MAY 2000
1.	Bhupinderpal Singh & Ors Vs. State of Punjab & Ors [2000] INSC 275 (1 May 2000)
2.	Satpal & ANR Vs. State of Haryana & Ors [2000] INSC 276 (1 May 2000)
3.	Bhupinderpal Singh & Ors Vs. State of Punjab & Ors [2000] INSC 277 (1 May 2000)
4.	State of Maharashtra Vs. Damu S/O Gopinath Shinde & Ors [2000] INSC 278 (1 May 2000)
5.	Parbodh Sagar Vs. Punjab State Electricity Board and Ors. (01 May 2000)
6.	Air India Ltd. Vs. M. Yogeshwar Raj [2000] INSC 279 (2 May 2000)
7.	K.M. Abdul Razzak Vs. Damodharan (02 May 2000)
8.	State of Orissa and Ors. Vs. Baidharsahu (02 May 2000)
9.	Rajasthan Housing Board Vs. Smt. Parvati Devi [2000] INSC 280 (3 May 2000)
10.	Ram Gopal & Ors Vs. Dy. Director of Consolidation & Ors [2000] INSC 281 (3 May 2000)
11.	M/S Essar Constructions Vs. N.P. Rama Krishna Reddy [2000] INSC 282 (3 May 2000)
12.	State of Punjab & Ors Vs. Dalbir Kaur Kalyan [2000] INSC 283 (3 May 2000)
13.	Ram Gopal & Ors Vs. Dy. Director of Consolidation & Ors [2000] INSC 284 (3 May 2000)
14.	M/S Essar Constructions Vs. N.P. Rama Krishna Reddy [2000] INSC 285 (3 May 2000)
15.	Rajasthan Housing Board Vs. Smt. Parvati Devi [2000] INSC 286 (3 May 2000)
16.	State Bank of India and Ors. Vs. Harbans Lal (03 May 2000)
17.	Diwan Sugar Mills and Ors. Vs. State of U.P. and Ors. (03 May 2000)
18.	Collector of Customs, Madras Vs. India Organic Chemicals Ltd. (03 May 2000)
19.	Lakhan Sao Vs. State of Bihar & ANR [2000] INSC 287 (4 May 2000)
20.	Sri Siddappa & Ors Vs. The State of Karnataka & Ors [2000] INSC 288 (4 May 2000)
21.	Lakhan Sao Vs. State of Bihar & ANR [2000] INSC 289 (4 May 2000)
22.	Sri Siddappa & Ors Vs. The State of Karnataka & Ors [2000] INSC 290 (4 May 2000)
23.	State of Rajasthan Vs. Harphool Singh [2000] INSC 291 (4 May 2000)
24.	D.L.F. Universal Ltd. Vs. Appropriate Authority and Anr, Etc. (04 May 2000)
25.	State of Karnataka Vs. Manjanna (04 May 2000)
26.	Dalbir Singh Vs. State of Haryana (04 May 2000)
27.	Sri Siddappa (D) by LRS. & Ors. Vs. State of Karnataka & Ors. (04 May 2000)
28.	T.K. Gopal @ Gopi C Vs. State of Karnataka [2000] INSC 292 (5 May 2000)
29.	Anjuman Khuddamul Hujjaj Vs. Union of India & ANR [2000] INSC 293 (5 May 2000)
30.	Lily Thomas, Vs. Union of India & Ors [2000] INSC 294 (5 May 2000)
31.	Tungabhadra Indus. Ltd. Vs. Union of India & Ors [2000] INSC 295 (5 May 2000)
32.	Jai Mangal Oraon Vs. Smt. Mira Nayak & Ors [2000] INSC 296 (5 May 2000)
33.	Shish Ram & Ors Vs. The State of Haryana & Ors [2000] INSC 297 (5 May 2000)
34.	Abdul Nazar Madani Vs. Vs [2000] INSC 298 (5 May 2000)
35.	Balbir Kaur & ANR Vs. Steel Authority of India Ltd. & Ors [2000] INSC 299 (5 May 2000)
36.	Addl. Distt. Magistrate (Rev.) Delhi Admn. Etc. Vs. Shri Siri Ram Etc. (05 May 2000)
37.	Ramavilasom Grandhasala and Ors. Vs. N.S.S. Karayogam (05 May 2000)
38.	Haresh Dayaram Thakur Vs. State of Maharashtra and Ors. (05 May 2000)
39.	Raiasthan State Electricity Board Vs. Associated Stone Industries & ANR [2000] INSC 300 (8 May 2000)
40.	Mohinder Kaur Vs. Kusam Anand [2000] INSC 301 (8 May 2000)
41.	State of West Bengal & Ors Vs. Md. Khalil [2000] INSC 302 (8 May 2000)
42.	K.S. Bhoopathy and Ors. Vs. Kokila and Ors. (08 May 2000)
43.	U.P. Rajya Vidyut Parishad Apprentice Welfare Association and Anr. Vs. State of Uttar Pradesh and Ors. (08 May 2000)
44.	Monarch Infrastructure (P) Ltd. Vs. Commissioner Ulhasnagar Municipal Corporation and Ors. (08 May 2000)
45.	M/S S.M. Dyechem Ltd. Vs. M/S Cadbury (India) Ltd. [2000] INSC 303 (9 May 2000)
46.	Arnit Das Vs. State of Bihar [2000] INSC 304 (9 May 2000)
47.	Jt. Registrar of Cooperative Societies, Kerala Vs. T.A.Kuttappan & Ors [2000] INSC 305 (9 May 2000)
48.	20th Century Finance Corpn. Ltd. & ANR Vs. State of Maharashtra [2000] INSC 306 (9 May 2000)
49.	Enforcement Directorate & ANR Vs. M. Samba Siva Rao & Ors [2000] INSC 307 (9 May 2000)
50.	Hari Ram & Ors Vs. State of Rajasthan [2000] INSC 308 (9 May 2000)
51.	Palanivelayutham Pillai & Ors Vs. Ramachandran & Ors [2000] INSC 309 (9 May 2000)
52.	Jt. Registrar of Cooperative Societies, Kerala Vs. T.A.Kuttappan & Ors [2000] INSC 310 (9 May 2000)
53.	State Ofguj'arat & Ors Vs. Kaushikbhai K. Patel & ANR [2000] INSC 311 (9 May 2000)
54.	Arnit Das Vs. State of Bihar [2000] INSC 312 (9 May 2000)
55.	M/S S.M. Dyechem Ltd. Vs. M/S Cadbury (India) Ltd. [2000] INSC 313 (9 May 2000)
56.	State of Tamil Nadu Vs. J. Jayalalitha [2000] INSC 314 (9 May 2000)
57.	M/S.Rishabh Agro Industries Ltd. Vs. P.N.B. Capital Services Ltd. [2000] INSC 315 (9 May 2000)
58.	State Ofguj'arat & Ors Vs. Kaushikbhai K. Patel & ANR [2000] INSC 316 (9 May 2000)
59.	Umesh Singh & ANR Vs. State of Bihar [2000] INSC 317 (10 May 2000)
60.	Union of India & Ors Vs. R.P. Yadav [2000] INSC 318 (10 May 2000)
61.	Umesh Singh & ANR Vs. State of Bihar [2000] INSC 319 (10 May 2000)
62.	Bihar State Subordinate Industries Field Officers' Assn. Vs. Kapildeo Prasad Singh and Ors. Etc. (10 May 2000)
63.	M/S Hindustan Aeronautics Ltd., Bangalore Vs. Commissioner of Income Tax, Karnataka-I, Bangalore [2000] INSC 320 (11 May 2000)
64.	Bahadur Naik Vs. State of Bihar [2000] INSC 321 (11 May 2000)
65.	Rajappa Hanamantha Ranoji Vs. Sri Mahadev Channabasappa & Ors [2000] INSC 322 (11 May 2000)
66.	Registrar of Companies Vs. Rajshree Sugar & Chemicals Ltd. & Ors [2000] INSC 323 (11 May 2000)
67.	The Executive Director Vs. Sarat Chandra Bisoi & ANR [2000] INSC 324 (11 May 2000)
68.	Collector of Central Excise, Jaipurc Vs. M/S Raghuvar (India) Ltd. [2000] INSC 325 (11 May 2000)
69.	Registrar of Companies Vs. Rajshree Sugar & Chemicals Ltd. & Ors [2000] INSC 326 (11 May 2000)
70.	The Executive Director Vs. Sarat Chandra Bisoi & ANR [2000] INSC 327 (11 May 2000)
71.	M/S Hindustan Aeronautics Ltd., Bangalore Vs. Commissioner of Income Tax, Karnataka-I, Bangalore [2000] INSC 328 (11 May 2000)
72.	Paramjit Vs. State of Haryana [2000] INSC 329 (11 May 2000)
73.	Collector of Customs, Bombay Vs. M/S.Grasim Industries Limited [2000] INSC 330 (11 May 2000)
74.	Hardeo Singh Vs. State of Bihar and Anr. (11 May 2000)
75.	P. Sarathy Vs. State Bank of India [2000] INSC 331 (12 May 2000)
76.	C.I.T., Trivandrum Vs. M/S Anand Theatres [2000] INSC 332 (12 May 2000)
77.	Jai Prakash Khadria Vs. Shyam Sunder Agarwalla & ANR [2000] INSC 333 (12 May 2000)
78.	M.C. Mehta Vs. Kamal Nath & Ors [2000] INSC 334 (12 May 2000)
79.	P. Sarathy Vs. State Bank of India [2000] INSC 335 (12 May 2000)
80.	Ghaziabad Development Authority Vs. Union of India & ANR [2000] INSC 336 (12 May 2000)
81.	Bhavesh D. Parish & Ors Vs. Union of India & ANR [2000] INSC 337 (12 May 2000)
82.	Nazir Hopsein & ANR Vs. Darayus. Bbattcna & Ors [2000] INSC 338 (12 May 2000)
83.	Ghaziabad Development Authority Vs. Union of India & ANR [2000] INSC 339 (12 May 2000)
84.	Nazir Hopsein& ANR Vs. Darayus. Bbattcna & Ors [2000] INSC 340 (12 May 2000)
85.	U.P. State Electricity Board Vs. The Banaras Electric Light & Power Co. Ltd. [2000] INSC 341 (12 May 2000)
86.	U.P. State Electricity Board Vs. Agra Electric Supply Co. Ltd. [2000] INSC 342 (12 May 2000)
87.	Bihar State Electricity Board Vs. The Patna Electric Supply Co. Ltd. & Ors [2000] INSC 343 (12 May 2000)
88.	State of U.P. Vs. The Upper Jamuna Valley Electricity Supply Co. Ltd. & Ors [2000] INSC 344 (12 May 2000)
89.	State of U.P. Vs. Agra Electric Supply Co. Ltd. & Ors [2000] INSC 345 (12 May 2000)
90.	U.P. State Electricity Board Vs. Upper Jamuna Valley Electricity Supply Co. Ltd. [2000] INSC 346 (12 May 2000)
91.	State of Uttar Pradesh Vs. The Banaras Electricity Light & Power Co. Ltd. & Ors [2000] INSC 347 (12 May 2000)
92.	K.K. Patel & ANR Vs. State of Gujarat & ANR [2000] INSC 348 (12 May 2000)
93.	U.P. State Electricity Board Vs. The Banaras Electric Light & Power Co. Ltd. [2000] INSC 349 (12 May 2000)
94.	Kamla Devi Vs. Laxmi Devi [2000] INSC 350 (12 May 2000)
95.	Skypak Couriers Ltd. Etc. Vs. Tata Chemicals Ltd. Etc. (12 May 2000)