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MARCH 2000
1.
Mohan Amba Prasad Agnihotri & Ors Vs. Bhaskar Balwant Aher (D) Through Lrs [2000] INSC 98 (1 March 2000)
2.
Mushir Mohammed Khan Vs. Smt. Sajeda Bano & Ors [2000] INSC 99 (2 March 2000)
3.
M/S. Chelmsford Club Vs. Commissioner of Income-Tax, Delhi [2000] INSC 100 (2 March 2000)
4.
Rohini Prasad & Ors Vs. Kasturchand & ANR [2000] INSC 101 (3 March 2000)
5.
G.P. Srivastava Vs. Shri R.K. Raizada & Ors [2000] INSC 102 (3 March 2000)
6.
G.V. Rao Vs. L.H.V. Prasad & Ors [2000] INSC 103 (6 March 2000)
7.
Bir Singh & Ors Vs. Pyare Singh & Ors [2000] INSC 104 (6 March 2000)
8.
K.Bhagirathi G.Shenoy & Ors Vs. Kp Ballakuraya & ANR [2000] INSC 105 (6 March 2000)
9.
New India Assurance Co. Ltd. Vs. Rula & Ors [2000] INSC 106 (7 March 2000)
10.
State of Maharashtra Vs. Pravin Jethalal Kamdar [2000] INSC 107 (7 March 2000)
11.
New India Assurance Co. Ltd. Vs. Rula & Ors [2000] INSC 108 (7 March 2000)
12.
Kulwant Singh Vs. Amarjit Singh & Ors [2000] INSC 109 (7 March 2000)
13.
Rang Bahadur Singh & Ors Vs. State of U.P [2000] INSC 110 (7 March 2000)
14.
Subhra Mukherjee & ANR Vs. Bharat Coking Coal Ltd. & Ors [2000] INSC 111 (8 March 2000)
15.
Canara Bank Vs. State of Tamil Nadu & ANR [2000] INSC 112 (8 March 2000)
16.
Mayurakshi Cotton Mills & Ors Vs. Panchra Mayurakshi Cotton Mills Employees' Union & Ors [2000] INSC 113 (8 March 2000)
17.
M/S. Whirlpool of India Ltd. Vs. Employees' State Insurance Corporation [2000] INSC 114 (8 March 2000)
18.
Canara Bank Vs. State of Tamil Nadu & ANR C [2000] INSC 115 (8 March 2000)
19.
Mayurakshi Cotton Mills & Ors Vs. Panchra Mayurakshi Cotton Mills Employees' Union & Ors [2000] INSC 116 (8 March 2000)
20.
Arivazhagan Vs. State [2000] INSC 117 (8 March 2000)
21.
Jaipal Vs. State of Haryana [2000] INSC 118 (8 March 2000)
22.
V.P. Ahuja Vs. State of Punjab & Ors [2000] INSC 119 (9 March 2000)
23.
Maheshchandra Trikamji Gajjar Vs. The State of Maharashtra & Ors [2000] INSC 120 (9 March 2000)
24.
Deo Nandan & ANR Vs. Ram Saran & Ors [2000] INSC 121 (9 March 2000)
25.
Bank of India Vs. Lakshimani Dass & Ors [2000] INSC 122 (10 March 2000)
26.
M/S. Siv Industries Ltd. Vs. Commissioner of Central Excise & Customs [2000] INSC 123 (10 March 2000)
27.
Bank of India Vs. Lakshimani Dass & Ors [2000] INSC 124 (10 March 2000)
28.
State of Haryana Vs. Nauratta Singh & Ors [2000] INSC 125 (10 March 2000)
29.
Rajesh Bajaj Vs. State Nct of Delhi & Ors [2000] INSC 126 (12 March 2000)
30.
R. K. Parasher Vs. Dinesh Kumar & Ors [2000] INSC 127 (13 March 2000)
31.
Molar Mal Vs. M/S. Kay Iron Works (P) Ltd. [2000] INSC 128 (14 March 2000)
32.
Dilip Vs. Mohd. Azizul Haq & ANR [2000] INSC 129 (14 March 2000)
33.
M/S Nathpa Jhakri Jt. Venture Vs. State of Himachal Pradesh & Ors [2000] INSC 130 (14 March 2000)
34.
State of Bihar & ANR Vs. Bal Mukund Sah & Ors [2000] INSC 131 (14 March 2000)
35.
United India Insurance Co. Ltd. Vs. Rajendra Singh & Ors, [2000] INSC 132 (14 March 2000)
36.
U.P. State Road Transport Corporation Vs. Subhash Chandra Sharma & Ors [2000] INSC 133 (15 March 2000)
37.
Commissioner of Trade Tax, U.P. Vs. M/S Upper Doab Sugar Mills Ltd. [2000] INSC 134 (15 March 2000)
38.
Commissioner of Income Tax Vs. Mahendra Mills [2000] INSC 135 (15 March 2000)
39.
Maktool Singh Vs. State of Punjab [2000] INSC 136 (17 March 2000)
40.
Vijayan @ Vijayakumar Vs. State [2000] INSC 137 (22 March 2000)
41.
R. K. Parasher Vs. Dinesh Kumar & Ors [2000] INSC 138 (23 March 2000)
42.
Kochkunju Nair Vs. Koshy Alexander & Ors [2000] INSC 139 (24 March 2000)
43.
Nath Bros. Exim International Ltd. Vs. Best Roadways Ltd. [2000] INSC 140 (27 March 2000)
44.
Jagdish Lal Vs. Parma Nand [2000] INSC 141 (27 March 2000)
45.
Surendra Chauhan Vs. State of M.P [2000] INSC 142 (27 March 2000)
46.
U.P. Pollution Control Board Vs. M/S Mohan Meakins Ltd. & Ors [2000] INSC 143 (27 March 2000)
47.
Malempati Pattabi Narendra Vs. Ghattamaneni Maruthi Prasad & Ors [2000] INSC 144 (27 March 2000)
48.
H.D. Sharma Vs. Northern India Textile Research Association & ANR [2000] INSC 145 (28 March 2000)
49.
Union of India & Ors Vs. K.B. Rajoria [2000] INSC 146 (28 March 2000)
50.
P. Anand Gajapathi Raju & Ors Vs. P.V.G. Raju & Ors [2000] INSC 147 (28 March 2000)
51.
Kush Sahgal & Ors Vs. M.C. Mitter & Ors [2000] INSC 148 (28 March 2000)
52.
Nar Singh Pal Vs. Union of India & Ors [2000] INSC 149 (28 March 2000)
53.
Roop Singh Vs. Ram Singh [2000] INSC 150 (28 March 2000)
54.
Kuldip Singh Vs. Subhash Chander Jain & Ors [2000] INSC 151 (28 March 2000)
55.
Union of India & Ors Vs. K.B. Rajoria [2000] INSC 152 (28 March 2000)
56.
P. Anand Gajapathi Raju & Ors Vs. P.V.G. Raju & Ors [2000] INSC 153 (28 March 2000)
57.
Rajiv Kapoor & Ors Vs. State of Haryana & Ors [2000] INSC 154 (28 March 2000)
58.
Kothakalava Naga Subba Reddi & Ors Vs. The Public Prosecutor High Court of A.P [2000] INSC 155 (28 March 2000)
59.
Patel Roadways Limited Vs. Birla Yamaha Limited [2000] INSC 156 (28 March 2000)
60.
Capt. Karan Vaswani Vs. Union of India & Ors [2000] INSC 157 (29 March 2000)
61.
Shriomani Gurudwara Prabandhak Committee, Amritsar Vs. Shri Som Nath Dass & Ors [2000] INSC 158 (29 March 2000)
62.
Dr. Ram Ashray Yadav,Chairman Vs. Bihar Public Service Commission [2000] INSC 159 (29 March 2000)
63.
K. Krunakaran Vs. State of Kerala & ANR [2000] INSC 160 (29 March 2000)
64.
Kamala Bakshi Vs. Khairati Lal [2000] INSC 161 (30 March 2000)
65.
Suresh Rai & Ors Vs. State of Bihar [2000] INSC 162 (30 March 2000)
66.
State of Rajasthan Vs. N. K. [2000] INSC 163 (30 March 2000)
67.
Raipur Development Authority Vs. Anupam Sahkari Griha Nirman Samiti & Ors [2000] INSC 164 (30 March 2000)
68.
Kamala Bakshi Vs. Khairati Lal [2000] INSC 165 (30 March 2000)
69.
Nirmal Singh Vs. State of Haryana [2000] INSC 166 (30 March 2000)
70.
The State Ofkamataka Vs. Krtsfinappa [2000] INSC 167 (30 March 2000)
71.
Ispat Industries Ltd. & ANR Vs. Union of India & Ors [2000] INSC 168 (31 March 2000)
72.
C.S.I.R. & Ors Vs. Dr. Ajay Kumar Jain [2000] INSC 169 (31 March 2000)
73.
Vijay Amba Das Diware & Ors Vs. Balkrishna Wamaii Dande & Aiir [2000] INSC 170 (31 March 2000)
74.
Mohammed Gazi Vs. State of M.P. & Ors [2000] INSC 171 (31 March 2000)
75.
Shri Shivdev Singh & ANR Vs. Sh.Sucha Singh & ANR [2000] INSC 172 (31 March 2000)
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