NOVEMBER 2000
1.	Babu Lal Vs. Vinod Kumar & ANR [2000] INSC 527 (1 November 2000)
2.	Food Corporation of India, Hyderabad & Ors Vs. A. Prahalada Rao & ANR [2000] INSC 528 (1 November 2000)
3.	Ram Lal Vs. State of Rajasthan [2000] INSC 529 (1 November 2000)
4.	Hari Singh Mann Vs. Harbhajan Singh Bajwa & Ors [2000] INSC 530 (1 November 2000)
5.	G.M., Bharat Coking Coal Ltd., West Bengal Vs. Shib Kumar Dushad & Ors [2000] INSC 531 (2 November 2000)
6.	P.G.I.Of M.E. & Research, Chandigarh Vs. Raj Kumar [2000] INSC 532 (2 November 2000)
7.	The Management of M/S. Indian Iron & Steel Co. Ltd. Vs. Prahlad Singh [2000] INSC 533 (3 November 2000)
8.	Chittoor Zilla Vyavasayadarula Sangham Vs. A.P. State Electricity Board & Ors [2000] INSC 534 (3 November 2000)
9.	Union of India Vs. K. M. Shankarappa [2000] INSC 535 (6 November 2000)
10.	Nazira Begum Lashkar & Ors Vs. State of Assam & Ors [2000] INSC 536 (7 November 2000)
11.	Shri Abdul Karim Vs. The State of Karnataka & Ors [2000] INSC 537 (7 November 2000)
12.	Abdul Karim Vs. State of Karnataka & Ors [2000] INSC 538 (7 November 2000)
13.	State of U.P. Vs. Hari Mohan & Ors [2000] INSC 539 (7 November 2000)
14.	Collector of Central Excise Vs. The Himalayan Cooperative Milk Product Union Limited [2000] INSC 540 (7 November 2000)
15.	Mahavir Singh & Ors Vs. Naresh Chandra & ANR [2000] INSC 541 (8 November 2000)
16.	State Bank of India Vs. Km. Chandra Govindji [2000] INSC 542 (8 November 2000)
17.	Bihar State Electricity Board & ANR Vs. Umi Special Steel Limited [2000] INSC 543 (8 November 2000)
18.	Mahavir Singh & Ors Vs. Naresh Chandra & ANR [2000] INSC 544 (8 November 2000)
19.	State Bank of India Vs. Km. Chandra Govindji [2000] INSC 545 (8 November 2000)
20.	Madhukar Bhaskarrao Joshi Vs. State of Maharashtra [2000] INSC 546 (9 November 2000)
21.	Gurdit Singh & Ors Vs. Nirmal Singh & ANR [2000] INSC 547 (9 November 2000)
22.	Union of India & Ors Vs. Pradip Kumar Dey [2000] INSC 548 (9 November 2000)
23.	Gurdit Singh & Ors Vs. Nirmal Singh & ANR [2000] INSC 549 (9 November 2000)
24.	Praveen Singh Vs. State of Punjab & Ors [2000] INSC 550 (10 November 2000)
25.	Roy Vs. D. Vs. State of Kerala [2000] INSC 551 (10 November 2000)
26.	Union of India Vs. K.A. Kittu & Ors [2000] INSC 552 (10 November 2000)
27.	Goa Foundation, Goa Vs. Diksha Holdings Pvt. Ltd & Ors [2000] INSC 553 (10 November 2000)
28.	Union of India & ANR Vs. Wing Commander T. Parthasarathy [2000] INSC 554 (10 November 2000)
29.	Praveen Singh Vs. State of Punjab & Ors [2000] INSC 555 (10 November 2000)
30.	Roy Vs. D. Vs. State of Kerala [2000] INSC 556 (10 November 2000)
31.	Surendra Pratap Chauhan Vs. Ram Naik & Ors [2000] INSC 557 (13 November 2000)
32.	M/S. Kirloskar Consultants Ltd. Vs. Employees State Insurance Corpn [2000] INSC 558 (14 November 2000)
33.	State Bank of India Vs. Ram Chandra Dubey & Ors [2000] INSC 559 (14 November 2000)
34.	M.M. Dolichan & Ors Vs. State of Kerala & Ors [2000] INSC 560 (14 November 2000)
35.	Subedar Singh & Ors Vs. Distt. Judge Mirzapur & ANR [2000] INSC 561 (14 November 2000)
36.	M/S. Sunil Industries Vs. Ram Chander Pradhan & ANR [2000] INSC 562 (14 November 2000)
37.	M/S. Kirloskar Consultants Ltd. Vs. Employees State Insurance Corpn [2000] INSC 563 (14 November 2000)
38.	M/S Eicher Tractors Ltd., Haryana Vs. Commissioner of Customs, Mumbai [2000] INSC 564 (14 November 2000)
39.	State Bank of India Vs. Ram Chandra Dubey & Ors [2000] INSC 565 (14 November 2000)
40.	M.M. Dolichan & Ors Vs. State of Kerala & Ors [2000] INSC 566 (14 November 2000)
41.	Subedar Singh & Ors Vs. Distt. Judge Mirzapur & ANR [2000] INSC 567 (14 November 2000)
42.	M/S Consolidated Coffee Ltd. Vs. The Agricultural Income-Tax Officer, Madikeri & Ors [2000] INSC 568 (14 November 2000)
43.	Union of India & ANR Vs. M/S Mundra Salt & Chemical Industries & Ors [2000] INSC 569 (14 November 2000)
44.	M/S. Sunil Industries Vs. Ram Chander Pradhan & ANR [2000] INSC 570 (14 November 2000)
45.	Murali Vs. State of Tamilnadu [2000] INSC 571 (14 November 2000)
46.	Ramon Services Pvt. Ltd. Vs. Subhash Kapoor & Ors [2000] INSC 572 (14 November 2000)
47.	Kshetriya Kisan Gramin Bank Vs. D.B. Sharma & Ors [2000] INSC 573 (15 November 2000)
48.	Saju Vs. State of Kerala [2000] INSC 574 (15 November 2000)
49.	M/S Raymond Limited & ANR Vs. Madhya Pradesh Electricity Board & Ors [2000] INSC 575 (16 November 2000)
50.	Kanhaiyalal Vishindas Gidwani Vs. Arun Dattatray Mehta & Ors [2000] INSC 576 (16 November 2000)
51.	Bhola Ram Kushwaha Vs. The State of Madhya Pradesh [2000] INSC 577 (16 November 2000)
52.	State By Central Bureau of Investigation Vs. Shri S. Bangarappa [2000] INSC 578 (20 November 2000)
53.	M/S. Scooters India Ltd. Vs. M. Mohammad Yaqub & ANR [2000] INSC 579 (21 November 2000)
54.	The Govt. of Tamil Nadu Vs. Pv. Enter. Rep. By Scm Jamuludeen & Ors [2000] INSC 580 (21 November 2000)
55.	Ramesh K. Sharma & ANR Vs. Rajasthan Civil Services & Ors [2000] INSC 581 (23 November 2000)
56.	Christian Medical College Vs. E.S.I.C [2000] INSC 582 (23 November 2000)
57.	State of Orissa & Ors Vs. Union of India & ANR [2000] INSC 583 (24 November 2000)
58.	Ishwar Swaroop Sharma Vs. Jagmohan Lal [2000] INSC 584 (24 November 2000)
59.	Gaya Din & Ors Vs. Hanuman Prasad & Ors [2000] INSC 585 (27 November 2000)
60.	Hamzabi & Ors Vs. Syed Karimuddin & Ors [2000] INSC 586 (28 November 2000)
61.	State of Maharashtra Vs. Milind & Ors [2000] INSC 587 (28 November 2000)
62.	State, C.B.I./S.P.E., New Delhi Vs. Pal Singh & ANR [2000] INSC 588 (28 November 2000)
63.	Singhai Rakesh Kumar Vs. Union of India & Ors [2000] INSC 589 (28 November 2000)
64.	M/S. Ballarpur Industries Ltd. Vs. State of Orissa & Ors [2000] INSC 590 (28 November 2000)
65.	Union of India Vs. K. M. Shankarappa [2000] INSC 591 (28 November 2000)
66.	M/S Hanil Era Textiles Limited Vs. Oriental Insurance Co. Ltd. & Ors [2000] INSC 592 (29 November 2000)
67.	State, Govt. of Nct of Delhi Vs. Sunil & ANR [2000] INSC 593 (29 November 2000)
68.	The Commissioner of Agricultural Income-Tax. Kerala Vs. The Plantation Corporation of Kerala Ltd., Kottayam [2000] INSC 594 (29 November 2000)
69.	Yadala Venkata Subbamma Vs. Yadalla Chinna Subbaiah (Dead) By Lrs. & Ors [2000] INSC 595 (29 November 2000)
70.	Punjab & Sind Bank & Ors Vs. Sakattar Singh [2000] INSC 596 (29 November 2000)
71.	M/S Southern Agencies, Rajamundry Vs. Andhra Pradesh Employees State Insurance Corporation [2000] INSC 597 (29 November 2000)
72.	Tata Iron & Steel Co. Ltd. Vs. Union of India & Ors [2000] INSC 598 (30 November 2000)
73.	State of Punjab Vs. Vk Khanna & Ors [2000] INSC 599 (30 November 2000)
74.	Borosil Glass Works Ltd. Employees Union Vs. D.D. Bambode & Ors [2000] INSC 600 (30 November 2000)
75.	Hindustan Aluminium Corporation Limited Vs. Satya Narain Singh & Ors [2000] INSC 601 (30 November 2000)
76.	Ruth Soren Vs. Managing Committee, East I.S.S.D.A. & Ors [2000] INSC 602 (30 November 2000)
77.	Calcutta Electric Supply Corpn. Ltd. Vs. Shew Kr. Singh & Ors [2000] INSC 603 (30 November 2000)
78.	Distt. Manager, APSRTC, Vijayawada Vs. K. Sivaji & Ors [2000] INSC 604 (30 November 2000)
79.	Malaysian Airlines Systems Bhd (Ii) Vs. M/S. Stic Travels (P) Ltd. [2000] INSC 605 (30 November 2000)