JANUARY 2000
1.	Kadiyala Rama Rao Vs. Gutala Kahna Rao (Dead) by LRS & Ors [2000] INSC 1 (1 January 2000)
2.	Makhan Lal Bangal Vs. Manas Bhunia & Ors [2000] INSC 2 (3 January 2000)
3.	Suryanarayana Vs. State of Karnataka [2000] INSC 3 (3 January 2000)
4.	C.Chandramohan Vs. Sengottaiyan & Ors [2000] INSC 4 (4 January 2000)
5.	Rajneesh Aggarwal Vs. Amit J. Bhalla [2000] INSC 5 (4 January 2000)
6.	Randhir Singh Vs. State of Haryana & ANR [2000] INSC 6 (6 January 2000)
7.	Veterinary Council of India Vs. Indian Council of Agricultural Research [2000] INSC 7 (6 January 2000)
8.	Mammu . Vs. Hari Mohan & ANR [2000] INSC 8 (7 January 2000)
9.	Sea Pearl Industries & Ors Vs. Commissioner of Income Tax, Cochin [2000] INSC 9 (9 January 2000)
10.	Shree Changdeo Sugar Mills & ANR Vs. Union of India & ANR [2000] INSC 10 (9 January 2000)
11.	S.N. Dube Vs. N.B. Bhoir & Ors [2000] INSC 11 (12 January 2000)
12.	Smt. G. Kaushalya Devi Vs. Ghanshyamdas [2000] INSC 12 (12 January 2000)
13.	The Chandigarh Administration & Ors Vs. Mrs. Rajni Vali & Ors [2000] INSC 13 (12 January 2000)
14.	Bhagwandas Fatechanci Daswani & Ors Vs. HPA International & Ors [2000] INSC 14 (13 January 2000)
15.	Commissioner of Central Excise, New Delhi Vs. M/S Vikram Detergent Ltd. [2000] INSC 15 (16 January 2000)
16.	State of M.P. Vs. S.B. Johari & Ors [2000] INSC 16 (17 January 2000)
17.	Hyderabad Industries Ltd. Vs. Union of India & Ors [2000] INSC 17 (18 January 2000)
18.	Commissioner of Sales Tax, M.P. Vs. Madhya Bharat Papers Ltd. [2000] INSC 18 (18 January 2000)
19.	Mr. Vs. Narayanaswamy Vs. Mr. C.P.Thirunavukkarasu [2000] INSC 19 (19 January 2000)
20.	Shree Cement Ltd. & ANR Vs. State of Rajasthan & Ors [2000] INSC 20 (19 January 2000)
21.	M/S Sprint RPG India Ltd. Vs. Commissioner of Customs-I, Delhi [2000] INSC 21 (20 January 2000)
22.	Ambika Prasad & ANR Vs. State [2000] INSC 22 (21 January 2000)
23.	Corporation Bank & ANR Vs. Navin J. Shah [2000] INSC 23 (25 January 2000)
24.	Commissioner of Income Tax, Bombay Vs. M/S Kanji Shivji & Co [2000] INSC 24 (25 January 2000)
25.	Rameshwari Devi Vs. State of Bihar & Ors [2000] INSC 25 (27 January 2000)
26.	The Chairman, Railway Board & Ors Vs. Mrs. Chandrima Das & Ors [2000] INSC 26 (28 January 2000)
27.	Chairman, J&K State Board of Education Vs. Feyaz Ahmed Malik & Ors [2000] INSC 27 (28 January 2000)
28.	Mool Chand Vs. Kedar & Ors [2000] INSC 28 (28 January 2000)
29.	Parents Association & ANR Vs. Union of India & Ors [2000] INSC 29 (28 January 2000)
30.	Cochin International Airport Ltd. Vs. Cambatta Aviation Ltd. & Ors [2000] INSC 30 (31 January 2000)