OCTOBER 2000
1.	Sanjay Dhar Vs. J&K Public Service Commn. & ANR [2000] INSC 507 (10 October 2000)
2.	Tarun Prasad Chatterjee Vs. Dinanath Sharma [2000] INSC 508 (10 October 2000)
3.	Vadivelu Vs. Sundaram & Ors [2000] INSC 509 (10 October 2000)
4.	Basavaraj R. Patil & Ors Vs. State of Karnataka & Ors [2000] INSC 510 (11 October 2000)
5.	Dadu @ Tulsidas Vs. State of Maharashtra [2000] INSC 511 (12 October 2000)
6.	M/S Konkan Railway Corpn. Ltd. & ANR Vs. M/S Rani Construction Pvt. Ltd. [2000] INSC 512 (14 October 2000)
7.	Navinchandra N. Majithia Vs. State of Meghalaya & Ors C [2000] INSC 513 (16 October 2000)
8.	Abdul Wahab Ansari Vs. State of Bihar & ANR [2000] INSC 514 (17 October 2000)
9.	Saurashtra Cement & Chemical Inds. & ANR Vs. Union of India & Ors [2000] INSC 515 (17 October 2000)
10.	National Fertilizers Vs. Puran Chand Nangia [2000] INSC 516 (17 October 2000)
11.	Union of India Vs. M/S. Popular Builders, Calcutta [2000] INSC 517 (17 October 2000)
12.	State by C.B.I. New Delhi Vs. R. Suri Babu and Anr. (17 October 2000)
13.	Gautam Paul Vs. Debi Rani Paul and Ors. (17 October 2000)
14.	Makineni Venkata Sujatha Vs. Land Reforms Tribunal and Anr. (17 October 2000)
15.	Narmada Bachao Andolan Vs. Union of India & Ors [2000] INSC 518 (18 October 2000)
16.	Shamim Akhtar Vs. Iqbal Ahmad & ANR [2000] INSC 519 (18 October 2000)
17.	Kumaon Mandal Vikas Nigam Ltd. Vs. Girja Shankar Pant & Ors [2000] INSC 520 (18 October 2000)
18.	Manish Dixit & Ors Vs. State of Rajasthan [2000] INSC 521 (18 October 2000)
19.	Datar Switchgears Ltd. Vs. Tata Finance Ltd. & ANR [2000] INSC 522 (18 October 2000)
20.	State of Delhi Vs. Gyan Devi and Ors. (18 October 2000)
21.	Centre For Public Interest Litigation & ANR Vs. Union of India & Ors [2000] INSC 523 (19 October 2000)
22.	Shamsher Khan Vs. State (NCT of Delhi) (19 October 2000)
23.	Sukhdev Singh Gill Vs. State of Punjab and Ors. (19 October 2000)
24.	Bank of India . Vs. Vijay Transport & Ors [2000] INSC 524 (22 October 2000)
25.	Deo Narain Choudhury Vs. Shree Narain Choudhary [2000] INSC 525 (31 October 2000)
26.	Himachal Pradesh State Financial Vs. V [2000] INSC 526 (31 October 2000)