 (1 September 2000)
2.
Ashok Paper Mills Kamgar Union Vs. Union of India & ANR [2000] INSC 463 (1 September 2000)
3.
State of U.P. & Ors Vs. Vineet Singh & Ors [2000] INSC 464 (1 September 2000)
4.
Lakshmi Narayanan Vs. S.S. Pandian [2000] INSC 465 (4 September 2000)
5.
Navinchandra N. Majithia Vs. State of Maharashtra & Ors. (04 September 2000)
6.
R.L. Meena and Ors. Vs. Union of India and Ors. (04 September 2000)
7.
Mallikarjuna Mudhagal Nagappa and Ors. Vs. State of Karnataka and Ors. (04 September 2000)
8.
PP Unnikrishnan & ANR Vs. Puttiyottil Alikutty ANR Another [2000] INSC 466 (5 September 2000)
9.
United Bank of India, Calcutta Vs. Abhijit Tea Co. Pvt. Ltd. & Ors [2000] INSC 467 (5 September 2000)
10.
Narayan Chetanram Chaudhary & ANR Vs. State of Maharashtra [2000] INSC 468 (5 September 2000)
11.
Ram Kalyan Vs. State of Rajasthan [2000] INSC 469 (6 September 2000)
12.
Narsingh Das Tapadia Vs. Goverdhan Das Partani & ANR [2000] INSC 470 (6 September 2000)
13.
Dr. Vikrant Parihar Vs. State of Jammu and Kashmir and Ors. (06 September 2000)
14.
State of Haryana Vs. M/S.Maruti Udyog Ltd. & Ors [2000] INSC 471 (7 September 2000)
15.
State of Himachal Pradesh Vs. Gita Ram [2000] INSC 472 (8 September 2000)
16.
R. Hariharan & Ors Vs. K. Balachaiidran Nair & Ors [2000] INSC 473 (11 September 2000)
17.
Smt. Dilboo & Ors Vs. Smt. Dhanraji & Ors [2000] INSC 474 (12 September 2000)
18.
Santokh Singh & ANR Vs. Mahant Iqbal Singh [2000] INSC 475 (12 September 2000)
19.
State of M.P. and Anr. Vs. Pradeep Kumar and Anr. (12 September 2000)
20.
Union of India & Ors Vs. Arvind Shergill & ANR [2000] INSC 476 (13 September 2000)
21.
R.K. Panda & Ors Vs. Steel Authority of India & Ors [2000] INSC 477 (13 September 2000)
22.
Maharishi Dayanand University Vs. M.L.R.Saraswati College of Education [2000] INSC 478 (13 September 2000)
23.
Surjit Kaur Vs. Naurata Singh & ANR [2000] INSC 479 (13 September 2000)
24.
Shabbir & Ors Vs. Abdul Sattar & Ors [2000] INSC 480 (13 September 2000)
25.
Karnail Singh Vs. State of Rajasthan [2000] INSC 481 (13 September 2000)
26.
Hukam Singh & Ors Vs. State of Rajasthan [2000] INSC 482 (14 September 2000)
27.
Cranex Ltd. and Anr. Vs. Nagarjuna Finance Ltd. and Anr. (14 September 2000)
28.
Kasturchand and Anr. Vs. Harbilash and Ors. (14 September 2000)
29.
Ravinder Singh Vs. Janmeja Singh & Ors [2000] INSC 483 (19 September 2000)
30.
A.Venkatasubbiah Naidu Vs. S. Chellappan & Ors [2000] INSC 484 (19 September 2000)
31.
State Bank of India Vs. Tarun Kumar Banerjee and Ors. (19 September 2000)
32.
State of Haryana Vs. Haryana Veterinary & A.H.T.S. Association and Anr. (19 September 2000)
33.
The Commissioner of Gift Tax, Trivandrum . Vs. T.M. Louiz [2000] INSC 485 (20 September 2000)
34.
D.M.Nanjjapppa Vs. S.A.Ramappa & Ors [2000] INSC 486 (20 September 2000)
35.
Charan Singh Vs. Healing Touch Hospital & Ors [2000] INSC 487 (20 September 2000)
36.
Shri B.S. Khurana & Ors Vs. Municipal Corporation of Delhi & Ors [2000] INSC 488 (21 September 2000)
37.
Janatha Bazar Vs. Vs [2000] INSC 489 (21 September 2000)
38.
Agricultural Produce Market Committee Vs. Shri Ashok Harikuni & ANR [2000] INSC 490 (22 September 2000)
39.
Union of India & Ors Vs. Dr. Vijayapurapu Subbayamma [2000] INSC 491 (22 September 2000)
40.
Mr.K.Ramakrishna & Ors Vs. State of Bihar & ANR [2000] INSC 492 (22 September 2000)
41.
Rhone-Poinenc (India) Ltd. Vs. State of U.P. & Ors, [2000] INSC 493 (25 September 2000)
42.
Allahabad Bank Vs. Arc Holding Limited & Ors [2000] INSC 494 (26 September 2000)
43.
State of Kerala Vs. P. Sugathan & ANR [2000] INSC 495 (26 September 2000)
44.
Rhone-Poulenc (India) Ltd Vs. State of U.P. & Ors [2000] INSC 496 (26 September 2000)
45.
Blue Star Employees Union Vs. Ex. Off. Principal Secy to Government and Anr. (26 September 2000)
46.
Shama Prashant Raje Vs. Ganpatrao & Ors [2000] INSC 497 (27 September 2000)
47.
Netai Bag & Ors Vs. The State of West Bengal & Ors [2000] INSC 498 (27 September 2000)
48.
Gobind Ram Vs. Gian Chand [2000] INSC 499 (27 September 2000)
49.
Gram Panchayat of Village Naulakha Vs. Ujagar Singh and Ors. (27 September 2000)
50.
L. Muthukumar & ANR Vs. The State of Tamil Nadu & Ors [2000] INSC 500 (28 September 2000)
51.
Kiran Gupta & Ors Vs. State of U.P. & Ors [2000] INSC 501 (28 September 2000)
52.
M.S. Jayaraj Vs. Commissioner of Excise, Kerala & Ors [2000] INSC 502 (28 September 2000)
53.
State of West Bengal & Ors Vs. Scene Screen (Pvt.) Ltd., & ANR [2000] INSC 503 (28 September 2000)
54.
Krishi Utpadan Mandi Samiti Vs. Kanhaiya Lal & Ors [2000] INSC 504 (29 September 2000)
55.
Joginder Pal Vs. Indian Red Cross Society & Ors [2000] INSC 505 (29 September 2000)
56.
Hindustan Machine Tools & Ors Vs. M.Rangareddy & Ors [2000] INSC 506 (29 September 2000)
57.
Federal Bank Ltd. Vs. V.M. Jog Engineering Ltd. and Ors. (29 September 2000)
58.
Badri Nath Vs. Government of Tamil Nadu and Ors. (29 September 2000)
Tweet
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement